Case Index

Title
Date
A B E MARINE PRODUCTS PRIVATE LIMITED Vs. INDIAN BANK
April 1, 1999
A B Foot Style P LTD Vs. Union of India
April 9, 1999
A B Mitra Vs. P O III Industrial Tribunal
June 11, 1999
A K MURMU Vs. PRASENJIT CHOWDHURY
April 20, 1999
A SREE NIVASAN Vs. RAMESH DOSHI
January 25, 1999
ABASH THAKUR AND OTHERS Vs. SUBROTA DEB AND OTHERS
December 16, 1999
ABDUL AZIZ SEKH Vs. SIRAJ UDDIN MOLLAH
May 10, 1999
ABDUL HAKIM AND 8 ORS Vs. STATE OF WEST BENGAL
April 16, 1999
ABDUL HALIM Vs. STATE OF WEST BENGAL
December 2, 1999
ABDUL LALIF MONDAL Vs. STATE & ORS.
January 4, 1999
ABDUL MANNAN LASKAR Vs. STATE OF WEST BENGAL AND ORS.
December 22, 1999
ABHOY PRADHAN Vs. STATE OF WEST BENGAL
March 25, 1999
ABL LTD Vs. RADHA GOBINDA GHATAK
April 13, 1999
ABS MARINE PRODUCTS PVT LTD Vs. INDIAN BANK
July 19, 1999
ACHINTYA NAG CHOWDHURI AND OTHERS Vs. DILIP ADHIKARI AND OTHERS
June 14, 1999
ACHINTYA NAG CHOWDHURY AND OTHERS Vs. DILIP ADHIKARY AND OTHERS
September 23, 1999
AD HOC COMMITTEE DISTRICT PRIMARY SCHOOL COUNCIL, SOUTH 24 PARGANAS Vs. JOAD RAHAMAN
October 13, 1999
ADAM ALI MONDAL & ORS. Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
April 26, 1999
ADHIR KUMAR PAUL Vs. ASIT BARAN MONDAL
April 1, 1999
AIR CONSTRUCTIONS AND CONSULTANTS Vs. BRAJADHARI LALL
August 17, 1999
AIR CONSTRUCTIONS AND CONSULTANTS P LTD Vs. BRAJADHARI LALL HUF
January 1, 1999
Ajiman Bibi Vs. State
September 1, 1999
AJIT KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
May 7, 1999
AJIT KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
March 18, 1999
AJOY KUMAR RATHOD Vs. UNION OF INDIA
June 18, 1999
AKLA BUILDERS PVT. LTD. Vs. CITYSCAPE DEVELOPERS PVT. LTD.
September 17, 1999
ALI MANSUR Vs. MATIN & ORS.
December 15, 1999
ALKEM LABORATORIES PVT. LTD. Vs. THIRD INDUSTRIAL TRIBUNAL, WEST BENGAL AND ORS.
November 30, 1999
ALL BENGAL RICKSHAW UNION Vs. STATE OF WEST BENGAL
December 14, 1999
ALLAHABAD BANK Vs. S K BHATTACHARYA
February 24, 1999
ALLAHABAD BANK Vs. SADAY CHAND MAHATAB
March 4, 1999
ALLAUDDIN SHAH Vs. STATE OF WEST BENGAL
September 28, 1999
ALLIANCE PROPERTIES AND INDUSTRIES LIMITED Vs. BINNY LIMITED
March 15, 1999
ALO RANI SAHA Vs. STATE OF WEST BENGAL
March 1, 1999
ALODAS Vs. UNION OF INDIA & ORS
April 16, 1999
ALOKE SAHA Vs. BINA GHOSH
April 8, 1999
Alpic Finance LTD Vs. Allied Resins and Chemicals Ltd
January 25, 1999
AMAL KANTI BOSE Vs. W B S C BANK LTD
September 27, 1999
AMALA DAS Vs. UNITED PROGRESSIVE COMPANY LTD
June 29, 1999
Amar Steel Industries Vs. Commissioner of Customs
April 19, 1999
AMITAVA RAY Vs. SOUMITRA BANERJEE AND OTHERS
September 13, 1999
ANALYSTS MANAGEMENT PRIVATE LTD. & ORS. Vs. CESC LIMITED & ORS.
July 20, 1999
ANANDA MONDAL AND OTHERS Vs. STATE
August 25, 1999
ANANTA KUMAR BEJ Vs. STATE OF WEST BENGAL
April 26, 1999
ANIL SRIVASTAVA & ANR. Vs. SANDERSON SIAM VIDHYA LTD.
October 12, 1999
ANINDYA GUPTA Vs. KRISHNA GUPTA
July 8, 1999
ANITA ALIAS SONA GOSWAMI Vs. SOURENDRA KANTA GOSWAMI
November 19, 1999
ANJAN GHOSAL Vs. STATE
September 7, 1999
ANWAR ALI KHAN AND OTHERS Vs. HAZI SAJJAD ALI MONDAL KHAN AND OTHERS
August 11, 1999
ANZ Grindlays Bank PLC Vs. Commissioner of Income tax
August 13, 1999
APALA CHAKRABORTY Vs. DISTRICT JUDGE NORTH 24 PARGANAS BARASAT
April 7, 1999
APL India Pvt LTD Vs. Principal Commissioner of Customs
March 9, 1999
APURBA KR CHAKRABORTY Vs. STATE OF WEST BENGAL
June 16, 1999
ARCHII PRINTING & PACKAGING (P.) LTD. Vs. S.R. INCORPORATED ENTERPRISES (INDIA) (P.) LTD.
August 3, 1999
ARJUN KR SARKAR Vs. LATIKA RANI GHOSH
April 20, 1999
Arora Matthey LTD Vs. Commissioner of C Ex
March 8, 1999
ARTI BHARTIA NEE BHAGAT Vs. PIYUSH BHARTIA
February 2, 1999
ARUN KIRAN ADAK Vs. STATE OF WEST BENGAL & ORS.
September 3, 1999
Arun Roy Vs. State of West Bengal
February 15, 1999
ASHIM KUMAR ROY & ORS Vs. SMT. ANIMA MALLICK
April 16, 1999
ASHOKA HOTEL & ORS. Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
October 11, 1999
ASHOKA STEEL CORPORATION PVT. LTD. AND HARIRAM CHAMARIA & ORS. Vs. THE OFFICIAL LIQUIDATOR, HIGH COURT AT CALCUTTA
October 8, 1999
Ashoke Dasgupta Vs. United Bank of India
August 26, 1999
ASHOKE GHOSH & ORS. Vs. GOPINATH GHOSH & ORS.
November 19, 1999
ASHOKE SAHA Vs. STATE OF WEST BENGAL
February 25, 1999
ASIS KUMAR SAMANTA Vs. STATE OF WEST BENGAL
March 24, 1999
ASISH KUMAR ROY Vs. UNION OF INDIA
April 16, 1999
ASIT KUMAR DAS Vs. STATE OF WEST BENGAL
March 31, 1999
ASTA BASU SANTRA Vs. JIBAN NANDA DAS
September 16, 1999
ASWINI KUMAR MORE AND LILY MORE Vs. UNION OF INDIA
July 30, 1999
B L C PRIVATE LTD Vs. STATE OF WEST BENGAL
October 11, 1999
BABU DEY Vs. STATE OF WEST BENGAL
February 11, 1999
BADAL CHANDRA JANA Vs. DISTRICT INSPECTOR OF SCHOOLS SE MIDNAPORE
October 7, 1999
Baid India Pvt LTD Vs. Commissioner of Customs
March 16, 1999
BAIDYANATH MUKHERJEE AND OTHERS Vs. VIVEKANANDA GOSWAMI AND OTHERS
October 6, 1999
Bajarang Prasad Jalan Vs. Raigarh Jute and Textile Mills Ltd
October 14, 1999
BAJRANG LAL AGARWAL Vs. COUNCIL FOR INDIAN SCHOOL CERTIFICATE EXAMINATIONS
April 16, 1999
BALDEO RAM SALIGRAM PVT LTD Vs. BIMAL RANI KHANNAH
April 28, 1999
BALKISHAN RAJGHARIA AND ORS. Vs. REMINGTON RAND OF INDIA LTD.
November 18, 1999
BALMER Vs. THE BANK OF MAHARASHTRA
December 20, 1999
Bank of Tokyo Mitsubishi LTD Vs. Commissioner of Income tax
August 10, 1999
BANNING OF MANUFACTURE OF FIRE WORKS Vs. STATE
October 14, 1999
BARANAGORE JUTE FACTORY PLC IN LIQUIDATION Vs. OFFICIAL LIQUIDATOR
May 21, 1999
Basant Saraf Vs. State of West Bengal
December 13, 1999
Bata India LTD Vs. Commissioner of Central Excise
March 23, 1999
BATUK BANERJEE Vs. LILA BANERJEE AND ANR
September 29, 1999
BENGAL IMMUNITY LTD. Vs. TATA PHARMA LTD.
