JUDGEMENT
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(1.) Place the matter on 13th December, 2010.
In Re.: State of West Bengal :
(2.) The matter shall stand over to 13th December, 2010, at the request of Mr. Bhaskar P. Gupta, learned senior counsel appearing for the State of West Bengal.
In Re.: I.A. No.2/2010 - State of Madhya Pradesh :
(3.) Place the matter on 13th December, 2010.;
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