DINESH KUMAR GUPTA Vs. HONBLE HIGH COURT FOR JUDICATURE OF RAJASTHAN
LAWS(SC)-2020-7-38
SUPREME COURT OF INDIA
Decided on
July 21,2020
DINESH KUMAR GUPTA
Appellant
VERSUS
Honble High Court For Judicature Of Rajasthan
Respondents
JUDGEMENT
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(1.) ) REVIEW PETITION(CIVIL)NO. OF 2020(0 P. N0.13152 OF 2020) IN WRIT PETITION (CIVIL) No. 936 of 2018 1. Application seeking permission for oral hearing of Review Petition is rejected.
(2.) Delay in preferring Review Petition is condoned.
(3.) This Petition has been filed by two of the original petitioners in Writ Petition (Civil)No.936 of 2018.;
(2.) Delay in preferring Review Petition is condoned.
(3.) This Petition has been filed by two of the original petitioners in Writ Petition (Civil)No.936 of 2018.;
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