- (1.) Leave granted.
(2.) Heard learned counsel for the parties.
(3.) Mr.Arjun Nagarao Metkar, Cattle Controller, Goregaon, Mumbai has filed an affidavit on 16.03.2011 in which it is mentioned that as per the Government directions dated 10.03.2011, five acres of land at Palghar (East), near Railway Station will be given as permanent site for setting up the cattle market for the purpose of shifting from Goregaon and adequate infrastructure on the said site will be provided by the APMC on the government giving funds of Rs.50 lacs for which administrative approval has already been given by the State Government.;