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Case Index
Title
Date
MEHTA M. C. Vs. UNION OF INDIA
December 7, 1999
UNION OF INDIA THROUGH SECRETARY, MINISTRY OF SURFACE TRANSPORT Vs. VARTAK LABOUR UNION
February 19, 1999
A I LAWYERS FORUM FOR CIVIL LIBERTS Vs. UNION OF INDIA
February 1, 1999
A I LAWYERS FORUM FOR CIVIL LIBERTS Vs. UNION OF INDIA
April 19, 1999
A K SARMA Vs. UNION OF INDIA
January 21, 1999
A K SINGH Vs. UTTARAKHAND JAN MORCHA
May 13, 1999
A MOHAMMAD FAROOK Vs. JT SECY TO G O I
November 2, 1999
A P AGGARWAL Vs. GOVERNMENT OF N C T OF DELHI
November 16, 1999
A P COOP CENTRAL AGRICULTURAL DEVELOPMENT BANK LIMITED Vs. V VENKATESWAR RAO
January 13, 1999
A P INDUSTRIAL COMPONENTS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
October 28, 1999
A P POLLUTION CONTROL BOARD Vs. PROF M V NAYUDU RETD
January 27, 1999
A P PUBLIC SERVICE COMMISSION Vs. G SANKAR
March 18, 1999
A ROBERT Vs. UNITED INSURANCE COMPANY LIMITED
August 27, 1999
A V REDDY TRUST Vs. COMMISSIONER OF WEALTH TAX
October 8, 1999
AAREM CHEMICALS Vs. CCE
September 10, 1999
ABDUL KUDDUS MANDAL Vs. STATE OF ASSAM
August 23, 1999
ABDUL RASHID IBRAHIM MANSURI Vs. STATE OF GUJARAT
October 12, 1999
ABID HATIM MERCHANT Vs. JANEB SALEBHAI SAHEB SAIFUDDIN
September 28, 1999
ACTION COMM FOR IMP OF SRIKRISHNA R Vs. UNION OF INDIA
September 17, 1999
ACTION COMM FOR IMP OF SRIKRISHNA R Vs. UNION OF INDIA
May 14, 1999
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NEW CONSOLIDATED GOLD FIELDS LIMITED
February 24, 1999
ADITYA MINERALS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
September 7, 1999
ADMINISTRATION OF DAMAN AND DIU Vs. MOHANLAL LALBHAI DESAI
November 18, 1999
ADOR SAMIA PRIVATE LIMITED Vs. PEEKAY HOLDINGS LIMITED
August 20, 1999
AGIO COUNTERTRADE PTE LIMITED Vs. PUNJAB IRON AND STEEL COMPANY LIMITED
May 14, 1999
AGRA CLUB LIMITED Vs. STATE OF UTTAR PRADESH
November 30, 1999
AHAMED MOHAIDEEN ZABBAR Vs. STATE OF TAMIL NADU
April 28, 1999
AHAMED NASSAR Vs. STATE OF TAMIL NADU
October 14, 1999
AHMED BIN SALAM Vs. STATE OF ANDHRA PRADESH
April 13, 1999
AHMEDABAD MUNICIPAL CORPN Vs. NILAYBHAI R THAKORE
October 13, 1999
AHMEDNAGAR ZILLA SAHAKARI D V AND P SINGH Vs. STATE OF MAHARASHTRA
December 15, 1999
AIR INDIA LIMITED Vs. COCHIN INT AIRPORT LIMITED
July 26, 1999
AIR TECH INDIA Vs. ASSTT COMMR COMML TAXES
December 14, 1999
AIRFREIGHT LIMITED Vs. STATE OF KARNATAKA
August 4, 1999
AJAIB SINGH Vs. SIRHIND CO OPERATIVE MARKETING CUM PROCESSING SERVICE SOCIETY LIMITED
April 8, 1999
AJAY JADHAV Vs. GOVERNMENT OF GOA
September 14, 1999
AJAY SARNA Vs. ARCHANA SARNA
December 13, 1999
AJIT CHOPRA Vs. SADHU RAM
November 2, 1999
AJIT KUMAR RATH Vs. STATE OF ORISSA
November 2, 1999
AJIT SINGH Vs. STATE OF PUNJAB
December 8, 1999
AJIT SINGH Vs. STATE OF PUNJAB
September 16, 1999
AKHIL BHARAT GOSEVA SANGH Vs. STATE OF ANDHRA PRADESH
August 20, 1999
AKHTAR Vs. STATE OF UTTAR PRADESH
February 2, 1999
AKLU RAM MAHTO Vs. RAJENDRA MAHTO
April 1, 1999
AKMAL AHMAD Vs. STATE OF DELHI
March 24, 1999
ALANKAR COMMERCIAL PRIVATE LIMITED SIKKIM Vs. ASST COMMNR OF INCOME TAX N DELHI
December 6, 1999
ALL INDIA FEDERATION OF CENTRAL EXCISE Vs. UNION OF INDIA
February 22, 1999
ALL INDIA IMAM ORGANIZATION Vs. UNION OF INDIA
July 23, 1999
ALL INDIA IMAM ORGANIZATION Vs. UNION OF INDIA
December 1, 1999
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
December 14, 1999
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
July 23, 1999
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
April 8, 1999
ALL INDIA RAILWAY PROTECTION FORCE ASSOCIATION Vs. UNION OF INDIA
December 10, 1999
ALL LAWYERS FORUM FOR CIVIL LIBERTIES Vs. UNION OF INDIA
March 22, 1999
ALLAHABAD BANK CALCUTTA Vs. RADHA KRISHNA MAITY
September 10, 1999
ALLAHABAD PAPER MILLS COMPANY LIMITED Vs. BENGAL PAPER MILLS COMPANY LIMITED
April 20, 1999
ALMITRA H PATEL Vs. UNION OF INDIA
April 12, 1999
ALMITRA H PATEL Vs. UNION OF INDIA
January 11, 1999
ALMITRA H PATEL Vs. UNION OF INDIA
October 15, 1999
ALMITRA H PATEL Vs. UNION OF INDIA
August 13, 1999
ALMITRA H PATEL Vs. UNION OF INDIA
November 24, 1999
ALMITRA H PATEL Vs. UNION OF INDIA
November 1, 1999
ALVARE NORONHA FERRIERA Vs. UNION OF INDIA
April 23, 1999
AMANULLA KHAN KUDEATALLA KHAN PATHAN Vs. STATE OF GUJARAT
June 28, 1999
AMAR KUMAR SASMAL Vs. HRISIKESH SASMAL
February 23, 1999
AMERICAN REMEDIES PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
January 12, 1999
AMLA CHAKRAVARTY Vs. RANJIT KUMAR CHOUDHARY
August 3, 1999
AMRIT VARSHA HINDI DAINIK Vs. BIHAR STATE AGRL MKTG BOARD
July 16, 1999
ANANDRAM CHANDANMAL MUNOT Vs. BANSILAL CHUNILAL KABRA
November 19, 1999
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. EASUN ENGINEERING COMPANY
September 22, 1999
ANDREWS S O JACOB Vs. STATE OF KERALA
March 16, 1999
ANIL HADA Vs. INDIAN ACRYLIC LIMITED
November 26, 1999
ANIL KUMAR Vs. SURINDER KUMAR
December 14, 1999
ANIL KUMAR GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
November 24, 1999
ANIL R DESHMUKH Vs. ONKAR N WAGH
January 21, 1999
ANNIE VARGHESE Vs. STATE OF KERALA
July 23, 1999
ANTONY Vs. K C ITTOOP
October 12, 1999
ANWABI Vs. PRAMOD D A JOSHI
July 23, 1999
APAR PVT. LTD. Vs. COLLECTOR, CENTRAL EXCISE, BOMBAY
August 25, 1999
APPA NARSAPPA MAGDUM D THR LRS Vs. AKUBAI GANAPATI NIMBALKAR
May 4, 1999
APPAREL EXPORT PROMOTION COUNCIL Vs. A K CHOPRA
January 20, 1999
ARAVINDA PARAMILA WORKS Vs. COMMISSIONER OF INCOME TAX
March 31, 1999
ARISTO PHARMACEUTICALS LIMITED Vs. WOCKHARDT LIMITED
November 24, 1999
AROSAN ENTERPRISES LIMITED Vs. UNION OF INDIA
September 16, 1999
ARUMUGHAM Vs. SUNDARAMBAL
April 29, 1999
ARUN SHANKAR SHUKLA Vs. STATE OF UTTAR PRADESH
July 23, 1999
ARUN VYAS Vs. ANITA VYAS
May 14, 1999
ARVIND PAPPU Vs. STATE DELHI ADMINISTRATION
May 10, 1999
ASANDAS MITHARAM NARSINGHANI Vs. TEKCHAND MITHARAM SEVAKRAMANI
January 21, 1999
ASHOK GANGADHAR MARATHA Vs. ORIENTAL INSURANCE COMPANY LIMITED
September 2, 1999
ASHOK KUMAR Vs. STATE OF HARYANA
December 2, 1999
ASHOK KUMAR KHEMKA Vs. AVANI ENCLAVE PRIVATE LIMITED
December 14, 1999
ASHOK PAPER MILLS KAMGAR UNION Vs. UNION OF INDIA
April 26, 1999
ASHWANI KUMAR Vs. REGIONAL TRANSPORT AUTHORITY BIKANER
September 28, 1999
ASHWANI KUMAR MISHRA Vs. P MUNIAM BABU
April 8, 1999
ASHWANI KUMAR MISHRA Vs. P. MUNIAM BABU & ORS.
April 15, 1999
ASHWINKUMAR K PATEL Vs. UPENDERA J PATEL
March 11, 1999
ASSISTANT COLLECTOR OF CUSTOMS FOR APPRAISEMENT GROUP II Vs. ASSOCIATED FOREST PRODUCTS PRIVATE LIMITED
November 3, 1999
ASSISTANT COMMISSIONER Vs. NANDANAM CONSTRUCTION CO
September 21, 1999
ASSISTANT GENERAL MANAGER STATE BANK OF INDIA Vs. THOMAS JOSES
September 17, 1999
ATLAS EXPORT INDUSTRIES Vs. KOTAK AND COMPANY
September 1, 1999
ATLESH KUMAR SHARMA Vs. SUDESH RANI
January 5, 1999
AUTO ENGINEERING WORKS Vs. BANSAL TRADING COMPANY
December 10, 1999
AYODHYA RAM ALIAS AYODHYA PRASAD SINGH Vs. STATE OF BIHAR
January 7, 1999
AZIZUDDIN Vs. BOARD OF REVENUE
February 12, 1999
B BALAIAH Vs. SUPERINTENDING ENGINEER
March 10, 1999
B BASAVARAJ Vs. M SADIQ ALI
December 16, 1999
B K N PILLAI Vs. P PILLAI
December 13, 1999
B R ENTERPRISES Vs. STATE OF UTTAR PRADESH
May 7, 1999
B. BASAVARAJ Vs. M. SADIQ ALI AND ANR.
November 16, 1999
BABAR ALI Vs. UNION OF INDIA
November 5, 1999
BABOOLAL Vs. STATE OF UTTAR PRADESH
October 12, 1999
BABU Vs. STATE OF KERALA
October 26, 1999
BABU RAM Vs. C C JACOB
March 18, 1999
BABU RAO Vs. MANIKRAO
May 13, 1999
BABU VERGHESE Vs. BAR COUNCIL OF KERALA
March 16, 1999
BACHCHU SINGH Vs. STATE OF HARYANA
February 8, 1999
BADAMO DEVI Vs. SAGAR SHARMA
April 1, 1999
BADNI Vs. SIRI CHAND
February 15, 1999
BADRI Vs. STATE OF RAJASTHAN
September 30, 1999
BAGHOPURI M M SAMBAI SAMITI Vs. STATE OF ASSAM
March 30, 1999
BAILOCHAN KARAN Vs. BASANT KUMARI NAIK
February 2, 1999
BAL DEV SINGH DHINGRA Vs. MADAN LAL GUPTA AND ORE
February 4, 1999
BALBIR Vs. STATE OF HARYANA
October 26, 1999
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH
September 14, 1999
BALBIR SINGH Vs. STATE OF PUNJAB
August 19, 1999
BALBIR SINGH Vs. STATE OF UTTAR PRADESH
April 8, 1999
BALDEVBHAI GOPALBHAI PATEL Vs. K M V COOP HSG SOCIETY LIMITED
February 12, 1999
BALRAJ TANEJA Vs. SUNIL MADAN
September 8, 1999
BALWANT SINGH Vs. STATE OF HARYANA
March 23, 1999
BALWINDER SINGH Vs. STATE OF PUNJAB
March 31, 1999
BANDHUA MUKTI MORCHA Vs. UNION OF INDIA
January 13, 1999
BANK OF INDIA Vs. DEGALA SURYANARAYANA
July 12, 1999
BANNALAL VAHILDA CHAVLA Vs. UNION OF INDIA
July 29, 1999
BANOBI Vs. STATE OF MAHARASHTRA
September 15, 1999
BANOLATA MOHAPATRA Vs. STATE OF ORISSA
May 11, 1999
BAPURAO PAKHIDDEY Vs. SUMAN DONDEY
February 4, 1999
BASIC SHIKSHA ADHILARI FAIZABAD Vs. CIVIL JUDGE FAIZABAD
December 7, 1999
BELAPUR SUGAR AND ALLIED INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AURANGABAD
April 13, 1999
BELSUND SUGAR COMPANY LIMITED Vs. STATE OF BIHAR
August 10, 1999
BENI BAI Vs. RAGHUBIR PRASAD
February 24, 1999
BHADHUA MUKTI MORCHA Vs. UNION OF INDIA
November 16, 1999
BHAGAT RAM DEAD Vs. TEJA SINGH
March 31, 1999
BHAGIRATHI JENA Vs. BOARD OF DIRECTORS O S F C
March 31, 1999
BHAGWAN DASS RAMA SHANKER Vs. UNION OF INDIA
February 25, 1999
BHAGWAN PARSHU RAM COLLEGE Vs. STATE OF HARYANA
April 6, 1999
BHAGWAN RAMA SHINDE GOSAI Vs. STATE OF GUJARAT
May 12, 1999
BHAGWAN SAMARDHA SREEPADA VALLABHA VENKATA VISHWANDADHA MAHARAJ Vs. STATE OF ANDHRA PRADESH
July 15, 1999
BHAGWAN SINGH Vs. STATE OF PUNJAB
August 25, 1999
BHARAT BARREL AND DRUM MANUFACTURING COMPANY Vs. AMIN CHAND PAYRELAL
February 18, 1999
BHARAT BHUSHAN BANSAL Vs. U R SMALL INDUSTRIES CORPORATION LTD
January 21, 1999
BHARAT BUILDER PRIVATE LIMITED Vs. PARIJAT FLAT OWNERS COOP HOUSING SOCIETY LIMITED
April 9, 1999
BHARAT K BISSA Vs. COMMISSIONER OF CUSTOMS II
November 30, 1999
BHARAT PETROLEUM CORPORATION LIMITED Vs. BALAKRISHNAN NAMBIAR
August 20, 1999
BHARAT STARCH INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS MUMBAI
November 4, 1999
BHASKAR PRABASKAR Vs. STATE
September 22, 1999
BHERA Vs. STATE OF RAJASTHAN
September 30, 1999
BHOJAPPA HANAMANTHAPPA CHOUDANNAVAR Vs. STATE OF KARNATAKA
September 21, 1999
BHOPAL GAS PEEDITH MAHILA U SANGAT Vs. UNION OF INDIA
March 31, 1999
BHOR INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
October 26, 1999
BHUPENDRA Vs. PRITHVIRAJ
January 5, 1999
BIHAR STATE ELECTRICITY BOARD Vs. BIJAY BHADUR
December 1, 1999
BIHARI PRASAD SINGH Vs. STATE OF BIHAR
August 2, 1999
BIJAY K PPASAD Vs. RANJANA
July 20, 1999
BILAKCHAND GYANCHAND CO Vs. A CHINNA SWAMI
March 12, 1999
BILESHWAR KHAN UDYOG KHEDUT SHAHAKARI MANDALI LIMITED Vs. UNION OF INDIA
February 10, 1999
BINA MURLIDHAR HEMDEV Vs. KANHAIYALAL LOKRAM HEMDEV
May 14, 1999
BIR BHADRA DIXIT Vs. STATE OF GOVERNMENT OF UTTAR PRADESH
March 18, 1999
BIRAKISHORE KAR Vs. STATE OF ORISSA
August 12, 1999
BIRLA CORPORATION LIMITED Vs. STATE OF RAJASTHAN
March 11, 1999
BIRLA TEXTILES Vs. UNION OF INDIA
February 9, 1999
BOARD OF TRUSTEES FOR VISAKHAPATNAM PORT TRUST Vs. STATE OF ANDHRA PRADESH
July 27, 1999
BOARD OF TRUSTEES OF PORT OF BOMBAY Vs. SRIYANESH KNITTERS
July 30, 1999
BODDU NARAYANAMMA Vs. VENKATARAMA ALUMINIUM CO
September 21, 1999
BOMBAY OFFSHORE SERVICES LIMITED Vs. SHANKAR NARAYAN
September 16, 1999
BRAJ BHUSHAN PRASAD Vs. STATE OF BIHAR
July 16, 1999
BRIJ MOHAN SHORI Vs. COMMNR OF POLICE N DELHI
August 11, 1999
BRIJ RAJ SINGH [DEAD] Vs. SEWAK RAM
April 22, 1999
BUDHIA SWAIN Vs. GOPINATH DEB
May 7, 1999
C AJITH KUMAR Vs. STATE OF KERALA
December 15, 1999
C ALI Vs. STATE OF KERALA
August 11, 1999
C B I ANTI CORRUPTION BRANCH MUMBAI Vs. NARAYAN DIWAKAR
May 7, 1999
C GANGACHARAN Vs. C NARAYANAN
December 14, 1999
C JAYARAMI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
December 9, 1999
C K RAVEENDRAN Vs. STATE OF KERALA
December 2, 1999
C M SINGH Vs. H P KRISHI VISHVA VIDYALAYA
July 27, 1999
CALCUTTA MUNICIPAL CORPORATION Vs. PAWAN KUMAR SARAF
January 13, 1999
CANARA BANK Vs. PINDI PLYWOOD TRADERS
February 9, 1999
CCE Vs. SIMPLEX MILLS CO. LTD.