April 8, 1999
BENGAL NON FERROUS METAL INDUSTRIES Vs. MOHINI TODI
April 4, 1999
BENGAL ROLLING MILLS LTD AND OTHERS Vs. G C GUPTA
March 30, 1999
BHABATOSH GHOSH & ORS Vs. STATE OF WEST BENGAL
May 7, 1999
BHAGBAT MAHATO AND OTHERS Vs. DIBAKAR MAHATO AND OTHERS
January 12, 1999
BHARAT KUMAR MAHENSARIA Vs. COMMISSIONER OF CUSTOMS
October 12, 1999
Bhaskar Gupta Vs. A K Chattopadhyay
August 25, 1999
BHP India P LTD Vs. Dy Dir Directorate of Revenue Intelligence
July 13, 1999
BHUTORIA VALVE UDYOG LTD Vs. BISWANATH JHUNJHUNWALLA
November 18, 1999
BIBEKANANDA BARUA Vs. REGIONAL DIRECTOR OF FOOD COR
November 26, 1999
BIDHAN CHANDRA KRISHI VISWA VIDYALAYA Vs. ASSOCIATION DESIGN PLANNING
February 4, 1999
BIDHANNAGAR HOUSE OWNERS ASSOCIATION & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
October 14, 1999
BIDYUTLATA KUNDU Vs. STATE OF WEST BENGAL
October 8, 1999
BIHAR JUTE TWINE MILLS LTD Vs. BIHAR STATE FINANCIAL CORPORATION
April 22, 1999
BIJALI SHAT Vs. STATE OF WEST BENGAL
May 17, 1999
BIJAY KUMAR PODDAR Vs. UNION OF INDIA
November 10, 1999
BILASH CHAND JAIN Vs. UNION OF INDIA
August 30, 1999
BIMAL ROY Vs. AUTOMOBILE HOUSE & ORS
September 9, 1999
BIMALA BALA AUDDY Vs. BIMALA SEN AND OTHERS
February 4, 1999
BIMAN CH. KARMAKAR AND ETC. Vs. STATE OF WEST BENGAL
August 2, 1999
BIRENDRA NATH MANNA Vs. STATE OF WEST BENGAL
October 13, 1999
BIRENDRA NATH MONDAL Vs. VIDYASAGAR UNIVERSITY
January 27, 1999
Birla Corporation Limited Vs. Commissioner of Customs
July 14, 1999
BISHNU PADA BANERJEE Vs. MADHUBALA RUIA & ORS.
December 22, 1999
BISHU PADA SAHU Vs. STATE OF WEST BENGAL
March 17, 1999
BISWABRATA DEY Vs. UNION OF INDIA
January 29, 1999
BISWANATH DAS Vs. SMT. GITA DAS (BOSE)
May 4, 1999
BISWANATH GHOSH Vs. BISHNUPADA SAU
August 2, 1999
BISWANATH MITRA Vs. MIHIR KIRAN BANERJEE
April 13, 1999
BISWANATH NASKAR Vs. STATE OF WEST BENGAL
February 25, 1999
BISWAPATI GHORAI Vs. STATE OF WEST BENGAL
May 6, 1999
BLUE PRINT AND 13 ORS Vs. GREAT EASTERN HOTELS AUTHORITY
October 14, 1999
Bormah Jan Tea Co 1936 LTD Vs. Commissioner of Income tax
August 18, 1999
BRAHMANANDA PROSAD Vs. STATE OF WEST BENGAL
April 9, 1999
BRAHMO BALIKA SHIKSHALAYA Vs. DEBASISH KAR GUPTA
August 24, 1999
BROJO GOPAL BHATTACHRYYA Vs. BAR COUNCIL OF WEST BENGAL
August 30, 1999
Burn Standard Co LTD Vs. State of West Bengal
April 26, 1999
C C DEY Vs. PURANMULL GOENKA
April 28, 1999
C E S C LTD Vs. KARAN CAFE
October 14, 1999
CALCUTTA DOCK LABOUR BOARD AND ORS Vs. J N MUKHERJEE CO PVT LTD AND ORS
April 28, 1999
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. AJIT KUMAR MAJUMDAR
December 17, 1999
Calcutta Tramways Co 1978 LTD Vs. Ramesh and 17 Ors
March 10, 1999
Caledonian Jute Industries LTD Vs. Board for Industrial and Financial Reconstruction
July 27, 1999
CALTRADECO STEEL SALES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 16, 1999
Caltradeco Steels Sales P LTD Vs. Dy Dir Dirrate Gen of A E CE
February 1, 1999
CANARA BANK Vs. DEBASIS DAS
April 4, 1999
CHAIRMAN, D.P.S.C., MIDNAPORE Vs. GOPAL CHANDRA DAS
October 14, 1999
CHANCHAL DUTTA Vs. STATE
August 16, 1999
CHANDI CHARAN GHOSH Vs. SUSHILA SUNDRI SEN AND ORS.
September 6, 1999
CHANDRA KUMAR PODDAR Vs. STATE OF WEST BENGAL
July 1, 1999
CHARGOLA TEA CO P LTD Vs. GHANASHYAMLAL AGARWALA
August 13, 1999
CHHABI KHANRA Vs. STATE OF WEST BENGAL
February 1, 1999
CHUNNU SAHNI Vs. STATE OF BIHAR
July 7, 1999
CITYSCAPE DEVELOPERS PVT LTD Vs. ALKA BUILDERS PVT LTD
December 7, 1999
COAL INDIA OFFICERS ASSOCIATION Vs. UNION OF INDIA
March 31, 1999
COLLECTOR OF CUSTOMS AND ORS. Vs. JINDAL STRIPS LTD. AND ORS.
October 13, 1999
COLONEL R S UPADHYAY Vs. UNION OF INDIA
October 6, 1999
Commissioner of Customs Vs. Uma Shankar Verma
May 10, 1999
COMMISSIONER OF ENTERTAINMENT TAX Vs. MITRA CINEMA
September 17, 1999
Commissioner of Income tax Vs. Kanubhai Engineers P Ltd
September 14, 1999
COMMISSIONER OF INCOME TAX Vs. CURRENCY INVESTMENT CO LTD
September 6, 1999
COMMISSIONER OF INCOME TAX Vs. SIJUA JHARRIAH ELECTRIC SUPPLY CORPORATION LTD
August 26, 1999
Commissioner of Income tax Vs. Babcock and Wilcox of India Ltd
August 20, 1999
Commissioner of Income tax Vs. Renuka Ganguly
August 23, 1999
Commissioner of Income tax Vs. Unit Construction Co Pvt Ltd
August 9, 1999
Commissioner of Income tax Vs. Bhoruka Public Welfare Trust
July 28, 1999
Commissioner of Income tax Vs. Poddar Bros P Ltd
August 4, 1999
COMMISSIONER OF INCOME TAX Vs. CENTURY ENKA LTD
July 22, 1999
COMMISSIONER OF INCOME TAX Vs. J K INDUSTRIES LTD
July 8, 1999
Commissioner of Income tax Vs. Padmavati Raje Cotton Mills Ltd
May 4, 1999
Commissioner of Income tax Vs. Shew Shakti Mills P Ltd
April 29, 1999
Commissioner of Income tax Vs. Todi Tea Co Ltd
May 18, 1999
Commissioner of Income tax Vs. Basant Investment Corporation
May 17, 1999
Commissioner of Income tax Vs. Durga Agencies Ltd
June 15, 1999
COMMISSIONER OF INCOME TAX Vs. G N B MOTORS LTD
April 26, 1999
Commissioner of Income tax Vs. Balarampur Chini Mills Ltd
March 30, 1999
COMMONWEALTH DEVELOPMENT CORPORATION Vs. RICOCHET COMMERCIAL PVT LTD
July 27, 1999
Controller of Estate Duty Vs. Savitri Devi Khaitan
July 20, 1999
D T M CONSTRUCTION P LTD Vs. WEST BENGAL HOUSING BOARD
November 24, 1999
DALJIT KAUR Vs. UNION OF INDIA
February 25, 1999
DAMODAR VALLEY CORPORATION Vs. MRITYUNJAY BASU
July 19, 1999
DANIELI A C OFFICINE MACCANICHE SPA Vs. CONTROLLER OF PATENTS AND DESIGNS
June 30, 1999
DANKHA DEVI AGARWAL Vs. TARA PROPERTIES
September 13, 1999
DARJEELING MUNICIPALITY Vs. CHADMAKU CONSTRUCTION PVT LTD
December 16, 1999
DASARATHI DHARA & ORS. Vs. SANAT KUMAR MANNA AND ORS.
February 24, 1999
DASSNAGAR PRECISION ENGG. (P.) LTD. Vs. UTPAL BHATTACHARYA
August 9, 1999
DAYEM ALI @ SHAIK DAYEM ALI @ SK. DAYEM ALI Vs. SK. MD. KAMAL @ SHAIK MOHAMMED KAMAL @ MOHAMMED KAMAL
June 15, 1999
DEBABRATA MUKHERJEE & ORS. Vs. STATE & ORS.
