Dalveer Bhandari, J. - (1.) This appeal is directed against the judgment and order dated 6.11.2003 passed by the High Court of Delhi in Civil Writ No. 3000 of 2003. Brief facts which are necessary to dispose of this appeal are recapitulated as under:
(2.) The Directorate General of Security (for short DGS) under Cabinet Secretariat had four units. (1) (2) (3) (4) Special Service Bureau (SSB) Aviation Research Centre (ARC) Special Frontier Force(SFF) Chief Inspectorate of Armament (CIOA) These four units had a common and combined DGS (Secretarial) Service with inter-se seniority and the inter unit transfer liability having 4 cadres: 1) Secretarial 2) Ministerial 3) Accounts 4) Stenographers
(3.) The Respondent was directly recruited as Assistant in the year 1995 in the Special Service Bureau. In 1996, he requested for his transfer to another unit Aviation Research Centre but he could not be transferred for administrative reasons.;