RAMAN AND COMPANY STATE OF TAMIL NADU Vs. GOVINDAN AND COMPANY
LAWS(SC)-1990-10-10
SUPREME COURT OF INDIA
Decided on October 30,1990

RAMAN AND COMPANY STATE OF TAMIL NADU Appellant
VERSUS
GOVINDAN AND COMPANY Respondents

JUDGEMENT

- (1.) After hearing learned counsel for the parties, we do not find any merit in these appeals. The appeals are accordingly dismissed. There will be no order as to costs.;


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