April 28, 1999
DEBASISH KAR GUPTA Vs. STATE OF WEST BENGAL
July 19, 1999
DEBESH BISWAS Vs. DALIA BHATTACHARYYA
March 26, 1999
DEBRAJ CHOWDHURY AND ANOTHER Vs. BINOD KUMAR AGARWAL AND OTHERS
August 30, 1999
DELHI DEVELOPMENT AUTHORITY Vs. OFFICIAL LIQUIDATOR, HIGH COURT
January 25, 1999
DEPUTY COMMISSIONER OF INCOME-TAX Vs. CENTRAL CONCRETE & ALLIED PRODUCTS LTD
June 2, 1999
DEPUTY COMMISSIONER OF INCOME-TAX Vs. CHLORIDE INDUSTRIES LTD
December 28, 1999
DEPUTY DIRECTOR AND ANR Vs. MONI FREEZE (P) LTD AND OTHERS
September 17, 1999
DEPUTY MANAGING DIRECTOR Vs. NABA KUMAR MONDAL
July 2, 1999
DHARANIDHAR DAS Vs. ASHALATA LAHA AND ORS.
April 1, 1999
Dibyendu Goswami Vs. Uttara Chowdhury
March 17, 1999
DILIP CHOWDHURY Vs. REGISTRAR OF CO OPERATIVE SOCIETIES A AND N ISLANDS PORT BLAIR
October 13, 1999
DILIP KUMAR CHATTERJEE Vs. NATIONAL JUTE MANUFACTURES CORPORATION LIMITED
April 26, 1999
DIMPLE VINCOM PVT. LTD. Vs. STATE OF WEST BENGAL
October 14, 1999
DIPAK CHOWDHURY Vs. STATE OF WEST BENGAL
March 24, 1999
DIPAK SEN & ANR. Vs. SMT. LAKSHMI RANI DAS
October 13, 1999
DIPANKAR JANA & ORS. APPELLANTS Vs. THE STATE OF WEST BENGAL & ORS.
July 14, 1999
DIPANNITA PAL Vs. STATE OF WEST BENGAL
February 3, 1999
DIPTI KAR Vs. BIMALENDU PAUL
April 30, 1999
DIPTIMOY BANERJEE Vs. STATE OF WEST BENGAL
April 7, 1999
DIPTIMOY BANERJEE Vs. STATE OF WEST BENGAL
December 20, 1999
DIRECTOR OF PUBLIC INSTRUCTION WEST BENGAL Vs. KRISHNA PRASAD GHOSH
December 17, 1999
DIRECTOR SURAD CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. SYAMALI BANERJEE
May 10, 1999
DR. MANAS CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
December 1, 1999
DR. PRASANTA BANERJEE Vs. SMT. PUSHPA ASHOKE CHANDANI & ORS.
February 11, 1999
DR. SYAM SUNDAR DE Vs. CALCUTTA UNIVERSITY AND OTHERS
July 15, 1999
DRUG CONTROLLER GENERAL OF INDIA Vs. W B SMALL SCALE MANUFACTURERS ASSOCIATION
July 27, 1999
DURGA DEVI RAMPURIA Vs. UNION OF INDIA
December 3, 1999
DURGADAS MOONDHRA Vs. DEVENDRA KUMAR SARAWGEE
April 28, 1999
DURGAPUR NOTIFIED AREA AUTHORITY Vs. MONOJ KUMAR ROY
October 11, 1999
DURGAPUR STEEL PLANT Vs. KISAN JAWANJAL
November 25, 1999
E. M. I. GROUP ELECTRONICS LTD. Vs. COLDICOTT (INSPECTOR OF TAXES
July 16, 1999
EASTERN COALFIELDS LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
May 10, 1999
EASTERN COILS (P) LTD. Vs. DEB PROSAD GHOSH
June 9, 1999
EASTERN PAPER MILLS LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION BIFR
August 9, 1999
Employees State Insurance Corporation Vs. Mackintosh Burn Ltd
April 1, 1999
Euro Grain Limited Vs. Commercial Tax Officer
October 6, 1999
EXCEL FRITS AND COLOURS LTD Vs. STATE
July 6, 1999
FAG PRECISION BEARINGS LTD. Vs. KISHORE KUMAR AGARWALA
January 4, 1999
FIROJ ALI Vs. STATE OF WEST BENGAL
May 5, 1999
FRENCH AGENCY Vs. SMT. JIWANI KUMARI PARAKH & ANR.
April 13, 1999
G R Magnets LTD Vs. Dy Dir Directorate of Revenue Intelligence
December 14, 1999
GALAXY MANUFACTURING TRADING CO PVT LTD Vs. UNION OF INDIA
February 5, 1999
GANAPATI EXPORTS LTD. (LIQN) Vs. BANK OF RAJASTHAN LTD.
September 21, 1999
Ganpati Enterprises Vs. Commissioner of Customs
July 26, 1999
GARFA CO OPERATIVE STORES LTD Vs. LD SECOND INDUSTRIAL TRIBUNAL WEST BENGAL
June 29, 1999
General Manager South Eastern Railway Vs. Soyaba Khatoon
April 28, 1999
GIS LTD Vs. INDIANA CONVEYORS LTD
March 12, 1999
GITA BHATTACHARJEE Vs. SOUTH BENGAL STATE TRANS CORPN
April 6, 1999
GITA RANI CHOWDHURY Vs. C.E.S.C. LTD. & ORS.
March 1, 1999
GITA RANI HAZRA Vs. GORA DALUI & ORS
April 22, 1999
GLUCOSERIES PVT LTD Vs. DEB KANTA ROY
March 1, 1999
GOBINDA PRASAD BISWAS Vs. STATE OF WEST BENGAL
June 9, 1999
GOPAL CHANDRA SHAW AND ORS. Vs. UMA DEVI
July 16, 1999
GOPAL DAS BAHETI Vs. SAILENDRA CHANDRA DEY
April 9, 1999
GOPAL KUMAR AGARWALA Vs. SUB DIVISIONAL CONTROLLER FANDS KRISHNANAGAR NADIA
June 7, 1999
GOPAL PRASAD SHOW & ANR Vs. STATE OF W B & ANR
July 14, 1999
GOPAL TAMANG Vs. STATE OF WEST BENGAL
January 18, 1999
GOPESWAR PRASAD AGARWAL Vs. STATE OF WEST BENGAL
December 14, 1999
GORAKH NATH DWIVEDI Vs. STATE OF WEST BENGAL
August 31, 1999
Gorsia Architectual Design Pvt LTD Vs. Mangalam Timber Products Ltd
July 14, 1999
GOSTHA BEHARI JANA Vs. CALCUTTA STATE TRANSPORT CORPORATION
July 14, 1999
GOURI SRIMANI Vs. ANIL KR. PAL AND OTHERS
July 26, 1999
GOUTAM DAS Vs. GARDEN REACH SHIPBUILDERS AND ENGINES LTD. AND OTHER
September 10, 1999
Graphic Machinery and Appliances Pvt LTD Vs. P K Mukherjee
October 14, 1999
Gurudas Hazra Vs. P K Chowdhury
December 1, 1999
HACHETTE FILIPACCHI PRESSE Vs. BADGAMIA FILMS PVT LTD
March 4, 1999
HARADHAN GHOSH Vs. NABA KUMAR BANERJEE
August 6, 1999
HARENDRA KUMAR Vs. STATE OF BIHAR
July 19, 1999
HARIRAM GUPTA Vs. THE C.M.C. AND OTHERS
April 21, 1999
Hatem Ali Sheikh Vs. Mokadder Khan
March 7, 1999
HCL OFFICE AUTOMATION Vs. COMMISSIONER OF CUSTOMS
February 1, 1999
HEMANTA KOLEY Vs. STATE OF WEST BENGAL
July 28, 1999
HINDUSTAN COPPER LIMITED Vs. RANA BUILDERS LIMITED
February 9, 1999
HINDUSTAN DEVELOPMENT CORPORATION LTD. Vs. SHAW WALLACE AND CO. LTD.
June 15, 1999
Hindustan Motors LTD Vs. State of West Bengal
March 26, 1999
HINDUSTAN ZINC LIMITED Vs. GUJARAT NRE COKE LIMITED
February 5, 1999
HIRA GIRDHARDAS MANSATA Vs. STATE OF WEST BENGAL
December 7, 1999
HONDA MOTOR COMPANY LIMITED Vs. KEWAL BROTHERS
September 9, 1999
Hope India LTD Vs. Commissioner of Income tax
April 7, 1999
HUKUMCHAND JUTE AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
September 8, 1999
IDRIS ALI Vs. STATE OF WEST BENGAL
June 23, 1999
IFB AGRO INDUSTRIES Vs. NIRMALENDU GUHA
February 2, 1999
IN RE : DULAL CHANDRA GHOSH AND ANOTHER Vs. THE REVENUE OFFICER
March 30, 1999
INCOME TAX OFFICER Vs. CALCUTTA MEDICAL RESEARCH INSTITUTE
November 1, 1999
INDIAN IRON AND STEEL CO LTD Vs. LEARNED 9TH INDUSTRIAL TRIBUNAL WEST BENGAL
December 2, 1999
Indian Iron and Steel Co LTD Vs. Tarak Nath Sen Gupta
March 19, 1999
INDIAN OIL TOWNSHIP MAINTENANCE CONTRACTOR WORKERS UNION Vs. CHAIRMAN INDIAN OIL CORPORATION LTD
August 2, 1999
INDIAN VEGETARIAN CONGRESS Vs. STATE OF WEST BENGAL
May 10, 1999
INDIRA DEVI RAJAK Vs. THIKA CONTROLLER
July 6, 1999
Indra Bhushan Choubey Vs. Food Corporation of India
May 14, 1999
ISPAT INDUSTRIES LIMITED & ANR. Vs. UNION OF INDIA & ORS.
