PTC INDIA LTD Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
LAWS(SC)-2010-3-1
SUPREME COURT OF INDIA (FROM: BOMBAY)
Decided on
March 15,2010
PTC INDIA LTD.
Appellant
VERSUS
CENTRAL ELECTRICITY REGULATORY COMMISSION, THR. SECY
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) Leave granted.
(3.) In this batch of civil appeals, we are basically concerned with the doctrine and jurisprudence of delegated legislation. QUESTIONS OF LAW: ;
(2.) Leave granted.
(3.) In this batch of civil appeals, we are basically concerned with the doctrine and jurisprudence of delegated legislation.
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