RAKESH KUMAR AGARWALLA Vs. NATIONAL LAW SCHOOL OF INDIA UNIVERSITY, BENGALURU
LAWS(SC)-2020-9-53
SUPREME COURT OF INDIA
Decided on
September 11,2020
Rakesh Kumar Agarwalla
Appellant
VERSUS
National Law School Of India University, Bengaluru
Respondents
JUDGEMENT
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(1.) Issue notice.
(2.) Heard Mr. Nidhesh Gupta, learned senior counsel for the petitioner.
(3.) Also heard Mr. Arvind P. Datar, learned senior counsel for respondent no. 1, Mr. Sajan Poovayya, learned senior counsel for respondent no. 2 and Mr. P.S. Narasimha, learned senior counsel for respondent no. 3.;
(2.) Heard Mr. Nidhesh Gupta, learned senior counsel for the petitioner.
(3.) Also heard Mr. Arvind P. Datar, learned senior counsel for respondent no. 1, Mr. Sajan Poovayya, learned senior counsel for respondent no. 2 and Mr. P.S. Narasimha, learned senior counsel for respondent no. 3.;
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