INTERNATIONAL WOOLLEN MILLS Vs. STANDARD WOOL UK LIMITED
LAWS(SC)-2001-4-117
SUPREME COURT OF INDIA
Decided on April 25,2001

INTERNATIONAL WOOLLEN MILLS Appellant
VERSUS
STANDARD WOOL (U.K.) LIMITED Respondents

JUDGEMENT

S. N. Variava, J. - (1.) Leave granted.
(2.) Heard parties.
(3.) Both these Appeals are against a judgment dated 9th December, 1999 and are being disposed of by this common judgment. The parties will be referred to in their capacity in Civil Appeal arising out of SLP (Civil) No. 2250 of 2000.;


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