HINDALCO INDUSTRIES LTD. Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION AND ORS.

LAWS(SC)-2011-2-140

SUPREME COURT OF INDIA

Decided on February 21,2011

HINDALCO INDUSTRIES LTD. Appellant

VERSUS

West Bengal Electricity Regulatory Commission And Ors. Respondents

S.H. Kapadia,K.S. Panicker Radhakrishnan,Swatanter Kumar - (1.) The civil appeal is dismissed.;