BALRAM KAUR Vs. M/S PARKASH CLOTH STORE
|
February 17, 1989 |
KALAWATI Vs. VINOD KUMAR
|
May 22, 1989 |
P.J.R.D. AHUJA Vs. JAGJIWAN SINGH PABLA
|
September 5, 1989 |
PUSHPA KHERA Vs. PISHORI LAL
|
March 28, 1989 |
SURINDER KUMAR Vs. BANWARI BAI
|
May 30, 1989 |
66 RCC GRAF 21M TASK FORCE Vs. GEETA GUPTA
|
September 29, 1989 |
A K SIRCAR Vs. DISTRICT MAGISTRATE GURDASPUR
|
October 23, 1989 |
ABDUL HANAN Vs. UNION OF INDIA
|
April 27, 1989 |
ACHHAR SINGH Vs. STATE OF PUNJAB
|
September 5, 1989 |
ADARSH INDUSTRIAL CORPORATION Vs. STATE OF HARYANA
|
October 20, 1989 |
ADARSH KUMAR BATRA Vs. STATE OF PUNJAB
|
November 29, 1989 |
ADARSH KUMAR BATRA Vs. STATE OF PUNJAB
|
September 29, 1989 |
ADDITIONAL CHIEF MECHANICAL ENGINEER, NORTHERN RAILWAY Vs. AYODHYA PARSHAD
|
August 16, 1989 |
AJAT KUMAR Vs. STATE OF PUNJAB
|
July 20, 1989 |
AJIT SINGH AND ORS Vs. PUNJAB STATE AND ORS
|
March 10, 1989 |
AJIT SINGH SULLAY Vs. STATE OF PUNJAB
|
July 24, 1989 |
AJMER KAUR Vs. PUNJAB STATE
|
December 5, 1989 |
AJMER SINGH Vs. JOGINDER SINGH
|
August 11, 1989 |
AKHEY SINGH Vs. WILLIAM JERRY
|
December 12, 1989 |
AMAR JIT Vs. SUNDER LAL
|
May 25, 1989 |
AMAR NATH Vs. HARYANA STATE
|
November 7, 1989 |
AMAR NATH GARG Vs. STATE OF PUNJAB
|
April 3, 1989 |
AMAR NATH SHASHTRI Vs. STATE OF HARYANA & OTHERS
|
June 29, 1989 |
AMAR SINGH Vs. SECRETARY TO GOVERNMENT PUNJAB
|
December 7, 1989 |
AMAR SINGH Vs. RUPINDER KAUR
|
December 18, 1989 |
AMAR SINGH Vs. LAKHVIR SINGH AND OTHERS
|
June 5, 1989 |
AMARJEET SINGH Vs. STATE OF PUNJAB
|
March 2, 1989 |
AMARJIT KAUR Vs. THE STATE OF PUNJAB
|
September 7, 1989 |
AMARJIT KAUR Vs. PEPSU ROAD TRANSPORT CORPORATION
|
November 3, 1989 |
AMARJIT SINGH Vs. BALKAR SINGH
|
May 2, 1989 |
AMARJIT SINGH Vs. HARNAM SINGH
|
October 20, 1989 |
AMARJIT SINGH Vs. RANJIT SINGH
|
April 28, 1989 |
AMARJIT SINGH Vs. STATE OF PUNJAB
|
May 29, 1989 |
AMARJIT SINGH DHINGRA, EXECUTIVE ENGINEER Vs. STATE OF PUNJAB
|
April 28, 1989 |
AMBER WOOLLEN MILLS Vs. CENTRAL BANK OF INDIA
|
September 25, 1989 |
AMIN CHAND Vs. MOHAN LAL
|
February 1, 1989 |
AMIN CHAND AND CO Vs. STATE OF PUNJAB
|
July 12, 1989 |
AMITA GAUTAM Vs. RAMESH GAUTAM
|
September 20, 1989 |
AMRAPALI BOUTIQUE PVT LTD AND ANOTHER Vs. SARASWATI REAL ESTATE AND INVESTMENT PVT LTD , NEW DELHI AND OTHERS
|
August 18, 1989 |
AMRIK SINGH Vs. STATE OF HARYANA
|
April 4, 1989 |
AMRIK SINGH Vs. HARYANA STATE
|
August 8, 1989 |
AMRIK SINGH Vs. STATE OF PUNJAB
|
August 10, 1989 |
AMRIK SINGH Vs. STATE OF PUNJAB
|
January 19, 1989 |
AMRIK SINGH Vs. STATE OF PUNJAB
|
December 20, 1989 |
AMRIT KAUR Vs. CHANDIGARH TRANSPORT UNDERTAKING
|
September 15, 1989 |
AMRIT LAL Vs. STATE OF PUNJAB
|
September 4, 1989 |
AMRIT LAL WALIA, ADVOCATE Vs. BHAGWANT SINGH
|
February 1, 1989 |
AMRIT SINGH Vs. STATE OF HARYANA
|
September 27, 1989 |
ANAND BHUSHAN BHARDWAJ Vs. NIRMALA
|
August 22, 1989 |
ANANT PARKASH JAIN AND OTHERS Vs. THE STATE OF HARYANA
|
September 18, 1989 |
ANANT RAM Vs. STATE OF HARYANA
|
August 16, 1989 |
ANEEL KAUR Vs. BHUPINDER SINGH
|
June 2, 1989 |
ANIL JAIN Vs. AMAR NATH AND OTHERS
|
February 6, 1989 |
ANIL KUMAR MAHAJAN Vs. UNION OF INDIA
|
September 7, 1989 |
ANILJIT SINGH TREHAN Vs. M.D. UNIVERSITY AND ORS.
|
December 22, 1989 |
ANITA GARG Vs. BHATINDA IMPROVEMENT TRUST, BHATINDA
|
October 20, 1989 |
ANITA JERATH Vs. PUSHPAWATI JERATH
|
August 7, 1989 |
ANITA TANGRI Vs. PUNJABI UNIVERSITY PATIALA
|
August 7, 1989 |
ANOOP SINGH Vs. STATE OF PUNJAB
|
March 2, 1989 |
ANUGRAH Vs. SAMSON SINGH
|
March 15, 1989 |
ANUP SINGH Vs. MUNICIPAL COMMITTEE
|
November 29, 1989 |
ANUPAM CHAUDHARY Vs. RAVEEN MOHAN CHAUDHARY
|
December 22, 1989 |
ARANJIT KAUR Vs. COUNCIL OF HOMOEOPATHIC SYSTEM OF MEDICINE PUNJAB
|
May 18, 1989 |
ARJAN SINGH Vs. STATE OF PUNJAB
|
April 27, 1989 |
ARJAN SINGH Vs. JAGDISH KAUR
|
November 21, 1989 |
AROOR CHAND Vs. ARORA TEXTILE SHUTTLE WORKS
|
July 31, 1989 |
ARUN KUMAR Vs. STATE OF PUNJAB
|
July 10, 1989 |
ARYA PRATINIDHI SABHA HARYANA Vs. SAWAMI SHAKTI VAIESH AND OTHERS
|
February 17, 1989 |
ASA NAND Vs. CHIEF CANAL OFFICER
|
February 9, 1989 |
ASHA KUMARI Vs. SATISH KUMAR
|
May 25, 1989 |
ASHOK KALIA Vs. STATE OF PUNJAB
|
October 23, 1989 |
ASHOK KUMAR Vs. CHANDIGARH ADMINISTRATION
|
October 6, 1989 |
ASHOK KUMAR Vs. SARDAR SINGH
|
December 6, 1989 |
ASHOK KUMAR Vs. NARENDRA KUMAR JAIN
|
April 28, 1989 |
ASHOK KUMAR Vs. STATE OF HARYANA
|
August 1, 1989 |
ASHOK KUMAR Vs. DHARAM PAL AND OTHERS
|
August 21, 1989 |
ASHOK KUMAR AND OTHER Vs. GURCHARAN SINGH AND OTHERS
|
June 2, 1989 |
ASHOK VERMA Vs. CHANDIGARH ADMINISTRATION
|
July 14, 1989 |
ASHUTOSH KAUSHAL Vs. STATE OF PUNJAB
|
May 30, 1989 |
ASHWANI KUMA Vs. LAKSHMI DASS
|
March 3, 1989 |
ASHWANI KUMAR Vs. GOPAL KRISHAN
|
August 7, 1989 |
ASHWANI KUMAR & CO Vs. NARESH KUMAR KOHLI
|
August 2, 1989 |
ATLAS CYCLE INDUSTRIES LTD Vs. COMMISSIONER OF INCOME-TAX
|
May 9, 1989 |
ATMA RAM Vs. UNION TERRITORY, CHANDIGARH
|
November 24, 1989 |
ATMA SINGH Vs. STATE OF PUNJAB
|
July 25, 1989 |
AUTO AND METAL ENGINEER Vs. COMMISSIONER OF INCOME-TAX
|
January 19, 1989 |
AVERY INDIA LIMITED Vs. STATE OF HARYANA AND FARIDABAD COMPLEX ADMN
|
September 4, 1989 |
AVTAR SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
March 30, 1989 |
AVTAR SINGH Vs. STATE OF PUNJAB
|
January 20, 1989 |
AVTAR SINGH Vs. STATE OF PUNJAB
|
October 3, 1989 |
AVTAR SINGH Vs. JASWANT SINGH
|
March 9, 1989 |
AZAD NAKODAR BUS SERVICE P LTD Vs. HARBANS SINGH
|
August 31, 1989 |
AZAD SINGH Vs. DAYA KAUR
|
November 29, 1989 |
B C S KARTAR CHIT FUND AND FINANCE CO P LTD Vs. COMMISSIONER OF INCOME-TAX
|
January 24, 1989 |
B K BHALLA, PRINCIPAL Vs. PUNJAB UNIV , CHAD
|
September 25, 1989 |
B R DULLAR Vs. DR C P SETHI
|
February 21, 1989 |
BABU RAM Vs. GHASITA RAM
|
July 25, 1989 |
BABU RAM Vs. PRESIDING OFFICER, M.A.C.T.
