MEDICAL COUNCIL OF INDIA Vs. INDIAN DOCTORS FROM RUSSIA WEL ASSN
LAWS(SC)-2000-1-151
SUPREME COURT OF INDIA
Decided on January 13,2000

MEDICAL COUNCIL OF INDIA Appellant
VERSUS
INDIAN DOCTORS FROM RUSSIA WEL.ASSN Respondents

JUDGEMENT

- (1.) Issue notice.
(2.) Ms. Binu Tarnta, Mr. Brij Bhushan and Mr. Pradeep K. Bakshi, learned counsel accept notice on behalf of the caveators.
(3.) Notice, therefore, need be issued to other respondents only.;


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