K N MISHRA Vs. JIWAJI UNIVERSITY GWALIOR
LAWS(SC)-1980-9-14
SUPREME COURT OF INDIA
Decided on September 22,1980

K.N.MISHRA Appellant
VERSUS
JIWAJI UNIVERSITY,GWALIOR Respondents

JUDGEMENT

- (1.) Note: No law point - Hence Judgment not reported - Ed.;


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