STATE OF ODISHA Vs. GOBINDA BEHERA
LAWS(SC)-2020-1-117
SUPREME COURT OF INDIA
Decided on January 31,2020

State Of Odisha Appellant
VERSUS
Gobinda Behera Respondents

JUDGEMENT

DR.DHANANJAYA Y.CHANDRACHUD,J. - (1.) Delay condoned.
(2.) Leave granted.
(3.) This appeal arises from a judgment and order of a Division Bench of the High Court of Orissa dated 29 March 2018.;


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