August 5, 1999
J C T Limited Vs. Commissioner of Income tax
February 2, 1999
J K Corpn LTD Vs. Commr of C and Designated Authority KVSS 1998
March 1, 1999
J K Industries LTD Vs. Commissioner of Income tax
June 28, 1999
JADUNANDAN ROY Vs. STATE OF W B
October 13, 1999
JAI GURU CONSTRUCTION Vs. THE CHAIRMAN, NAYA AND SANSAR CO
November 18, 1999
JAID ALI MOLLAH Vs. STATE OF WEST BENGAL
July 27, 1999
JAWAHAR LAL GHOSH AND OTHERS Vs. MIHIR KR GHOSH AND STATE
June 25, 1999
JAYANTA KUMAR GHOSH Vs. INDUSTRIAL INVESTMENT BANK OF INDIA LTD
September 6, 1999
JAYBEE MERCANTILE LTD Vs. MAYOR IN COUNCIL CALCUTTA MUNICIPAL
August 9, 1999
JITESH PANDEY Vs. URMILATA SINHA AND ORS.
October 13, 1999
JIWANMAL DUGAR Vs. STATE
April 16, 1999
JNANENDRA NARAYAN MONDAL Vs. STATE OF WEST BENGAL
March 25, 1999
Joint Commissioner of Income tax Vs. I T C Ltd
July 2, 1999
JOINT SECRETARY (COFEPOSA), GOVT OF INDIA Vs. SHYAM SUNDAR SHARMA
August 9, 1999
JOYDEB DAS ALIAS JOGI Vs. STATE OF WEST BENGAL
January 5, 1999
JOYITA SAHA Vs. RAJESH KUMAR PANDEY
February 5, 1999
JUBILEE INVESTMENTS AND INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 13, 1999
JUTE CORPORATION OF INDIA LIMITED Vs. SUDERA ENTERPRISES PRIVATE LIMITED
August 24, 1999
JUTE CORPORATION OF INDIA LTD Vs. SUDERA ENTERPRISES PRIVATE LTD
August 11, 1999
JYOTISH CHANDRA BISWAS Vs. LIFE INSURANCE CORPORATION OF INDIA
October 8, 1999
K M Sadhukhan and Sons Pvt LTD Vs. Commissioner of Income tax
April 29, 1999
K.P. PERUMAL Vs. A & N ADMINISTRATION & ORS.
October 4, 1999
KAJAL DAS Vs. NETAI CHANDRA PAUL & ORS.
June 30, 1999
KAJAL GURIA Vs. S BANERJEE
March 30, 1999
KALIMUR RAHAMAN Vs. CALCUTTA MUNICIPAL CORPORATION
February 28, 1999
KALPANA GHOSH Vs. STATE OF WEST BENGAL & ANR
May 14, 1999
KALYAN KRISHAN GHOSH AND OTHERS Vs. STATE BANK OF INDIA AND OTHERS
August 25, 1999
KALYAN RANJAN BASAK Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
August 18, 1999
KAMALA CONSTRUCTION Vs. UNION OF INDIA
August 24, 1999
KAMALA DEVI GUPTA Vs. LALJI PRASAD GUPTA AND OTHERS
May 10, 1999
KANHAIYALAL SARAF Vs. STATE OF WEST BENGAL
March 25, 1999
Kanoria Jute and Industries LTD Vs. Employees State Insurance Corporation
June 16, 1999
KARAN SINGH NINAYAK Vs. STATE OF WEST BENGAL
March 22, 1999
KHADEJA BIBI & ORS. Vs. STATE OF WEST BENGAL & ORS.
November 24, 1999
KHAITAN INDIA LIMITED Vs. UNION OF INDIA
May 10, 1999
KHAITAN INDIA LTD Vs. UNION OF INDIA
April 6, 1999
KINKAR KARMAKAR Vs. GOVERNMENT OF WEST BENGAL
May 21, 1999
KISHAN JAWANJAL Vs. STEEL AUTHORITY OF INDIA LTD
June 18, 1999
KISHORE KUMAR KHAITAN Vs. PRAVEEN KUMAR SINGH
February 17, 1999
KRISHNA CHANDRA PAUL Vs. MOHAMMAD NANTU SK
June 18, 1999
KRISHNENDU NARAYAN GHOSH Vs. UNION OF INDIA UOI
December 10, 1999
KULIK PAPER INDUSTRIES PVT LTD Vs. SANJAY AGARWALA
August 25, 1999
KUM KUM MITTAL AND OTHERS Vs. ROBIN PAUL AND OTHERS
September 13, 1999
KUMAR TRADING CO LTD Vs. UNION OF INDIA
February 1, 1999
Kumaresh Brambha Vs. Bani Das
August 2, 1999
KUMARI AMINA KHATUN Vs. UNION OF INDIA
February 10, 1999
KUNJ BEHARI GOYAL Vs. STATE OF WEST BENGAL & ORS.
November 30, 1999
KWANMUENG PUANGSIRI & ORS Vs. STATE OF WEST BENGAL
February 3, 1999
LALITA ALMAL Vs. JYOTSNA DEBI
July 27, 1999
LALITA ALMAL Vs. JYOTSNA DEBI AND OTHERS
August 18, 1999
LARSEN AND TOUBRO LIMITED AND OTHERS Vs. CALCUTTA MUNICIPAL CORPORATION AND OTHERS
September 30, 1999
LAXMI CHARAN RANA Vs. SITARAM SINGH
February 3, 1999
LEDO TEA CO LTD Vs. COMMISSIONER OF INCOME TAX
February 15, 1999
LEGAL AID SERVICES WEST BENGAL Vs. CHIEF SECRETARY STATE OF WEST BENGAL
October 11, 1999
LEKHA MASHI NAYA PATEL Vs. GOPAL BAGLA
May 14, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. ADITYA KASHYAP
September 13, 1999
LOKMAN SHAH Vs. STATE OF WEST BENGAL
December 1, 1999
M.F.L. STOCK BROKING LTD. Vs. NATIONAL SECURITIES CLEARING CORPN. LTD.
September 23, 1999
M/S BHUWALKA COMMERCIAL PRIVATE LIMITED Vs. C.E.S.C. LIMITED
June 9, 1999
M/S. INDO MINERALS AND ANR. Vs. SASHI KANTA RUIYA & ORS.
February 11, 1999
M/S. SARBODAYA DAL MILLS Vs. STATE OF WEST BENGAL
May 17, 1999
MADHU GHOSH Vs. K K COMPANY
March 18, 1999
MAGMA LEASING LTD. Vs. SALEM TEXTILES LTD. AND ANOTHER
July 15, 1999
MAHANANDA BISWAS & ORS Vs. RADHA GOBINDA KUNDU & ORS
April 19, 1999
MAHARAJA SHREE UMAID MILLS LTD Vs. DEBTS RECOVERY TRIBUNAL
August 27, 1999
MAHARANI MPNDAL BISWAS Vs. STATE OF WEST BANGAL
August 30, 1999
MAHD FAROUQE Vs. C E S C LIMITED
October 14, 1999
MAHENDRA NATH SARKAR AND OTHERS Vs. HARADHAN MONDAL AND OTHERS
June 28, 1999
Mahesh Mahato Vs. Sankar Kumar Mahato
February 16, 1999
MAJOR CHARANJIT SINGH GILL Vs. UNION OF INDIA
April 26, 1999
MAMATA GHOSH Vs. HEARING OFFICER
June 18, 1999
MAMATA MONDAL Vs. STATE OF WEST BENGAL
July 23, 1999
MANAS BHUNIA Vs. MAKHAN LAL BANGAL
April 7, 1999
MANAS KUMAR GHOSH Vs. T T P MAHMOOD
June 18, 1999
Mandira Mukherjee Vs. Commissioner of Income tax
August 6, 1999
MANINDRA NATH DEY Vs. PANNA DEVI AGARWAL
April 16, 1999
MATHER AND PLATT INDIA LTD Vs. J THOMAS AND COMPANY PVT LTD
October 11, 1999
MATKURA MOHAN DE Vs. BHAKTIVEDANTA BOOK TRUST
September 23, 1999
MD. IQBAL Vs. ABDUL RASHID
September 21, 1999
MD. KAZEN ALI Vs. W.B. CENTRAL SCHOOL SERVICE & ORS.
August 31, 1999
MD. TANWAR ALAM Vs. STATE OF WEST BENGAL
July 13, 1999
MEDICINE & ANR. Vs. COUNCIL OF ALTERNATIVE SYSTEM OF MEDICINE & ANR.
March 24, 1999
MEGHNATH DE Vs. STATE
January 8, 1999
MENOKA RANI PAL Vs. MAYA RANI KARMAKAR
March 11, 1999
MIHIR RAY Vs. THE SECOND LAND ACQUISITION COLLECTOR
March 9, 1999
MILAN KR. SINHA Vs. AMAR KR. ROY
October 13, 1999
MILAN KUMAR PRADHAN Vs. UNION OF INDIA UOI
July 27, 1999
MILAN PANJA Vs. STATE OF WEST BENGAL
October 5, 1999
MINA BOSE Vs. ANTARA KUNDU
April 16, 1999
MIRTA LINA PRIVATE LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS.
