KUNDAN SINGH Vs. SALINDER KAUR
LAWS(SC)-2010-7-136
SUPREME COURT OF INDIA (FROM: PUNJAB & HARYANA)
Decided on
July 30,2010
KUNDAN SINGH
Appellant
VERSUS
SALINDER KAUR
Respondents
JUDGEMENT
-
(1.) Delay condoned in filing Substitution Application and refiling the Special Leave Petition.
(2.) Substitution application is allowed.
(3.) Leave granted.;
(2.) Substitution application is allowed.
(3.) Leave granted.;
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