JUDGEMENT
-
(1.) List all the Haryana Mining Matters on 11.02.2010, a list of which will be furnished by Mr. Ranjit Kumar, learned Amicus Curiae.
I.A. Nos. 2647, 2687-2688, 2689-2690, 2696-2697, 2703-2704, 2709 & 2718 & W.P. (C) No. 469/2005:
(2.) List on 19.02.2010.
(3.) Mr. Harish Salve, who was appearing as amicus curiae, wants to withdraw from these matters. Let his withdrawal be recorded.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.