UNION OF INDIA Vs. ALOK KUMAR
LAWS(SC)-2010-4-82
SUPREME COURT OF INDIA (FROM: ALLAHABAD)
Decided on April 16,2010

UNION OF INDIA Appellant
VERSUS
ALOK KUMAR Respondents

JUDGEMENT

Swatanter Kumar, J. - (1.) Delay condoned in SLP (C) No. 25293 of 2008.
(2.) Leave granted.
(3.) This judgment shall dispose of all the above mentioned appeals as common question of law on somewhat similar facts arise in all the appeals for consideration of this Court.;


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