JUDGEMENT
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(1.) Leave Granted.
(2.) This appeal has been preferred by Sadhana Chaudhary, being aggrieved, against an order dated 12.12.2018 passed by the High
Court of Judicature at Allahabad by which her writ petition, seeking
judicial review of her dismissal from the Uttar Pradesh Higher Judicial
Services by Respondent No. 1, had been rejected.
FACTUAL MATRIX
(3.) The appellant was recruited into the Uttar Pradesh Judicial Services on 05.06.1975 and was posted as Additional Munsif,
Dehradun. She was subsequently promoted to the Chief Judicial
Magistrate Cadre in 1981, and again to the Uttar Pradesh Higher
Judicial Services on 21.03.1987.;
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