SREEDHARA S Vs. STATE OF KARNATAKA

LAWS(SC)-2001-10-85

SUPREME COURT OF INDIA (FROM: KARNATAKA)

Decided on October 11,2001

SREEDHARA S. Appellant

VERSUS

STATE OF KARNATAKA Respondents

- (1.) Permission granted to file the SLPs.
(2.) Delay condoned.
(3.) Leave granted.;