ZILA SAHAKARI KENDRIYA BANK MARIYADIT Vs. JAGDISHCHANDRA

LAWS(SC)-2001-2-17

SUPREME COURT OF INDIA

Decided on February 21,2001

ZILA SAHAKARI KENDRIYA BANK MARIYADIT Appellant

VERSUS

JAGDISHCHANDRA Respondents

S. N. Variava, J. - (1.) Leave granted.
(2.) Heard parties.
(3.) This appeal is against an Order dated 18th January, 2000.;