TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX

LAWS(SC)-2001-10-178

SUPREME COURT OF INDIA

Decided on October 11,2001

TAMIL NADU STATE TRANSPORT CORPORATION LTD. Appellant

VERSUS

COMMISSIONER OF INCOME-TAX Respondents

- (1.) We have heard learned counsel for the appellant. There is no merit in the appeals. The civil appeals are dismissed with costs.;