July 15, 1999
CCE Vs. CORNER STONE BRANDS LTD.
February 26, 1999
CCE, THANE AND MADRAS Vs. AJIT INDIA PVT. LTD.
April 15, 1999
CENTER OF INDIAN TRADE UNION Vs. STATE OF MAHARASHTRA
January 29, 1999
CENTRAL BANK OF INDIA Vs. ROOPLAL BANSAL
January 5, 1999
CENTRAL BANK OF INDIA Vs. SAXONS FARMS
October 7, 1999
CENTRAL BUREAU OF INVESTIGATION Vs. V K SEHGAL
October 8, 1999
CENTRE FOR ENVIRONMENTAL LAW WWF 1 Vs. UNION OF INDIA
July 20, 1999
CENTRE FOR ENVIRONMENTAL LAW WWF 1 Vs. UNION OF INDIA
March 31, 1999
CHAIRMAN BIHAR RAJYA VIDYUT BOARD Vs. CHHATHU RAM
May 7, 1999
CHAIRMAN GRID CORPORATION OF ORISSA LIMITED GRIDCO Vs. SUKAMANI DAS
September 15, 1999
CHAIRMAN KIYEKHU VILLEGE COUNCIL Vs. HOKIYE ZHIMOMI
January 6, 1999
CHANAN RAM Vs. STATE OF RAJASTHAN
December 8, 1999
CHANAN SINGH AND SONS Vs. COLLECTOR OF CENTRAL EXCISE
May 6, 1999
CHANCELLOR Vs. SHANKAR RAO
January 21, 1999
CHANDER NATH OJHA JAIPUR Vs. SURESH JHALANI
October 5, 1999
CHANDRA KISHORE JHA Vs. MAHAVIR PRASAD
September 21, 1999
CHANDRA NARAIN YADAV Vs. SHIBJEE YADAV
April 21, 1999
CHANDRIA PRASAD Vs. PULLO
July 27, 1999
CHANNAVEERA GOWDA Vs. SANNE GOWDA
December 6, 1999
CHENGALRAYAN CO OPERATIVE SUGAR MILLS Vs. ORIENTAL INSURANCE COMPANY LIMITED
September 30, 1999
CHERIYAN SOSAMMA Vs. SUNDARESSAN PILLAI SARASWATHY AMMA
January 20, 1999
CHHOTU RAM Vs. STATE OF HARYANA
October 8, 1999
CHIEF EXECUTIVE OFFICER Vs. SURENDRA KUMAR VAKIL
March 23, 1999
CHIEF GENERAL MANAGER TELECOM Vs. G MOHAN PRASAD
March 12, 1999
CIPLA LIMITED Vs. RIPU DAMAN BHANOT
April 12, 1999
CIT BHOPAL Vs. EASTERN ELECTRO CHEMICAL INDUSTRIES
August 19, 1999
COASTAL CHEMICALS LIMITED Vs. COMMERCIAL TAX OFFICER A P
October 14, 1999
COLGATE PALMOLIVE INDIA LIMITED Vs. HINDUSTAN LEVER LIMITED
August 18, 1999
COLLECTOR OF CENTRAL EXCISE Vs. TULSIPUR SUGAR COMPANY LIMITED
October 26, 1999
COLLECTOR OF CENTRAL EXCISE Vs. CENTRAL PULP MILLS LIMITED
November 2, 1999
COLLECTOR OF CENTRAL EXCISE BARODA Vs. COTSPUN LIMITED
September 23, 1999
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. POLYSET CORPORATION
October 26, 1999
COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. HINDUSTAN HYDRAULIC PRIVATE LIMITED
May 11, 1999
COLLECTOR OF CENTRAL EXCISE GUNTUR Vs. ARUNA STRAW BOARDS PRIVATE LIMITED
August 17, 1999
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. GALADA CONTINIOUS CASTINGS LIMITED
October 27, 1999
COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. J K SYNTHETICS
October 14, 1999
COLLECTOR OF CENTRAL EXCISE KANPUR Vs. GAYATRI GLASS WORKS
October 26, 1999
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. NOVO IMPOX
August 3, 1999
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. A MD BILAL AND CO
February 22, 1999
COLLECTOR OF CENTRAL EXCISE PUNE Vs. DAI ICHI KARKARIA LIMITED
August 11, 1999
COLLECTOR OF CENTRAL EXCISE VADODRA Vs. DHIREN CHEMICAL INDUSTRIES
October 26, 1999
COLLECTOR OF CISTOMS RAJKOT Vs. SARABHAI INTERNATIONAL LIMITED
October 7, 1999
COLLECTOR OF CUSTOMS Vs. MODI RUBBER LIMITED
December 1, 1999
COLLECTOR OF CUSTOMS Vs. RELIANCE INDUSTRIES LIMITED
December 7, 1999
COLLECTOR OF CUSTOMS AND CENTRAL EXCISR MADRAS Vs. PAPER PRODUCTS LIMITED
November 25, 1999
COLLECTOR OF CUSTOMS BOMBAY Vs. UNITED ELECTRICAL INDUSTRIES LIMITED
March 23, 1999
COLLECTOR OF CUSTOMS KANDLA Vs. EAST AFRICAN TRADERS
December 2, 1999
COLLECTOR OF CUSTOMS NEW DELHI Vs. SHAILA KAPOOR
August 10, 1999
COMISSIONER OF INCOME TAX MADRAS Vs. KASTURI AND SONS LIMITED
March 17, 1999
COMMISSIONER HINDU RELIGIOUS CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT MADRAS Vs. P S SETHURATHINAM
February 2, 1999
COMMISSIONER OF CENTRAL EXCISE COCHIN Vs. MATHEW KURIAN PRO SOUTH INDIA PRODUCTS
February 23, 1999
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. AMAR DYE AND CHEMICAL LIMITED
November 4, 1999
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. NEYCER INDIA LIMITED
August 23, 1999
COMMISSIONER OF CUSTOMS AIR CORGO N D Vs. BIN SABT JEWELLERY DUBAI UAE
April 12, 1999
COMMISSIONER OF INCOME TAX Vs. CYNAMIDE INDIA LIMITED
April 13, 1999
COMMISSIONER OF INCOME TAX Vs. E MERCK SERVICE AND AGENCIES
March 17, 1999
COMMISSIONER OF INCOME TAX Vs. MYSODET P LTD
March 17, 1999
COMMISSIONER OF INCOME TAX Vs. GUJARAT POLUCRETE PRIVATE LIMITED
March 17, 1999
COMMISSIONER OF INCOME TAX Vs. SIRPUR PAPER MILLS
March 18, 1999
COMMISSIONER OF INCOME TAX Vs. H M T BEARINGS LTD
March 23, 1999
COMMISSIONER OF INCOME TAX Vs. ENGLISH ELECTRIC CO OF INDIA LIMITED
February 23, 1999
COMMISSIONER OF INCOME TAX Vs. B VENKATA RAO
February 24, 1999
COMMISSIONER OF INCOME TAX Vs. CORPORATION BANK LIMITED
February 3, 1999
COMMISSIONER OF INCOME TAX Vs. HICO PRODUCTS PRIVATE LIMITED
February 4, 1999
COMMISSIONER OF INCOME TAX Vs. D SHANKARAIAH
February 4, 1999
COMMISSIONER OF INCOME TAX Vs. BHASKAR PICTURE PALACE
January 5, 1999
COMMISSIONER OF INCOME TAX Vs. SARDAR ARJUN SINGH AHLUWALIA DEAD
October 26, 1999
COMMISSIONER OF INCOME TAX Vs. JAISWAL CHEMICALS PRIVATE LIMITED
October 1, 1999
COMMISSIONER OF INCOME TAX Vs. CHIKA LTD
May 14, 1999
COMMISSIONER OF INCOME TAX Vs. GOGINENI TOBACCO LIMITED
June 15, 1999
COMMISSIONER OF INCOME TAX Vs. STOCK EXCHANGE AHMEDABAD
December 16, 1999
COMMISSIONER OF INCOME TAX A P 1 Vs. BHOORATNAM AND CO
May 11, 1999
COMMISSIONER OF INCOME TAX AGRA Vs. PURWAR GENERAL MILLS
February 11, 1999
COMMISSIONER OF INCOME TAX AHMEDABAD Vs. SHILPI ADVERTISING LIMITED
March 24, 1999
COMMISSIONER OF INCOME TAX BANGALORE Vs. VENKATESWARA HATCHERIES PRIVATE LIMITED
March 24, 1999
COMMISSIONER OF INCOME TAX BARODA Vs. GUJARAT ALKALIES AND CHEMICALS LIMITED
February 17, 1999
COMMISSIONER OF INCOME TAX BHOPAL Vs. EASTERN ELECTRO CHEMICAL INDUSTRIES
August 13, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. KRUPP INDUSTRIES INDIA LIMITED
August 9, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. E MEARCK SERVICE AND AGENCIES
December 17, 1999
COMMISSIONER OF INCOME TAX CALCUTTA Vs. SUGAULI SUGAR WORKS PRIVATE LIMITED
February 4, 1999
COMMISSIONER OF INCOME TAX DELHI Vs. BHARAT CARBON AND RIBBON MFG COMPANY PRIVATE LIMITED
August 17, 1999
COMMISSIONER OF INCOME TAX GUJARAT III Vs. CADILA CHEMICALS
February 23, 1999
COMMISSIONER OF INCOME TAX HARYANA Vs. KARNAL COOPERATIVE SUGAR MILLS LIMITED
April 23, 1999
COMMISSIONER OF INCOME TAX HYDERABAD Vs. INDIAN LEAF SPRING MANUFACTURING PRIVATE LIMITED
March 18, 1999
COMMISSIONER OF INCOME TAX HYDERABAD Vs. M J SWAMY
September 8, 1999
COMMISSIONER OF INCOME TAX JABALPUR Vs. KESHRI METAL PRIVATE LIMITED RAIPUR
March 18, 1999
COMMISSIONER OF INCOME TAX JODHPUR Vs. HINDUSTAN ZINC LTD
February 3, 1999
COMMISSIONER OF INCOME TAX KAMATAKA Vs. STERLING POOD MANGALORE
April 15, 1999
COMMISSIONER OF INCOME TAX KERALA Vs. ASSOCIATED FIBRE AND RUBBER INDUSTRIES PRIVATE LIMITED
February 3, 1999
COMMISSIONER OF INCOME TAX LUDHIANA Vs. OM PRAKASH
July 27, 1999
COMMISSIONER OF INCOME TAX MADRAS Vs. SUNDARAM SPINNINGS MILLS
December 15, 1999
COMMISSIONER OF INCOME TAX NEW DELHI Vs. D L F UNITED
January 12, 1999
COMMISSIONER OF INCOME TAX SHILLONG Vs. TARAJAN TEA CO PRIVATE LIMITED
February 4, 1999
COMMISSIONER OF INCOME TAX SHILLONG Vs. GOSLINO MARIO
April 15, 1999
COMMISSIONER OF INCOME TAX TRIVANDRUM Vs. RELISH GOODS
March 11, 1999
COMMISSIONER OF SALES TAX Vs. INDUSTRIAL COAL ENTERPRISES
February 24, 1999
COMMISSIONER OF SALES TAX Vs. REWA COAL FIELDS LIMITED
April 22, 1999
COMMISSIONER OF SALES TAX Vs. P T ENTERPRISES
December 8, 1999
COMMISSIONER OF SALES TAX U P Vs. AGRA BELTING WORKS
December 9, 1999
COMMISSIONER OF WELTH TAX BOMBAY Vs. LONDON STAR DIAMOND CO I PRIVATE LIMITED
August 13, 1999
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
August 3, 1999
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
July 26, 1999
COMPUTWEL SYSTEMS PRIVATE LIMITED Vs. W HASAN
October 26, 1999
CONFEDERATION OF EX SERVICEMEN ASSNS Vs. UNION OF INDIA
May 10, 1999
CONSTITUTION OF INDIA Vs. NANDLAL BALWNI
February 26, 1999
CONTINENTAL CHEMICALS LIMITED Vs. SALES TAX OFFICER
February 2, 1999
COROMANDAL FERTILISERS LIMITED Vs. COLLECTOR OF CUSTOMS
December 14, 1999
CORPORATION OF MADRAS Vs. M K BUHARI
September 16, 1999
D G AND I G OF POLICE Vs. PREM SAGAR
April 13, 1999
D K JOSHI Vs. CHIEF SECRETARY STATE OF UTTAR PRADESH
November 19, 1999
D RAMACHANDRAN Vs. R V JANAKIRAMAN
March 11, 1999
D.G. AND L.G. OF POLICE AND OTHERS Vs. PREM SAGAR AND ANOTHER
March 13, 1999
DADARAO Vs. RAMRAO
November 2, 1999
DALCHAND DEAD Vs. KAMLABAI
November 25, 1999
DALICHAND Vs. C SANTHOSH AGARWAL
November 16, 1999
DALMIA CEMENT LIMITED RAJASTHAN Vs. COMMISSIONER OF INCOME TAX NEW DELHI
April 16, 1999
DAMODAR Vs. STATE OF KARNATAKA
October 1, 1999
DANDU LAKSHMI REDDY Vs. STATE OF ANDHRA PRADESH
August 17, 1999
DATTARAM S VICHARE Vs. THUKARAM S VICHARE
August 12, 1999
DATTATRAYA LAXMAN KAMBLE Vs. ABDUL RASUL MOULALI KOTKUNDE
April 28, 1999
DAVIS Vs. SEBASTIAN
August 19, 1999
DEEN DAYAL Vs. BALDEV PRASAD
February 25, 1999
DEEPAK PARSHAD Vs. AUTOMOBILE PRODUCTS OF INDIA
November 18, 1999
DEEPAK PURI Vs. STATE OF HARYANA
October 11, 1999
DELHI ADMINISTRATION Vs. GURDIP SINGH UBAN
August 20, 1999
DELHI ADMINISTRATION Vs. HIRA LAL
April 6, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
April 5, 1999
DELHI DEVELOPMENT AUTHORITY Vs. RAVINDRA MOHAN AGGARWAL
March 19, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
May 3, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
April 19, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
March 15, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
February 10, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
August 2, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
May 10, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
July 19, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
September 13, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
November 29, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
November 4, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
November 3, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION & ANR.
