MOHD SAUD Vs. MAJ SHAIKH MAHFOOZ
LAWS(SC)-2010-11-26
SUPREME COURT OF INDIA (FROM: ORISSA)
Decided on November 25,2010

MOHD. SAUD Appellant
VERSUS
SHAIKH MAHFOOZ Respondents

JUDGEMENT

- (1.) Leave granted.
(2.) These appeals have been filed against the impugned judgments of the Orissa High Court dated 24.9.2008 in LPA No.7 of 2008 and dated 25.10.2008 in LPA No.8 of 2008.
(3.) Heard learned counsel for the parties and perused the record.;


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