August 24, 1999
MMC EXPORTS LIMITED Vs. NEW TOYO SEA FOODS COMPANY LIMITED
July 27, 1999
MODERN MALLEABLES LIMITED Vs. INDIAN RAYON INDUSTRIES
February 5, 1999
MODERN RICE MILL FOOD CORPORATION OF INDIA CONTRACTOR WORKERS UNION Vs. ZONAL MANAGER, F.C.I. AND OTHERS
March 16, 1999
MODI KOREA TELECOMMUNICATON LTD Vs. APPCON CONSULTANTS PVT LTD
February 2, 1999
MOHAMMAD AYUB ALIAS MOHAMMAD AYUB ALI AND Vs. STATE OF WEST BENGAL
July 21, 1999
MOHAMMAD ELIASH Vs. HOOGHLY DISTRICT SCHOOL COUNCIL PRIMARY
April 29, 1999
MOHAMMAD JAMIL Vs. UNION OF INDIA
June 28, 1999
MOHAMMAD KASEM ALI MONDAL AND Vs. AJOY RANDE
August 17, 1999
MOHAMMAD NAJMOL HOQUE Vs. MOHAMMAD MAJEDAR RAHAMAN
March 24, 1999
MOHAMMAD REZUAL HOQUE Vs. STATE OF WEST BENGAL
March 31, 1999
MOHAMMAD SANJAY Vs. STATE OF WEST BENGAL
August 23, 1999
MOHAN FIREWORKS Vs. STATE OF WEST BENGAL
October 14, 1999
MOHANLAL MAJI Vs. STATE OF WEST BENGAL
April 28, 1999
MONORANJAN HOR Vs. STATE & ANR
August 13, 1999
MOTILAL NARESH KUMAR Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
February 5, 1999
MR. BRICKWORTH BUILDERS (P) LTD. & ANR. Vs. UDAY BHAN SINGH & ANR.
June 16, 1999
MR. DEWARANCE MENCILL CO. LTD. Vs. M/S. L.C.I. (INDIA) LTD.
June 16, 1999
MR. JULLUR RAHMAN SARKAR Vs. STATE OF WEST BENGAL AND ORS.
December 17, 1999
MR. SAMPAIKA SEN Vs. THE STATE OF WEST BENGAL & ORS.
May 18, 1999
MS. SWARUPA COOMAR & ORS. Vs. STATE OF WEST BENGAL & ORS.
May 17, 1999
MUKHERJEE AND MUKHERJEE PVT. LTD. Vs. UNION OF INDIA (A.I.R.)
June 17, 1999
MUKTIPADA MAITY Vs. STATE OF WEST BENGAL
March 23, 1999
MUKUL RAY Vs. STATE
March 30, 1999
N SUNDER RANJAN Vs. PROVAT KUMAR ROY
April 1, 1999
NABA KUMAR MONDAL Vs. LILABATI MONDAL
September 21, 1999
NABIJAN Vs. STATE
April 1, 1999
NARAYAN BAIDYA Vs. DISTRICT INSPECTOR OF SCHOOLS S E
October 14, 1999
Narayan Ch Das Vs. Madhabi Das
March 23, 1999
NARENDRA NATH SEN Vs. BROADWAY CENTRE
May 14, 1999
NASER ALI MIRZA Vs. STATE OF WEST BENGAL
May 20, 1999
NATIOANL INSURANCE CO LTD Vs. SUSANTA DAS
June 28, 1999
NATIONAL INSURANCE CO. LTD. Vs. SUBHANGSU PAUL AND OTHERS
September 23, 1999
Naveet Kumar Didwania LTD Vs. Commr of Customs
March 8, 1999
NAVNEET KUMAR DIDWANIA Vs. GALAXY MANUFACTURING AND TRADING COMPANY PRIVATE LIMITED
July 21, 1999
NAYAN RANJAN BERA & ORS. Vs. STATE & ANR.
October 5, 1999
NELLIMARLA JUTE MILLS COMPANY LTD. Vs. RAMPURIA INDUSTRIES & INVESTMENTS LTD.
October 14, 1999
NEPC MECON LIMITED Vs. MAGMA LEASING LIMITED
April 12, 1999
NETAI CHANDRA SAHA Vs. NABA KUMAR SAHA
February 5, 1999
NEW INDIA ASSURANCE CO LTD Vs. DHIRENDRA NATH SAHA
December 17, 1999
NEW INDIA ASSURANCE CO LTD Vs. ULLASHINI BHOWMICK
April 28, 1999
NEW INDIA ASSURANCE CO LTD Vs. BISHWANATH DAS
July 20, 1999
NEW INDIA ASSURANCE COMPANY Vs. UMA JHUNJHUNWALLA
April 28, 1999
NIKHILESH MUKHERJEE Vs. O N G C
February 5, 1999
NILIMA KARMAKAR Vs. TARA CHARAN-DAS
September 21, 1999
NIRMALENDU ROY Vs. STEEL AUTHORITY OF INDIA
October 8, 1999
NIRMALJIT SINGH HOON Vs. AJOY KUMAR SAHA
February 18, 1999
NIRODE BARAN NANDY Vs. STATE OF WEST BENGAL
September 8, 1999
NISHIT MOHAN CHATTERJEE Vs. DURGADAS BHATTACHARYA
September 21, 1999
NITYA NANDA GHOSH Vs. ALO RANI GHOSH
September 3, 1999
NIVEDITA BANERJEE Vs. SANAT KUMAR BANERJEE
October 13, 1999
NOMITA CHOWDHURY Vs. THE STATE OF WEST BENGAL
May 17, 1999
NUPUR MITRA Vs. BASUBANI PVT LTD
February 19, 1999
ORGANISING MANAGING COMMITTEE KENDUA RAKSHAKALI VIDYAMANDIR Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
December 14, 1999
ORIENTAL CERAMIC PRODUCTS PRIVATE LIMITED Vs. CALCUTTA MUNICIPAL CORPORATION
April 23, 1999
Owners and Parties Interested in the Vessel M V "Baltic Confidence" Vs. State Tranding Corporation of India Ltd
August 2, 1999
OWNERS AND PARTIES INTERESTED IN THE VESSEL M V "DONG DO" Vs. RAMESH KUMAR AND CO LTD
September 30, 1999
P G Modak Vs. Board of Trustees for The Port of Cal
July 20, 1999
P K Ghosh Vs. Kailash Kumar Mazodia
August 13, 1999
Pacheria Castings Pvt LTD Vs. Commercial Tax Officer Bally Charge
August 17, 1999
Parag Nivesh Private Limited Vs. Deputy Commissioner of Income tax
August 27, 1999
PAREKH MARINE AGENCIES PVT LTD Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTAS
May 20, 1999
PARESH CHANDRA SAHA Vs. PRAKASH CHANDRA DAS
October 13, 1999
Paresh Premji Rajda Vs. Commissioner of Income tax
April 23, 1999
PARMANAND AGARWAL & ORS. Vs. SUDERA ENTERPRISES (P) LTD. & ORS.
March 4, 1999
PARTHA PRATIM GHOSH Vs. STATE OF WEST BENGAL
October 13, 1999
PARTHA ROY CHOWDHURY Vs. STATE OF WEST BENGAL
April 23, 1999
PARTHA SARATHI GHOSH Vs. SRILEKHA GHOSH ROY
April 19, 1999
PASCHIM BANGA ZILLA PARISHA KARMACHARI SAMITI Vs. STATE OF WEST BENGAL
December 17, 1999
PASUPATI MONDAL Vs. DEBABROTA JANA
April 23, 1999
PATO HEMBRAM Vs. UNION OF INDIA & ORS.
October 11, 1999
PEACE HEAVEN Vs. MUST MOZZAMMEL KHATOON
March 3, 1999
PIONEER CONSTRUCTION COMPANY Vs. DAMODAR VALLEY CORPORATION
July 30, 1999
PITAMBER LAL BUDWANI Vs. SUNIT KUMAR MUKHERJEE
April 16, 1999
PODDAR PROJECTS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 17, 1999
POLAR INDUSTRIES LIMITED Vs. USHA INTERNATIONAL LIMITED
April 26, 1999
PRABIR BANERJEE Vs. STATE OF WEST BENGAL AND ORS.