November 2, 1999
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION CO PRIVATE LIMITED
December 17, 1999
DELHI ELECTRIC SUPPLY UNDERTAKING Vs. BASANTI DEVI
September 28, 1999
DELHI FINANCIAL CORPORATION Vs. B B BEHEL
March 19, 1999
DELTA INTERNATIONAL LIMITED Vs. SHYAM SUNDAR GANERIWALLA
April 9, 1999
DENTAL COUNCIL OF INDIA Vs. H R PREM SACHDEVA
October 14, 1999
DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATION Vs. P BASHA
March 26, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. V V TRANS INVESTMENTS PRIVATE LIMITED SURANA STEELS PRIVATE LIMITED BINJUSARIA METAL BOX CO PRIVATE LIMITED KEDIA LEATHER AND LIQUORS PRIVATE LIMITED
April 13, 1999
DEV DUTT Vs. SOHAN LAL
December 10, 1999
DEVI DAYAL KANSAL Vs. RAJ ROOP
October 1, 1999
DHARMARATHMAKARA RAIBAHADUR AROOT RAMASWAMY MUDALIAR EDUCATIONAL INSTITUTION Vs. EDUCATIONAL APPELLATE TRIBUNAL
August 20, 1999
DHIRAJ KULSHRESHTA Vs. RAJASTHAN HIGH COURT
May 6, 1999
DHRUBAJYOTI BORA Vs. GAUHATI MUNICIPAL CORPORATION
December 10, 1999
DHRUV K JAISWAL Vs. STATE OF BIHAR
February 19, 1999
DIGVIJAY CEMENT COMPANY LIMITED Vs. STATE OF RAJASTHAN
December 17, 1999
DILIP K BASU Vs. STATE OF WEST BENGAL
December 10, 1999
DILIP K BASU Vs. STATE OF WEST BENGAL
January 29, 1999
DILIP K BASU Vs. STATE OF WEST BENGAL
September 17, 1999
DILIP K BASU Vs. STATE OF WEST BENGAL
July 23, 1999
DILIP K BASU Vs. STATE OF WEST BENGAL
August 20, 1999
DINESH KUMAR KARTIKE Vs. STATE OF MADHYA PRADESH
February 15, 1999
DIPTI PRAKASH BANERJEE Vs. SATVENDRA NATH BOSE NATIONAL CENTRE FOR BASIC SCIENCES CALCUTTA
February 10, 1999
DIRECTOR GENERAL WORKS C P W D Vs. ASHOK KUMAR
February 11, 1999
DISTRICT COLLECTOR Vs. B SURESH
April 1, 1999
DIVISIONAL LEVEL COMMITTEE Vs. HARSWARUP DRUG UDYOG
February 2, 1999
DNYANOBABHAURAO SHEMADE Vs. MAROTI BHAURAO MARNOR
February 5, 1999
DRUG ACTION FORUM Vs. UNION OF INDIA
July 30, 1999
DUNCANS INDUSTRIES LIMITED Vs. STATE OF UTTAR PRADESH
December 3, 1999
DWARAKA DAS Vs. STATE OF MADHYA PRADESH
February 10, 1999
DWARIKA PRASAD SATPATHY Vs. BIDYUT PRAVA DIXIT
October 14, 1999
E AND I OF DOWRY PROHIBITION ACT 1961 Vs. UNION OF INDIA
September 17, 1999
E AND I OF DOWRY PROHIBITION ACT 1961 Vs. UNION OF INDIA
July 30, 1999
E AND I OF DOWRY PROHIBITION ACT 1961 Vs. UNION OF INDIA
April 19, 1999
E CHERIAN Vs. STATE OF KERALA
January 27, 1999
E I D PARRY I LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
December 17, 1999
E SUKUMARAN Vs. E K VIMALA KUMARI
December 16, 1999
EASO YOHANNAN Vs. BAHELAMMA KOSHY
January 21, 1999
EAST CITY DEFENCE PERSONNEL WELFARE ASSOCIATION Vs. STATE OF ANDHRA PRADESH
July 27, 1999
EASTERN CHEMICAL AND MINERALS Vs. COMMISSIONER OF INCOME TAX
March 9, 1999
EICHER MOTORS LIMITED Vs. UNION OF INDIA
January 28, 1999
ELECTION COMMISSION OF INDIA Vs. MANMOHAN SINGH
December 1, 1999
ELECTRONICS CORPORATION OF INDIA LIMITED Vs. SECRETARY REVENUE DEPARTMENT GOVERNMENT OF ANDHRA PRADESH
May 5, 1999
EMUR BHAGAVATHY DEVASWOM Vs. STATE OF KERALA
February 23, 1999
ENFORCEMENT OFFICER TED BOMBAY Vs. BHER CHAND TIKAJI BORA
April 9, 1999
ENVIORNMENT SOCIETY OF INDIA Vs. UNION OF INDIA
April 16, 1999
ENVIORNMENT SOCIETY OF INDIA Vs. UNION OF INDIA
February 5, 1999
EXECUTIVE ENGINEER Vs. N C BUDHI RAJ
April 6, 1999
EXECUTIVE ENGINEER Vs. N C BUDHI RAJ
March 17, 1999
EXECUTIVE ENGINEER DHANKANAL MINOR IRRIGATION DIVISION ORISSA Vs. N C BUDHIRAJ
October 29, 1999
EXECUTIVE ENGINEER GUJARAT Vs. DEVUBHAI R MASANI
December 16, 1999
EXECUTIVE ENGINEER PSEB Vs. TEJA SINGH
August 19, 1999
EXECUTIVE ENGINEER R E O Vs. SURESH CHANDRA PANDA DEAD
January 12, 1999
EXECUTIVE OFFICER ARTHANARESWARAR TEMPLE Vs. R SATHYAMOORTHY
February 9, 1999
F C I BOMBAY Vs. TRANSPORT AND DOCK WORKERS UNION
August 3, 1999
FAZALUR REHMAN Vs. STATE OF UTTAR PRADESH
September 16, 1999
FEDERATION OF EAST OF KAILASH Vs. DELHI DEVELOPMENT AUTHORITY
October 15, 1999
FERRO ALLOYS CORPN LIMITED Vs. UNION OF INDIA
March 22, 1999
FOOD CORPORATION OF INDIA Vs. EVDOMEN CORPORATION
February 17, 1999
FOOD CORPORATION OF INDIA Vs. MUNICIPAL COMMITTEE JALALABAD
July 27, 1999
FOOD CORPORATION OF INDIA Vs. SUB COLLECTOR NARSAPUR
July 27, 1999
FOOD CORPORATION OF INDIA Vs. SREEKANTH TRANSPORT
May 14, 1999
FOOTPATH DUKANDAR NEW LAJPATRAI MARKET PATRI UNION Vs. MCD
August 28, 1999
FORAGE AND COMPANY OF LUSHALA Vs. MUNICIPAL CORPN OF GREATER BOMBAY
October 27, 1999
FRANCE B MARTINS Vs. MAFALDA MARIA TERESA RODRIGUES
August 24, 1999
G GOVINDAN Vs. NEW INDIA ASSURANCE COMPANY LIMITED
April 8, 1999
G L BHATIA Vs. UNION OF INDIA
April 23, 1999
G RAJENDRAN Vs. SPECIAL TAHSILDAR TAMIL NADU
December 7, 1999
G SATHI REDDY Vs. DEPOT MANAGER A P SRTC
September 9, 1999
G VENKATESHWARA RAO Vs. UNION OF INDIA
October 28, 1999
GAJANAN L PERNEKAR Vs. STATE OF GOA
August 16, 1999
GAJRA BEVEL GEARS Vs. COLLECTOR OF CUSTOMS BOMBAY
December 2, 1999
GAJRAJ Vs. SUDHA
January 22, 1999
GANESH POLYTEX LIMITED Vs. TRANSPORT CORPORATION OF INDIA LIMITED
October 13, 1999
GANGA HIRE PURCHASE PRIVATE LIMITED Vs. STATE OF PUNJAB
April 7, 1999
GANGANAGAR ZILA DUGDH UTPADAK AND SAHKARI SANGH LIMITED Vs. PRIYANKA JOSHI
July 19, 1999
GANGES WATERPROOF WORKS PRIVATE LIMITED Vs. UNION OF INDIA
January 29, 1999
GARDEN SILK MILLS LIMITED Vs. UNION OF INDIA
September 29, 1999
GAUTAM SARKAR Vs. ESTATE MANAGER W M PALACE MURSHIDABAD
December 10, 1999
GAUTAM SINHA Vs. STATE OF BIHAR
December 15, 1999
GEEP INDUSTRIES SYNDICATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE ALLAHABAD
November 3, 1999
GEETHA Vs. STATE OF KARNATAKA
December 2, 1999
GENERAL INSURANCE CORPORATION Vs. COMMISSIONER OF INCOME TAX BOMBAY
September 21, 1999
GENERAL MKTG. & MFG. CO. LTD. Vs. CC
August 25, 1999
GHANTESHWAR GHOSH Vs. MADAN MOHAN GHOSH
December 2, 1999
GIAN SINGH Vs. STATE OF RAJASTHAN
May 14, 1999
GIANENDRA KUMAR AGGARWAL Vs. UNION OF INDIA
July 19, 1999
GIRJA KUMAR Vs. STATE OF HIMACHAL PRADESH
March 8, 1999
GITHA HARIHARAN DRVANDANA SHIVA Vs. RESERVE BANK OF INDIA:JAYANTABANDHOPADHYAYA
February 17, 1999
GOBIND SUGAR MILLS LIMITED Vs. STATE OF BIHAR
August 17, 1999
GOI AND ORS. Vs. POLISETTY SOMASUNDARAM PVT. LTD.
August 11, 1999
GOKUL MAHTO Vs. STATE BANK OF BIHAR
February 24, 1999
GOPALRAO RAVALAJI GULVE Vs. SHANTARAM PUNJAJI AHER
October 6, 1999
GOVERNMENT OF ANDHRA PRADESH Vs. B VASANTHA RAO
May 10, 1999
GOVERNMENT OF ANDHRA PRADESH Vs. V VEERA RAGHVAN
February 16, 1999
GOVERNMENT OF INDIA Vs. COURT LIQUIDATORS EMPLOYEES ASSN
August 27, 1999
GOVERNMENT OF KARNATAKA Vs. C DINAKAR
May 14, 1999
GOVERNMENT OF TAMIL NADU Vs. G MOHAMED AMMENUDEEN
September 28, 1999
GOVERNMENT OF TAMIL NADU Vs. G MOHAMED AMEENUDEEN
March 11, 1999
GOVINDN Vs. SUBRAMANIAM
February 1, 1999
GRAMOPHONE COMPANY OF INDIA LIMITED Vs. COLLECTOR OF CUSTOMS CALCUTTA
November 25, 1999
GRAPHITE INDIA LIMITED Vs. DURGAPUR PROJECTS LIMITED
August 27, 1999
GRASIM INDUSTRIES LIMITED Vs. STATE OF MADHYA PRADESH
November 16, 1999
GRAUER AND WEIL INDIA LTD. Vs. CCE
July 29, 1999
GRID CORPORATION OF ORISSA LIMITED Vs. BALASORE TECHNICAL SCHOOL
March 30, 1999
GUJADHAR RAMSINGH RATHOD Vs. SUBHASH PANDHARINATH THAKRE
February 25, 1999
GUJARAT AGRO INDUSTRIES COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD
April 26, 1999
GUJARAT AGRO INDUSTRIES CORPORATION LIMITED Vs. A GUPTA ASST COLLECTOR OF CUSTOMS
March 17, 1999
GUJARAT COMPOSITE LIMITED Vs. RANIP NAGARPALIKA
November 2, 1999
GUJARAT COOP OILSEEDS GROWERS FED LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BARODA
September 24, 1999
GUJARAT STEEL TUBE COMPANY LIMITED Vs. VIRCHANDBHAI B SHAH
October 12, 1999
GULAB Vs. KASHINATH D
December 7, 1999
GULZAR SINGH Vs. SUB DIVISIONAL MAGISTRATE
January 22, 1999
GURDEEP SINGH DEEP Vs. STATE DELHI ADMN
September 17, 1999
GURMAIL SINGH Vs. PRINCIPAL GOVERNMENT COLLEGE OF EDUCATION
December 10, 1999
GURMEJ SINGH Vs. STATE OF PUNJAB
March 12, 1999
GURMIT KAUR Vs. STATE OF HARYANA
May 7, 1999
GURSHINDER SINGH Vs. JOGA SINGH
February 17, 1999
GWALIOR OIL MILLS Vs. SUPREME INDUSTRIES
January 21, 1999
H A KRISHNA Vs. STATE OF KARNATAKA
February 19, 1999
H D REVANNA Vs. G PUTTASWAMY GOWDA
January 21, 1999
H L BATRA AND COMPANY Vs. STATE OF HARYANA
January 27, 1999
H S CHANDRA SHEKARA CHARI Vs. DIVISIONAL CONTROLLER KSRTC
March 30, 1999
H S E B Vs. AZAD KAUR
August 18, 1999
H V JAYARAM Vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIALTD
December 15, 1999
HABIBUNNISA BEGUM Vs. G DORAIKANNU CHETTIAR D
November 17, 1999
HADI HUSSAIN Vs. ABDUL HAMID CHOUDHARY
October 8, 1999
HAMDARD WAKF LABORATORIES Vs. COLLECTOR OF CENTRAL EXCISE MEERUT
August 4, 1999
HANDLOOM HOUSE ERNAKULAM Vs. REGIONAL DIRECTOR ESI
April 29, 1999
HARBHAJAN SINGH Vs. STATE OF UTTAR PRADESH
December 15, 1999
HARDWARI LAL Vs. STATE OF UTTAR PRADESH
October 27, 1999
HARENDRA H MEHTA Vs. MUKESH H MEHTA
May 13, 1999
HARERAM PANDEY Vs. AJIT CHAUDHARY
September 16, 1999
HARI SINGH Vs. KANHAIYA LAL
September 7, 1999
HARI SINGH Vs. STATE OF BIHAR
October 15, 1999
HARIDAS PARSEDIA Vs. URMILA SHAKYA
November 19, 1999
HARJIT KAUR Vs. STATE OF PUNJAB
July 22, 1999
HARSH PRATAP SISODIA Vs. UNION OF INDIA
February 5, 1999
HARYANA TELECOM LIMITED Vs. STERLITE INDUSTRIES INDIA LIMITED
July 13, 1999
HEIKRUJAM CHAOBA SINGH Vs. STATE OF MANIPUR
October 12, 1999
HEMLATA PANDA Vs. SUKURI DIBYA
October 12, 1999
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. SARNAM SINGH
December 15, 1999
HIGH COURT OF JUDICATURE AT BOMBAY Vs. SHASHIKANT S PATIL
October 28, 1999
HIGH COURT OF PUNJAB AND HARYANA Vs. ISHWAR CHAND JAIN
April 26, 1999
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. R J SHAH AND COMPANY
April 15, 1999
HINDALCO INDUSTRIES LIMITED Vs. UNION OF INDIA
September 6, 1999
HINDU PUBLIC Vs. RAJDHANI PUJA SAMITHEE
February 16, 1999
HINDUSTAN AERONAUTICS LIMITED Vs. REGISTERING AUTHORITY
September 10, 1999
HINDUSTAN AGRO CHEMICALS LIMITED Vs. ALKA KALA
October 1, 1999
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. STATE OF BIHAR
October 8, 1999
HINDUSTAN MOTORS LIMITED Vs. N SIVA KUMAR
August 20, 1999
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. MAYZUR ISLAM MALLICK
May 31, 1999
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. DOLLY DAS
April 13, 1999
HINDUSTAN SANIRARYWARE AND INDUSTRIES LIMITED AND LAKSHMI CEMENT Vs. COLLECTOR OF CUSTOMS CALCUTTA
November 2, 1999
HINDUSTAN VIDYUT PRODUCTS LIMITED Vs. STATE OF RAJASTHAN
March 24, 1999
HITEN P DALAL Vs. STANDARD CHARTERED BANK
March 26, 1999
HOFFMAN ANDREAS Vs. INSPECTOR OF CUSTOMS AMRITSAR
September 16, 1999
HOTEL SEAKING Vs. KERALA FINANCIAL CORPORATION
January 20, 1999
HUSSAIN Vs. STATE OF KERALA
October 27, 1999
HYDERABAD ASBESTOS CEMENT PRODUCT Vs. UNION OF INDIA
December 7, 1999
HYDERABAD INDUSTRIES LIMITED Vs. UNION OF INDIA
May 11, 1999
HYDERABAD KARNATAKA EDUCATION SOCIETY Vs. REGISTRAR OF SOCIETIES
December 7, 1999
I R COELHO Vs. STATE OF TAMIL NADU
September 14, 1999
ICICI LIMITED Vs. STATE OF MAHARASHTRA
September 5, 1999
ICICI LIMITED Vs. STATE OF MAHARASHTRA
April 9, 1999
INCOME TAX OFFICER WARD 2 3 SURAT Vs. SARADBHAO M LAKHANI
February 12, 1999
INDIA PHOTOGRAPHIC COMPANY LIMITED Vs. H D SHOURIE
August 3, 1999
INDIAN ACRYLICS Vs. UNION OF INDIA
August 12, 1999
INDIAN AIRLINES LIMITED Vs. SAMARESH BHOWMICK
May 14, 1999
INDIAN AIRPORTS EMPLOYEES UNION Vs. RANJAN CHATTERJEE
February 2, 1999
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
March 8, 1999
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
July 27, 1999
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
December 3, 1999
INDIAN COUNCIL SOCIAL WELFARE Vs. STATE OF ANDHRA PRADESH
July 14, 1999
INDIAN DRUGS AND PHARMACEUTICALS LIMITED Vs. PUNJAB DRUGS MANUFACTURES ASSOCIATION
March 26, 1999
INDIAN FARMERS FERTILIZERS CO OPERATIVE LIMITED AHMEDABAD Vs. UNION OF INDIA
December 14, 1999
INDIAN LABOUR CO OPERATIVE SOCIETY LIMITED Vs. UNION OF INDIA
July 20, 1999
INDIAN OIL CORPORATION Vs. LAKSHMI SHANKARANARAYAN
July 21, 1999
INDIAN PETROCHEMICALS CORPORATION LIMITED ANR Vs. SHRAMIK SENA
August 4, 1999
INDIAN PETROCHEMICALS CORPORATION LIMITED ANR Vs. SHRAMIK SENA
April 8, 1999
INDIRA SAWHNEY Vs. UNION OF INDIA
December 13, 1999
INDRA SAWHNEY Vs. UNION OF INDIA
August 19, 1999
INDRAJIT ROY Vs. REPUBLIC OF INDIA
December 6, 1999
INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE NOW CALLED I C D S LIMITED Vs. SMITHABEN H PATEL
February 10, 1999
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. GRAPCO INDUSTRIES LIMITED
May 14, 1999
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. KARNATAKA BALL BEARINGS CORPN LIMITED
August 31, 1999
INFOEYE TECHNOLOGIES LTD. Vs. AJAY SANGHI AND ORS.
