STATE OF UTTAR PRADESH Vs. VISHNU DAYAL

LAWS(SC)-2000-8-98

SUPREME COURT OF INDIA

Decided on August 11,2000

STATE OF UTTAR PRADESH Appellant

VERSUS

VISHNU DAYAL Respondents

- (1.) Issue notice.
(2.) Mr. P. K. Chakravarty, Advocate, enters appearance for respondent nos. 1 to 4.
(3.) Leave granted.;