UNITED PHOSPHOROUS LTD. AND ANR. Vs. DIRECTOR GENERAL (SAFEGUARDS) AND ANR.
LAWS(SC)-2000-5-149
SUPREME COURT OF INDIA
Decided on May 05,2000

United Phosphorous Ltd. And Anr. Appellant
VERSUS
Director General (Safeguards) And Anr. Respondents

JUDGEMENT

- (1.) WE decline to invoke the jurisdiction under Article 136 of the Constitution in regard to what is only a recommendation. This, in our view, should also have governed the writ petition filed by the petitioners. The special leave petition is dismissed.;


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