JUDGEMENT
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(1.) From meeting the persona dramatis in this unfortunate and painful affair, i.e., the estranged spouses and their two children what we could see may be stated thus:
The spouses are living separately for the past three years and there appears to be little chances of their coming together. The husband was at least willing to talk about reconciliation but for the wife it was a closed issue and she was not even prepared to consider the possibility. This we state simply as a fact without holding the wife to any blame for taking that position.
(2.) Their two sons, Pranav, aged fifteen years and Vishnu, aged seven years live with the mother.
(3.) The elder son, Pranav, aged fifteen years also appeared to be quite antagonistic towards the father. He was quite rebellious of him and did not show any enthusiasm for meeting the father or being taken out by him. In reply to a pointed question he said that he would meet his father no more than once in a month. On being further pressed he conceded two meetings in a month. We, however, got the impression that rather than meeting the father his object was to be the escort for the younger brother when he should be taken out by the father.;
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