JUDGEMENT
D. P. Mohapatra, J. -
(1.) Leave granted.
(2.) We have heard learned counsel for the parties.
(3.) M/s. Bharat Coking Coal Ltd., which is a Govt. Company and a subsidiary of Coal India Ltd., was the employer of the respondent - Shri Shib Kumar Dushad (hereinafter referred to as 'the respondent'). The company through its General Manager, Chanch Victoria Area, Post Barakar, District Burdwan, West Bengal has filed the present appeal. The controversy raised in the case centres round the date of birth of the respondent.;
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