SURESH KUMAR Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
LAWS(SC)-2000-9-23
SUPREME COURT OF INDIA
Decided on
September 29,2000
SURESH KUMAR
Appellant
VERSUS
STATE NATIONAL CAPITAL TERRITORY OF DELHI
Respondents
JUDGEMENT
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(1.) Issue notice.
(2.) Mr. D. S. Mehra accepts notice on behalf of State.
(3.) Leave granted,;
(2.) Mr. D. S. Mehra accepts notice on behalf of State.
(3.) Leave granted,;
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