April 8, 1999
PRADIP KUMAR MAJHI Vs. ALOKE KUMAR MAJHI
March 4, 1999
PRADIP KUMAR ROY Vs. BIMALA BANERJEES
July 16, 1999
PRADIP PAL Vs. REGISTRAR, ORIGINAL SIDE, HIGH COURT, CALCUTTA
September 8, 1999
PRAKASH KUMAR SINGHI Vs. STATE OF WEST BENGAL
August 27, 1999
PRANAB CHATTERJEE Vs. UNION OF INDIA
December 22, 1999
PRASANTA KR GOSWAMI Vs. STATE AND OTHERS
April 30, 1999
PRASAR BHARATI BROADCASTING CORPN OF INDIA Vs. DEBYAJOTI BOSE
January 21, 1999
PRASUN KUMAR SEN Vs. NEMAI CHAND BHATTACHARYA
March 19, 1999
PRATAP NARAYAN DAS Vs. SAILENDRA KUMAR DUTTA
March 15, 1999
PRATIBHA SARDAR Vs. TARUN KUMAR HALDAR
June 24, 1999
PRATIMA DAS AND OTHERS Vs. AMAR NATH SEN AND ANR
July 16, 1999
PREMANANDA DAS Vs. MERY SAMUEL
April 28, 1999
PRINCIPAL JULIEN DAY SCHOOL Vs. ARUN KUMAR MAJUMDAR
December 22, 1999
PRIYA BRATA MAITY Vs. STATE OF WEST BENGAL
May 7, 1999
PRIYA GOPAL SINHA Vs. STATE OF WEST BENGAL
October 13, 1999
Purna Theatre Vs. State of West Bengal
October 13, 1999
R C Mitter and Sons Fertilizer Pvt LTD Vs. Andrew Yule and Co Ltd
August 30, 1999
R MANI Vs. NAND FAST TRANSPORT
September 23, 1999
RABIYUL MONDAL Vs. STATE OF WEST BENGAL
June 18, 1999
RADHIKA NANADAN SEN Vs. PULAK KUMAR SARKAR AND ANOTHER
July 2, 1999
RAHAMAT MOLLA & 3 ORS. Vs. THE STATE OF WEST BENGAL
July 15, 1999
Raibahadur Bissessurlal Motilal Haluwasiya Trust Vs. Presiding Officer Judge First Industrial Tribunal
May 10, 1999
Raigarh Jute and Textile Mills LTD Vs. Union of India
August 12, 1999
RAJ BEHARI RAM Vs. WESTINGHOUSE SAXBY FARMER LTD
October 14, 1999
RAJ KAPOOR RAM Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
April 1, 1999
RAJASTHAN GUEST HOUSE & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
June 15, 1999
RAJENDRA KUMAR MALHOTRA Vs. HARBANSLAL MALHOTRA AND SONS LTD
February 1, 1999
RAJENDRA KUMAR MOHTA Vs. ABHIJIT DAS GUPTA
August 18, 1999
RAJENDRA NATH MUKHERJEE AND ORS. Vs. KEDAR NATH FATEPHURIA AND ORS.
July 15, 1999
RAJESH KUMAR JAIN Vs. UNION OF INDIA UOI
June 23, 1999
RAJESHWAR SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
April 8, 1999
RAJU DUTTA Vs. BAR COUNCIL OF WEST BENGAL
July 23, 1999
RAKIB SK Vs. STATE
September 13, 1999
Rallis India LTD Vs. Commissioner of Income tax
December 9, 1999
RAM CHANDRA NAYEK AND OTHERS Vs. NETAI CHARAN DAS AND OTHERS
April 16, 1999
RAM KUMAR PAL Vs. STATE OF WEST BENGAL
May 13, 1999
RAM KUMAR RADHESHYAM KEDIA Vs. SUBRATA SASMAL AND CO PVT LTD
October 14, 1999
RAMAKRISHNA HELA Vs. OFFICIAL LIQUIDATOR AND
September 10, 1999
RAMANIKANTA DAS Vs. GARDEN REACH SHIP BUILDERS AND ENG. LTD. AND OTHERS
August 5, 1999
Ramdhani Choudhury Vs. State of West Bengal
April 28, 1999
RAMEN MONDAL Vs. STATE
April 1, 1999
RAMESH C VAISH Vs. BANWARILAL JAIPURIA
April 6, 1999
RAMKRISHNA CHAKRABORTY Vs. MANGOBINDA CHAKRAVARTY
July 20, 1999
RANDHIR SINGH Vs. UNION OF INDIA
February 17, 1999
RANJIT DAS Vs. STATE OF WEST BENGAL
October 8, 1999
RASHTRIYA ISPAT NIGAM LTD Vs. ANAND BEARING CO PVT LTD
August 6, 1999
RDB TWO THOUSAND PLUS LIMITED Vs. SARVIDEO
March 16, 1999
RECKITT AND COLMAN OF INDIA LTD Vs. JYOTHI LABORATORIES LTD
April 19, 1999
REKHA RANI BANERJEE Vs. STATE OF WEST BENGAL
April 28, 1999
Reliance Jute Mills International LTD Vs. Fifth Industrial Tribunal
August 16, 1999
RESIDA KHATOON & ORS. Vs. BLOCK DEVELOPMENT OFFICER & ORS.
September 23, 1999
RNT Plantations LTD Vs. Respondent: Union of India UOI
March 15, 1999
ROBERT MCLEAN AND CO LTD Vs. SUDARSAN PRASAD BAGARIA
February 25, 1999
RUBY RUBBER INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
May 17, 1999
RUDOLF A OETKAR Vs. MOHAMMED ORRI
October 11, 1999
S N BHATTACHARYA Vs. CALCUTTA IMPROVEMENT TRUST
October 1, 1999
S. K. DEY AND BROTHERS Vs. UNION OF INDIA AND OTHERS
January 11, 1999
S.N. BHALOTIA Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS.
October 14, 1999
SABHADHIPATI Vs. M/S. VAISHNAWI BUILDERS PVT. LTD. & ORS.
April 21, 1999
SACHIN BARICK GENERAL ENTERPRISES PVT LTD Vs. PARUL BARICK
November 29, 1999
SADANANDA HAZRA Vs. STATE OF W.B. & ORS.
October 8, 1999
SADTAKI SHEIKH Vs. SHIB SHANKAR MONDAL
April 8, 1999
SAIDUZAMAN Vs. THE DISTRICT MAGISTRATE, MURSHIDABAD
April 29, 1999
SAILENDRA KUMAR DEB Vs. PRAMILA BALLAV
October 10, 1999
Sailendra Kumar Deb Vs. Pramila Ballav
October 8, 1999
SAJAL KR. DAS Vs. STATE
July 20, 1999
SAJAL KUMAR MONDAL Vs. STATE OF WEST BENGAL
April 21, 1999
SALIL DUTTA Vs. SAJAL KUMAR BHOWMICK & ANR
July 20, 1999
SAMAR KUMAR BHUNIA & ORS. Vs. STATE OF WEST BENGAL & ORS.
July 14, 1999
SAMBHU NATH DAS Vs. STATE OF WEST BENGAL
April 16, 1999
Sambhunath Pandey Vs. Joyshree Sinha
April 30, 1999
SAMIR KUMAR CHAKRABORTY Vs. DEBA PRASAD CHATTERJEE AND OTHERS
May 6, 1999
SAMIR KUMAR DEY Vs. CHARIMAN BURDWAN MUNICIPALITY
April 23, 1999
SAMIR KUMAR GHATAK Vs. STATE OF WEST BENGAL
October 13, 1999
SAMIR SETT Vs. STATE OF WEST BENGAL
December 1, 1999
SAMPAT B G Vs. STATE OF WEST BANGAL
October 14, 1999
SANAT KUMAR MAL Vs. STATE OF WEST BENGAL
March 4, 1999
SANDHYA MONDAL Vs. ALOKE CHANDRA PODDAR
May 12, 1999
SANJAY SINHA Vs. SRI PINAKI CHAUDHURY
February 15, 1999
SANJIT CHATTERJEE Vs. SUSHIL KR. CHAKRABORTY
March 24, 1999
SANJOY ROY & ANR Vs. STATE OF W B & ANR
June 18, 1999
SANKAR CHAKRABORTY Vs. PRATAP CHAKRABORTY
December 22, 1999
SANKAR KUMAR MAITRA Vs. MINU BISWAS
November 19, 1999
SANKAR PROSAD SINGH Vs. BINAPANI MANNA & ORS.
April 29, 1999
SANTANU MUKHERJEE Vs. ASIT BARAN CHATTERJEE
May 21, 1999
SANTI DAS Vs. STATE
October 8, 1999
SANTI RANJAN DAS Vs. STATE OF WEST BENGAL AND OTHERS
September 30, 1999
SANTIMOY CHATTERJEE Vs. STATE OF WEST BENGAL
December 9, 1999
SANTIPRIYA SEN Vs. S.P. BHATTACHARYYA AND ANOTHER
July 22, 1999
SANWARMAL RUNGTA Vs. DILIP KR ROY AND OTHERS
June 25, 1999
SARDA PLYWOOD INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME-TAX
January 27, 1999
SATAN KUMAR JHUNJHUNWALA & ORS Vs. STATE OF WEST BENGAL & ANR
March 30, 1999
SATYA RANJAN BISWAS & ORS. Vs. STATE OF WEST BENGAL & ORS.
April 26, 1999
SATYANARAYAN BARI Vs. PRATIVA BANERJEE
July 12, 1999
Secretary Indian Tea Association Vs. Ajit Kumar Barat
March 17, 1999
SECRETARY PARNASREE CLUB Vs. STATE OF WEST BENGAL
February 5, 1999
SECRETARY RAMKRISHNA MISSION ASHRAM BARANAGAR Vs. STATE OF WEST BENGAL
April 13, 1999
SECRETARY SHIBRAMPUR MADHYAMIK HIGH SCHOOL Vs. HIRANMAYEE BHATTACHARJEE
April 13, 1999
SEN AND PANDIT ELECTRONICS PRIVATE LIMITED Vs. UNION OF INDIA
April 23, 1999
SERISH MAJI Vs. NISHIT KUMAR DOLUI
March 1, 1999
SHAMBU GOWALA ALIAS JADAV Vs. STATE OF WEST BENGAL
September 6, 1999
SHANKAR DAS & ANR. Vs. UNION OF INDIA & ORS.