|
September 16, 1989 |
BABU RAM Vs. PRESIDING OFFICER MOTOR ACCIDENT CLAIMS TRIBUNAL
|
December 4, 1989 |
BABU SINGH Vs. DAYA KAUR DECEASED REPTD BY HIS LRS
|
September 8, 1989 |
BABU SINGH (DECEASED) Vs. AMAR NATH
|
November 20, 1989 |
BACHAN INDUSTRIES Vs. BANK OF INDIA
|
October 26, 1989 |
BACHAN RAM Vs. STATE OF PUNJAB
|
May 16, 1989 |
BACHAN SINGH Vs. PUNJAB WAKF BOARD AMBALA
|
September 19, 1989 |
BAGICHA SINGH Vs. STATE OF PUNJAB
|
February 28, 1989 |
BAJWA AND COMPANY Vs. KESHAW RAI NARESH PAL SINGH
|
March 21, 1989 |
BAKHSHISH SINGH Vs. REGISTRAR CO-OPERATIVE SOCIETIES PUNJAB CHANDIGARH
|
January 19, 1989 |
BAL CHAND Vs. GAURI SHANKER AND OTHERS
|
September 15, 1989 |
BAL ERECTORS Vs. COMMISSIONER OF INCOME-TAX
|
July 18, 1989 |
BALBIR DEWAN Vs. NAVEEN CHANDER
|
March 19, 1989 |
BALBIR DEWAN COLD STORAGE AND GENERAL MILLS Vs. NAVEEN CHANDER
|
March 9, 1989 |
BALBIR SINGH Vs. STATE OF PUNJAB
|
October 24, 1989 |
BALBIR SINGH Vs. STATE OF PUNJAB
|
March 3, 1989 |
BALBIR SINGH Vs. STATE OF PUNJAB
|
July 14, 1989 |
BALBIR SINGH Vs. STATE OF PUNJAB
|
August 9, 1989 |
BALBIR SINGH Vs. MAYA
|
October 20, 1989 |
BALBIR SINGH Vs. KURUKSHETRA CENTRAL COOP BANK LTD
|
January 18, 1989 |
BALBIR SINGH Vs. STATE OF PUNJAB
|
December 18, 1989 |
BALBIR SINGH AND ANOTHER Vs. CHUHAR SINGH AND OTHERS
|
July 28, 1989 |
BALBIR SINGH AND ORS. Vs. PUNJAB PUBLIC SERVICE COMMISSION
|
June 1, 1989 |
BALDEV KRISHAN SINGH Vs. LAND ACQUISITION COLLECTOR
|
August 10, 1989 |
BALDEV RAJ Vs. HARPREET SINGH
|
April 20, 1989 |
BALDEV RAJ Vs. DHARMO RANI
|
August 31, 1989 |
BALDEV SINGH Vs. LABOUR COURT
|
July 20, 1989 |
BALDEV SINGH Vs. STATE OF PUNJAB
|
January 3, 1989 |
BALDEV SINGH Vs. BHAKRA BEAS MANAGEMENT BOARD, CHANDIGARH AND OTHERS
|
May 15, 1989 |
BALDEV SINGH Vs. STATE OF PUNJAB
|
September 27, 1989 |
BALDEV SINGH Vs. STATE OF HARYANA
|
July 14, 1989 |
BALDEV SINGH Vs. STATE OF PUNJAB
|
July 28, 1989 |
BALDEV SINGH Vs. STATE OF PUNJAB
|
August 25, 1989 |
BALDEV SINGH Vs. STATE OF PUNJAB
|
August 23, 1989 |
BALDEV SINGH DHANJU Vs. CHANDIGARH HOUSING BOARD CHANDIGARH
|
August 30, 1989 |
BALJIT SINGH Vs. STATE OF PUNJAB
|
October 5, 1989 |
BALRAJ SHARMA Vs. JAGIR KAUR
|
September 7, 1989 |
BALWAN SINGH Vs. STATE OF HARYANA
|
February 23, 1989 |
BALWANT RAI Vs. IMPROVEMENT TRUST
|
August 1, 1989 |
BALWANT SINGH Vs. STATE OF PUNJAB
|
January 24, 1989 |
BALWANT SINGH Vs. STATE OF HARYANA
|
January 22, 1989 |
BALWANT SINGH Vs. RANBIR SINGH
|
July 28, 1989 |
BALWINDER SINGH Vs. STATE OF PUNJAB
|
March 10, 1989 |
BALWINDER SINGH Vs. STATE OF PUNJAB
|
February 16, 1989 |
Balwinder Singh Vs. State of Punjab
|
October 16, 1989 |
BANARSI DASS Vs. UNION TERRITORY OF CHANDIGARH
|
July 12, 1989 |
BANARSI DASS Vs. STATE OF PUNJAB
|
July 13, 1989 |
BANARSI DASS MAHAJAN Vs. STATE OF PUNJAB
|
July 28, 1989 |
BANARSI LAL Vs. KISHAN CHAND
|
May 18, 1989 |
BANK OF INDIA Vs. KOHINOOR STONE CRUSHER
|
May 16, 1989 |
BANT RAM Vs. INDER DEVI
|
May 16, 1989 |
BANTO RAM Vs. UNION OF INDIA
|
April 12, 1989 |
BARINDER KAUR Vs. AJIT INDER SINGH
|
July 11, 1989 |
BARU RAM Vs. STATE OF HARYANA
|
August 23, 1989 |
BASAL TOOLS CO Vs. INCOME-TAX OFFICER
|
December 4, 1989 |
BASANT LAL AND OTHERS Vs. RAMJI DASS
|
July 21, 1989 |
BAWA SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
January 2, 1989 |
BAWA SINGH WALIA Vs. STATE OF PUNJAB
|
July 31, 1989 |
BHAG SINGH Vs. STATE OF PUNJAB
|
September 14, 1989 |
BHAG SINGH Vs. HAMIR SINGH
|
September 29, 1989 |
BHAG SINGH Vs. UNION OF INDIA
|
March 14, 1989 |
BHAGAT RAM Vs. SWARAN CHAND
|
August 2, 1989 |
BHAGAT RAM Vs. STATE OF HARYANA
|
January 18, 1989 |
BHAGAT SINGH Vs. PUNJAB STATE
|
May 3, 1989 |
BHAGWAN DASS AND ANOTHER Vs. SMT. SANTOSH
|
February 3, 1989 |
BHAGWAN KAUR Vs. RANJIT SINGH
|
August 31, 1989 |
BHAGWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 3, 1989 |
BHAGWANT SINGH Vs. STATE OF PUNJAB
|
June 22, 1989 |
BHAGWANT SINGH @ SATNAM SINGH @ BHINDA Vs. STATE OF PUNJAB
|
April 26, 1989 |
BHAGWANTI Vs. SURJIT KAUR AND OTHERS
|
November 16, 1989 |
BHAGWAT PARSHAD Vs. PARMESHWARI
|
March 13, 1989 |
BHAGWATI SINGH Vs. GOPAL BHUSHAN
|
August 10, 1989 |
BHAJAN KAUR Vs. KANWAR DEVINDER SINGH
|
December 18, 1989 |
BHAN SINGH Vs. STATE OF PUNJAB
|
April 11, 1989 |
BHATIA FURNITURE MART Vs. GLOBE ENGINEERING WORKS
|
May 9, 1989 |
BHIWANI TEXTILE MILLS, BHIWANI Vs. RAM LAL RAJGARIA
|
January 27, 1989 |
BHOPAL SINGH @ BHOLI Vs. STATE OF PUNJAB
|
September 13, 1989 |
BHUPINDER SINGH Vs. INDERJIT KAUR
|
April 4, 1989 |
BHUPINDER SINGH Vs. ZENOBIA BHANOT
|
November 6, 1989 |
BHUSHAN KUMAR Vs. BASANT KAUR
|
September 1, 1989 |
BIDDA ALIAS PARAMJIT Vs. STATE OF PUNJAB
|
January 20, 1989 |
BIHARI LAL SHANU RAM Vs. BIHARI LAL WADHWA AND OTHERS
|
November 15, 1989 |
BIKKAR SINGH Vs. UNION OF INDIA
|
May 29, 1989 |
BIKRAMJIT SINGH Vs. PUNJAB STATE
|
January 10, 1989 |
BIKRAMJIT SINGH Vs. STATE OF PUNJAB
|
July 27, 1989 |
BILLU SINGH Vs. STATE OF PUNJAB
|
March 21, 1989 |
BIMLA DEVI Vs. PIAO DHARAMSHALA GANGA SAHAI WALI
|
October 23, 1989 |
BIMLA DEVI AGGARWAL Vs. M/S. LAXMI GENERAL STORE
|
July 11, 1989 |
BIPAN CHANDER PAL Vs. JOINT DIRECTOR PANCHAYATS
|
February 1, 1989 |
BIR SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
May 19, 1989 |
BIRINDER SINGH Vs. STATE OF HARYANA
|
April 6, 1989 |
BIRJU Vs. STATE OF PUNJAB
|
March 30, 1989 |
BISHAMBER Vs. STATE OF HARYANA
|
May 2, 1989 |
BISHAN DASS SAINI AND OTHERS Vs. ROSHAN LAL AND OTHERS
|
November 17, 1989 |
BISHAN PAL SOOD Vs. WALAITI RAM
|
January 23, 1989 |
BISHAN SINGH Vs. HUKAM CHAND AND ORS.
