- (1.) Leave granted. Expedited.
(2.) There shall be a stay of all proceedings, except that the Assessing Officer may pass orders in regard to the block assessment as directed by the order of the Tribunal, dated 22.04.1998. The Assessing Officers orders not be enforced except obtaining the orders of this Court. Permission to file additional documents is granted. SLP(C) No. 1738 of 2001
(3.) Leave granted. Expedited;