B T RAI Vs. RAMANNA GOWDA
LAWS(SC)-2000-9-48
SUPREME COURT OF INDIA
Decided on September 01,2000
B.T.RAI
Appellant
VERSUS
RAMANNA GOWDA
Respondents
JUDGEMENT
- (1.) Delay condoned.
(2.) Substitution allowed.
(3.) Leave granted.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.