JUDGEMENT
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(1.) In pursuance of our order dated 20/4/2000 a report has been submitted by the Registrar of the Delhi High Court.
(2.) A meeting was held on 25/4/2000 in the chambers of Hon'ble the acting Chief Justice of the Delhi High Court where the following officers were present: 1. Mr P. S. Bhatnagar Chief Secretary Delhi 2. Mr Surinder Nath, Additional Secretary, Government of india Department of Justice 3. Mr P. K. Aggarwal Joint Secretary, Government of India department of Justice 4. Mr Bharat Bhushan Secretary, Law, Justice and Legal affairs Government of NCT of Delhi 5. Mr S. Mallai Divisional Commissioner, Government of NCT of Delhi 6. Mr I. M. Singh Chief Engineer, PWD 7. Mr S. M. Kohli Superintendent Engineer, PWD 8. Mr A. K. Mehandiratta Joint Secretary, Law, Justice and Legal affairs, Government of NCT of Delhi 9. Mr R. K. Prabhakar Deputy Secretary, Government of nct of Delhi 10. Mr N. G. Goswami Legislative Counsel, Government of nct of Delhi
(3.) Mr M. A. Khan, District and Sessions Judge, Delhi and Mr Kamlesh kumar, Administrative Civil Judge, Delhi were also present in the meeting.;
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