|
April 10, 1989 |
BISHAN SWARUP Vs. CANARA BANK
|
January 18, 1989 |
BISHNU BHAGWAN AND ORS Vs. BANI MADHO SARAN
|
October 24, 1989 |
BITONI LAMPS LTD Vs. COMMISSIONER OF INCOME-TAX
|
February 1, 1989 |
BRIJ LAL Vs. DARSHAN LAL
|
August 4, 1989 |
BRIJ LAL Vs. SHIV MOHAN
|
July 28, 1989 |
BRIJ MOHAN Vs. JALLO SUBSIDIARY INDUSTRIES CO INDIA PVT LTD
|
November 24, 1989 |
BRIJ MOHAN DUTTA Vs. JALLO SUBSIDIARY INDUSTRIES CO PVT LTD
|
December 31, 1989 |
BRIJ NANDAN Vs. STATE OF HARYANA
|
August 25, 1989 |
BRINDER SINGH Vs. GURDEEP SINGH
|
October 25, 1989 |
BUDH SINGH Vs. RAM GOPAL BANSAL
|
April 7, 1989 |
BUDHA SINGH Vs. UNION OF INDIA
|
November 1, 1989 |
BUP SINGH Vs. BHARPUR KAUR
|
October 24, 1989 |
BUTA SINGH Vs. UNION OF INDIA
|
December 18, 1989 |
CAPITAL CINEMA Vs. COMMISSIONER OF INCOME-TAX
|
April 10, 1989 |
CAPT RANJHA SINGH Vs. UNION OF INDIA
|
May 10, 1989 |
CAPT. LOKINDER SINGH CHAUDHARY Vs. STATE OF HARYANA
|
August 31, 1989 |
CAPTAIN NOW MAJOR RAJINDER PAL SINGH BAJWA Vs. MANJIT KAUR BAJWA
|
October 18, 1989 |
CENTRAL BANK OF INDIA Vs. AJIT SINGH
|
May 25, 1989 |
CHAHAL ENGINEERING AND CONSTRUCTION CO P LTD Vs. STATE OF PUNJAB
|
August 2, 1989 |
CHAMAN LAL Vs. RIKHI RAM
|
November 23, 1989 |
CHAMAN LAL Vs. STATE OF PUNJAB AND ANR.
|
July 17, 1989 |
CHAMAN LAL AND OTHERS Vs. SOHAN LAL AND OTHERS
|
March 17, 1989 |
CHAMELI DEVI Vs. DELHI TRANSPORT CORPORATION
|
August 18, 1989 |
CHAMPA AND ORS. Vs. STATE OF HARYANA
|
March 3, 1989 |
CHAN PARKASH Vs. TARA SINGH
|
May 19, 1989 |
CHANAN MAL BANSAL Vs. STATE OF HARYANA
|
August 23, 1989 |
CHANAN SINGH AND ORS. Vs. JASWANT SINGH AND ORS.
|
March 14, 1989 |
CHANCHAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
September 20, 1989 |
CHAND KRISHAN MEHTA Vs. UNION OF INDIA
|
May 26, 1989 |
CHAND RATTAN AND OTHERS Vs. SHAM RATTAN AND OTHERS
|
February 14, 1989 |
CHANDAN PARKASH GAUTAM Vs. JAI DEV
|
September 26, 1989 |
CHANDER BHAN Vs. RAJBIR SINGH
|
August 31, 1989 |
CHANDER BHAN ARORA AND ORS. Vs. VICE-CHANCELLOR PANJAB UNIVERSITY
|
July 25, 1989 |
CHANDER SHEKHAR Vs. DES RAJ
|
April 12, 1989 |
CHANDER SINGH Vs. SHAKUNTLA
|
August 3, 1989 |
CHANDIGARH FOOD AND SERVICES LTD Vs. UNION OF INDIA
|
September 7, 1989 |
CHARAN DASS Vs. PUNJAB STATE
|
April 27, 1989 |
CHARAN DASS Vs. MAHANT RAM DASS
|
April 12, 1989 |
CHARAN SINGH Vs. STATE OF PUNJAB
|
November 20, 1989 |
CHARANJIT KAUR Vs. STATE OF HARYANA
|
November 11, 1989 |
CHARANJIT SINGH Vs. GURSHARAN KAUR
|
October 6, 1989 |
CHARANJIT SINGH Vs. STATE OF PUNJAB
|
October 17, 1989 |
CHARANJIT SINGH Vs. INSPECTOR GURDEV SINGH
|
August 9, 1989 |
CHARANJIT SINGH AND ANR. Vs. MONMOHAN SINGH AND ORS.
|
January 23, 1989 |
CHARANJIT SINGH CHEEMA Vs. PUNJAB NATIONAL BANK
|
July 10, 1989 |
CHARNO ALIAS CHARAN KAUR Vs. BHAGWAN SINGH
|
August 13, 1989 |
CHAUDHARY RAM Vs. TILAK RAJ
|
March 15, 1989 |
CHAWLI Vs. MADAN LAL
|
July 11, 1989 |
CHHAJU Vs. STATE OF HARYANA
|
November 6, 1989 |
CHHIMA DEVI Vs. MUNI LAL
|
August 31, 1989 |
CHIEF ADMINISTRATOR FARIDABAD COMPLEX ADMINISTRATION Vs. NIKY TASHA INDIA PVT LTD
|
December 18, 1989 |
COL KARTAR SINGH SINGHOTA (RETD ) Vs. STATE OF PUNJAB
|
August 21, 1989 |
COL. D.S. SANDHAWALIA Vs. UNION OF INDIA (UOI) AND ORS.
|
May 18, 1989 |
COL. RAMESH MEHTA AND OTHERS Vs. THE CHANDIGARH ADMINISTATION, UNION TERRITORY, CHANDIGARH AND OTHERS
|
August 7, 1989 |
COMMISSIONER OF INCOME TAX Vs. JAIN P C JUSTICE
|
June 1, 1989 |
COMMISSIONER OF INCOME TAX Vs. USHA AGGARWAL
|
January 31, 1989 |
COMMISSIONER OF INCOME TAX Vs. SANDIKA PRIVATE LIMITED
|
January 18, 1989 |
COMMISSIONER OF INCOME TAX Vs. SALIG RAM NATH
|
February 22, 1989 |
COMMISSIONER OF INCOME TAX Vs. DHANDA K K HUF
|
February 23, 1989 |
COMMISSIONER OF INCOME TAX Vs. CHOPRA S L
|
January 24, 1989 |
COMMISSIONER OF INCOME TAX Vs. SARASWATI ICE FACTORY AND COLD STORAGE
|
January 17, 1989 |
COMMISSIONER OF INCOME TAX Vs. JANAK STEEL TUBES PRIVATE LIMITED
|
March 20, 1989 |
COMMISSIONER OF INCOME TAX Vs. HARYANA STATE CO OP SUPPLY AND MARKETING FEDERATION LIMITED
|
March 21, 1989 |
COMMISSIONER OF INCOME TAX Vs. HARYANA STATE CO-OPERATIVE HOUSING SOCIETY
|
March 4, 1989 |
COMMISSIONER OF INCOME TAX Vs. SIMCO AUTO INDIA
|
February 27, 1989 |
COMMISSIONER OF INCOME TAX Vs. SHANKARLAL
|
March 1, 1989 |
COMMISSIONER OF INCOME-TAX Vs. KASHMIRI LAL KASTURI LAL AND CO
|
March 8, 1989 |
COMMISSIONER OF INCOME-TAX Vs. PATIALA FLOUR MILLS CO P LTD
|
March 9, 1989 |
COMMISSIONER OF INCOME-TAX Vs. SONDA RAM RAM SINGH
|
March 9, 1989 |
COMMISSIONER OF INCOME-TAX Vs. KANSAL HOSIERY WORKS
|
March 13, 1989 |
COMMISSIONER OF INCOME-TAX Vs. JINDAL BROTHERS RICE MILLS
|
March 14, 1989 |
COMMISSIONER OF INCOME-TAX Vs. HARISH CHAND AND CO
|
March 14, 1989 |
COMMISSIONER OF INCOME-TAX Vs. KUMAR ENGINEERS
|
February 28, 1989 |
COMMISSIONER OF INCOME-TAX Vs. GOPI CHAND TEXTILE MILLS LTD
|
February 27, 1989 |
COMMISSIONER OF INCOME-TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LTD
|
February 28, 1989 |
COMMISSIONER OF INCOME-TAX Vs. HARYANA CO-OPERATIVE SUGAR MILLS LTD
|
February 28, 1989 |
COMMISSIONER OF INCOME-TAX Vs. SUPER STEELS
|
March 1, 1989 |
COMMISSIONER OF INCOME-TAX Vs. MAHAVIR STEEL ROLLING MILLS
|
March 2, 1989 |
COMMISSIONER OF INCOME-TAX Vs. AMRITSAR RAYON AND SILK MILLS P LTD
|
March 2, 1989 |
COMMISSIONER OF INCOME-TAX Vs. JANAK STEEL TUBES P LTD
|
March 21, 1989 |
COMMISSIONER OF INCOME-TAX Vs. PARTAP STEEL ROLLING MILLS ASR P LTD
|
March 21, 1989 |
COMMISSIONER OF INCOME-TAX Vs. PARTAP ROSIN AND TURPENTINE FACTORY
|
March 21, 1989 |
COMMISSIONER OF INCOME-TAX Vs. HARYANA STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD
|
March 21, 1989 |
COMMISSIONER OF INCOME-TAX Vs. ROHTAK DISTRICT TRANSPORT CO-OPERATIVE LTD
|
March 21, 1989 |
COMMISSIONER OF INCOME-TAX Vs. BHAI SHAMSHER SINGH AND SONS
|
March 20, 1989 |
COMMISSIONER OF INCOME-TAX Vs. HARYANA TUBE MANUFACTURING COMPANY P LTD
|
March 20, 1989 |
COMMISSIONER OF INCOME-TAX Vs. BRAHAM PRAKASH AND CO
|
March 16, 1989 |
COMMISSIONER OF INCOME-TAX Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD
|
April 4, 1989 |
COMMISSIONER OF INCOME-TAX Vs. MEHANGA RAM BALDEV SINGH
|
April 5, 1989 |
COMMISSIONER OF INCOME-TAX Vs. WAZIR SINGH
|
April 5, 1989 |
COMMISSIONER OF INCOME-TAX Vs. VED PARKASH
|
January 17, 1989 |
COMMISSIONER OF INCOME-TAX Vs. MOOL CHAND BEHARI LAL
|
January 10, 1989 |
COMMISSIONER OF INCOME-TAX Vs. GOBIND RAM VISHAN DASS
|
January 16, 1989 |
COMMISSIONER OF INCOME-TAX Vs. KRISHNA TENT HOUSE
|
January 16, 1989 |
COMMISSIONER OF INCOME-TAX Vs. KALRA MEDICAL STORE
|
January 5, 1989 |
COMMISSIONER OF INCOME-TAX Vs. FAZILKA DABWALI TRANSPORT CO PVT LTD