October 29, 1999
INTERNATIONAL AIRPORT AUTHORITY OF INDIA Vs. DIGAMBAR MADYE
December 6, 1999
ION EXCHANGE INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BARODA
August 2, 1999
ISHAR SINGH Vs. DISTRICT AND SESSIONS JUDGE
February 11, 1999
ISHWAR DASS JAIN DEAD THR LRS Vs. SOHAN LAL
November 29, 1999
ISMAILKHAN AIYUBKHAN PATHAN Vs. STATE OF GUJARAT
September 14, 1999
ISWAR BHAI C PATEL BACHU BHAI PATEL Vs. HARIHAR BEHERA
March 16, 1999
J B A PRINTING INKS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI
December 1, 1999
J JAYALALITHA Vs. U O I
May 14, 1999
J JAYALALITHA Vs. STATE
May 12, 1999
J JERMONS Vs. ALIAMMAL
August 16, 1999
JAGADISH DUTT Vs. DHARAM PAL
April 12, 1999
JAGAT BANDHU CHAKRABORTI Vs. G C ROY
August 19, 1999
JAGAT PAL SINGH Vs. STATE OF HARYANA
March 26, 1999
JAGDISH PRASAD PANDEY Vs. DARSHAN SINGH
September 24, 1999
JAGDISH RAI Vs. UNION OF INDIA
March 19, 1999
JAGDISH YADAV Vs. STATE OF BIHAR
January 27, 1999
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA
January 29, 1999
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA
February 5, 1999
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA
March 22, 1999
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA
May 3, 1999
JAGTAR SINGH Vs. STATE OF PUNJAB
December 9, 1999
JAI BHAGWAN Vs. STATE OF HARYANA
February 9, 1999
JAI KARAN Vs. STATE OF NCT OF DELHI
September 27, 1999
JAI KUMAR Vs. STATE OF MADHYA PRADESH
May 11, 1999
JAIN BROTHERS Vs. UNION OF INDIA
July 21, 1999
JAIN SWETAMBAR TERAPANTHI VID S Vs. PHUNDAN SINGH
February 9, 1999
JAL SINGH Vs. STATE OF HARYANA
December 2, 1999
JALALSAB SHAIKH Vs. STATE OF GOA
August 11, 1999
JALANDHAR IMPROVEMENT TRUST Vs. SAMPURAN SINGH
April 1, 1999
JALDHAR SINGH Vs. STATE OF UTTAR PRADESH
July 14, 1999
JANAKLALI S GOPTA Vs. NAMDEO MAHADEO
November 17, 1999
JANGIR SINGH Vs. STATE OF PUNJAB
October 27, 1999
JASBIR KAUR Vs. U T CHANDIGARH
January 25, 1999
JASBIR SINGH Vs. LT GOVERNOR DELHI
April 16, 1999
JATINDER PAL SINGH Vs. STATE OF PUNJAB
September 16, 1999
JEET MOHINDER SINGH Vs. HARMINDER SINGH JASSI
October 26, 1999
JEEVANLAL AND COMPANY Vs. COLLECTOR OF CUSTOMS BOMBAY
October 12, 1999
JIWAN DASS MITTAR PAL YADAV Vs. STATE OF HARYANA
February 26, 1999
JNANEDAYA YOGAM Vs. K K PANKAJAKSHY
October 28, 1999
JOGENDRA NAHAK Vs. STATE OF ORISSA
August 4, 1999
JOSEPH Vs. BATHO MARY
March 9, 1999
JOSEPH FERNANDEZ Vs. STATE OF GOA
October 5, 1999
JUSTICE DEOKI ANNDAN AGARWAL Vs. UNION OF INDIA
May 4, 1999
JYOTSANA ARVINDKUMAR SHAH Vs. BOMBAY HOSPITAL TRUST
January 22, 1999
K BHAGIRATHI G SHENOY Vs. KP BALLAKURAYA
April 6, 1999
K BHASKARAN Vs. SANKARAN VAIDHYAN BALAN
September 29, 1999
K C SINGH DEO Vs. NILADRI SAHU
May 12, 1999
K DAMODARASAMY NAIDU Vs. STATE OF TAMIL NADU
October 12, 1999
K G DERASARI Vs. UNION OF INDIA
December 10, 1999
K J EYAMUTHU Vs. CORPN OF MADRAS
December 16, 1999
K K MEHROTRA AND S K SINHA Vs. K K MEHROTRA AND S K SINHA
May 12, 1999
K KARUPPANNAN Vs. SECRETARRY TO GOVERNMENT OF TAMIL NADU
May 4, 1999
K KUTTAN PILLAI Vs. S VIJAYANKUTTY NAIR
December 10, 1999
K L ARORA Vs. S S PRASAD
September 23, 1999
K LEELAVATHY BAI Vs. P V GANGADHARAN
March 17, 1999
K MOHANAN Vs. STATE OF KERALA
October 27, 1999
K N N ACHAR Vs. KARNATAKA POWER CORPN LIMITED
September 6, 1999
K NARENDRA Vs. RIVIERA APARTMENTS PRIVATE LIMITED
May 24, 1999
K PARTHASARATHY Vs. ADDI DIRECTOR OF AGRICULTURE
March 18, 1999
K R PATEL DEAD Vs. COMMISSIONER OF INCOME TAX
August 27, 1999
K RAMAKRISHNAN UNNITHAN Vs. STATE OF KERALA
March 18, 1999
K S SATYANARAYANA Vs. V R NARAYANA RAO
July 27, 1999
K S SHANKRAPPA Vs. STATE OF KARNATAKA
February 11, 1999
K S SUBBIAH PILLAI Vs. COMMISSIONER OF INCOME TAX
March 10, 1999
K S VILLASA Vs. LADIES CORNER
February 3, 1999
K SANJEEVA RAO Vs. THANGAM VERGEESE MS
May 10, 1999
K SUKHENDAR REDDY Vs. STATE OF ANDHRA PRADESH
April 5, 1999
K SUKUMARAN Vs. STATE OF KERALA
October 27, 1999
K T SURESH KUMAR Vs. P KUNHAPPA NAIR
January 21, 1999
K V SACHDEVA Vs. Y M SEHGAL
December 6, 1999
K VENKATACHALAM Vs. A SWAMICKAN
April 26, 1999
K. C. THOMAS Vs. STATE OF KERALA
September 7, 1999
KADER KUNJU Vs. MAHESWARAN PADA NAIR
April 12, 1999
KAKA SINGH Vs. STATE OF PUNJAB
May 5, 1999
KALAVAKURTI VENKATA SUBBAIAH Vs. BALA GURAPPAGARI GURUVI REDDY
August 5, 1999
KALAYATH NASSAR Vs. STATE OF KERALA
August 10, 1999
KALEMA TUMBA Vs. STATE OF MAHARASHTRA
September 16, 1999
KALINDER BHARIK Vs. STATE OF HIMACHAL PRADESH
August 31, 1999
KALPAVRUKSHA CHARITABLE TRUST Vs. TOSHNIWAL BROTHERS BOMBAY PRIVATE LIMITED
October 12, 1999
KALU RAM Vs. STATE OF RAJASTHAN
July 28, 1999
KAMAKSHA RAI Vs. STATE OF UTTAR PRADESH
October 1, 1999
KAMLA DEVI Vs. BHAU RAM
August 11, 1999
KAMLAKAR Vs. UNION OF INDIA
May 14, 1999
KAMLESH KOHLI Vs. ESCOTRAC FINANCE AND INVESTMENT LIMITED
October 5, 1999
KAMMARI BRAHMAIAH Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH
February 3, 1999
KANAI LAL GARARI Vs. MURARI GANGULY
February 11, 1999
KANHAIYA LAL Vs. BABU RAM
July 28, 1999
KANUJI S ZALA Vs. STATE OF GUJARAT
May 4, 1999
KANYAKA PARAMESWARI ANNA SATRAM COMMITTEE Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPTT
September 16, 1999
KAPILDEO PRASAD SAH Vs. STATE OF BIHAR
August 25, 1999
KARNATAKA BOARD OF WAKF Vs. ANJUMAN E ISMAIL MADRIS UN NISWAN
August 10, 1999
KARNATAKA CHEMICAL INDUSTRIES Vs. UNION OF INDIA
July 21, 1999
KARNATAKA LOKOPAYOGI ILAKA TANTRIKA Vs. STATE OF KARNATAKA
February 3, 1999
KARNATAKA POWER CORPO LIMITED Vs. WEST ASIA TRADING CORPORATION
December 14, 1999
KARNATAKA STATE COOP APEX BANK LIMITED Vs. Y S SHETTY
July 22, 1999
KAVERI MUKHERJI Vs. UNION OF INDIA
January 29, 1999
KERALA AYURVEDA VYDYASALA LIMITED Vs. PANDARA VALAPPIL KALLIANAI
January 21, 1999
KERALA STATE ELECTRICITY BOARD Vs. VALSALA K
September 16, 1999
KESHAB NARAYAN BANERJEE Vs. STATE OF BIHAR
December 16, 1999
KHASI HILLS AUTONOMOUS DISTRICT COUNCIL Vs. PAWAN SHARMA
December 10, 1999
KHIMJI VIDHU Vs. PREMIER HIGH SCHOOL
February 5, 1999
KIKIBEN Vs. BALVANTLAL SHIVLAL
September 15, 1999
KIRAN Vs. SHARAD DUTT
December 10, 1999
KIRAN SPINNING MILLS Vs. COLLECTOR OF CUSTOMS
August 5, 1999
KIRPAL SINGH Vs. STATE OF HARYANA
May 10, 1999
KISHAN CHAND RATHORE Vs. UOI
July 16, 1999
KISHAN LAL Vs. STATE OF RAJASTHAN
August 17, 1999
KISHAN SINGH Vs. STATE OF MIZORAM
December 9, 1999
KISHORI Vs. STATE NCT OF DELHI
December 17, 1999
KOCHKUNJU NAIR Vs. KOSHY ALEXANDER
March 24, 1999
KOLI CHUNILAL SAVJI Vs. STATE OF GUJARAT
September 29, 1999
KOLI LAKHMANBHAI CHANABHAI Vs. STATE OF GUJARAT
November 1, 1999
KOLI LAKHMANBHAI CHANABHAI Vs. STATE OF GUJARAT
November 16, 1999
KONDETI SURYANARAYANA Vs. PINNINTHI SESHAGIRI
November 4, 1999
KONDIBA DAGADU KADAM Vs. SAVITRIBAI SOPAN GUJAR
April 16, 1999
KRISHAN MOHAR SINGH DUGAL Vs. STATE OF GOA
October 7, 1999
KRISHI UTOADAN MANDI SAMITI THOUGH SECRETARY ANAND NAGAR Vs. ARVIND CHAUBEY
September 9, 1999
KRISHNA COCONUT CO Vs. COMMERCIAL TAX OFFICER
December 9, 1999
KRISHNA GOPAL SINGH Vs. STATE OF UTTAR PRADESH
February 9, 1999
KRISHNA MOHAN BARMAN Vs. STATE OF ASSAM
November 24, 1999
KRISHNA MOHINI Vs. MOHINDER NATH SOFAT
October 26, 1999
KRISHNA NANDAN PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
November 30, 1999
KRISHNA NARAIN LAL Vs. STATE OF BIHAR
March 26, 1999
KRISHNAPPA Vs. STATE OF KARNATAKA
December 16, 1999
KRISHNEGOWDA Vs. STATE OF KARNATAKA
November 25, 1999
KUMUDI LAL Vs. STATE OF UTTAR PRADESH
March 31, 1999
KUNDALE AND ASSOCIATES Vs. KONKAN HOTELS PRIVATE LIMITED
April 5, 1999
KUNHA YIPPU Vs. STATE OF KERALA
October 28, 1999
KUSUM DEVI VERMA Vs. STATE OF MADHYA PRADESH
January 8, 1999
L C GOYAL Vs. SURESH JOSHI
March 12, 1999
L CHANDRAKISHORE SINGH Vs. STATE OF MANIPUR
October 1, 1999
L L KALE Vs. STATE OF MAHARASHTRA
November 30, 1999
LABANYA NEOGI Vs. W B ENGINEERING COMPANY
September 7, 1999
LACHHMAN DAS ARORA Vs. GANESHI LAL
September 1, 1999
LACHHMAN SINGH Vs. RAJA RAM SINGH
March 30, 1999
LADU RAM Vs. GANESH LAL
August 12, 1999
LAGHU UDYOG BHARATI Vs. UNION OF INDIA
July 27, 1999
LAJWANTI Vs. UNION OF INDIA
August 30, 1999
LAKHAN LAL TRIPATHI Vs. COMMANDANT GENERAL
March 10, 1999
LAL CHAND Vs. DISTRICT JUDGE
September 16, 1999
LAL CHAND Vs. STATE OF HARYANA
August 11, 1999
LAL WOOLEN AND SILK MILLS PRIVATE LIMITED AMRITSAR Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH
April 13, 1999
LALITHA MATHUR Vs. L MAHESWARA RAO
September 15, 1999
LALU PRASAD Vs. STATE OF BIHAR
July 16, 1999
LATA CONSTRUCTION Vs. RAMESHCHANDRA RAMNIKLAL SHAH
August 12, 1999
LAXMAN MISHRA Vs. SECRETARY TECHNICAL DIVISION AND DIRECTOR
September 16, 1999
LAXMI KANT PANDEY Vs. UNION OF INDIA
August 30, 1999
LEELA RAM Vs. STATE OF HARYANA
October 6, 1999
LETTER NO 17 AND 26 OF SHRI V C CHATURVEDI IN CIVIL APPEAL NO 560 1998 Vs. CONSTITUTION OF INDIA
September 10, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. RAJ KUMAR RAJGARHIA
February 23, 1999
LOKMAT NEWSPAPERS PVT LIMITED Vs. SHANKARPRASAD
July 19, 1999
M A MOHAMED ISMAIL Vs. STATE GOVERNMENT OF TAMIL
December 14, 1999
M BHEEMAIAH Vs. DEPUTY COMMISSIONER OF EXCISE HYDERABAD
February 2, 1999
M C MEHTA Vs. ARCHAEOLOGICAL SURVEY OF INDIA
January 11, 1999
M C MEHTA Vs. UNION OF INDIA
January 18, 1999
M C MEHTA Vs. UNION OF INDIA
April 16, 1999
M C MEHTA Vs. UNION OF INDIA
April 29, 1999
M C MEHTA Vs. UNION OF INDIA
April 5, 1999
M C MEHTA Vs. UNION OF INDIA
April 6, 1999
M C MEHTA Vs. UNION OF INDIA
July 27, 1999
M C MEHTA Vs. UNION OF INDIA
July 22, 1999
M C MEHTA Vs. UNION OF INDIA
May 10, 1999
M C MEHTA Vs. UNION OF INDIA
May 13, 1999
M C MEHTA Vs. ARCHEOLOGICAL SURVEY OF INDIA
August 20, 1999
M C MEHTA Vs. UNION OF INDIA
September 14, 1999
M C MEHTA Vs. UNION OF INDIA
August 31, 1999
M C MEHTA Vs. UNION OF INDIA
September 9, 1999
M C MEHTA Vs. UNION OF INDIA
September 8, 1999
M C MEHTA Vs. UNION OF INDIA
September 23, 1999
M C MEHTA Vs. UNION OF INDIA
September 22, 1999
M C MEHTA Vs. UNION OF INDIA
September 21, 1999
M C MEHTA Vs. UNION OF INDIA
December 14, 1999
M C MEHTA Vs. UNION OF INDIA
December 1, 1999
M C MEHTA Vs. UNION OF INDIA MOHAN CO OPERATIVE INDUSTRIAL ESTATE C E T P SOCIETY RE
November 24, 1999
M C MISRA Vs. UNION OF INDIA
March 9, 1999
M G HEGDE Vs. VASUDEV D HEGDE
November 18, 1999
M I BUILDERS PVT LIMITED Vs. RADHEY SHYAM SAHU
July 29, 1999
M I BUILDERS PVT LIMITED Vs. RADHEY SHYAM SAHU
July 26, 1999
M K SHAH ENGINEERS AND COMPANYNTRACTORS CHABALDAS AND SONS Vs. STATE OF MADHYA PRADESH
February 5, 1999
M MAZHARUDDIN ALI Vs. GOVERNMENT OF ANDHRA PRADESH
July 27, 1999
M NADAR KESAVAN NADAR Vs. NARAYANAND NADAR KUNJAN NADAR
November 2, 1999
M OMKAR Vs. REVURI PRAKASH REDDY
May 4, 1999
M P ELECTRICITY BOARD Vs. MANJU SINGH CHAUHAN
September 23, 1999
M PAUL ANTHONY Vs. BHARAT GOLD MINES LIMITED
March 30, 1999
M R F LIMITED Vs. JAGDISH LAL
May 5, 1999
M RAMACHANDRAN Vs. GOVIND BALLABH
September 21, 1999
