- (1.) Learned counsel for the appellant, on instructions issued by the Department of Revenue, Ministry of Finance vide F.No.390/Misc./116/2017-JC dated 22.08.2019, seeks permission to withdraw this appeal along with pending applications therein due to low tax effect.
(2.) Permission granted, subject to just exceptions.
(3.) The appeal and pending applications) are dismissed as withdrawn, leaving question(s) of law open.;