DISTRICT BAR ASSOCIATION DEHRADUN Vs. ISHWAR SHANDILYA
LAWS(SC)-2020-2-142
SUPREME COURT OF INDIA
Decided on
February 20,2020
District Bar Association Dehradun
Appellant
VERSUS
Ishwar Shandilya
Respondents
JUDGEMENT
M.R. Shah,J. -
(1.) Heard learned senior counsel appearing for the petitioner(s).
(2.) Hearing concluded.;
(2.) Hearing concluded.;
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