OM PARKASH Vs. UNION OF INDIA

LAWS(SC)-2010-2-55

SUPREME COURT OF INDIA (FROM: DELHI)

Decided on February 08,2010

OM PARKASH Appellant

VERSUS

UNION OF INDIA Respondents

Deepak Verma, J. - (1.) Permission to file Special Leave Petitions is granted.
(2.) Delay condoned. Substitution allowed.
(3.) Leave granted.;