B T RAI Vs. RAMANNA GOWDA
LAWS(SC)-2000-9-48
SUPREME COURT OF INDIA
Decided on September 01,2000

B.T.RAI Appellant
VERSUS
RAMANNA GOWDA Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) Substitution allowed.
(3.) Leave granted.;


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