Asok Kumar Ganguly, J. - (1.) Leave is granted in all these matters. This batch of seven appeals raises common questions of law which have been dealt with in this judgment.
(2.) Facts in each case are separately noted: C.A.No...@ (SLP No. 26113/2010)
(3.) In February 2006, Smt. Shanta Devi was elected Pramukh in the election of the Kshettra Panchayat of Jahanaganj, district Azamgarh.;