BIRENDER KUMAR DUBEY Vs. GIRJA NANDAN DUBEY

LAWS(SC)-2001-8-116

SUPREME COURT OF INDIA (FROM: PATNA)

Decided on August 31,2001

BIRENDERA KUMAR DUBEY Appellant

VERSUS

GIRJA NANDAN DUBEY Respondents

- (1.) Heard the learned counsel for the parties.
(2.) Delay is condoned.
(3.) Leave is granted.;