July 27, 1999
SHASHI DEO JHA Vs. UNION OF INDIA
January 4, 1999
Shaw Wallace and Co LTD Vs. Assistant Commissioner of Income tax
February 23, 1999
Shaw Wallace and Co LTD Vs. Income tax Appellate Tribunal
July 28, 1999
Sheikh Jahangir Ali Vs. Calcutta Port Trust
January 27, 1999
SHIB SANKAR CHAKRABORTY Vs. RABINDRA NATH PAL
April 1, 1999
Shibnath Mukherjee Vs. Webel Power Electronics Ltd
September 7, 1999
SHILPI BANERJEE Vs. UNION OF INDIA
October 8, 1999
SHIVA CARRIERS Vs. ROYAL PROJECTS LIMITED
March 12, 1999
SHIVA KANTI HAZRA Vs. ATAL BEHARI BAJPAYEE AND ANOTHERS
September 23, 1999
SHIVA NAND PANDEY Vs. BHAGWAN DAS HARLALKA
May 21, 1999
SHOUVIK EXPORTS PRIVATE LIMITED Vs. INSPECTOR GENERAL OF POLICE DIST ENFORCEMENT BRANCH
April 21, 1999
SHREY MERCANTILE P LTD Vs. CALCUTTA MUNICIPAL CORPORATION
September 29, 1999
SHRI JHALU ROY Vs. STATE OF WEST BENGAL
July 26, 1999
SHRI NIL RATAN DEY Vs. THE MUNICIPAL BUILDING TRIBUNAL AND OTHERS
January 12, 1999
SHRI RABINDRA NATH Vs. STATE OF WEST BENGAL & ORS.
April 5, 1999
SHYAM PYARI DEVI Vs. OM PRAKASH SHAW
April 16, 1999
SHYAM SUNDAR AGARWALLA & ORS. Vs. ARUN KUMAR AGARWALLA & ANR.
December 22, 1999
SHYAM SUNDAR MODAK Vs. STATE OF WEST BENGAL
May 10, 1999
SHYAMAL ROY CHOWDHURY Vs. SASANKHA ROY CHOWDHURY
October 1, 1999
SHYAMAPADA BERA Vs. STATE OF WEST BENGAL
March 16, 1999
SHYAMLAL AGARWALLA Vs. ASHIM BURMAN
October 5, 1999
SIMON RAJAN Vs. ANITA SIMON RAJAN
February 3, 1999
SIRIJIT CHANDRA SINGH Vs. J R KALIA PRESIDENT WWA COSSIPORE ENGLISH SCHOOL MANAGING COMMITTEE
February 1, 1999
SK. KHADEM & ORS. Vs. CALCUTTA PORT TRUST & ORS.
October 5, 1999
SK. SARAFAT ALI & ORS. Vs. HOSSAIN ALI MOLLA & ORS.
March 17, 1999
SMRITI JAISWAL Vs. ROMI JAISWAL
March 4, 1999
SMT. KAHINUR BEGUM Vs. STATE OF WEST BENGAL & ORS.
July 21, 1999
SMT. NAMITA GHOSH Vs. SRI SURYA KUMAR SEN
March 24, 1999
SMT. NIVA DAS Vs. SRI JOGANANDA DAS
April 19, 1999
SMT. PARUL NAG & ORS. Vs. SRI RANJAN SEN & ORS.
September 14, 1999
SMT. SEFALI BANERJEE & ORS. Vs. SMT. TOTINI CHATTERJEE & ORS.
July 30, 1999
SMT. SEFALI MUKHERJEE AND ORS. Vs. SRI AMAL KRISHNA CHATTERJEE
May 13, 1999
SOLEMAN SK Vs. STATE OF WEST BENGAL
February 5, 1999
SOMANI FERRO ALLOYS LTD Vs. UNION OF INDIA
March 10, 1999
SOMNATH GHOSH & ANR. Vs. STATE OF WEST BENGAL & ORS.
September 30, 1999
SONADA DEGREE COLLEGE Vs. DESHPAD RAI
June 11, 1999
SONODYNE TELEVISION CO LTD Vs. SUBRAMMANIYA SRINIVASAN
April 28, 1999
SOUTH EASTERN COALFIELDS LIMITED Vs. GUJARAT AMBUJA CEMENTS LIMITED
October 14, 1999
SPANDAN DIAGNOSTIC AND RESEARCH CENTRE PRIVATE LIMITED Vs. RITENDRA NATH GHOSH
December 8, 1999
SRI ABHIJIT GUHA Vs. STATE OF WEST BENGAL & ORS.
November 19, 1999
SRI BALARAM CH. JUGI Vs. STATE OF WEST BENGAL
April 8, 1999
SRI BENI MADHAB KASERA ALIAS BENI PRASAD KASERA Vs. ABC
October 12, 1999
SRI BHIM GHOSH Vs. THE STATE OF WEST BENGAL
May 28, 1999
SRI JAICHANDLAL ASHOK KUMAR AND CO. PVT. LTD. Vs. ABDUL GAFFAR AND ANR.
September 15, 1999
SRI KHOGEN BOURI Vs. COAL INDIA LIMITED & ORS.
December 9, 1999
SRI MALAY KUMAR MUNSHI AND ANR Vs. THE CALCUTTA MUNICIPAL CORPORATION AND OTHERS
August 30, 1999
SRI SRI DURGAMATA THAKURAIN AND OTHERS Vs. SANAT KUMAR DE AND OTHERS
May 6, 1999
SRI TAPAN KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
September 7, 1999
SRIPATI CHARAN MONDAL Vs. ORIENTAL INSURANCE COMPANY LTD
April 26, 1999
STATE Vs. SANTOSH SAHA
May 9, 1999
STATE Vs. BISHNUPADA DUTTA AND OTHERS
June 25, 1999
State Bank of India Vs. S M Oil Extraction Pvt Ltd
April 6, 1999
STATE OF WEST BENGAL Vs. MOHAMMAD JAVED KHAN ALIAS CHUNNU KHAN
April 20, 1999
STATE OF WEST BENGAL Vs. ASHIM KUMAR SARKAR
April 26, 1999
STATE OF WEST BENGAL Vs. GOBINDA NATH DEY
May 10, 1999
STATE OF WEST BENGAL Vs. PURULIA DISTRICT CONTRACTORS ASSOCIATION
June 14, 1999
STATE OF WEST BENGAL Vs. ABDUL KUDDUS
September 9, 1999
STATE OF WEST BENGAL Vs. SAMIRON CHAKRABORTY
July 30, 1999
STATE OF WEST BENGAL Vs. TAPAN KUMAR SAHA
July 30, 1999
STATE OF WEST BENGAL Vs. ASHOKE RANJAN CHANDRA
August 18, 1999
STATE OF WEST BENGAL Vs. ARUNESH PATHAK
August 24, 1999
STATE OF WEST BENGAL Vs. BIRESHWAR DUTTA ESTATES P LTD
July 29, 1999
STATE OF WEST BENGAL Vs. KALYAN KUMAR JANA
June 23, 1999
STATE OF WEST BENGAL Vs. ARUN KUMAR SEN
October 5, 1999
STATE OF WEST BENGAL Vs. KUMOD RANJAN CHATTERJEE AND OTHERS
September 13, 1999
STATE OF WEST BENGAL AND OTHERS Vs. M/S. M.S. ASSOCIATES
August 13, 1999
STATE OF WEST BENGAL AND OTHERS. (P.W.D. ROADS) Vs. M/S. GOURANGA LALL CHATTERJEE AND ANR.
September 23, 1999
STATE OF WEST BENGALS Vs. HINDUSTAN MOTORS LTD
July 13, 1999
STATE TRANSPORT AUTHORITY WEST BENGAL Vs. MILAN KUMAR PURI
July 14, 1999
STEEL AUTHORITY OF INDIA Vs. ENGINEERING CONSTRUCTION SERVICES
August 6, 1999
STEEL AUTHORITY OF INDIA LIMITED Vs. RAMKRISHNA KULWANTRAI
April 30, 1999
STEEL AUTHORITY OF INDIA LTD. Vs. DEB NARAYAN CHATTERJEE AND ORS.
