SANSAR CHAND Vs. STATE OF RAJASTHAN
LAWS(SC)-2010-10-55
SUPREME COURT OF INDIA (FROM: RAJASTHAN)
Decided on October 20,2010

SANSAR CHAND Appellant
VERSUS
STATE OF RAJASTHAN Respondents

JUDGEMENT

Markandey Katju, J. - (1.) Leave granted.
(2.) Shera was the symbol of the recent Commonwealth Games, but ironically Shera has been almost exterminated in our country. The Sher Khan of Rudyard Kiplings Rs. Jungle Book, which once abounded in India, is rarely to be seen today.
(3.) This case reveals how avaricious and rapacious persons have by organized crime destroyed large parts of the wild life of India and brought many animals e.g. tigers, leopards, bison, etc. almost to the brink of extinction, thereby seriously jeopardizing and destroying the ecological chain and ecological balance in our environment.;


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