VIJAY KUMAR SHARMA Vs. CHAIRMAN SCHOOL SERVICE COMMISSION

LAWS(SC)-2001-4-95

SUPREME COURT OF INDIA (FROM: CALCUTTA)

Decided on April 19,2001

VIJAY KUMAR SHARMA Appellant

VERSUS

CHAIRMAN,SCHOOL SERVICE COMMISSION Respondents

- (1.) Leave granted.
(2.) Heard parties.
(3.) This Appeal is against a Judgment dated 4th July, 2000.;