GULSHAN RAI Vs. PUSHPA DEVI
LAWS(SC)-2000-4-163
SUPREME COURT OF INDIA
Decided on April 13,2000

GULSHAN RAI Appellant
VERSUS
PUSHPA DEVI Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) Substitution applications allowed.
(3.) Exemption applications allowed.;


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