CHOWGULE AND COMPANY PRIVATE LIMITED Vs. GOA FOUNDATION

LAWS(SC)-2020-1-94

SUPREME COURT OF INDIA

Decided on January 30,2020

CHOWGULE AND COMPANY PRIVATE LIMITED Appellant

VERSUS

GOA FOUNDATION Respondents

- (1.) Delay condoned.
(2.) Permission to file Special Leave Petition (Civil) D.No.17815 of 2018 is granted.
(3.) Leave granted.;