CENTRE FOR ENVIR. LAW, WWF-I Vs. UNION OF INDIA (UOI) AND ORS.
LAWS(SC)-2011-7-170
SUPREME COURT OF INDIA
Decided on
July 15,2011
Centre For Envir. Law, Wwf -I
Appellant
VERSUS
UNION OF INDIA (UOI) AND ORS.
Respondents
JUDGEMENT
-
(1.) List the matter next Friday. MM-2
(2.) List the matter before appropriate Bench. Item No. 301
(3.) Adjourned to enable the Ministry of Environment & Forest to produce the order dated 12th April, 2010 of National Board for Wild Life.;
(2.) List the matter before appropriate Bench. Item No. 301
(3.) Adjourned to enable the Ministry of Environment & Forest to produce the order dated 12th April, 2010 of National Board for Wild Life.;
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