Case Index

Title
Date
A.C.JOSEPH Vs. POPULAR VEHICLES AND SERVICES LIMITED
May 13, 1999
A.M.MATHEW Vs. M.PRADEEP KUMAR
August 4, 1999
AIR INDIA Vs. NAZAR KOROTHALA
March 22, 1999
ASSTT.GENERAL MANAGER, STATE BANK OF INDIA Vs. P.RAVINDRAN
December 29, 1999
B.M.VISWANATHAN Vs. NATIONAL RADIO ELECTRONICS CO.
July 21, 1999
B.SURESH Vs. SECRETARY, K.S.E.B.
November 3, 1999
BRANCH MANAGER, LIC OF INDIA Vs. N.A.VELUTHA
November 21, 1999
BRANCH MANAGER, LIC OF INDIA Vs. N.A.VELUTHA
November 22, 1999
BRANCH MANAGER, SOUTH MALABAR GRAMIN BANK Vs. C.I.RASHEED
April 8, 1999
C.V.MATHEW Vs. P.BABU
May 7, 1999
CHIEF GENERAL MANAGER, TELECOM Vs. COIN PAR - CENTRE OF INDIAN (COUNCIL PROTECTION & RESEARCH)
November 23, 1999
COINPAR, CENTRE OF INDIAN CONSUMER PROTECTION & RESEARCH Vs. VARANASI VIKAS PRADHIKARAN, VARANASI
September 27, 1999
COINPAR, CENTRE OF INDIAN CONSUMER PROTECTION AND RESEARCH Vs. PARTHAS
December 29, 1999
CONTROL ZEE (P) LTD. Vs. P.ABDUL SAMAD
September 1, 1999
DIRECTOR, MARY QUEENS MISSION HOSPITAL Vs. M.J.JOSE
April 9, 1999
DISTRICT EXECUTIVE OFFICER, KERALA CONSTRUCTION WORKERS WELFARE BOARD Vs. K.A.BABY
June 14, 1999
ELSA TONY PHILIP Vs. MANAGER, (PS/CLAIMS), L.I.C.OF INDIA
March 11, 1999
EXECUTIVE ENGINEER, ELECTRICAL MAJOR SECTION, PALA Vs. JOSEPH K.KOOTUMKAL
January 1, 1999
G.FRANCIS, SUB ENGINEER, ELECTRICAL MAJOR SECTION Vs. SAJIKUMAR, MANALIL, MANGAD P.O.KOLLAM
January 6, 1999
G.MURALI Vs. MARAKKAL KALARIKKAL JANARDHANAN
March 5, 1999
GENERAL MANAGER, OFFICE OF THE TELECOM Vs. RAJANI RAMAKRISHNAN
October 6, 1999
GENERAL MANAGER, TELECOM Vs. M.HUSSIAN
June 17, 1999
GENERAL MANAGER, TELECOM DISTRICT, COLLAM Vs. M.A.RASHEED
October 25, 1999
HINDUSTAN LATEX LTD. Vs. NEOPLAST ENGINEERING PVT.LTD.
March 16, 1999
JANAKI S.KUMAR Vs. SARAFUNNISA
June 21, 1999
JOHN RAMANATT Vs. THOMAS OOMMEN
May 24, 1999
JUNIOR TELECOM OFFICER, TELECOMMUNICATION Vs. K.VENUGOPAL
August 31, 1999
K.A.RAMA IYER Vs. ACCOUNTS OFFICER, TELEPHONE REVENUE
May 21, 1999
K.E.RAJESH Vs. PRESIDENT, DISTRICT CO-OPERATIVE HOSPITAL
November 30, 1999
K.J.MADHU Vs. PRESIDENT, FILM GUIDANCE SOCIETY OF KERALA
March 1, 1999
K.J.THOMAS Vs. EXECUTIVE OFFICER, VAZHOOR PANCHAYAT
February 12, 1999
K.JANARDHANAN NAIR Vs. ASTER DRUGS AND PHARMACEUTICALS LIMITED
March 24, 1999
K.K.PRABHAKARAN Vs. P.M.SURESH
November 19, 1999
K.N. DASARADHAN Vs. V. RAGHAVAN
December 27, 1999
K.P.ABDURAHIMAN @ KUNHAPPA Vs. K.A.MEERAN
February 4, 1999
K.P.DAVIS Vs. GEORGE PALLIKKUNNAN
October 14, 1999
K.P.G.NAIR Vs. P.V.THOMAS
August 2, 1999
K.P.SUBHASH Vs. ASST.EXECUTIVE ENGINEER
August 2, 1999
M.J.JOSEPH Vs. P.J.JOHN
March 16, 1999
M/S. TAMILNADU CEMENTS CORPORATION LTD. Vs. RAJU M. JOSEPH & ANR.
July 5, 1999
MANAGER, CANARA BANK Vs. P.V.MUHAMMED
August 5, 1999
MANAGING DIRECTOR, AIR INDIA Vs. REKHA MOHANDAS
June 14, 1999
MUTHOOT BANKERS Vs. N.SHADADHARAN
November 12, 1999
NATIONAL INSURANCE CO.LTD. Vs. B.ARAVINDAKSHAN NAIR
May 5, 1999
P.A.SINIK Vs. ORIENTAL INSURANCE CO.LTD.
December 14, 1999
P.K.KOCHU Vs. C.I.EDISON
August 3, 1999
P.K.KOCHU Vs. C.I.EDISON, DIRECTOR, JERUSALEM KURIES & LOANS (P) LTD.
June 8, 1999
P.N.BHASKARAN Vs. MOLLY ROBINSON
July 13, 1999
P.RAVEENDRAN Vs. FORT HOSPITAL LTD.
November 4, 1999
P.S.MATHEW Vs. K.M.VARGHESE
November 8, 1999
PREMIER AUTOMOBILES LTD. Vs. K.RAJENDRAN
November 10, 1999
R.KERALA VARMA Vs. SECRETARY, VELLIYAMKULAM N.S.S.
September 9, 1999
RAJALAKSHMI SASI Vs. BRANCH MANAGER, ORIENTAL INSURANCE CO.LTD.
November 4, 1999
SALES MANAGER, WESTERN INDIA PLYWOODS LTD Vs. BRANCH MANAGER, KALPAKA TRANSPORT CO
February 4, 1999
SECRETARY, K.S.E.B. Vs. T.N.ROOPALEKHA
May 5, 1999
SECRETARY, THE CHEVAYOOR HOUSING COLONY ALLOTTEES ASSOCIATION Vs. SECRETARY, KERALA STATE HOUSING BOARD
December 31, 1999
SENIOR DIVISIONAL MANAGER, L.I.C.OF INDIA Vs. K.C.VIJAYAN
October 7, 1999
SENIOR DIVISIONAL MANAGER, LIC OF INDIA Vs. P.U.SUHARA SHERIFF
November 1, 1999
T.J.JOY Vs. SPECTRA SYSTEM
January 13, 1999
T.N.SUKUMARAN Vs. KERALA STATE ELECTRICITY BOARD
December 1, 1999
THE SENIOR MANAGER, CORPORATION BANK Vs. DR. JACOB HYSEN
November 30, 1999
V. GILBERT Vs. THE MANAGER, VIJAYA BANK (BR.) & ANR.
April 9, 1999
VETTIVEL PILLAI Vs. SENIOR MANAGER, CANARA BANK
December 30, 1999
WONDERCLEAN Vs. M.SHAJ
September 28, 1999