COMMISSIONER OF TRADE TAX U P Vs. U P PAPER CORPORATION PRIVATE LIMITED

LAWS(SC)-2000-11-132

SUPREME COURT OF INDIA (FROM: ALLAHABAD)

Decided on November 20,2000

COMMISSIONER OF TRADE TAX,UTTAR PRADESH Appellant

VERSUS

UTTAR PRADESH PAPER CORPORATION PRIVATE LIMITED Respondents

- (1.) Delay is condoned.
(2.) Leave is granted.
(3.) Heard the learned counsel for the parties.;