K BALARAMAN Vs. CHAIRMAN RAILWAY BOARD
LAWS(SC)-2010-12-58
SUPREME COURT OF INDIA
Decided on December 14,2010

K.BALARAMAN Appellant
VERSUS
CHAIRMAN, RAILWAY BOARD Respondents

JUDGEMENT

Dalveer Bhandari, J. - (1.) This appeal is directed against the judgment of the Division Bench of the High Court of Judicature at Madras dated 23rd April, 2002 in Writ Petition No. 4956 of 1999 along with other connected petitions.
(2.) Brief facts which are necessary to dispose of this appeal are as under: The Appellant was working in Class C with the Respondent No. 1 - Railway Board. The post of Stock Verifiers in the railways are to be filled from the category of Clerks Grade I, Selection Grade Clerks and Sub-heads from Class C. Reply filed by the Railway Board before the Central Administrative Tribunal, Madras Bench while dealing with the "Promotion to and confirmation to the rank of Stock Verifiers" mentioned as under: (1) Promotion of persons holding substantively posts of Clerks in the offices of the Financial Adviser and Chief Accounts Officers to the rank of Stock Verifiers will be on considerations on seniority and merit including fitness for outdoor work. In the case of Accounts Clerks promotion to the rank of Stock Verifiers will not be made unless they have passed the examination prescribed in Appendix-2. The condition of passing the examination prescribed in Appendix 2 by Accounts Clerks before they can be promoted to the rank of Stock Verifiers, may be relaxed, in special cases, under the sanction of the General Manager. (6) No increments will be allowed to a Stock Verifier under he has passed the qualifying examination and failure at two consecutive examinations will entail reversion to his substantive post.. (emphasis added)
(3.) The Fifth Pay Commission in reference to Stock Verifiers in para 83:243, has recommended as follows: ... It may not be possible to recommend pay scale higher than that of Accounts Assistants (i.e. Rs. 1600-2660) for Stock Verifiers. The selection grade for Stock Verifiers which was available prior to IV Code of Civil Procedure may be reviewed as a second grade for Stock Verifiers. This pay scale is proposed to be Rs. 1640-2900 in the present terms. This will motivate Stock Verifiers to continue in their line and not tempted to Accounts/Section Officers stream. In the course of recommendation, the Fifth Pay Commission took note of the demand made by the Stock Verifiers for higher pay scales than that of Accounts Assistants and an incentive on acquiring graduate diploma. The Commission also noted the fact that Stock Verifiers selected were given the benefit of pay fixation under F.R. 22 (C) and two additional increments for passing the qualifying Appendix 4 IREM examination. After the Pay Commissions recommendation, the pay scales of the erstwhile sub-heads (now Accounts Assistants) and Stock Verifiers became identical as Rs. 1400-2600. It was also noted that despite the incentives of three advance increments for Stock Verifiers, Zonal Railways are facing difficulties in filling up these posts and the Ministry had supported the demand for higher pay scales for Stock Verifiers. ;


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