M S AHLAWAT Vs. STATE OF HARYANA
October 27, 1999
M S L PATIL Vs. STATE OF MAHARASHTRA
February 16, 1999
MADAN LAL Vs. UNION OF INDIA
September 21, 1999
MADAN LAL Vs. STATE OF PUNJAB
December 15, 1999
MADAN MOHAN CHOUDHARY Vs. STATE OF BIHAR
February 12, 1999
MADAN MOHAN KOTAL Vs. GOBINDA KOTAL
December 9, 1999
MADAN SINGH SHEKHAWAT Vs. UNION OF INDIA
August 17, 1999
MADHAVAN NAIR Vs. RAMANKUTTY
October 29, 1999
MADHUKAR VISHWANATH Vs. MADHAO
August 10, 1999
MADRAS PETRO CHEM LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
March 23, 1999
MADRAS TELEPHONE S C AND S T SOCIAL WELFARE ASSN Vs. ANIL KUMAR
November 16, 1999
MAHABIR PRASAD JAIN Vs. GANGA SINGH
October 5, 1999
MAHAKALI ENGINEERING CORPORATION Vs. R C SUBRAMANYAM
October 11, 1999
MAHANT RAM PRAKASH DASS Vs. RAMESH CHANDRA
October 27, 1999
MAHARAJA CHINTAMANI SARAN NATH SHAHDEO Vs. STATE OF BIHAR
October 7, 1999
MAHARASHTRA GIRNI KAMGAR UNION Vs. S BHATTACHARJI
August 31, 1999
MAHARASHTRA STATE ELECTRICITY BOARD Vs. VAMAN
January 18, 1999
MAHAVIR ALUMINIUM LIMITED Vs. COLLECTOR OF CENTRAL EXCISE JAIPUR
March 31, 1999
MAHENDRA NATH DAS ALIAS GOBINDA DAS Vs. STATE OF ASSAM
May 14, 1999
MAHENDRA PAL Vs. RAM DASS MALANGER
October 27, 1999
MAHESH BALMIKI ALIAS MUNNA Vs. STATE OF MADHYA PRADESH
August 27, 1999
MAHILA GRIHA UDYOG LIJJAT PAPAD Vs. UNION OF INDIA
March 18, 1999
MAKHAN LAL GOKUL CHAND Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
November 2, 1999
MAKTOOL SINGH Vs. STATE OF PUNJAB
March 17, 1999
MALIK BROTHERS Vs. NARENDRA DADHICH
August 25, 1999
MAMO Vs. COMMITTEE OF MANAGEMENT SHRI GURDWARA SAHIB
December 1, 1999
MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION STATE OF KARNATAKA Vs. KSRTC STAFF AND WORKERSS FEDERATION :THE MANAGEMENT OF KSRTC
February 18, 1999
MANAGEMENT OF MCD Vs. PREM CHAND GUPTA
December 16, 1999
MANAGER STATE BANK OF HYDERABAD Vs. PURAN
October 11, 1999
MANJU RAMESH NAHAR Vs. UNION OF INDIA
March 31, 1999
MANOHAR Vs. SANJAY EDUCATION SOCIETY
January 18, 1999
MANOHAR LAL ALIAS MUNNA Vs. STATE N C T OF DELHI
December 17, 1999
MANOHAR M GALANI Vs. ASHOK N ADVANI
November 17, 1999
MANOJ Vs. STATE OF MADHYA PRADESH
April 5, 1999
MANOJ ALIAS BHAU Vs. STATE OF MAHARASHTRA
April 8, 1999
MANUBHAI J PATEL Vs. BANK OF BARODA
October 8, 1999
MANZOOR AHMED MARGRAY Vs. GULAM HASSAN ARAM
October 5, 1999
MARSHALL SONS AND COMPANY I LIMITED Vs. SAHI ORETRANS PRIVATE LIMITED
January 29, 1999
MARY ANGEL Vs. STATE OF TAMIL NADU
May 13, 1999
MATHAMMAL SHEELA ENGG COLLEGE Vs. STATE OF TAMIL NADU
July 23, 1999
MATHEW M THOMAS Vs. COMMISSIONER OF INCOME TAX
February 16, 1999
MATHURAM AGRAWAL Vs. STATE OF MADHYA PRADESH
October 28, 1999
MEENA JAYENDRA THAKUR Vs. UNION OF INDIA
September 22, 1999
MEHAR SINGH Vs. SHIROMANI GURUDWARA PRABANDHAK COMMITTEE
December 14, 1999
MEVUL MANILAL NAGADA Vs. RUDRAPPA KAIBASAPPA YARADONI
May 12, 1999
MISHRI LAL Vs. DHIRENDRA NATH
April 6, 1999
MITHULAL BALAPRASAD TIWARI Vs. SHANKAR BHIMAJI SHINDE
February 12, 1999
MITRANGSHU ROY CHOUDHARY Vs. UNION OF INDIA
April 15, 1999
MITULAL BALAPRASAD TIWARI Vs. SHANKAR BHIMAJI SHINDE
February 11, 1999
MODERN STEEL INDUSTRIES Vs. STATE OF UTTAR PRADESH
October 27, 1999
MOHAMMAD ALI Vs. AZAD MOHD
September 1, 1999
MOHAMMAD AMIRULLAH KHAN Vs. MOHAMMAD HAKUMULLAH
March 23, 1999
MOHAMMAD AYUBDHAR Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
November 2, 1999
MOHAMMAD HUSSAIN FARAH Vs. UNION OF INDIA
August 24, 1999
MOHAMMAD KHURSHEED ALI Vs. SPL COURT
December 10, 1999
MOHAMMAD KUNJU Vs. STATE OF KARNATAKA
October 29, 1999
MOHAMMAD SHAKOOR MIAN Vs. RAJ MANGAL MISHRA
August 17, 1999
MOHAMMAD ZAHID Vs. STATE OF TAMIL NADU
July 20, 1999
MOHAN BALAKU PATIL Vs. KRISHONJI BHAURAO HUNDRE
January 28, 1999
MOHAN LAL Vs. STATE OF RAJASTHAN
April 15, 1999
MOHAN MEAKIN LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE KOCHI
December 14, 1999
MOHAN SINGH Vs. STATE OF MADHYA PRADESH
January 28, 1999
MOHD ANWAR Vs. STATE OF DELHI
December 17, 1999
MOHINDER KUMAR JAIN Vs. BEAS CONSTRUCTION BOARD
April 15, 1999
MOHINDER SINGH Vs. STATE OF NCT OF DELHI
September 7, 1999
MOLAI Vs. STATE OF MADHYA PRADESH
October 26, 1999
MORENA MANDAL S S K LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
May 6, 1999
MOTIRAM TOLARAM Vs. UNION OF INDIA
August 5, 1999
MUDIGONDA CHANDRA MOULI SASTRY Vs. BHIMANEPALLI BIKSHALU
August 4, 1999
MUJEEB Vs. STATE OF KERALA
November 29, 1999
MUKESH KUMAR Vs. COLLECTOR HARBANS WARAIAH
October 27, 1999
MULAVANI KANNAN Vs. STATE OF KERALA
March 23, 1999
MUNI SINGH Vs. STATE OF BIHAR
December 14, 1999
MUNICIPAL BOARD KISHANGARH Vs. CHAND MAL AND COMPANY
February 11, 1999
MUNICIPAL CORPORATION OF DELHI Vs. R P KHAITAN
April 22, 1999
MUNICIPAL CORPORATION OF DELHI Vs. SUSHILA DEVI
May 7, 1999
MUNICIPAL COUNCIL AHMEDNAGAR Vs. SHAH HYDER BEIG
December 8, 1999
MUNICIPAL COUNCIL AMBALA Vs. BALWINDER SINGH
December 6, 1999
MUNIR ALAM Vs. UNION OF INDIA
May 7, 1999
MUNNALAL AGARWAL Vs. JAGDISH NARAIN
November 16, 1999
MUTHUMANICKAM Vs. SEKARAN
January 29, 1999
MYSORE MINERALS LIMITED M G ROAD BANGALORE Vs. COMMISSIONERS OF INCOME TAX KARNAKATA BANGALORE
September 1, 1999
N ANNAPPA Vs. STATE OF KARNATAKA
May 10, 1999
N D JAYAL Vs. UNION OF INDIA
February 2, 1999
N J ALBERT COCHIN Vs. COMMISSIONER OF INCOME TAX COCHIN
March 24, 1999
N K OGLE Vs. SANWALDAS alias SANWALMAL AHUJA
March 18, 1999
N NIRMALA Vs. NELSON JEYAKUMAR
January 21, 1999
N S GIRI Vs. CORPORATION OF CITY OF MANGALORE
May 14, 1999
N T C IDA EMP ASSOCIATION Vs. UNION OF INDIA
August 24, 1999
N T C IDA EMP ASSOCIATION Vs. UNION OF INDIA
January 27, 1999
N T C IDA EMP ASSOCIATION Vs. UNION OF INDIA
May 7, 1999
N T C IDA PATTERN EMPLOYEES ASSN Vs. UNION OF INDIA
December 2, 1999
NAGPUR IMPROVEMENT TRUST Vs. YADAORAO JAGANNATH KUMBHARE AND 10 ORS
August 13, 1999
NAILNAKSHI N RAI Vs. INDIRA SHETTY
April 12, 1999
NANDA DULAL CHAKRABORTY Vs. STATE OF WEST BENGAL
March 8, 1999
NANHAK SINGH Vs. STATE OF BIHAR
December 14, 1999
NARAYAN SHARMA Vs. PANKAJ KR LEHKAR
November 3, 1999
NARENDER KUMAR JAIN Vs. STATE OF GUJARAT
August 24, 1999
NARENDER SINGH Vs. MALA RAM
September 15, 1999
NARENDER YADAV Vs. UNION OF INDIA
November 18, 1999
NARENDRA NATH AGGARWAL Vs. U O I
July 14, 1999
NARESH KUMARI Vs. SHAKSHI LAL
February 5, 1999
NARESH PAL SINGH Vs. RAJ KARAN
January 18, 1999
NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA
July 22, 1999
NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA
October 15, 1999
NARMADA NURSERY K G AND JUNIOR SCHOOL M P Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 15, 1999
NASHIK DIOCESAN COUNCIL TRUST Vs. SUNITA YOGESH PANDIT
October 8, 1999
NATHU Vs. STATE OF MAHARASHTRA
August 4, 1999
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs. STATE OF RAJASTHAN
December 1, 1999
NATIONAL RADIO AND ELECTRONICS COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AURANGABAD
November 3, 1999
NAVIN M RAHEJA Vs. UNION OF INDIA
July 14, 1999
NAWAB SINGH Vs. INDERJIT KAUR
May 6, 1999
NAZIM ALL Vs. ANJUMAN ISLAMIA CHHATAARPUR
February 10, 1999
NEELU NARAYANI D Vs. LAKSHMANAN D
February 11, 1999
NEOLI SUGAR PRODUCTS FACTORY LIMITED Vs. CCE KANPUR
February 19, 1999
NEPC MICON LIMITED Vs. MAGMA LEASING LIMITED
April 29, 1999
NEPC MICON LIMITED OTHERS Vs. MAGMA LEASING LIMITED
April 24, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VENKATA PADMAVATI RANDB RICE MILL
July 21, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SITA BAI
September 10, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SATPAL SINGH
December 2, 1999
NEWS ITEM "POWER CRISIS PARALYSES AIIMS" Vs. DELHI GOVERNMENT
February 8, 1999
NEWS ITEM HINDUSTAN TIMES A Q F M YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD
August 27, 1999
NEWS ITEM HINDUSTAN TIMES A Q F M YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD
December 17, 1999
NEWS ITEM POWER CRISIS PARALYESE AIMS Vs. CHIEF SECRETARY GOVERNMENT OF NCT DELHI
May 10, 1999
NIRMAL SINGH Vs. STATE OF HARYANA
March 18, 1999
NIRULAS CORNER HOUSE PVT LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
April 28, 1999
NIRVAIR SINGH Vs. RAJBIR KAUR
December 6, 1999
NOIDA ENTREPRENEURS ASSOCN Vs. NOIDA
February 5, 1999
NOIDA ENTREPRENEURS ASSOCN Vs. NOIDA
July 23, 1999
NOISE POLLUTION Vs. UNION OF INDIA
October 7, 1999
NORTHERN PLASTICS LIMITED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
September 17, 1999
NOTIFIED AREA COMMITTEE NANGAL TOWNSHIP Vs. BHAKRA MANAGEMENT BOARD CHANDIGARH
August 4, 1999
O P DHOLAKIA Vs. STATE OF HARYANA
November 15, 1999
OBEROI HOTEL PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
March 10, 1999
OIL AND NATURAL GAS COMMISSION Vs. MC CLELLAND ENGINEERS S A
April 23, 1999
OLYMPUS SUPERSTRUCTURES PVT LIMITED Vs. MEENA VIJAY KHETAN
May 11, 1999
OM PRAKASH Vs. BASANTHILAL
July 20, 1999
OM PRAKASH Vs. STATE OF HARYANA
February 22, 1999
OM PRAKASH AGARWAL Vs. BATARA BEHERA
March 10, 1999
OM PRAKASH SHIVPRAKASH Vs. K I KURIAKOSE
November 1, 1999
ORIENTAL INSURANCE CO LIMITED Vs. SAMAYANALLUR PRIMARY AGRICULTURAL COOP BANK
November 2, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. MANTORA OIL PRODUCTS PRIVATE LIMITED
July 21, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. SONY CHERIYAN
August 19, 1999
ORIENTAL INSURANCE COMPANY LIMITED Vs. GOKULPRASAD MANIKLAL AGARWAL
August 20, 1999
ORISSA EXTRAUSIONS Vs. COLLECTOR OF CENTRAL EXCISE BHUBANESWAR
November 3, 1999
ORISSA STATE WAREHOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX
April 1, 1999
OTTAVIO QUATTROCCHI Vs. C B I N D
March 26, 1999
P A AHAMMED IBRAHIM Vs. FOOD CORPORATION OF INDIA
August 17, 1999
P K BABURAJ Vs. STATE OF KERALA
December 13, 1999
P K SHASTRI Vs. STATE OF MADHYA PRADESH
August 19, 1999
P K VASUDEVA Vs. ZENOBIA BHANOT
August 11, 1999
P MURUGESAN Vs. STATE
April 15, 1999
P NALLAMMAL Vs. STATE REP
August 9, 1999
P NAVIN KUMAR INDIAN HERITAGE SOCIETY Vs. BOMBAY MUNICIPAL CORPORATION:MUNICIPAL CORPORATION OF GREATER BOMBAY
April 26, 1999
P R TOORA Vs. JAVED CHOUDHURY
December 6, 1999
P VEERASAMY Vs. OFFICIAL ASSIGNEE HIGH COURT MADRAS
January 12, 1999
PADAM SINGH Vs. STATE OF UTTAR PRADESH
November 30, 1999
PADMAHASINI ALIAS PADMAPRIYA Vs. C R SRINIVAS
November 16, 1999
PADMASINGHJI BAJIRAO PATIL Vs. STATE OF MAHARASHTRA
September 16, 1999
PAL SINGH Vs. STATE OF PUNJAB
July 22, 1999
PAL SINGH Vs. STATE OF PUNJAB
June 22, 1999
PANCH NAGAR PARAKH MANDSAUR Vs. PURUSHOTTAM DAS
August 18, 1999
PANNA DEVI Vs. RAM PRASAD PANDEY
November 2, 1999
PAPARAMBAKA ROSAMMA Vs. STATE OF ANDHRA PRADESH
September 13, 1999
PAPER PRODUCTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
August 24, 1999
PAPPU Vs. STATE OF PUNJAB
August 11, 1999
PARAMBIKULAM A P O A ASSOCIATION Vs. STATE OF TAMIL NADU
August 12, 1999
PARAMJIT SINGH Vs. STATEN C T OF DELHI
January 13, 1999
PARAS YADAV Vs. STATE OF BIHAR
January 12, 1999