February 22, 1999
STEPHEN COURT LIMITED Vs. OFFICIAL TRUSTEES OF WEST BENGAL
December 21, 1999
SUBASISH DEB Vs. STATE OF WEST BENGAL
February 4, 1999
SUBHRANSHU MONDAL Vs. REGIONAL TRANSPORT AUTHORITY MIDNAPORE
December 16, 1999
SUBIR BAL Vs. STATE OF WEST BENGAL
August 2, 1999
SUBIR BHATTACHARYA Vs. STATE OF WEST BENGAL
April 21, 1999
Subodh Ch Majumder Vs. Mina majumder Misra
June 24, 1999
SUDHAMAY NATH ALIAS BACHHU Vs. STATE OF WEST BENGAL
July 15, 1999
SUDHAMOY DATTA Vs. MAHITOSH KARMAKAR
December 14, 1999
SUDHIR ASHER Vs. VIJAY SHROFF
October 11, 1999
SUDIP DEY ALIAS CHOTTU Vs. STATE OF WEST BENGAL
July 7, 1999
SUJATA SAHA Vs. N SAHA ALIAS NILKANTHA SAHA
December 14, 1999
SUJATO BHADRA & ANOTHER Vs. STATE OF WEST BENGAL & OTHERS
February 3, 1999
SUKOMAL CHANDRA NAG @ SUKOMAL NAG Vs. SMT. MIRA KARMAKAR AND OTHERS
August 30, 1999
SUKUMAR JANA & ANR Vs. STATE OF WEST BENGAL
October 5, 1999
SUNDER CHATTERJEE AND ORS Vs. STATE OF WEST BENGAL
July 6, 1999
SUNIL GANGOPADHYAY & ORS. Vs. CALCUTTA MUNICIPAL CORPN. & ORS.
October 13, 1999
SUNIL KUMAR SEN Vs. UNION OF INDIA
September 17, 1999
SUNITI KR PRATIHAR Vs. SARBANI SEN
July 14, 1999
Sunny Detergent Pvt LTD Vs. Commr of C Ex
March 1, 1999
SURITA BHATTACHARJEE Vs. STATE OF WEST BENGAL
August 9, 1999
Sushil Kumar and Co Vs. Joint Commissioner of Income tax
July 12, 1999
SUVANKAR SENGUPTA Vs. KAKALI SENGUPTA
December 2, 1999
Suvidha Woollen Mills LTD Vs. Union of India UOI
December 13, 1999
SWAPAN KUMAR BOSE Vs. PRADIP MUKHERJEE
April 30, 1999
SWAPNADIN LAHIRI Vs. TRIDIB DAS ROY
August 18, 1999
SYED WASIQUE BAHADUR Vs. STATE OF WEST BENGAL
August 30, 1999
TAPAN KUMAR DUTTA Vs. STATE OF WEST BENGAL
July 29, 1999
TAPAN KUMAR MUKHOTY Vs. BANK OF MADURA LIMITED
May 17, 1999
TAPAN SIKDAR Vs. CHAIRMAN OF ELECTION COMMISSION
October 5, 1999
TAPAS CHAKRABORTY Vs. STATE OF WEST BENGAL AND OTHERS
September 23, 1999
TAPATI CHAKRABORTY Vs. RAGHUNATH GHOSH
October 8, 1999
TAPATI GHOSH Vs. PARUL BARICK
September 15, 1999
TAPATI PAL Vs. COMMISSIONER OF INCOME TAX
September 22, 1999
TARA RANI CHAKRABORTY Vs. KEDAR NATH PYNE
October 12, 1999
TARAK SINGH Vs. PRASANTA CHATTERJEE, MAYOR, THE CALCUTTA MUNICIPAL CORPORATION & ORS.
August 24, 1999
TARAK SINGH Vs. JYOTI BASU
February 5, 1999
TARAKESWAR MAHAPATRA Vs. CHAIRMAN, HALDIA DEVELOPMENT AUTHORITY
April 13, 1999
Taulis Pharma LTD Vs. Bengal Immunity Ltd
August 30, 1999
TEA BOARD Vs. SANKAR NARAYAN DHAR
October 13, 1999
TFB (INDIA) (FORMERLY KNOWN AS BHAGWAN DAS MANOJ KUMAR) Vs. ESSEM CHEMICAL INDUSTRIES
August 5, 1999
THE CONTROLLER OF STORES, EASTERN RAILWAY & ORS. Vs. SHRI BINOD AGARWAL AND ANR.
July 14, 1999
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. SUBLUA SARKAR AND ORS.
March 5, 1999
THE PEERLESS GENERAL FINANCE & INVESTMENT COMPANY LIMITED Vs. MOHON GOLD WATER BREWERIES LIMITED
October 1, 1999
THE PRESIDENT, AD Vs. SUSHIL KUMAR BANIK & ORS.
March 8, 1999
THE PRESIDENT, AD HOC COMMITTEE, DISTRICT SCHOOL BOARD, MALDA Vs. MD. MOSSARAF HOSSAIN & ORS.
December 10, 1999
TINPLATE COMPANY OF INDIA LIMITED Vs. AJIT KUMAR MUKHERJEE
August 20, 1999
Tirupati Trading Co Vs. Commissioner of Income tax
August 17, 1999
TIVOLI PARK APARTMENTS PVT LTD Vs. KUMAR DHIRENDRA MULLICK
June 10, 1999
TUKUN @IMAM HUSSAIN & ORS Vs. STATE OF WEST BENGAL & ORS
November 26, 1999
Tushar Kanti Samaddar Vs. Tyre Corporation of India
December 8, 1999
U N PANDEY Vs. EASTERN COALFIELDS LTD
November 26, 1999
UCO BANK Vs. HARA PARBATI COLD STORAGE PVT LTD
June 24, 1999
Uma Shankar Verma Vs. Commissioner of Cus Preventive
February 9, 1999
UNION OF INDIA Vs. MONORANJAN MONDAL
December 6, 1999
UNION OF INDIA Vs. INDIAN RAYON AND INDUSTRIES LTD
December 21, 1999
UNION OF INDIA Vs. GENERAL BEOPAR CO PVT LTD
May 17, 1999
UNION OF INDIA Vs. SINGH VERMA
March 25, 1999
UNION OF INDIA Vs. SHASHI DEO JHA
April 26, 1999
UNION OF INDIA Vs. TATA IRON AND STEEL COMPANY LIMITED
April 26, 1999
UNION OF INDIA (C.P.W.D. GANGTOK) Vs. KEDAR SOMANI
September 23, 1999
UNION OF INDIA AND OTHERS Vs. ARADHANA TRADING CO. AND OTHERS
March 19, 1999
UNION OF INDIA AND OTHERS Vs. RANJIT SINGH AND OTHERS
April 29, 1999
Union of India UOI Vs. Kalyani Breweries Ltd
May 21, 1999
UNISH MISTRY Vs. TAPAN MANNA & ORS.
August 16, 1999
UNITED BANK OF INDIA Vs. OFFICIAL LIQUIDATOR
January 20, 1999
United Bank of India Vs. Ashoke Kumar Dasgupta
December 22, 1999
United Credit LTD Vs. Agro Sales India
April 9, 1999
UNITED INDIA INSURANCE CO LTD Vs. LAKSHI PRAMANICK
March 3, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NAMITA DAS
August 17, 1999
UNITED INDIA INSURANCE COMPANY LTD Vs. SMRITIKONA MISTRI
December 22, 1999
UNIVERSITY OF CALCUTTA Vs. SK MONIR
October 5, 1999
UTPAL MONDAL Vs. STATE OF WEST BENGAL
December 16, 1999
V.Z. JOB Vs. STATE OF WEST BENGAL
May 20, 1999
VCK CAPITAL MARKET SERVICES LIMITED Vs. BANK OF RAJASTHAN LTD & ANR.
June 14, 1999
VEEJOY INTERNATIONAL (INDIA) Vs. STATE AND OTHERS
April 28, 1999
VESSEL M V BALTIC CONFIDENCE Vs. STATE TRANDING CORPORATION OF INDIA LIMITED
August 2, 1999
VIDYA G NAIK Vs. SYNDICATE BANK
July 7, 1999
VINAYAK OIL AND FATS PVT LTD Vs. SERENADE TRADING LTD
October 13, 1999
W B HOUSING BOARD Vs. PAPIYA BAIN
March 10, 1999
WACHEL MOLLAH AND SONS Vs. VITHALBHAI (PRIVATE) LTD.
August 24, 1999
WARES ALI & ORS. Vs. STATE
May 4, 1999
WEST BENGAL COUNCIL OF HIGHER SECONDARY EDUCATION Vs. SUBHABRATA DUTTA
May 10, 1999
WEST BENGAL ELECTRONICS INDUSTRY DEVELOPMENT CORPORATION LIMITED Vs. STATE COMMISSION
November 24, 1999
WEST BENGAL ESSENTIAL COMMODITIES SUPPLY CORPORATION LTD Vs. MOHAMMAD SARIF
August 18, 1999
WEST BENGAL ORGANISER PRIMARY TEACHERS ASSOCIATION AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
March 8, 1999
WEST BENGAL STATE ELECTRICITY BOARD Vs. M/S. HALDIRAM BHUJIAWALA PVT. LTD.
March 19, 1999
WEST BENGAL STATE ELECTRICITY BOARD AND OTHERS Vs. RABINDRA NATH PAL
July 22, 1999
WEST BENGAL STATE MINOR IRRIGATION CORPORATION LTD. AND ANR. Vs. BAIDYANATH BANERJEE AND ORS.
February 25, 1999
WEST DINAJPUR SPINNING MILLS LTD Vs. GAUTAM DEB
March 3, 1999
WILLIAM JACKS & CO. (INDIA) LTD. Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD.
December 2, 1999
WORKMEN Vs. ANANDA BAZAR PATRIKA LIMITED
March 26, 1999
WORKMEN LINE SHOPKEEPERS ASSOCIATION Vs. UNION OF INDIA
April 28, 1999
WORKMEN REP Vs. INDUSTRIAL TRIBUNL
May 1, 1999