|
January 9, 1989 |
COMMISSIONER OF INCOME-TAX Vs. NATIONAL SPINNING AND WEAVING MILLS
|
January 10, 1989 |
COMMISSIONER OF INCOME-TAX Vs. AMIN CHAND VIR CHAND
|
January 24, 1989 |
COMMISSIONER OF INCOME-TAX Vs. BRIJ BHUSHAN LAL SURESH KUMAR
|
January 24, 1989 |
COMMISSIONER OF INCOME-TAX Vs. S L CHOPRA
|
January 24, 1989 |
COMMISSIONER OF INCOME-TAX Vs. KHARAITI LAL AND CO
|
January 18, 1989 |
COMMISSIONER OF INCOME-TAX Vs. BIMAL PARKASH GUPTA PROP VIJAY SOAP FACTORY
|
January 18, 1989 |
COMMISSIONER OF INCOME-TAX Vs. SAT PARKASH
|
January 23, 1989 |
COMMISSIONER OF INCOME-TAX Vs. AGRA TANNERY
|
January 23, 1989 |
COMMISSIONER OF INCOME-TAX Vs. LEADER ENGINEERING WORKS
|
February 23, 1989 |
COMMISSIONER OF INCOME-TAX Vs. K K DHANDA HUF
|
February 23, 1989 |
COMMISSIONER OF INCOME-TAX Vs. S WARRIAM SINGH COLD STORES
|
February 23, 1989 |
COMMISSIONER OF INCOME-TAX Vs. DIDAR SINGH
|
February 21, 1989 |
COMMISSIONER OF INCOME-TAX Vs. KANSAL HOSIERY WORKS
|
February 21, 1989 |
COMMISSIONER OF INCOME-TAX Vs. DABRIWAL ENGG CO LTD
|
February 22, 1989 |
COMMISSIONER OF INCOME-TAX Vs. TEJ CLOTH WEAVING FACTORY
|
February 22, 1989 |
COMMISSIONER OF INCOME-TAX Vs. SURI SONS
|
February 1, 1989 |
COMMISSIONER OF INCOME-TAX Vs. HAMDARD PRINTING PRESS
|
January 30, 1989 |
COMMISSIONER OF INCOME-TAX Vs. MADAN SOAP FACTORY
|
January 31, 1989 |
COMMISSIONER OF INCOME-TAX Vs. SRIYANSH KNITTERS
|
February 2, 1989 |
COMMISSIONER OF INCOME-TAX Vs. NUCHEM PLASTICS LTD
|
February 2, 1989 |
COMMISSIONER OF INCOME-TAX Vs. SUNIL THEATRE
|
February 2, 1989 |
COMMISSIONER OF INCOME-TAX Vs. KANHAYA LAL RAM CHAND NO 1
|
February 2, 1989 |
COMMISSIONER OF INCOME-TAX Vs. KANDA RICE MILLS
|
February 1, 1989 |
COMMISSIONER OF INCOME-TAX Vs. BHARATI ENGINEERING CORPORATION
|
April 27, 1989 |
COMMISSIONER OF INCOME-TAX Vs. MAL CHAND
|
May 1, 1989 |
COMMISSIONER OF INCOME-TAX Vs. LAL TEXTILE FINISHING MILLS P LTD
|
May 1, 1989 |
COMMISSIONER OF INCOME-TAX Vs. BALWANT SINGH ARORA
|
May 2, 1989 |
COMMISSIONER OF INCOME-TAX Vs. KISHORE CHAND
|
May 1, 1989 |
COMMISSIONER OF INCOME-TAX Vs. PRECISION STEEL AND ENGG WORKS
|
May 4, 1989 |
COMMISSIONER OF INCOME-TAX Vs. JAIDEEP INDUSTRIES
|
April 10, 1989 |
COMMISSIONER OF INCOME-TAX Vs. BATALA TRADING CO P LTD
|
April 6, 1989 |
COMMISSIONER OF INCOME-TAX Vs. AMRITSAR SWADESHI WOOLLEN MILLS
|
April 11, 1989 |
COMMISSIONER OF INCOME-TAX Vs. ATLAS CYCLE INDUSTRIES
|
April 24, 1989 |
COMMISSIONER OF INCOME-TAX Vs. LUDHIANA STEEL ROLLING MILLS
|
April 26, 1989 |
COMMISSIONER OF INCOME-TAX Vs. FRIENDS CORPORATION
|
April 26, 1989 |
COMMISSIONER OF INCOME-TAX Vs. AGGARWAL RICE AND GENERAL MILLS
|
April 26, 1989 |
COMMISSIONER OF INCOME-TAX Vs. S R UPPAL
|
April 27, 1989 |
COMMISSIONER OF INCOME-TAX Vs. NORTHERN INDIA MOTION PICTURES ASSOCIATION
|
April 27, 1989 |
COMMISSIONER OF INCOME-TAX Vs. AMRITSAR SWADESHI WOOLLEN MILLS
|
April 12, 1989 |
COMMISSIONER OF INCOME-TAX Vs. AMRIT LAL PROP KISMAT INDUSTRIES
|
April 12, 1989 |
COMMISSIONER OF INCOME-TAX Vs. HARYANA FINANCIAL CORPORATION LTD
|
April 19, 1989 |
COMMISSIONER OF INCOME-TAX Vs. LAXMI INDUSTRIES
|
April 19, 1989 |
COMMISSIONER OF INCOME-TAX Vs. RAM CHAND KANSHI RAM
|
May 10, 1989 |
COMMISSIONER OF INCOME-TAX Vs. SOBHA SINGH JAIRAM SINGH NO 1
|
October 17, 1989 |
COMMISSIONER OF INCOME-TAX CENTRAL Vs. PEARL MECHANICAL ENGINEERING AND FOUNDRY WORKS P LTD
|
February 1, 1989 |
COMMISSIONER OF WEALTH-TAX Vs. RAJESH MAHAJAN
|
March 7, 1989 |
CONSTABLE/DRIVER RAMESH CHAND Vs. UNION OF INDIA
|
December 5, 1989 |
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. DILBAGH SINGH
|
December 20, 1989 |
COURT OF ITS OWN MOTION Vs. STATE OF PUNJAB
|
March 27, 1989 |
D D SHOURIE Vs. STATE OF PUNJAB
|
April 10, 1989 |
D N DHINGRA Vs. UNION OF INDIA UOI
|
August 23, 1989 |
DAIJIT SINGH Vs. STATE OF HARYANA
|
May 18, 1989 |
DALIP SINGH Vs. BHARWAN BAI
|
May 29, 1989 |
DALIP SINGH AND ORS. Vs. PRITAM KAUR
|
February 16, 1989 |
DALJEET KAUR Vs. STATE OF PUNJAB
|
September 13, 1989 |
DALJIT SINGH Vs. CHANDIGARH HOUSING BOARD
|
October 4, 1989 |
DALJIT SINGH @ BHOLA Vs. STATE OF PUNJAB
|
April 7, 1989 |
DARBARA SINGH Vs. M/S. SUNDER DAS HARBANS LAL, MAIN BAZAR, MUKATSAR, DISTRICT FARIDKOT
|
March 14, 1989 |
DARBARA SINGH AND OTHERS Vs. HARYANA STATE AND OTHERS
|
January 3, 1989 |
DARIYA SINGH Vs. KISHAN CHAND
|
February 13, 1989 |
DARMINDER NATH (DECEASED) THROUGH HIS L.R.S, Vs. UDHAM SINGH
|
July 11, 1989 |
DARSHAN KAUR Vs. GURDIAL SINGH
|
November 16, 1989 |
DARSHAN LAL Vs. COMRADE DAYA SINGH
|
August 3, 1989 |
DARSHAN RAM Vs. MALKIAT CHAND
|
December 21, 1989 |
DARSHAN SINGH Vs. STATE OF PUNJAB
|
March 1, 1989 |
DARSHAN SINGH Vs. RANBIR GUPTA
|
February 3, 1989 |
DARSHAN SINGH Vs. RAM SARUP GUPTA
|
May 24, 1989 |
DAULAT RAM Vs. SADHU RAM,
|
August 22, 1989 |
DAULAT RAM CHARITABLE TRUST Vs. STATE BOARD OF TECHNICAL EDUCATION
|
October 5, 1989 |
DAULAT RAM S/O SHRI BHOLA NATH AND ORS. Vs. THE SUTLEJ FINANCE PVT. LTD. THROUGH ITS MANAGING DIRECTOR
|
May 24, 1989 |
DAVINDER KAUR Vs. INDER SINGH
|
August 11, 1989 |
DAVINDER KAUR ETC Vs. INDER SINGH ETC
|
August 31, 1989 |
DAYA Vs. JAI NARAIN
|
February 21, 1989 |
DAYA NAND Vs. STATE OF HARYANA
|
December 25, 1989 |
DEEPAK SINGH Vs. STATE OF HARYANA
|
October 25, 1989 |
DES RAJ Vs. BANNA SINGH
|
April 26, 1989 |
DES RAJ JAIN Vs. BACHNA RAM
|
March 8, 1989 |
DES RAJ KUL BHUSHAN Vs. COMMISSIONER OF INCOME TAX
|
April 19, 1989 |
DEV DUTT KAUSHIK Vs. STATE OF PUNJAB
|
January 3, 1989 |
DEVA Vs. STATE OF HARYANA
|
October 5, 1989 |
DEVENDER GULATI Vs. SAROJ RANI
|
November 9, 1989 |
DEVI DAYAL Vs. SOHAN LAL
|
March 9, 1989 |
DEVI DAYAL Vs. GOURAN DEVI
|
August 3, 1989 |
DEVI RAM Vs. STATE OF HARYANA
|
March 8, 1989 |
DEVINDER KUMAR Vs. RAMESH CHAND
|
February 2, 1989 |
DEVINDER RAJ Vs. STATE OF PUNJAB
|
March 16, 1989 |
DEVINDER SINGH Vs. STATE OF HARYANA
|
May 24, 1989 |
DEWAN CHAND Vs. ENGINEER-IN-CHIEF, HARYANA IRRIGATION DEPTT
|
March 21, 1989 |
DHANBATI Vs. STATE OF HARYANA
|
January 25, 1989 |
DHANNA SINGH Vs. STATE OF PUNJAB
|
August 31, 1989 |
DHANNA SINGH Vs. VIJAY KUMAR
|
January 5, 1989 |
DHANPAL SINGH Vs. KHADI AND VILLAGE INDS COMMISSION AND ANOTHER
|
March 15, 1989 |
DHANPAT RAI Vs. LAJPAT RAI (REPRESENTED BY HIS L.RS) AND OTHERS
|
January 23, 1989 |
DHANWANTRI AYURVEDIC COLLEGE AND HOSPITAL, CHANDIGARH Vs. STATE OF PUNJAB
|
September 20, 1989 |
DHARAM KAUR Vs. VIJAY SINGH
|
May 15, 1989 |
DHARAM PAL Vs. STATE OF HARYANA
|
December 10, 1989 |
DHARAM PAL Vs. GURCHARAN SINGH
|
August 10, 1989 |
DHARAM PAUL AMAR NATH Vs. STATE OF PUNJAB
|
October 5, 1989 |
DHARAM SINGH AND ANR. Vs. ADDU RAM AND ORS.
