ALL INDIA DRUG ACTION NETWORK AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
LAWS(SC)-2011-11-105
SUPREME COURT OF INDIA
Decided on November 17,2011

All India Drug Action Network And Ors. Appellant
VERSUS
UNION OF INDIA (UOI) AND ORS. Respondents

JUDGEMENT

- (1.) I.A. No. 5 of 2011: This is an application by the Organisation of Pharmaceutical Producers of India for its impleadment as a party Respondent to the writ petition.
(2.) We have heard Shri U.U. Lalit, learned senior counsel appearing for the applicant and Shri Gonsalves, learned senior counsel appearing for the writ Petitioners and are satisfied that ends of justice will be served by granting leave to the applicant to act as intervenor in the writ petition.
(3.) The interlocutory application is accordingly disposed of.;


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