D. P. Mohapatra, J. - (1.) Leave granted.
(2.) The controversy raised in this appeal relates to the question whether certain part-time sweepers serving under the Bank of Rajasthan Limited, appellant herein, are entitled to 'scale of wages' or only 'fixed wages'. From the materials available on record it is clear that according to the settlement arrived at between the management of the Bank and the Union representing the workmen those part-time sweepers who were working for more than six hours in a week were entitled to the benefit of 'scale of wages' and the sweepers rendering service for less than six hours in a week were to receive 'fixed wages'.
(3.) On a dispute raised by the General Secretary of the Bank Workers' Union - Respondent No. 4, the Central Government referred the following dispute to the Industrial Tribunal for adjudication : "Whether the action of Zonal Manager, Bank of Rajasthan Limited, Zonal Office, New Delhi, in not giving the salary to all the nine employees named below, employed in 8 different branches of the bank as part time sweepers is legal and valid If not, to what relief the workmen are entitled to 1. Smt. Khajani Devi 2. Smt. Ramo Devi 3. Smt. Saroj 4. Smt. Dhanpati 5. Sh. Jai Bhagwan 6. Smt. Kamlesh Devi 7. Smt. Vinod 8. Smt. Sumita Devi. 9. Smt. Chander Kala" ;