PARENTS FORUM FOR MEANINGFUL EDU Vs. C B S E
March 26, 1999
PARMESHWAR PRASAD DARUKA Vs. PARMESHWARI DEVI
November 3, 1999
PASUPATI OVERSEAS PVT LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
October 7, 1999
PATTAKKAL KUNHIKOYA D Vs. THOOPIKAL KOYA
December 15, 1999
PAWAN KUMAR GUPTA Vs. ROCHIRAM NAGDEO
April 20, 1999
PEOPLE UNITED FOR BETTER LIVING CALCUTTA Vs. DIMPLE VINCOM PRIVATE LIMITED
April 16, 1999
PEOPLES UNION FOR CIVIL LIB DELHI Vs. ELECTROL REGISTRATION OFFICER
July 14, 1999
PODDAR UDYOG LIMITED Vs. STATE OF WEST BENGAL
December 16, 1999
POLAR INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MEERUT
October 25, 1999
PON ADITHAN Vs. DEPUTY DIRECTOR NARCOTICS CONTROL BUREAU MADRAS
July 16, 1999
POOJA BAHADUR Vs. UDAY BAHADUR
May 11, 1999
POWANAMMAL Vs. STATE OF TAMIL NADU
January 15, 1999
PRADEEP KUMAR JAIN Vs. CITIBANK
August 12, 1999
PRAGATI COMPUTERS PVT LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
November 3, 1999
PRAKASH CHAND GUPTA Vs. K S GUPTA
May 7, 1999
PRASAD RAMAKANT KHADE Vs. STATE OF MAHARASHTRA
October 12, 1999
PRATAP SINGH ALIAS BABU RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION MAINPURI
September 22, 1999
PRATAPRAI N KOTHARI Vs. JOHN BRAGANZA
May 4, 1999
PREETI MITTAL Vs. GAGANJOT KAUR SAIRA
April 5, 1999
PREETI SRIVASTAVA Vs. STATE OF MADHYA PRADESH
August 10, 1999
PREM DASS Vs. INCOME TAX OFFICER
February 9, 1999
PREM K KHOSLA Vs. ABHILASH KUMAR
July 26, 1999
PREM NARAYAN BARCHHIHA Vs. HAKIMUDDIN SAIFI
August 3, 1999
PREMIER CABLE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX COCHIN
March 23, 1999
PRESIDENT OF INDIA Vs. RE: JAJMAU TANNERS ASSOCIATION
November 18, 1999
PROF S A SIDDIQUI Vs. PROF M WAJID KHAN
January 11, 1999
PUNJAB COMMUNICATIONS LIMITED Vs. UNION OF INDIA
May 4, 1999
PUNJAB NATIONAL BANK Vs. D M AMARNATH
October 25, 1999
PUNJAB NATIONAL BANK RAJPUR TOWNSHIP Vs. AMRIT INDUSTRIES
March 15, 1999
PUNJAB STATE ELECTRICITY BOARD Vs. JASBIR SINGH
February 12, 1999
PUNJAB UNIVERSITY Vs. NARINDER KUMAR
August 12, 1999
PUNJAB WAKF BOARD Vs. GRAM PANCHAYAT alias GRAM SABHA
December 1, 1999
PUNNU RAM Vs. CHIRANJI LAL GUPTA
March 9, 1999
PURSHOTTAM EKNATH NEMADE Vs. D N MAHAJAN
January 28, 1999
PURSHOTTAM VALJIBHAI Vs. JAY AMBE CARD CANE WORKS
December 17, 1999
PURUSHOTTAM Vs. CHAIRMAN M S E B
May 11, 1999
PUSHPA AGGARWAL Vs. U P S C
April 20, 1999
QUALITY INN SOUTHERN STAR Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
July 29, 1999
R B DESAI Vs. S K KHANOLKER
August 19, 1999
R BALASUBRAMANIAN Vs. VIJAYALAKSHMI BALASUMBRAMANIAN
August 11, 1999
R D UPADHYAY Vs. STATE OF ANDHRA PRADESH
April 16, 1999
R D UPADHYAY Vs. STATE OF ANDHRA PRADESH
December 16, 1999
R DALMIA Vs. COMMISSIONER OF INCOME TAX
February 5, 1999
R E M S ABDUL HAMEED Vs. GOVINDARAJU
May 4, 1999
R GANDHI Vs. U O I
August 23, 1999
R JANARDHANA RAO Vs. G LINGAPPA
January 12, 1999
R K SINGH Vs. UNION OF INDIA
April 23, 1999
R P KAPUR Vs. UNION OF INDIA
August 9, 1999
R P MOIDUTTY Vs. P T KUNJU MOHAMMAD
September 28, 1999
R PAULSAMY Vs. UNION OF INDIA
May 14, 1999
R R NAIDU Vs. STATE OF MADHYA PRADESH
November 18, 1999
R RAJAGOPAL Vs. U O I
September 8, 1999
R RAJAGOPAL Vs. U O I
September 9, 1999
R RAJAGOPAL Vs. U O I
September 14, 1999
R RATHINAVEL CHETTIAR Vs. V SIVARAMAN
March 31, 1999
R S SAINI Vs. STATE OF PUNJAB
September 9, 1999
R SATYANARAYANA Vs. SHANTHA
April 15, 1999
R V LYNGDOH Vs. STATE DELHI SPL ESTABLISHMENT
February 4, 1999
R VEERABHADRAM Vs. GOVERNMENT OF ANDHRA PRADESH
August 11, 1999
RABINDRA KUMAR NAYAK Vs. COLLECTOR MAYURBHANJ ORISSA
February 19, 1999
RAEES AHMAD Vs. STATE OF UTTAR PRADESH
December 10, 1999
RAFIQ AHMED Vs. STATE OF RAJASTHAN
February 5, 1999
RAGHUNATH G PANHALE Vs. CHAGANLAL SUNDARJI
October 13, 1999
RAHUL SUBODH WINDOORS LIMITED Vs. A K MENON
April 6, 1999
RAIS AHMAD Vs. STATE OF UTTAR PRADESH
August 13, 1999
RAJ CHOPRA Vs. LT GOVERNOR OF DELHI
November 2, 1999
RAJ DEO SHARMA Vs. STATE OF BIHAR
September 22, 1999
RAJ KUMAR Vs. RAMESHCHAND
October 1, 1999
RAJA SOMASEKHAR CHIKKA Vs. M PADURAVATAMMA
April 22, 1999
RAJAIB SINGH Vs. STATE OF PUNJAB
March 12, 1999
RAJAN Vs. STATE OF MADHYA PRADESH
April 12, 1999
RAJASTHAN AGRICULTURAL UNIVERSITY Vs. RAM KRISHNA VYAS
May 4, 1999
RAJASTHAN AGRICULTURAL UNIVERSITY BIKANER Vs. MITHA LAL KOTHARI
August 24, 1999
RAJASTHAN POLYMERS AND RESINS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
May 7, 1999
RAJASTHAN STATE MINES AND MINERALS LIMITED Vs. EASTERN ENGINEERING ENTERPRISES
September 20, 1999
RAJAT BARAN ROY Vs. STATE OF WEST BENGAL
April 13, 1999
RAJATHI Vs. C GANESAN
July 22, 1999
RAJBIR Vs. STATE OF HARYANA
February 11, 1999
RAJENDRA KUMAR SITARAM PANDE Vs. UTTAM
February 11, 1999
RAJENDRA MAHENDRA KUMAR CHANDRA RAFIQAHMED Vs. STATE OF RAJASTHAN
February 5, 1999
RAJENDRA PRASAD Vs. NARCOTIC CELL
July 12, 1999
RAJENDRA RAI Vs. STATE OF BIHAR
February 2, 1999
RAJESH GOVIND JAGESHA Vs. STATE OF MAHARASHTRA
November 2, 1999
RAJINDER SINGH Vs. JATINDER DEV NANDA
July 21, 1999
RAJIV BHATIA Vs. GOVERNMENT OF NCT OF DELHI
September 9, 1999
RAJIV GUPTA Vs. STATE OF HIMACHAL PRADESH
January 15, 1999
RAJNI BALA AGRAWAL Vs. LALIT NARAIN MITHILA UNIVERSITY DARBHANGA BIHAR
May 24, 1999
RAJU ALIAS SALAM Vs. STATE OF KERALA
May 5, 1999
RAKESH KUMAR Vs. SUNIL KUMAR
February 9, 1999
RAM BAI Vs. COMMISSIONER OF INCOME TAX
February 18, 1999
RAM JANKIJEE DEITIES Vs. STATE OF BIHAR
May 11, 1999
RAM KHILARI Vs. STATE OF RAJASTHAN
February 3, 1999
RAM KISHAN PRAJAPATI Vs. STATE OF UTTAR PRADESH
March 10, 1999
RAM KISHORE GUPTA Vs. STATE OF UTTAR PRADESH
March 24, 1999
RAM KUMAR Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
April 28, 1999
RAM KUMAR AGARWAL Vs. THAWAR DAS DEAD
August 20, 1999
RAM LAKHAN Vs. PRESIDING OFFICER
November 9, 1999
RAM LAKHAN Vs. PRESIDING OFFICER
November 17, 1999
RAM LAL Vs. STATE OF JAMMU AND KASHMIR
January 25, 1999
RAM MAURYA Vs. KAILASH NATH
February 16, 1999
RAM PRASAD Vs. D K VIJAY
September 16, 1999
RAM SARAN MAHTO Vs. STATE OF BIHAR
September 8, 1999
RAM SEVAK SINGH Vs. U R SINGH
January 21, 1999
RAM SHANKAR DIXIT Vs. VIJAY BAHADUR SINGH
January 15, 1999
RAM SINGH Vs. STATE OF UTTAR PRADESH
April 22, 1999
RAMA NAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION
December 17, 1999
RAMACHANDRA OHDAR Vs. STATE OF BIHAR
February 4, 1999
RAMANBHAI NARANBHAI PATEL Vs. STATE OF GUJARAT
November 30, 1999
RAMASHISH YADAV Vs. STATE OF BIHAR
September 9, 1999
RAMBABU Vs. SECY TO GOVERNMENT FIN AND PLANNING DEPTT
January 11, 1999
RAMCHAMREDDI CHENNA REDDY Vs. STATE OF ANDHRA PRADESH
February 9, 1999
RAMDOSS Vs. K THANGAVELU
November 24, 1999
RAMESH CHAND Vs. COMMISSIONER OF POLICE DELHI
July 13, 1999
RAMESH CHAND BANSAL Vs. DISTRICT MAGISTRATE COLLECTOR GHAZIABAD
May 11, 1999
RAMESH CHAND SHARMA Vs. UDHAM SINGH KAMAL
October 12, 1999
RAMESH KUMAR Vs. M C D
July 30, 1999
RAMESH PRASAD Vs. STATE OF BIHAR
September 17, 1999
RAMESH S O LAXMAN GAVLI Vs. STATE OF MADHYA PRADESH
September 16, 1999
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
October 14, 1999
RAMESHWAR PRASAD Vs. MANAGING DIRECTOR U P RAJKIYA NIRMAN NIGAM LIMITED
September 16, 1999
RAMGOPALBAHETI Vs. GIRIDHARILALSONI
January 25, 1999
RAMJI RAI Vs. STATE OF BIHAR
October 13, 1999
RAMKUBAI Vs. HAJARIMAL DHOKALCHAND CHANDAK
August 13, 1999
RAMMI Vs. STATE OF MADHYA PRADESH
September 21, 1999
RAMPRASAD Vs. STATE OF MAHARASHTRA
May 12, 1999
RANADIP SHIPPING AND TRANSPORT CO PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS
August 18, 1999
RANGANATHAN Vs. UNION OF INDIA
April 15, 1999
RANJEET SINGH Vs. HARMOHINDER SINGH PRADHAN
May 6, 1999
RANJIT THOMAS Vs. UNION OF INDIA
November 17, 1999
RASHI GANGWANI Vs. SHAILESH GANGWANI
December 10, 1999
RATNESHWAR MISHRA Vs. STATE OF BIHAR
December 13, 1999
RAVINDER KUMAR SHARMA Vs. STATE OF ASSAM
September 14, 1999
RAVNEET SINGH BAGGA Vs. KLM ROYAL DUTCH AIRLINES
November 2, 1999
RAWALMAL NARAINDAS AND SONS PARTNERSHIP FIRM Vs. B AMARNATH
April 8, 1999
REGIONAL MANAGER BANK OF BARODA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
January 28, 1999
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SHIV KUMAR JOSHI
December 14, 1999
REGISTRAR ADMINISTRATION HIGH COURT OF ORISSA CUTTACK Vs. SISIR KANTA SATAPATHY
September 16, 1999
REJESH BAJAJ Vs. STATE NCT OF DELHI
March 12, 1999
RENU BISOI Vs. GOUR CHANDRA PRADHAN
July 16, 1999
RESEARCH FOUNDN FOR SCIENCE Vs. UNION OF INDIA
September 24, 1999
RESEARCH FOUNDN FOR SCIENCE Vs. U O I
March 19, 1999
RESEARCH FOUNDN FOR SCIENCE Vs. U O I
December 10, 1999
RESHAM SINGH Vs. RAGHBIR SINGH
August 23, 1999
RETIBAI Vs. NATHOORAM
March 12, 1999
REVANASIDDAPPA Vs. VIJAYA BANK
December 13, 1999
RIKABDAS A OSWAL Vs. DEEPAK JEWELLERS
March 12, 1999
RINKU GOEL Vs. RAJESH K GOEL
December 15, 1999
RISHI NANDAN PANDIT Vs. STATE OF BIHAR
October 15, 1999
ROHTAS BHANJHAR Vs. UNION OF INDIA
December 2, 1999
ROHTAS BHANKHAR Vs. UNION OF INDIA
October 8, 1999
ROOP LAL Vs. FINANCIAL COMMISSIONER HARYANA
November 3, 1999
S E B I Vs. GOLDEN FOREST INDIA LIMITED
July 23, 1999
S HANUMANTHA RAO Vs. S RAMANI
March 31, 1999
S I ROOPLAL Vs. LT GOVERNOR
December 14, 1999
S JAMALUDEEN Vs. HIGH COURT OF MADRAS
August 10, 1999
S K PATTANAIK DEAD Vs. STATE OF ORISSA
December 14, 1999
S L S ANAND Vs. GOVERNMENT OF ANDHRA PRADESH
May 7, 1999
S M BAWANKAR Vs. CHIEF OFFICER MUNICIPAL COUNCIL TUMSAR
April 29, 1999
S M JAHUBAR SATHIK Vs. STATE OF TAMIL NADU
April 13, 1999
S M MANSOOR Vs. STATE OF BIHAR
August 16, 1999
S P S RATHORE Vs. MADHU
December 14, 1999
S PRAKASH Vs. K M KURIAN
May 13, 1999
S R MURTHY Vs. STATE OF KARNATAKA
August 19, 1999
S RADHAKRISHNAN Vs. UNION OF INDIA
August 17, 1999
S S M BROTHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL MADRAS
January 12, 1999
S THANAGAPPAN Vs. P PADMAVATHY
August 24, 1999
SAHARA INDIA HOUSING LIMITED Vs. BOMBAY ENVIORNMENTAL ACTION GROUP
September 20, 1999
SAHI RAM Vs. AVTAR SINGH
May 14, 1999
SAIJ GRAM PANCHAYAT Vs. STATE OF GUJARAT
January 27, 1999
SAJJAD ALI KHAN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
April 23, 1999
SAKETH INDIA LIMITED Vs. INDIA SECURITIES LTD
March 10, 1999
SAKHI MANDALANI Vs. STATE OF BIHAR
April 29, 1999
SAKSHI Vs. UNION OF INDIA
August 9, 1999
SALIM KHAN Vs. SANJAI SINGH
December 15, 1999
SALIMBHAI MUKHTAR JAFERBHAI CHIRNTHANAWALA Vs. AMIRUDDIN S 0 HAUN NOORANI ANDANR
February 10, 1999
SALT COMMISSIONER OF JAIPUR Vs. SAVTRI SALT SUPPLIERS
March 31, 1999
SAMISHTA DUBE Vs. CITY BOARD ETAWAH
February 26, 1999
SAMPURAN SINGH Vs. NIRANJAN KAUR
February 23, 1999
SAMRAT SHIPPING CO PVT LIMITED Vs. DOLLY GEORGE
December 10, 1999
SANDHYA DR JAIN Vs. SUBHASH GARG
October 15, 1999
SANGAMESH PRINTING PRESS Vs. CHIEF EXECUTIVE OFFICER TALUK DEVELOPMENT BOARD
January 6, 1999
SANJAY KRISHNANATH PHATTE Vs. STATE OF GOA
March 9, 1999
SANJIV KUMAR KAMLESH TYAGI LEKH RAJ GUPTA Vs. STATE OF HIMACHAL PRADESH