|
August 11, 1989 |
DHARMAVIR Vs. STATE OF HARYANA
|
July 25, 1989 |
DHARMINDER NATH Vs. UDHAM SINGH
|
June 11, 1989 |
DHIRAJ SARWAL Vs. STATE OF PUNJAB
|
June 2, 1989 |
DIA SINGH Vs. STATE OF PUNJAB
|
April 26, 1989 |
DIAL SINGH Vs. STATE OF PUNJAB
|
March 20, 1989 |
DIDAR SINGH Vs. STATE OF PUNJAB
|
December 25, 1989 |
DIDAR SINGH Vs. STATE OF PUNJAB
|
April 12, 1989 |
DIVISIONAL RAILWAY MANAGER MECH NORRN RAILWAY FEROZEPUR Vs. STATE OF PUNJAB
|
May 30, 1989 |
DLF UNIVERSAL LTD Vs. STATE OF HARYANA
|
September 19, 1989 |
DODHU RAM Vs. STATE OF HARYANA
|
December 22, 1989 |
DR. (MRS.) PARKASH KAUR, PCMS CLASS-I Vs. THE CHANDIGARH ADMINITRATION, THROUGH SECRETARY, MEDICAL AND HEALTH DEPARTMENT, UNION TERRITORY GOVERNMENT, CHANDIGARH AND OTHERS
|
May 18, 1989 |
DR. LAL SANGA Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND R
|
May 26, 1989 |
DR. MOHAN LAL Vs. HARYANA STATE ELECTRICITY BOARD & ORS.
|
May 29, 1989 |
DR. R.N. ARORA Vs. STATE OF HARYANA AND ORS.
|
November 30, 1989 |
DR. V.S. DHAKA, H.C.M.S. Vs. THE STATE OF HARYANA AND ANOTHER
|
July 11, 1989 |
DURGA RICE TRADERS Vs. STATE OF PUNJAB
|
February 8, 1989 |
EAST INDIA TRANSPORT AGENCY Vs. HINDUSTAN VACUUM GLASS LTD.
|
February 21, 1989 |
ELECTRIC CONSTRUCTION AND EQUIPMENT CO LTD Vs. STATE OF HARYANA
|
September 21, 1989 |
EXCISE AND TAXATION COMMISSIONER Vs. MEHAR SINGH PREM SINGH
|
July 27, 1989 |
EXECUTIVE ENGINEER CIVIL WORKS T DIVISION HARYANA STATE ELECTRICITY Vs. M K JAIN GOVT CONTRACTOR
|
November 24, 1989 |
EXECUTIVE ENGINEER, BUNDS AND INVESTIGATION Vs. GOVIND RAM SHARMA
|
February 17, 1989 |
FAQIR CHAND @ GHUKA Vs. STATE OF PUNJAB
|
March 14, 1989 |
FAQIR CHAND AND OTHERS Vs. RAJ KUMAR AND OTHERS
|
May 24, 1989 |
FOOD CORPN OF INDIA Vs. PANIPAT CO OP MKTG PROCESSING SOCIETY LTD
|
August 31, 1989 |
FOOD CORPORATION OF INDIA Vs. SADHU SINGH
|
November 16, 1989 |
GANDA SINGH Vs. STATE OF PUNJAB
|
April 4, 1989 |
GANDU MAL DHARAM ARTH TRUST Vs. COMMISSIONER OF INCOME-TAX
|
April 11, 1989 |
GANESH DAL OIL AND GENERAL INDUSTRIES Vs. STATE BANK OF INDIA
|
May 22, 1989 |
GANESH FACTORY Vs. COMMISSIONER OF INCOME-TAX
|
May 18, 1989 |
GANESH RAM AND OTHERS Vs. SHYAM SARUP
|
October 17, 1989 |
GANESHDASS BHOJRAJ Vs. COMMISSIONER OF INCOME-TAX
|
October 17, 1989 |
GANGA PARSHAD Vs. SHRI RAM SINGH AND ANOTHER
|
August 31, 1989 |
GANGAN SINGH Vs. STATE OF PUNJAB
|
July 24, 1989 |
GANGI Vs. GIAN KAUR
|
December 5, 1989 |
GHANSHAM DASS Vs. RAJINDER KUMAR AND OTHERS
|
February 15, 1989 |
GIAN SINGH Vs. STATE OF PUNJAB
|
August 8, 1989 |
GIAN SINGH Vs. UNION OF INDIA
|
January 24, 1989 |
GIANI Vs. GANGA RAM
|
July 18, 1989 |
GIANO Vs. SHAMBHU
|
February 7, 1989 |
GIRDHARI LAL Vs. LEELA KRISHAN
|
November 6, 1989 |
GIRDHARI LAL Vs. GULSHAN LAL
|
October 4, 1989 |
GITA DEVI Vs. NOTIFIED AREA COMMITTEE
|
October 27, 1989 |
GOBIND RAM Vs. KORA RAM
|
July 23, 1989 |
GOKAL CHAND TANEJA Vs. LAKSHMI BAI
|
July 31, 1989 |
GOPAL CHAND Vs. PUNJAB STATE AND OTHERS
|
November 24, 1989 |
GOPI RAM Vs. THE STATE OF HARYANA AND OTHERS
|
February 21, 1989 |
GORA LAL PURI Vs. JUGAL KISHORE
|
February 23, 1989 |
GRAM PANCHAYAT Vs. JOINT DIRECTOR PANCHAYATS
|
August 1, 1989 |
GRAM PANCHAYAT AJIPUR KALAN Vs. AJMER SINGH
|
September 5, 1989 |
GRAM PANCHAYAT BIRDHANA, TEHSIL JHAJJAR AND ANR. Vs. STATE OF HARYANA AND ORS.
|
September 8, 1989 |
GRAM PANCHAYAT CHABBA Vs. PUNJAB WATER POLLUTION BOARD
|
April 4, 1989 |
GRAM PANCHAYAT KHAIRA Vs. STATE OF HARYANA
|
November 19, 1989 |
GRAM PANCHAYAT NANUWAL Vs. ADDL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
|
April 26, 1989 |
GRAM PANCHAYAT RAJOWAL Vs. INDER SINGH
|
January 25, 1989 |
GRAM PANCHAYAT VILLAGE HARIPURA Vs. COMMISSIONER FEROZEPUR DIVISION FEROZEPUR
|
March 14, 1989 |
GRAM PANCHAYAT VILLAGE JAWHRI Vs. HARNARAIN
|
July 24, 1989 |
GRAM PANCHAYAT VILLAGE KHAIRA TEHSIL MAHINDERGARH DISTRICT NARNAUL Vs. STATE OF HARYANA
|
September 11, 1989 |
GRAM PANCHAYAT, VILLAGE SALEM SHAH Vs. AMRU RAM
|
June 2, 1989 |
GRAM SABHA/GRAM PANCHAYAT, KALAUNDHI Vs. GURCHARAN SINGH
|
July 27, 1989 |
GREWAL RICE MILL Vs. PUNJAB FINANCIAL CORPORATION
|
December 5, 1989 |
GULAB KAUR Vs. STATE OF HARYANA
|
August 31, 1989 |
GULSHAN KUMAR Vs. STATE OF PUNJAB
|
July 28, 1989 |
GULSHAN KUMAR AND ANR. Vs. MAHARLSHI DAYANAND UNIVERSITY AND ORS.
