DIRECTOR OF INCOME TAX Vs. GOPAL SRINIVASAN TRUST
LAWS(SC)-2001-10-156
SUPREME COURT OF INDIA
Decided on October 17,2001

DIRECTOR OF INCOME TAX Appellant
VERSUS
Gopal Srinivasan Trust Respondents

JUDGEMENT

- (1.) We have heard learned counsel for the appellant. On the record of the case, no interference is called for. The civil appeal is dismissed. No order as to costs.;


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