January 22, 1999
SANKARAN PILLAI Vs. V P VENGUDUSWAMI
July 29, 1999
SARABJIT KAUR Vs. UNION OF INDIA
July 19, 1999
SARAIAH Vs. EXECUTIVE ENGINEER PANCHAYAT RAJ DEPARTMENT
January 22, 1999
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX HARYANA ROHTAK
March 10, 1999
SARDA EDUCATION TRUST Vs. NANDULAL VISHWANATH TATE
September 10, 1999
SARDA EDUCATION TRUST Vs. NANDULAL VISHWANATH TATE
November 10, 1999
SARDAR CONSTRUCTION CO Vs. STATE OF GUJARAT
January 25, 1999
SARDAR CUR CHARAN SINGH Vs. PURUSHOTTAM DAS
November 4, 1999
SARDUL SINGH Vs. PRITAM SINGH
March 18, 1999
SARJUDAS Vs. STATE OF GUJARAT
September 15, 1999
SARNAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 21, 1999
SAROJ RANI DHANNA SINGH RAVI LAMBA PUNJAB MINISTERIAL QUALIFIED ASSISTANT ASSN TARLOK SINGH SUKHDEV SINGH SARPAL Vs. STATE OF PUNJAB
August 24, 1999
SAROJINI NAGAR MARKET SHOP KEEPERS ASSN Vs. N D M C
August 13, 1999
SAT PAL MOHINDRA Vs. SURINDRA TIMBER STORES
April 12, 1999
SATNAM SINGH Vs. STATE OF RAJASTHAN
December 14, 1999
SATNAM SINGH Vs. STATE OF RAJASTHAN
December 17, 1999
SATVINDER KAUR Vs. STATE GOVT OF NCT OF DELHI
December 5, 1999
SATVINDER KAUR Vs. STATE GOVERNMENT OF NCT OF DELHI
October 5, 1999
SATWANT SINGH SODHI Vs. STATE OF PUNJAB
March 26, 1999
SAVITRI DEVI Vs. DISTRICT JUDGE GORAKHPUR
February 18, 1999
SECRETARY DEPTT OF POST Vs. CHANDER PAL SINGH
April 6, 1999
SECRETARY FINANCE AND PLANNING DEPARTMENT Vs. SALADA S RAO:SOV SUDHAKAR RAO :BAMMIDI LOKANADHAM :RAMISETTY HARI PRASAD :BHAMIDIPATI NAGESHWARA RAO:SAHUKARU SARVESH KUMAR
March 16, 1999
SECRETARY H S E B Vs. SURESH
March 30, 1999
SECRETARY IRRIGATION AND POWER GOVERNMENT OF PUNJAB Vs. SURJIT SINGH
January 22, 1999
SECTOR 14 RESIDENTS WELFARE ASSOCIATION Vs. STATE OF DELHI
August 27, 1999
SECUNDERABAD HYDERABAD HOTEL OWNERS ASSOCIATION Vs. HYDERABAD MUNICIPAL CORPORATION HYDERABAD
January 20, 1999
SECURITIES AND EXCHANGE BOARD OF INDIN Vs. BOMBAY STOCK EXCHANGE BROKERS FORUM
December 10, 1999
SEKHAR CHANDRA SET Vs. VICE CHANCELLOR OF THE CALCUTTA UNIVERSITY
September 29, 1999
SENAPATHY WHITELEY LIMITED Vs. KARADI GOWDA
March 10, 1999
SEVAK AYAT NIRYAT CO Vs. ORIENTAL INSURANCE COMPANY LIMITED
October 12, 1999
SHAH BABULAL Vs. MELA RAM
September 24, 1999
SHAHADA KHATOON Vs. AMJAD ALI
April 7, 1999
SHAIKH SUJAT Vs. S K MAHABOOB
May 5, 1999
SHAKUNTALA Vs. NARAYAN GUNDOJI CHAVAN
September 2, 1999
SHAMBHU PRASHAD AGARWAL Vs. BHOLA RAM AGARWAL
August 25, 1999
SHAMNSAHEB M MULTTANI Vs. STATE OF KARNATAKA
September 14, 1999
SHANTI DEVI Vs. STATE OF HARYANA
April 7, 1999
SHARIF MIAN Vs. STATE OF BIHAR
February 11, 1999
SHEELAM RAMESH Vs. STATE OF ANDHRA PRADESH
October 12, 1999
SHETTYS CONSTRUCTION COMPANY PVT LIMITED Vs. KONKAN RAILWAY CORPN LTD
October 7, 1999
SHISHAN Vs. STATE OF RAJASTHAN
September 29, 1999
SHIV KUMAR Vs. HUKAM CHAND
August 30, 1999
SHIV SARUP GUPTA Vs. MAHESH CHAND GUPTA
July 30, 1999
SHIV SHANKAR Vs. STATE OF UTTAR PRADESH
November 29, 1999
SHIVAJI UNIVERSITY Vs. BHARTI VIDYAPEETH THOUGH JOINT SECRETARY
March 16, 1999
SHIVAJIRAO B PATIL KAWEKAR Vs. VILASRAO D DESHMUKH
December 3, 1999
SHIVGONDA ANNA PATIL Vs. STATE OF MAHARASHTRA
February 9, 1999
SHIVGONDA ANNA PATIL Vs. STATE OF MAHARASHTRA
March 9, 1999
SHIVSHARANAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
December 10, 1999
SHRIPATRAO Vs. STATE OF MAHARASHTRA
August 4, 1999
SHYAMLAL Vs. CHARANSINGH HARYANA AGRI UNIVERSITY
March 19, 1999
SICHAI MAZDOOR SANGH U P Vs. B S RAI
April 9, 1999
SIDDIQUE Vs. STATE OF UTTAR PRADESH
April 15, 1999
SIDHARTHA Vs. STATE OF BIHAR
December 10, 1999
SIDHARTHA MARKETING TIRUPATI A P Vs. COMMERCIAL TAX OFFICER TIRUPATHI
December 10, 1999
SIDHARTHA TUBES LIMITED Vs. COLLECTOR OC CENTRAL EXCISE
November 3, 1999
SIEMENS LIMITED Vs. COLLECTOR OF CUSTOMS
August 12, 1999
SIKANDER ALIAS MOHAMMAD SHAFIQ Vs. STATE DELHI ADMN
April 6, 1999
SIL IMPORT USA Vs. EXIM AIDES SILK EXPORTERS BANGALORE
May 3, 1999
SINGARENI COLLIERIES COMPANY LIMITED Vs. ANDELINGAIAH
September 23, 1999
SISI ALIAS CHALIL SASI Vs. STATE OF KERALA
February 24, 1999
SITA RAM SINGH Vs. RAM KISHORI DEVI
January 18, 1999
SITA RAM SINGHANIA Vs. BANK OF TOKYO MITSUBISHI LIMITED
May 11, 1999
SNEHA DUTTA Vs. HIMACHAL ROAD TRANSPORT CORPN
April 5, 1999
SOMNATH RATH Vs. BIKRAM K ARUKH
September 14, 1999
SOPHIA GULAM MOHAMMAD BHAM Vs. STATE OF MAHARASHTRA
August 13, 1999
SOPHY KELLY MS Vs. CHANDRAKANT GANPAT
February 4, 1999
SOVINTORG INDIA LIMITED Vs. STATE BANK OF INDIA NEW DELHI
August 11, 1999
SREEKUMAR MUKHERJEE Vs. ZAINEL ABEDIN
February 19, 1999
SRIKANTA D N WADIYAR Vs. STATE OF KARNATAKA
February 15, 1999
STATE Vs. CHARULATA JOSHI
April 13, 1999
STATE Vs. NALINI
May 11, 1999
STATE Vs. GIAN SINGH
September 14, 1999
STATE BANK OF BIKANER Vs. MIKES PRIVATE LIMITED
August 5, 1999
STATE BANK OF BIKANER AND JAIPUR Vs. BALLABH DAS AND CO
September 15, 1999
STATE BANK OF INDIA Vs. RATTAN SINGH
August 24, 1999
STATE BANK OF INDIA Vs. T J PAUL
May 4, 1999
STATE BANK OF INDIA Vs. PRALAYSARAN CHAKRABARTY
March 26, 1999
STATE BANK OF INDIA Vs. YASANGI VENKATESWARA RAO
January 21, 1999
STATE BANK OF INDIA Vs. LUTHER KONDHPAN
January 21, 1999
STATE OF ANDHRA PPADESH Vs. YELAMATI VENKAATARAJU
November 29, 1999
STATE OF ANDHRA PRADESH Vs. HANUMANTHU SANTHA RAO
November 22, 1999
STATE OF ANDHRA PRADESH Vs. M POSHETTY
December 16, 1999
STATE OF ANDHRA PRADESH Vs. VATSAVYI KUMARA VENKATA KRISHNA VERMA
January 6, 1999
STATE OF ANDHRA PRADESH Vs. SIDDARAMAIAH
May 3, 1999
STATE OF ANDHRA PRADESH Vs. SIDDARAMAIAH
April 23, 1999
STATE OF ANDHRA PRADESH Vs. K V L NARASIMHA RAO
April 19, 1999
STATE OF ANDHRA PRADESH Vs. OBULU REDDY
September 1, 1999
STATE OF ANDHRA PRADESH Vs. M SATYANARAYANA
September 17, 1999
STATE OF ANDHRA PRADESH Vs. OBULU REDDY
September 21, 1999
STATE OF ANDHRA PRADESH Vs. TULJARAM BALAJI
August 20, 1999
STATE OF ASSAM Vs. CHINMOYEE DEKA DUTTA
December 6, 1999
STATE OF BIHAR Vs. BRAJ KUMAR MISHRA
November 2, 1999
STATE OF BIHAR Vs. NILMANI SAHU
May 13, 1999
STATE OF GUJARAT Vs. MAHESHBHAI L PATEL
August 20, 1999
STATE OF GUJARAT Vs. BIHARILAL
March 9, 1999
STATE OF HARYANA Vs. RAM PAL
February 9, 1999
STATE OF HARYANA Vs. S K SINGHAL
April 16, 1999
STATE OF HARYANA Vs. TEK SINGH
May 3, 1999
STATE OF HARYANA Vs. BHAGIRATH
May 12, 1999
STATE OF HARYANA Vs. KAMAL SINGH SAHARWAT
September 21, 1999
STATE OF HARYANA Vs. UNIQUE FARMAID PRIVATE LIMITED
October 7, 1999
STATE OF HARYANA Vs. BALWAN
September 2, 1999
STATE OF HIMACHAL PRADESH Vs. JAI LAL
September 13, 1999
STATE OF HIMACHAL PRADESH Vs. NURPUR PRIVATE BUS OPERATORS UNION
October 6, 1999
STATE OF HIMACHAL PRADESH Vs. RAJA MAHENDRA PAL
March 31, 1999
STATE OF HIMACHAL PRADESH Vs. K P TEWARI
April 7, 1999
STATE OF HIMACHAL PRADESH Vs. JEET SINGH
March 15, 1999
STATE OF HIMACHAL PRADESH Vs. P O ATTRI
February 11, 1999
STATE OF HIMACHAL PRADESH Vs. LEKH RAJ
November 2, 1999
STATE OF HIMACHAL PRADESH Vs. TARA DUTT
November 19, 1999
STATE OF JAMMU AND KASHMIR Vs. SWAMI SACHCHIDANAND S C S PURNANAND
February 22, 1999
STATE OF JAMMU AND KASHMIR Vs. SHIV RAM SHARMA
March 30, 1999
STATE OF JAMMU AND KASHMIR Vs. CHARAN DASS PURI
April 29, 1999
STATE OF JAMMU AND KASHMIR Vs. DEV DUTT PANDIT
August 27, 1999
STATE OF KARNATAKA Vs. K YARAPPA REDDY
October 5, 1999
STATE OF KARNATAKA Vs. STATE OF ANDHRA PRADESH
July 20, 1999
STATE OF KARNATAKA Vs. JANAKUSA JEEVANSA BAKALE
April 22, 1999
STATE OF KARNATAKA Vs. MUDDAPPA
April 20, 1999
STATE OF KARNATAKA Vs. STATE OF ANDHRA PRADESH
December 2, 1999
STATE OF KARNATAKA Vs. ARUN KUMAR AGARWAL
December 13, 1999
STATE OF KERALA Vs. V NARAYANA PILLAI
December 1, 1999
STATE OF KERALA Vs. PULLANGODE RUBBER AND PRODUCE COMPANY LIMITED
April 13, 1999
STATE OF KERALA Vs. BABU
May 4, 1999
STATE OF KERALA Vs. V R KALLIYANIKUTTY
April 1, 1999
STATE OF KERALA Vs. INDIAN ALUMINIUM COMPANY LIMITED
April 6, 1999
STATE OF KERALA Vs. O C KUTTAN :STATE OF KERALA
February 17, 1999
STATE OF KERALA Vs. S G SARVOTHAMA PRABHU
February 26, 1999
STATE OF KERALA Vs. V PADMNABHAN NAIR
July 14, 1999
STATE OF KERALA Vs. ARAVIND RAMAKANT MODAWDAKAR
August 10, 1999
STATE OF KERALA Vs. PULLANGODE RUBBER AND PRODUCE COMPANY LIMITED
July 27, 1999
STATE OF KERALA Vs. KOLIYAT ESTATE
September 13, 1999
STATE OF KERALA MANAGING DIRECTOR WESTERN INDIA PLYWOODS Vs. PUTTUMANA ILLATH JATHAVEDAN NAMBOODIRI:PUTHUMANA ILLATH JATHAVEDAN NAMBOODIRI
February 11, 1999
STATE OF MADHYA PRADESH Vs. ABHA SETHI
April 28, 1999
STATE OF MADHYA PRADESH Vs. RAMKINKAR GUPTA
September 17, 1999
STATE OF MAHARASHTRA Vs. TAPAS D NEOGY
September 16, 1999
STATE OF MAHARASHTRA Vs. SUNDARAM FINANCE
August 5, 1999
STATE OF MAHARASHTRA Vs. CHHAYA
April 9, 1999
STATE OF MAHARASHTRA Vs. KUMARI TANUJA
February 2, 1999
STATE OF MAHARASHTRA Vs. SURESH
December 10, 1999
STATE OF MAHARASHTRA Vs. MOHAMMAD SHAHID N QURESHI
December 16, 1999
STATE OF MAHARASHTRA Vs. KESHAV RAMCHANDRA PANGARE
November 1, 1999
STATE OF MANIPUR Vs. CHANDAM MANIHAR SINGH
September 23, 1999
STATE OF MANIPUR Vs. SANASAM ONGBI
October 13, 1999
STATE OF ORISSA Vs. ARJUN DAS AGRAWAL
August 13, 1999
STATE OF ORISSA Vs. DIPTI PAUL
August 11, 1999
STATE OF ORISSA Vs. ASIS RANJAN MOHANTY
January 5, 1999
STATE OF ORISSA Vs. B K ROUTRAY
January 12, 1999
STATE OF ORISSA Vs. ORIENT PAPER AND INDUSTRIES LIMITED
April 9, 1999
STATE OF ORISSA Vs. S K AGARWALLA
April 8, 1999
STATE OF ORISSA Vs. KISHORE CHANDRA SAMAL
March 24, 1999
STATE OF ORISSA Vs. S MOHANTY
November 19, 1999
STATE OF PUNJAB Vs. RAJEEV SARWAL
April 8, 1999
STATE OF PUNJAB Vs. SUMAN LATA
March 31, 1999
STATE OF PUNJAB Vs. SURJIT SINGH
February 16, 1999
STATE OF PUNJAB Vs. DEVINDER KAUR
August 3, 1999
STATE OF PUNJAB Vs. BALDEV SINGH
July 21, 1999
STATE OF PUNJAB Vs. SURINDER RANI
September 14, 1999
STATE OF PUNJAB Vs. GURDEEP SINGH
September 8, 1999
STATE OF RAJASTHAN Vs. RAJASTHAN JUDICIAL SERVICE OFFICERS ASSOCIATION
May 24, 1999
STATE OF RAJASTHAN Vs. MAJOR SINGH
February 17, 1999
STATE OF RAJASTHAN Vs. KHEMKA CEMENT PRIVATE LIMITED
January 12, 1999
STATE OF RAJASTHAN Vs. BHATNAGAR CEMENT CO PRIVATE LIMITED
January 7, 1999
STATE OF RAJASTHAN Vs. MAHAVEER OIL INDUSTRIES
April 2, 1999
STATE OF RAJASTHAN Vs. TEJA RAM
March 19, 1999
STATE OF RAJASTHAN Vs. MAHAVEER OIL INDUSTRIES
April 22, 1999
STATE OF RAJASTHAN Vs. RAJMAL MEHTA
November 2, 1999
STATE OF SIKKIM Vs. PADAM LALL PRADHAN
November 17, 1999
STATE OF TAMIL NADU Vs. BOARD OF TRUSTEE OF THE PORT OF MADRAS
March 26, 1999
STATE OF TAMIL NADU Vs. N SASIKALA
January 11, 1999
STATE OF TAMIL NADU Vs. SENTHIL KUMAR
February 3, 1999
STATE OF TAMIL NADU Vs. MAHALAKSHMI TEXTILE MILLS LIMITED
February 3, 1999
STATE OF TAMIL NADU Vs. S SUNDERARAJ
February 10, 1999
STATE OF TAMIL NADU Vs. RAJENDRAN
September 22, 1999
STATE OF U R Vs. PATEL ENGG CO LTD
September 7, 1999
STATE OF U.P. & ANR. Vs. RAM KISHORE & ANR.