|
October 6, 1989 |
GULZAR SINGH Vs. PUNJAB STATE AND ANOTHER
|
November 9, 1989 |
GUPAL BAHADUR Vs. STATE OF PUNJAB
|
March 8, 1989 |
GUR RATTAN PAL SINGH Vs. UNION OF INDIA
|
October 4, 1989 |
GURA SINGH @ SURJIT SINGH Vs. STATE OF PUNJAB
|
September 12, 1989 |
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
May 16, 1989 |
GURBACHAN SINGH Vs. HARCHAND SINGH
|
August 2, 1989 |
GURBACHAN SINGH Vs. GRAM PANCHAYAT OF MANSUHA KALAN
|
October 3, 1989 |
GURBAX SINGH Vs. GRAM PANCHAYAT, DHANANA
|
January 31, 1989 |
GURBAX SINGH Vs. STATE OF PUNJAB
|
January 5, 1989 |
GURBAX SINGH Vs. STATE OF PUNJAB
|
November 10, 1989 |
GURCHARAN SINGH Vs. KURRAN RAM
|
September 20, 1989 |
GURCHARAN SINGH Vs. UNION OF INDIA
|
March 13, 1989 |
GURCHARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 3, 1989 |
GURDEEP SINGH MANCHANDA Vs. UNION OF INDIA
|
July 20, 1989 |
GURDEV SINGH Vs. STATE OF PUNJAB
|
January 3, 1989 |
GURDEV SINGH Vs. PUSHPA BATRA
|
March 1, 1989 |
GURDEV SINGH Vs. STATE OF PUNJAB
|
September 7, 1989 |
GURDEV SINGH Vs. MANJIT KAUR
|
August 10, 1989 |
GURDEV TRADING CO Vs. U T CHANDIGARH
|
December 4, 1989 |
GURDIAL DASS Vs. GRAM PANCHAYAT OF VILLAGE SAM RAI
|
February 27, 1989 |
GURDIAL SINGH Vs. STATE OF HARYANA
|
October 6, 1989 |
GURDIAL SINGH Vs. STATE OF PUNJAB
|
September 7, 1989 |
GURDIAL SINGH Vs. MALKIAT SINGH
|
May 8, 1989 |
GURDIAL SINGH Vs. HARMOHINDER SINGH
|
July 26, 1989 |
GURDIAL SINGH Vs. STATE OF PUNJAB
|
May 26, 1989 |
GURDIAL SINGH MANN Vs. DHARAMPAL SINGH MANN
|
May 4, 1989 |
GURDIAL SINGH MANN AND ORS. Vs. KULWANT KAUR AND ORS.
|
February 6, 1989 |
GURDIP KAUR Vs. DALIP SINGH
|
April 3, 1989 |
GURDIP SINGH Vs. STATE OF PUNJAB
|
September 18, 1989 |
GURDITTA Vs. BALKAR SINGH AND ANOTHER
|
January 24, 1989 |
GURDWARA COMMITTEE THARA SAHIB Vs. MANAGING COMMITTEE. SHRI GURU TEG BAHADUR KHALSA HIGH SCHOOL
|
October 4, 1989 |
GURJEEWAN SINGH Vs. JAGAR SINGH
|
November 21, 1989 |
GURMAIL KAUR Vs. THE STATE OF PUNJAB THROUGH THE SECRETARY HOME AND ANR.
|
September 4, 1989 |
GURMEET KAUR Vs. GUR RAJ SINGH
|
January 27, 1989 |
GURMEET SINGH ALIAS NEELA Vs. STATE OF PUNJAB
|
August 1, 1989 |
GURMEJ SINGH Vs. STATE OF PUNJAB
|
November 13, 1989 |
GURMEJ SINGH Vs. STATE OF HARYANA
|
April 3, 1989 |
GURMEJ SINGH Vs. STATE OF PUNJAB
|
December 13, 1989 |
GURMEJ SINGH ALIAS WASAKHA SINGH Vs. STATE OF PUNJAB
|
August 19, 1989 |
GURMEL KAUR FOR THE RELEASE OF HARNEK SINGH Vs. STATE OF PUNJAB
|
September 4, 1989 |
GURMEL SINGH Vs. SUB DIVISIONAL MAGISTRATE, PHUL
|
November 20, 1989 |
GURMUKH SINGH Vs. STATE OF HARYANA
|
March 10, 1989 |
GURNAB SINGH Vs. STATE OF PUNJAB
|
April 5, 1989 |
GURNAM SINGH Vs. STATE OF PUNJAB
|
December 6, 1989 |
GURNAM SINGH Vs. BANT SINGH
|
November 15, 1989 |
GURNAM SINGH, TEHSILDAR IST GRADE, AMRITSAR Vs. KARTAR SINGH
|
June 1, 1989 |
GURPAL SINGH Vs. RAJ KUMAR SINGLA AND ORS.
|
January 12, 1989 |
GURPRATAP SINGH Vs. STATE OF PUNJAB
|
April 11, 1989 |
GURPREET KAUR Vs. UNION OF INDIA
|
October 3, 1989 |
GURPREET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 28, 1989 |
GURPRIT SINGH Vs. SUKHDEV SINGH
|
September 22, 1989 |
GURSEWAK SINGH Vs. MOTOR ACCIDENT CLAIM TRIBUNAL
|
September 8, 1989 |
GURTEJ SINGH Vs. UNION OF INDIA
|
August 1, 1989 |
GURVEL SINGH Vs. RAJINDER SINGH
|
November 21, 1989 |
H K DOGRA, OFFICER GRADE II Vs. CHIEF GENERAL MANAGER, SBI
|
January 9, 1989 |
H.S. GAMBHIR Vs. VAM DEV SHARDA
|
June 8, 1989 |
H.S. SANDHU Vs. SATYA PARKASH
|
June 14, 1989 |
HAKAM SINGH Vs. STATE OF PUNJAB
|
August 10, 1989 |
HAMIR SINGH Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE, NEW DELHI AND ANOTHER
|
October 4, 1989 |
HANS RAJ GAGAT Vs. STATE OF PUNJAB
|
October 19, 1989 |
HANUMAN Vs. SOM DUTT
|
October 16, 1989 |
HAR GOBIND Vs. SHANTI DEVI
|
November 9, 1989 |
HAR NARAIN Vs. DHARAM SINGH
|
November 9, 1989 |
HARBANS KAUR Vs. SANJOGTA
|
October 17, 1989 |
HARBANS SINGH Vs. UNION OF INDIA
|
April 20, 1989 |
HARBANS SINGH Vs. JOGA SINGH
|
March 7, 1989 |
HARBANS SINGH Vs. MOHINDER SINGH
|
September 20, 1989 |
HARBHAGWAN AND SONS Vs. COMMISSIONER OF INCOME-TAX
|
January 10, 1989 |
HARBHAJAN SINGH Vs. FINANCIAL COMMR TAXATION PUNJAB
|
January 12, 1989 |
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
October 5, 1989 |
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
May 10, 1989 |
HARBHEJ SINGH Vs. DIWAN SINGH
|
November 28, 1989 |
HARCHAL SINGH Vs. STATE OF PUNJAB
|
January 18, 1989 |
HARCHAND SINGH Vs. PUNJAB STATE
|
March 15, 1989 |
HARCHARAN SINGH Vs. SAVTRI DEVI
|
February 24, 1989 |
HARCHARAN SINGH Vs. HARCHARANJIT SINGH AHLUWALIA
|
July 21, 1989 |
HARDEV SINGH Vs. STATE OF PUNJAB
|
July 27, 1989 |
HARDEV SINGH Vs. HARCHARAN SINGH
|
July 21, 1989 |
HARDEV SINGH Vs. PUNJAB STATE
|
March 28, 1989 |
HARDIAL SINGH Vs. STATE OF PUNJAB
|
August 31, 1989 |
HARDIP SINGH AND ANOTHER Vs. THE ADDITIONAL REGISTRAR (ADMN.) COOPERATIVE SOCIETIES, PUNJAB, CHANDIGARH AND OTHERS
|
January 17, 1989 |
HARDIP SINGH AND OTHERS Vs. TARA SINGH AND OTHERS
|
January 24, 1989 |
HARI CHAND (DECEASED) REP. BY HIS L.RS. Vs. CHAMBA RAM & ORS.
|
February 1, 1989 |
HARI CHAND VERMA Vs. STATE OF PUNJAB
|
August 31, 1989 |
HARI DASS Vs. PUNJAB STATE AND ANOTHER
|
November 30, 1989 |
HARI KISHAN Vs. STATE OF HARYANA
|
August 10, 1989 |
HARI KISHAN DASS Vs. NARSI DAS
|
August 9, 1989 |
HARI OM Vs. GURBUX SINGH
|
July 20, 1989 |
HARI RAM THROUGH LEGAL REPRESENTATIVES Vs. D.R. SEHGAL
|
May 2, 1989 |
HARI SINGH Vs. THE MUNICIPAL CORPORATION AMRITSAR AND ANOTHER
|
July 11, 1989 |
HARI SINGH AND OTHERS Vs. RAGHBIR SINGH AND OTHERS
|
February 22, 1989 |
HARINDER SINGH Vs. STATE OF PUNJAB
|
January 12, 1989 |
HARINDER SINGH Vs. STATE OF PUNJAB
|
November 6, 1989 |
HARINDER SINGH Vs. SIKH GURDWARA JUDICIAL COMMISSION
|
August 30, 1989 |
HARINDER SINGH ALIAS BHOLA SARPANCH Vs. UNION OF INDIA
|
September 18, 1989 |
HARISH CHANDER Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA
|
March 30, 1989 |
HARJINDER KAUR Vs. SHAHNI DEVI
|
August 11, 1989 |
HARJINDER SINGH Vs. PRITAM SINGH
|
December 7, 1989 |
HARJIT SINGH Vs. JASJIT KAUR
|
May 16, 1989 |
HARJIT SINGH SIDHU AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
August 16, 1989 |
HARKAMAL KAUR SIDHU Vs. STATE OF PUNJAB
|
August 17, 1989 |
HARKIRAT SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY LUDHIANA
|
February 28, 1989 |
HARMINDER KAUR Vs. STATE OF PUNJAB
|
October 16, 1989 |
HARMINDER SINGH ALIAS MANDER SINGH Vs. STATE OF PUNJAB
|
February 15, 1989 |
HARMOHINDER SINGH AND ANOTHER Vs. DEPUTY INSPECTOR GENERAL OF POLICE, HISSAR (HARYANA) AND OTHERS
|
May 31, 1989 |
HARNEK LAL Vs. ONKAR SINGH
|
September 27, 1989 |
HARPAL KAUR Vs. DR. RAJINDER SINGH
|
February 3, 1989 |
HARPAL SINGH Vs. STATE OF PUNJAB
|
February 27, 1989 |
HARPAL SINGH Vs. MUKHTIAR SINGH
|
May 29, 1989 |
HARPRABH MAHAL SINGH Vs. HARJINDER KAUR
|
May 29, 1989 |
HARYAN SUGAR AND GENERAL MILLS PRODUCTION CO-OPERATIVE INDUSTRIAL SOCIETY Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
October 5, 1989 |
HARYANA AGRICULTURAL UNIVERSITY, HISSAR Vs. J S NARESH
|
May 18, 1989 |
HARYANA HOUSING BOARD Vs. BANARASI DASS MITTAL
|
August 2, 1989 |
HARYANA IRON AND STEEL ROLLING MILLS Vs. STATE OF HARYANA
|
August 4, 1989 |
HARYANA SOLVENT PRIVATE LTD. CHANDIGARH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
February 10, 1989 |
HARYANA STATE Vs. SUDESH RAIZADA
|
November 29, 1989 |
HARYANA STATE BOARD Vs. M/S. BHARAT STARCH AND CHEMICAL LTD.
