JUDGEMENT
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(1.) These appeals are directed against the judgment of
the Punjab and Haryana High Court dated January 8, 2008 in
Criminal Appeals Nos. 206 & 207-DB of 1998, confirming the
appellant's conviction under section 302 of the penal code and
the sentence of life imprisonment awarded to him by the trial
court for having committed the murder of one Dinesh.
(2.) The case of the prosecution that led to the
sentencing of the appellant is based on the statement of
Harkesh (PW-2), one of the brothers of Dinesh, made before
Bhup Singh SI/SHO of Sadar Palwal PS (PW-8) at 7.20 am on June
24, 1995 at Palwal hospital where he had brought the dead body
of Dinesh.
(3.) In his statement before the police Harkesh said that
at about 6.15 in the morning he along with his two younger
brothers, Suresh Kumar (PW-6) and Dinesh (the deceased) was
sitting on the chabutra of their baithak in village Gailpur,
when Dinesh proceeded for his house to bring the clothes for
getting ready to go to Faridabad, where he was due to appear
in the B. Ed examination. As he reached the chaupal, where the
lane turned, he was waylaid by the accused Hari Kishan (the
appellant) and Rambir who were armed with knives, Shyam Lal
armed with gun, Nain Pal and Kanwar Pal armed with lathis and
Roshan and Nathi son of Gurdayal who were empty handed. Roshan
and Nathi exhorted the other accused to kill Dinesh, saying
that they would face the consequences. Hearing this, Harkesh
and Suresh ran to save Dinesh. Bhim Singh (PW-4) also came
there on hearing the noise. Even before Harkesh or his uncle
Kanti Prakash reached the spot, Nain Pal and Kanwar Pal struck
Dinesh on his back with lathis causing him to fall to the
ground. As he lay on the ground, the appellant gave knife blow
on the left side of his chest. Rambir too gave knife blows to
Dinesh. When Harkesh and Kanti Parkash tried to save Dinesh,
Rambir gave a knife blow to Harkesh that hit him on the thumb
of the left hand. Nain Pal and Kanwar Pal gave Harkesh 4/5
lathi blows. Nain Pal also gave one lathi blow on the head of
Kanti Parkash. When Harkesh tried to save Kanti Prakash, Shyam
Lal hit him on the shoulder by the butt of his gun. He also
shouted that anyone coming to their victim's rescue would be
shot dead.;
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