GOVERNMENT OF ANDHRA PRADESH Vs. B SATYANARAYAN RAO

LAWS(SC)-2000-4-144

SUPREME COURT OF INDIA (FROM: ANDHRA PRADESH)

Decided on April 05,2000

GOVERNMENT OF ANDHRA PRADESH Appellant

VERSUS

B.SATYANARAYANA RAO Respondents

- (1.) Permission to file S.L.P. granted. Impleadment application allowed.
(2.) Delay condoned.
(3.) Leave granted.;