|
April 26, 1989 |
HARYANA STATE ELECTRICITY BOARD Vs. BHANU STEELS PRIVATE LIMITED
|
December 22, 1989 |
HARYANA STATE ELECTRICITY BOARD Vs. J S CHOTANI
|
October 5, 1989 |
HARYANA STATE ELECTRICITY BOARD Vs. ASIAN CABLES CORPORATION LIMITED WORKS
|
March 17, 1989 |
HARYANA STATE SMALL INDUSTRIES AND EXPORT CORPORATION LTD Vs. COMMISSIONER OF INCOME-TAX
|
February 27, 1989 |
HAWA SINGH Vs. STATE OF HARYANA
|
November 17, 1989 |
HAZARA SINGH MAVI Vs. STATE OF PUNJAB
|
June 2, 1989 |
HAZARI LAL SARPANCH Vs. MANIK SONWANE
|
March 13, 1989 |
HAZURA SINGH Vs. NIRMAL SINGH
|
September 28, 1989 |
HEAD CONSTABLE AMARJIT SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICY, PATIALA AND OTHERS
|
July 26, 1989 |
HEM CHAND Vs. RAM KISHORE
|
November 24, 1989 |
HEM RAJ BANSAL AND OTHERS Vs. STATE BANK OF INDIA
|
August 10, 1989 |
HEMCO INDUSTRIES PRIVATE LTD Vs. COMMISSIONER OF INCOME-TAX
|
January 9, 1989 |
HIMESH SABHLOK Vs. INDIAN TELE COMMUNICATION DEPTT
|
January 18, 1989 |
HIND RUBBER FACTORY Vs. UNION OF INDIA
|
May 30, 1989 |
HINDUSTAN MILKFOOD MANUFACTURERS LTD Vs. COMMISSIONER OF INCOME-TAX
|
March 7, 1989 |
HINDUSTAN SANITARY AND HARDWARE STORE Vs. J C T ELECTRONICS LTD
|
December 4, 1989 |
HINDUSTAN STEEL FORGINGS Vs. COMMISSIONER OF INCOME-TAX
|
March 2, 1989 |
HIRA DEVI Vs. SH DEWAN SINGH
|
September 26, 1989 |
HMM LIMITED Vs. COMMISSIONER OF INCOME-TAX
|
September 19, 1989 |
HMM LTD Vs. COMMISSIONER OF INCOME-TAX
|
September 20, 1989 |
HOLA RAM Vs. KEWAL KRISHAN
|
July 28, 1989 |
HONY/CAPTAIN SURINDER SINGH SANDHU RETD Vs. STATE OF PUNJAB
|
November 6, 1989 |
HOSHIAR SINGH Vs. STATE OF HARYANA
|
July 13, 1989 |
HUKAM CHAND (DEAD) REPTD BY HIS LRS Vs. RAM LAL
|
August 9, 1989 |
ILIAS Vs. BASHIR AHMED
|
February 9, 1989 |
INCOME-TAX OFFICER Vs. RADHA KISHAN PARTNER OF GHANSHAM DASS RADHA KISHAN
|
February 27, 1989 |
INDER DEV GAUR Vs. STATE OF HARYANA
|
September 30, 1989 |
INDER LAL Vs. GRAM PANCHAYAT OF SAMALKHA MANDI
|
December 15, 1989 |
INDER LAL KHANNA Vs. KRISHAN LAL MALHOTRA
|
July 18, 1989 |
INDER MOHAN PAL SINGH Vs. STATE OF PUNJAB
|
August 30, 1989 |
INDER SINGH Vs. STATE OF PUNJAB
|
April 7, 1989 |
INDER SINGH Vs. RAM LAL GARG
|
November 24, 1989 |
INDER SINGH Vs. OM PARKASH
|
September 15, 1989 |
INDER SINGH CHOPRA Vs. JAIDEV GOPAL
|
August 16, 1989 |
INDIAN OIL CORPORATION Vs. MUNICIPAL CORPORATION JULLUNDER
|
June 2, 1989 |
INDIAN OVERSEAS CORPN Vs. PARKASH CHAND KARORI MAL
|
August 11, 1989 |
INTZAR Vs. SAT PARKASH SHARMA
|
April 3, 1989 |
IQBAL NATH WADHAWAN Vs. CENTRAL BANK OF INDIA
|
September 13, 1989 |
IQBAL SINGH Vs. STATE OF PUNJAB
|
April 10, 1989 |
ISHRO Vs. SARMUKH SINGH
|
November 23, 1989 |
ISHWAR DITTA Vs. STATE OF HARYANA
|
April 10, 1989 |
J.C. GOEL, SUB-DIVISIONAL OFFICER Vs. STATE OF PUNJAB
|
July 27, 1989 |
J.S. MAINI, I.A.S. Vs. THUKAR HARI SINGH
|
May 12, 1989 |
JAGAN NATH Vs. ESTATE OFFICER, H.U.D.A.
|
August 31, 1989 |
JAGAT NARAIN GUPTA Vs. PUNJAB UNIVERSITY
|
February 17, 1989 |
JAGAT NARAIN GUPTA Vs. PUNJAB UNIVERSITY CHANDIGARH
|
May 15, 1989 |
JAGDAMBA RICE MILLS Vs. ORIENTAL BANK OF COMMERCE KARNAL
|
February 6, 1989 |
JAGDEV KRISHAN NANDA Vs. STATE OF HARYANA
|
August 11, 1989 |
JAGDEV SINGH Vs. HAZARA SINGH
|
September 18, 1989 |
JAGDEV SINGH Vs. LAMUEL SINGH
|
July 28, 1989 |
JAGDISH CHANDER Vs. MOHAN SINGH
|
April 3, 1989 |
JAGDISH KUMAR Vs. SUBHASH CHAND
|
March 9, 1989 |
JAGDISH LAL Vs. JEET PARKASH
|
January 3, 1989 |
JAGDISH RAI Vs. LAND ACQUISITION TRIBUNAL
|
March 8, 1989 |
JAGDISH RAJ SHARMA Vs. UNION OF INDIA AND ANOTHER
|
May 19, 1989 |
JAGDISH RAM Vs. STATE OF HARYANA
|
May 25, 1989 |
JAGGAR SINGH Vs. STATE OF PUNJAB
|
February 23, 1989 |
JAGIR SINGH Vs. SAWINDER SINGH
|
November 30, 1989 |
JAGIR SINGH Vs. THE STATE OF PUNJAB
|
July 27, 1989 |
JAGIR SINGH Vs. TEHAL SINGH & ORS.
|
April 5, 1989 |
JAGIR SINGH @ JAGIR CHAND Vs. STATE OF HARYANA
|
September 6, 1989 |
JAGJIT SINGH Vs. PUNJAB STATE
|
January 17, 1989 |
JAGPAL Vs. STATE OF HARYANA AND ANOTHER
|
May 18, 1989 |
JAGRAJ SINGH Vs. STATE OF PUNJAB
|
February 15, 1989 |
JAGSIR SINGH AND ANR Vs. PUNJAB KAUR (DECEASED) REPRESENTED BY HER LEGAL HEIRS AND ORS
|
March 16, 1989 |
JAGTAR SINGH Vs. UNION OF INDIA
|
September 8, 1989 |
JAGTAR SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
|
August 1, 1989 |
JAGTAR SINGH Vs. BALBIR SINGH
|
May 4, 1989 |
JAI BHAGWAN Vs. SUMER CHAND
|
February 17, 1989 |
JAI BHAGWAN Vs. PATASO DEVI
|
July 26, 1989 |
JAI BHAGWAN Vs. STATE OF HARYANA
|
July 26, 1989 |
JAI BHAGWAN AND OTHERS Vs. RAJA RAM
|
February 3, 1989 |
JAI KISHAN Vs. STATE OF HARYANA AND OTHERS
|
July 19, 1989 |
JAI NARAIN Vs. RAM KUMAR
|
October 17, 1989 |
JAI PAL Vs. HARI RAM
|
September 13, 1989 |
JAI PRAKASH Vs. STATE OF HARYANA
|
May 26, 1989 |
JAI RAM Vs. BHARPUR SINGH AND ANOTHER
|
February 28, 1989 |
JAI SINGH Vs. STATE OF HARYANA
|
January 25, 1989 |
JAI SINGH Vs. SHRI GURU GRANTH SAHIB, CHHOTI AND LAMBI DHAB AND OTHERS
|
August 29, 1989 |
JAISONS INDUSTRIES Vs. PUNJAB NATIONAL BANK
|
February 13, 1989 |
JANAK RAJ KAPURIA AND ORS. Vs. THE STATE OF PUNJAB THROUGH SECRETARY TO GOVERNMENT AND ORS.
