MAYANDI Vs. STATE REP
LAWS(SC)-2010-7-12
SUPREME COURT OF INDIA
Decided on July 28,2010

MAYANDI Appellant
VERSUS
STATE REP. BY INSP. OF POLICE Respondents

JUDGEMENT

- (1.) Leave granted.
(2.) We had issued notice only with regard to the nature of the offence on 14th September 2009.
(3.) We have heard the learned Counsel for both parties.;


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