August 31, 1999
STATE OF UTTAR PRADESH Vs. SUNDER SINGH
November 18, 1999
STATE OF UTTAR PRADESH Vs. UDAI NARAYAN
November 1, 1999
STATE OF UTTAR PRADESH Vs. CHANDRIKA
October 29, 1999
STATE OF UTTAR PRADESH Vs. KAMLA PALACE
December 17, 1999
STATE OF UTTAR PRADESH Vs. KANHAIYA LAL
December 17, 1999
STATE OF UTTAR PRADESH Vs. KHOBI RAM
December 17, 1999
STATE OF UTTAR PRADESH Vs. UDAI PRATAP SINGH
December 9, 1999
STATE OF UTTAR PRADESH Vs. CHHABRA BRICKS AND TILES MFG CO
December 8, 1999
STATE OF UTTAR PRADESH Vs. RAJENDRA SINGH BUTOLA
December 8, 1999
STATE OF UTTAR PRADESH Vs. RAM KRISHNA
August 31, 1999
STATE OF UTTAR PRADESH Vs. DHARMENDRA SINGH
September 21, 1999
STATE OF UTTAR PRADESH Vs. HEM RAJ
May 14, 1999
STATE OF UTTAR PRADESH Vs. SUNANDA PRASAD
July 13, 1999
STATE OF UTTAR PRADESH Vs. MOHAN LAL HARGOVIND DAS
August 4, 1999
STATE OF UTTAR PRADESH Vs. MAHESH CHANDRA PANDEY
August 20, 1999
STATE OF UTTAR PRADESH Vs. KAPILDEO SINGH
February 11, 1999
STATE OF UTTAR PRADESH Vs. RANJIT SINGH
February 19, 1999
STATE OF UTTAR PRADESH Vs. SHYAM SUNDER
February 24, 1999
STATE OF UTTAR PRADESH Vs. LAEEQ
April 22, 1999
STATE OF WEST BENGAL Vs. KESORAM INDUSTRIES LIMITED
October 12, 1999
STATE OF WEST BENGAL Vs. ATIS CHANDRA SINHA
October 28, 1999
STATE OF WEST BENGAL Vs. RASHMOY DAS
December 1, 1999
STATE UTTAR PRADESH Vs. MOHAN MEAKINS LIMITED
December 6, 1999
STEEL AUTHORITY OF INDIA Vs. COLLECTOR OF CUSTOMS BOMBAY
October 28, 1999
STEEL AUTHORITY OF INDIA LIMITED Vs. J C BUDHARAJA GOVERNMENT AND MINING CONTRACTOR
September 1, 1999
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF MADHYA PRADESH
April 15, 1999
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF MADHYA PRADESH
April 5, 1999
STEREOCRAFT Vs. MONOTYPE INDIA LTD
July 21, 1999
STONECRAFT ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
March 18, 1999
STYLE DRESS LAND Vs. UNION TERRITORY CHANDIGARH
August 18, 1999
SUBE SINGH BAHMANI Vs. STATE OF HARYANA
September 16, 1999
SUBHASH CHAND DHRUPTA Vs. STATE OF HIMACHAL PRADESH
September 17, 1999
SUBHASH CHANDER SHARMA Vs. STATE OF PUNJAB
May 14, 1999
SUBHENDU MISHRA Vs. SUBRAT KUMAR MISHRA
February 22, 1999
SUBRAMANIA REDDI DEAD Vs. VENKATASUBBA REDDI DEAD
February 9, 1999
SUDERSHAN DEVI Vs. SUSHILA DEVI
September 29, 1999
SUDHA AGRAWAL Vs. XTH ADDITIONAL DISTRICT JUDGE
August 4, 1999
SUHAS YESHWANT CHOPDE Vs. SACHHIDANAND D PUREKAR
April 9, 1999
SUKHAR Vs. STATE OF UTTAR PRADESH
October 1, 1999
SUKHCHAIN SINGH Vs. STATE OF RAJASTHAN
August 3, 1999
SUKHDEI Vs. BAIRO DEAD
April 9, 1999
SUKHDEV SINGH Vs. STATE OF PUNJAB
September 28, 1999
SULEMAN Vs. STATE OF DELHI THR SECRETARY
February 10, 1999
SUMANGALA NAGANATH Vs. UNION OF INDIA
April 7, 1999
SUMITRA BANIK Vs. STATE OF WEST BENGAL
July 29, 1999
SUNDARAM FINANCE LIMITED Vs. NEPC INDIA LIMITED
January 13, 1999
SUNIL BABAN PINGALE Vs. STATE OF MAHARASHTRA
April 13, 1999
SUNIL KUMAR Vs. ESCORTS YAMAHA MOTORS LIMITED
October 27, 1999
SUPERINTENDING ENGINEER Vs. B SUBBA REDDY
April 26, 1999
SUPREME COURT MONITORING COMMITTEE Vs. MUSSOORIE DEHRADUN DEV ATY
September 17, 1999
SURANA STEELS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 13, 1999
SURENDRA NATH MOHANTY Vs. STATE OF ORISSA
May 4, 1999
SURESH SINGH Vs. STATE OF HARYANA
March 31, 1999
SURESH SINGH Vs. STATE OF KERALA
January 31, 1999
SURJIT SINGH Vs. STATE OF PUNJAB
May 5, 1999
SUTHENTHIRARAJA ALIAS SANTHAN Vs. STATE
October 8, 1999
SUVIDYA YADAV Vs. STATE OF HARYANA
December 6, 1999
SWAPAN PATRA Vs. STATE OF WEST BENGAL
January 5, 1999
SYED DASTAGIR Vs. T R GOPALAKRISHNASETTY
August 11, 1999
SYNDICATE BANK Vs. G VENKATARAMANI
March 22, 1999
SYNDICATE BANK MUMBAI Vs. KHUSHAN SINGH
December 3, 1999
T A V TRUST ALLEPPEY Vs. COMMISSIONER OF INCOME TAX KERALA
February 25, 1999
T C MATHAI Vs. DISTRICT AND SESSIONS JUDGE THIRUVANANTHAPURAM KERALA
March 31, 1999
T H MUSTHAFFA Vs. M P VARGHESE
September 11, 1999
T HAMZA Vs. STATE OF KERALA
August 11, 1999
T K GOPAL Vs. STATE OF KARNATAKA
September 10, 1999
T K LATHIKA Vs. SETH KARSANDAS JAMNADAS
August 31, 1999
T M JACOB Vs. C POULOSE
April 15, 1999
T N ABRAHAM Vs. STATE OF KERALA
February 16, 1999
T N ELECTRICITY BOARD Vs. R VEERASAMY
March 26, 1999
T N GODAVARMAN THIRUMULKPAD Vs. UNION OF INDIA
April 16, 1999
T N GODAVARMAN THIRUMULKPAD Vs. UNION OF INDIA
January 20, 1999
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
September 6, 1999
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
August 27, 1999
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
August 16, 1999
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
August 2, 1999
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
May 7, 1999
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
December 17, 1999
T S GOSWAMI Vs. R K NANDA
January 20, 1999
T SIVASUBRAMANIAM Vs. KASINATH PUJARI
August 31, 1999
TABACCO BOARD Vs. COMMISSIONER OF INCOME TAX VIJAYAWADA
May 3, 1999
TAHERAKHATOON D Vs. SALAMBIN MOHAMMAD
February 26, 1999
TAKHT SINGH Vs. STATE OF MADHYA PRADESH
December 15, 1999
TALLAM GANGADHARAN Vs. U. ISMAULSAHEB
November 4, 1999
TARAK SINGH Vs. JYOTI BASU
May 10, 1999
TATA TEA LIMITED Vs. COMMISSIONER OF CUSTOMS CHENNAI
November 25, 1999
THAMPANOOR RAVI Vs. CHARUPARA RAVI
September 15, 1999
THANDI RAM Vs. STATE OF HARYANA
April 7, 1999
THANJAVUR TEXTILES LIMITED Vs. B PURUSHOTHAM
March 16, 1999
THANJAVUR TEXTILES LIMITED Vs. B PURUSHOTHAM
May 16, 1999
THIRU SUDALI ALIAS MADASAMY Vs. STATE OF TAMIL NADU
February 4, 1999
THOMAS ANTONY Vs. VARKEY VARKEY
November 15, 1999
THOMAS GEORGE ALIAS THOMAS Vs. STATE OF KERALA
March 11, 1999
THYSSEN STAHLUNION GMBH Vs. STEEL AUTHORITY OF INDIA LIMITED
October 7, 1999
TITAN WATCHES LIMITED Vs. COLLECTOR OF CUSTOMS BANGALORE
November 4, 1999
TOEFER INTERNATIONAL ASIA PRIVATE LIMITED Vs. CIMMCO INTERNATIONAL
December 6, 1999
TOYO ENGINEERING INDIA LIMITED BOMBAY Vs. COLLECTOR OF CUSTOMS BOMBAY
October 27, 1999
TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED Vs. COMMISSIONER OF INCOME TAX A P
August 17, 1999
TRANSPORT CORPORATION OF INDIA Vs. EMPLOYEES STATE INSURANCE CORPN
November 5, 1999
TRISUNS CHEMICAL INDUSTRY Vs. RAJESH AGARWAL
September 17, 1999
TTK PRESTIGE LIMITED Vs. AKHIL BHARTIYA GRAHAK PANCHAYAT HINDU DHARMA SANSKRIT BHAVAN NAGPUR
September 30, 1999
TULIP PARK CO OPERATIVE HOUSING SOCIETY LIMITED Vs. SAI OVERSEAS IMPORT AND EXPORT
September 14, 1999
TULSI CO OPERATIVE HOUSING SOCIETY HYDERABAD Vs. STATE OF ANDHRA PRADESH
September 14, 1999
TVL SUNDARAM GRANITES Vs. IMPERIAL GRANITES LIMITED
October 13, 1999
U H JADHAV Vs. UNION OF INDIA
March 12, 1999
U NILAN Vs. KANNAYYAN DEAD
October 5, 1999
U P STATE ROAD TPT CORPN Vs. MUSAI RAM
January 12, 1999
U P STATE ROAD TRANSPORT CORPORATION Vs. BHAGWATI PRASAD PATHAK
December 9, 1999
UBAIBA Vs. DAMODARAN
April 15, 1999
UCO BANK CALCUTTA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
May 13, 1999
UDAI KANT JHA Vs. U O I
December 3, 1999
UDAYAKAR SAHU Vs. STATE OF ORISSA
September 23, 1999
UMA AGRAWAL Vs. STATE OF UTTAR PRADESH
March 22, 1999
UMA BALLAV RATH Vs. MAHESHWAR MOHANTY
February 25, 1999
UMAPATI CHOUDHARY Vs. STATE OF BIHAR
May 14, 1999
UMAR ABDUL SAKOOR SORATHIA Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU
August 6, 1999
UNION CARBIDE CORPORATION LIMITED Vs. UNION OF INDIA
April 5, 1999
UNION OF INDIA Vs. J R DHIMAN
April 7, 1999
UNION OF INDIA Vs. CHARLES DAVID
March 22, 1999
UNION OF INDIA Vs. MAHAVIR VANASPATI COMPANY
March 16, 1999
UNION OF INDIA Vs. NO 664950 IM HAVILLAR CLERK SC BAGARI
April 15, 1999
UNION OF INDIA Vs. LORD KRISHNA SUGAR MILLS
April 21, 1999
UNION OF INDIA Vs. JAISWAL COAL COMPANY LIMITED
April 19, 1999
UNION OF INDIA Vs. K P SINGH
April 13, 1999
UNION OF INDIA Vs. S C KACKTWANA
April 13, 1999
UNION OF INDIA Vs. MERAJUDDIN
April 12, 1999
UNION OF INDIA Vs. JAGAJIT INDUSTRIES
May 6, 1999
UNION OF INDIA Vs. HARISH CHANDRA GOSWAMI
April 28, 1999
UNION OF INDIA Vs. DILJEET SINGKAND ANR
February 23, 1999
UNION OF INDIA Vs. ABDUL MOHAMED
March 11, 1999
UNION OF INDIA Vs. AJUDHYA NATH
February 11, 1999
UNION OF INDIA Vs. LUITHUKLA
January 6, 1999
UNION OF INDIA Vs. VISHWA HINDU PARISHAD VHP
January 20, 1999
UNION OF INDIA Vs. TRIVENI ENGGINEARS WORKS LIMITED
February 2, 1999
UNION OF INDIA Vs. RUSI CAWASJI TROMBAYWALLA
August 6, 1999
UNION OF INDIA Vs. CHETAN S NAIK
July 30, 1999
UNION OF INDIA Vs. RAJINDER SINGH RAWAT
May 10, 1999
UNION OF INDIA Vs. HIMMAT SINGH CHAHAR
May 12, 1999
UNION OF INDIA Vs. APAR PRIVATE LTD
July 22, 1999
UNION OF INDIA Vs. M V VALLIAPPAN
July 27, 1999
UNION OF INDIA Vs. ANIL KUMAR
July 13, 1999
UNION OF INDIA Vs. MOTION PICTURE ASSOCIATION
July 15, 1999
UNION OF INDIA Vs. SEPPO RALLY OY
September 23, 1999
UNION OF INDIA Vs. S MUTHYAM REDDY
October 1, 1999
UNION OF INDIA Vs. R A YADAV
September 28, 1999
UNION OF INDIA Vs. SADHA SINGH
October 25, 1999
UNION OF INDIA Vs. RAM SAMUJH
August 30, 1999
UNION OF INDIA Vs. INDIAN CHARGE CHROME
August 25, 1999
UNION OF INDIA Vs. VIVEK CHAND SHARMA
December 6, 1999
UNION OF INDIA Vs. I T C LIMITED MADRAS
December 8, 1999
UNION OF INDIA Vs. RAJ INDUSTRIES
November 19, 1999
UNION OF INDIA Vs. GAMBRO MEXIM INDIA MEDICAL LIMITED
November 25, 1999
UNION OF INDIA Vs. ARAVALI MIN AND CHEMICALS INDIA P LTD
November 25, 1999
UNION OF INDIA Vs. RAJINDRA DYEING and PRINTING MILLS LTD
October 27, 1999
UNION OF PUBLIC SERVICE COMMISSION Vs. GAURAV DWIVEDI
May 13, 1999
UNITED BANK OF INDIA Vs. DEBTS RECOVERY TRIBUNAL
April 8, 1999
UNITED COMMERCIAL BANK CALCUTTA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL III
September 29, 1999
UNITED INDIA INSURANCE Vs. AJMER SINGH COTTON AND GENERAL MILLS
August 12, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KANWAL NAIR SACHDEVA
May 10, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ROSHAN LAL OIL MILLS LTD
July 27, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANBARI
December 10, 1999
UNIVERSAL PLAST LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
March 23, 1999
UPSRTC Vs. JEEWAN PRASAD MISRA
September 9, 1999
USHA AHUJA Vs. STATE OF HARYANA
August 24, 1999
UTKAL COMMERCIAL CORPORATION Vs. CENTRAL COAL FIELDS LIMITED
January 20, 1999
UTKAL UNIVERSITY Vs. NRUSINGHA CHARAN SARANGI
January 7, 1999
V B DHARMYAT Vs. JAGADGURU TONTADRYA
April 13, 1999
V C PERUMAL Vs. UNION OF INDIA
January 20, 1999
V G GEORGE Vs. INDIAN RARE EARTHS LIMITED
April 8, 1999
V K JAIN Vs. UNION OF INDIA
November 1, 1999
V M CHANDRA Vs. UNION OF INDIA
April 6, 1999
V M SINGH Vs. STATE OF UTTAR PRADESH
January 18, 1999
V S ACHUTHANANDAN Vs. P J FRANCIS
March 22, 1999
V S PALANICHAMY CHETTIAR FIRM Vs. C ALAGAPPAN
February 3, 1999
V SUDEER Vs. BAR COUCIL OF INDIA
March 12, 1999
V SUDEER Vs. BAR COUNCIL OF INDIA
March 15, 1999
V V S SUGARS Vs. GOVERNMENT OF ANDHRA PRADESH
April 28, 1999
V VIJAY KUMAR Vs. STATE OF KERALA
December 10, 1999
VALDILAL DAIRY INTERNATIONAL LIMITED Vs. COMMISSIONER OF CUSTOMS, BOMBAY
November 3, 1999
VALLAPALLY PLANTATIONS PRIVATE LIMITED Vs. STATE OF KERALA
May 6, 1999
VEENA HASMUKH JAIN Vs. STATE OF MAHARASHTRA
January 28, 1999
VELAMURI VENKATA SIVAPRASAD D Vs. KOTHURI VENKATESWARLU D
November 24, 1999
VIDHYADHAR Vs. MANKIKRAO
March 17, 1999
VIJAYAN ALIAS RAJAN K V SADANANDAN Vs. STATE OF KERALA
February 16, 1999
VIJAYAN ALIAS VIJAYAKUMAR Vs. STATE REP
March 22, 1999
VIKAS MOTORS LIMITED Vs. P K JAIN
August 24, 1999
VIKRAM DETERGENTS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
November 1, 1999
VIKRANT TYRES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
December 1, 1999
VINAY BUBNA Vs. STOCK EXCHANGE MUMBAI
July 28, 1999
VINAY KAPANY Vs. BANK OF BARODA
August 13, 1999
VINAY PANDEY Vs. ROSHAN KUMAR TIWARI
December 10, 1999
VINEET KUMAR MATHUR Vs. UNION OF INDIA
March 8, 1999
VINEET NARAIN Vs. UNION OF INDIA
February 1, 1999
VINOD BHANTI Vs. STATE OF BIHAR
December 2, 1999
VIRENDER S HOODA Vs. STATE OF HARYANA
April 13, 1999
VIRENDRA S HOODA Vs. STATE OF HARYANA
March 13, 1999
VIRENDRA SINGH NEGI Vs. STATE OF UTTAR PRADESH
September 17, 1999
VISHWA BHARATI HOUSE BUILDING COOP. SOCIETY LTD. Vs. S. ANANTAMURTHY
October 28, 1999
VISHWASRAO DADASAHEB Vs. SHANKARRAO D KALYANKAR
November 24, 1999
VIVEKANANDA NIDHI Vs. ASHEEMA GOSWAMI
July 21, 1999
VOICE CONSUMER CARE COUNCIL Vs. STATE OF TAMIL NADU
May 7, 1999
W C MONGA Vs. STATE OF PUNJAB
October 6, 1999
WAKF BOARD ANDHRA PRADESH Vs. BIRADAVOLU RAMANA REDDY
August 19, 1999
WALI MOHAMMED Vs. RAHMAT BEE
February 23, 1999
WARNER HINDUSTAN LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
August 3, 1999
WASIM AHMED SAEED Vs. UNION OF INDIA
February 15, 1999
WASIM AHMED SAEED Vs. UNION OF INDIA
January 11, 1999
WATCHDOGS INTL THRO ITS PRESIDENT Vs. UNION OF INDIA
July 29, 1999
WATCHDOGS INTL THRO ITS PRESIDENT Vs. UNION OF INDIA
December 1, 1999
WEST BENGAL ESSENTIAL COMMODITIES SUPPLY CORPORATION Vs. SWADESH AGRO FARMING AND STORAGE PRIVATE LIMITED
September 14, 1999
WEST BENGAL STATE ELECTRICITY BOARD Vs. SAMIR K SARKAR
September 17, 1999
WEST BENGAL STATE ELECTRICITY BOARD Vs. SACHIN BANERJEE
July 19, 1999
WESTERN COALFIELDS LIMITED Vs. MUNICIPAL COUNCIL BIRSINGHPUR PALI
January 12, 1999
WORKMEN OF BIRLA TEXTILES Vs. K K BIRLA
March 24, 1999
WORKMEN OF HINDUSTAN LEVER LIMITED Vs. HINDUSTAN LEVER LIMITED
January 7, 1999
YOGINATH D BAGDE Vs. STATE OF MAHARASHTRA
September 16, 1999
YUNUS ALI SHA Vs. MOHAMED ABDUL KALAM
April 9, 1999
YUSUF KHAN Vs. MANOHAR JOSHI
August 20, 1999
ZUNJARRAO BHIKAJI NAGARKAR Vs. UNION OF INDIA
August 6, 1999