|
June 20, 1989 |
JANGIR SINGH Vs. STATE OF PUNJAB
|
September 27, 1989 |
JANTA SINGH Vs. STATE OF PUNJAB
|
May 22, 1989 |
JARNAIL SINGH Vs. STATE OF PUNJAB
|
July 31, 1989 |
JARNAIL SINGH Vs. STATE OF HARYANA
|
February 10, 1989 |
JARNAIL SINGH Vs. STATE OF PUNJAB
|
March 28, 1989 |
JARNAIL SINGH Vs. STATE OF PUNJAB
|
March 15, 1989 |
JARNAIL SINGH Vs. PUNJAB STATE
|
August 18, 1989 |
JARNAIL SINGH Vs. INCOME-TAX OFFICER INVESTIGATION CIRCLE
|
March 10, 1989 |
JASBIR KAUR Vs. JASWANT SINGH
|
December 11, 1989 |
Jasbir Kaur Vs. Union of India
|
May 24, 1989 |
JASBIR SINGH Vs. STATE OF HARYANA
|
August 8, 1989 |
JASMER SINGH AND OTHERS Vs. ANGURI DEVI
|
August 1, 1989 |
JASMER SINGH BHATTI Vs. STATE OF PUNJAB
|
February 17, 1989 |
JASODHAN DEVI Vs. STATE OF PUNJAB
|
August 4, 1989 |
JASWANT SINGH Vs. SWARAN SINGH
|
August 1, 1989 |
JASWANT SINGH Vs. HANS RAJ
|
February 9, 1989 |
JASWANT SINGH Vs. SECRETARY TO GOVT PUNJAB EDUCATION DEPARTMENT
|
August 23, 1989 |
JASWANT SINGH Vs. STATE OF PUNJAB
|
March 30, 1989 |
JASWANT SINGH BAIDWAN Vs. COL KULDIP RAI KAKAR
|
December 1, 1989 |
JASWINDER SINGH Vs. GND UNI
|
October 6, 1989 |
JATINDER KUMAR ALIAS LADI Vs. STATE OF PUNJAB
|
July 28, 1989 |
JATINDER SINGH Vs. STATE OF PUNJAB
|
September 11, 1989 |
JATINDER SINGH Vs. STATE OF HARYANA
|
July 26, 1989 |
JAVEED IQBAL Vs. STATE OF HARYANA
|
February 3, 1989 |
JEET RAM BAZIGAR Vs. SHIV MANDIR ASAN MAHANT SAMADHI BABA NEEM NATH OF VILLAGE DADLU, DISTT. KURUKSHETRA AND OTHERS
|
February 13, 1989 |
JEET SINGH KHURANA Vs. STATE OF HARYANA
|
November 24, 1989 |
JINDAL BROTHERS RICE MILLS Vs. COMMISSIONER OF INCOME-TAX
|
October 27, 1989 |
JITENDER KUMAR Vs. STATE OF HARYANA
|
September 27, 1989 |
JIWAN DASS Vs. BHOJA RAM
|
April 6, 1989 |
JODHAN MAL Vs. STATE OF H P
|
September 16, 1989 |
JOGA SINGH Vs. PAKHAR RAM
|
October 19, 1989 |
JOGA SINGH Vs. PAKHAR RAM
|
October 10, 1989 |
JOGINDER KAUR MANMOHAN SINGH Vs. YASHODA DEVI W/O AMI CHAND
|
April 6, 1989 |
JOGINDER PAL Vs. STATE OF PUNJAB
|
April 6, 1989 |
JOGINDER PAUL Vs. GURDIAL SINGH
|
January 10, 1989 |
JOGINDER SINGH Vs. HARYANA KHADI AND VILLAGE INDUSTRY BOARD AMBALA
|
March 29, 1989 |
JOGINDER SINGH Vs. BASANT KAUR
|
September 26, 1989 |
JOGINDER SINGH Vs. STATE OF PUNJAB
|
August 21, 1989 |
JOGINDER SINGH Vs. NAHAR SINGH
|
March 23, 1989 |
JOGINDER SINGH Vs. NAHAR SINGH
|
February 23, 1989 |
JOGINDER SINGH RAJPUT Vs. STATE OF PUNJAB
|
July 13, 1989 |
JUGAL KISHORE Vs. BHAGWAN DASS
|
February 28, 1989 |
JUGAL MAHAJAN Vs. STATE OF PUNJAB
|
August 7, 1989 |
K C DUGGAL Vs. STATE OF PUNJAB
|
July 26, 1989 |
K K DEWAN Vs. STATE OF HARYANA
|
July 28, 1989 |
K.G. WALIA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 28, 1989 |
K.K. VAID Vs. STATE OF HARYANA
|
November 1, 1989 |
K.M. MADHOK Vs. SURINDER MOHAN AGGARWAL
|
May 19, 1989 |
K.S. PATHAK Vs. STATE OF HARYANA AND ANR.
|
September 18, 1989 |
KAHAN SINGH Vs. STATE OF HARYANA
|
August 9, 1989 |
KAILASH KUMARI Vs. BHOLA
|
May 2, 1989 |
KAILASHO Vs. VIDYA AND OTHERS
|
February 15, 1989 |
KAKA SINGH GURRA Vs. STATE OF PUNJAB
|
April 20, 1989 |
KAKO DEVI Vs. GIAN PARKASH GUPTA
|
August 25, 1989 |
KALA SINGH AND OTHERS Vs. SANT LAL AND ANOTHER
|
February 13, 1989 |
KALI RAM Vs. HARKISHAN
|
July 28, 1989 |
KALLETTOR SINGH Vs. STATE OF PUNJAB
|
January 18, 1989 |
KALYAN RICE AND GENERAL MILLS Vs. INCOME-TAX OFFICER
|
April 28, 1989 |
KAMALPUR GITALPUR EX-SERVICEMEN CO-OPERATIVE TENANTS FARMING SOCIETY LIMITED Vs. STATE OF HARYANA
|
August 7, 1989 |
KAMLA Vs. RAJASTHAN STATE
|
November 10, 1989 |
KAMLA DEVI Vs. MEHMA SINGH
|
January 5, 1989 |
KAMLA DEVI Vs. T.L. JASRA
|
July 19, 1989 |
KAMLA NEHRU COLLEGE Vs. VEENU MALIK
|
December 12, 1989 |
KAMLESH ARORA Vs. JUGAL KISHORE ARORA
|
June 1, 1989 |
KAMLESH KUMAR Vs. YOGINDER PAL
|
January 24, 1989 |
KAMLESH KUMARI CHADHA Vs. STATE OF HARYANA
|
November 24, 1989 |
KAMRUDEEN Vs. STATE OF HARYANA
|
July 20, 1989 |
KANHYA LAL Vs. NATHU
|
July 14, 1989 |
KANSHI RAM Vs. DROPATI
|
October 23, 1989 |
KANTA DEVI Vs. STATE OF PUNJAB AND ANR.
|
October 5, 1989 |
KANTI DEVI Vs. BALBIR SINGH
|
August 9, 1989 |
KANWAL NAIN SINGH SANDHU, INSPECTOR, NIGAM TRANSPORT, AMRITSAR Vs. THE STATE OF PUNJAB AND OTHERS
|
March 31, 1989 |
KANWALJIT SINGH Vs. STATE OF PUNJAB
|
October 18, 1989 |
KANWALJIT SINGH Vs. STATE OF PUNJAB
|
February 23, 1989 |
KANWAR PAL SINGH GILL, I.P.S. Vs. RUPAN GEOL BAJAJ, I.A.S.
|
May 29, 1989 |
KANWAR SAIN Vs. MATU RAM
|
May 23, 1989 |
KANWARJIT SINGH Vs. THE TRIBUNAL CONSTITUTED UNDER THE PUNJAB TOWNS IMPROVEMENT ACT, KAPURTHLA AND OTHERS
|
February 23, 1989 |
KAPIL NARAIN RAINA, ADVOCATE OF CHANDIGARH Vs. LT. COL. S.S. GILL
|
March 9, 1989 |
KAPUR SINGH AND OTHERS Vs. MUKHTIAR SINGH AND OTHERS
|
September 25, 1989 |
KARAM CHAND Vs. BALJIT
|
May 5, 1989 |
KARAM KAUR Vs. SURINDER PAL
|
September 28, 1989 |
KARMI Vs. SATISH KUMAR
|
September 15, 1989 |
KARNAIL SINGH Vs. STATE OF PUNJAB
|
May 18, 1989 |
KARNAIL SINGH Vs. SURJIT KAUR
|
May 18, 1989 |
KARNAIL SINGH Vs. STATE OF HARYANA AND ORS.
|
March 7, 1989 |
KARNAIL SINGH Vs. PAL SINGH
|
March 15, 1989 |
KARNAIL SINGH Vs. STATE OF HARYANA
|
April 26, 1989 |
KARNAIL SINGH Vs. SUB DIVISIONAL MAGISTRATE
|
September 1, 1989 |
KARNAIL SINGH ALIAS FAKERIA Vs. STATE OF PUNJAB
|
March 20, 1989 |
KARTAR KAUR Vs. STATE OF PUNJAB
|
November 15, 1989 |
KARTAR KAUR & ANR. Vs. GURDEEP KAUR SEKHON & ORS.
|
February 15, 1989 |
KARTAR SINGH Vs. JANGIR KAUR AND OTHERS
|
February 24, 1989 |
KARTAR SINGH Vs. BALBIR SINGH MALIK, SUB DIVISIONAL MAGISTRATE
|
September 7, 1989 |
KARTAR SINGH Vs. STATE OF PUNJAB
|
May 29, 1989 |
KARTAR SINGH Vs. AMRIK SINGH AND OTHERS
|
August 4, 1989 |
KARTAR SINGH Vs. SMT. PURO AND OTHERS
|
March 30, 1989 |
KARTAR SINGH YADAV Vs. MAHALA RAM AND OTHERS
|
July 11, 1989 |
KARUNA RANI JAIN Vs. COMMISSIONER OF INCOME-TAX
|
January 25, 1989 |
KASHMIR KAUR Vs. PREM SINGH
|
November 24, 1989 |
KASHMIR KAUR Vs. DIRECTOR GENERAL OF POLICE, PUNJAB AND ANOTHER
|
May 24, 1989 |
KASHMIR SINGH Vs. STATE OF PUNJAB
|
June 1, 1989 |
KASHMIR SINGH Vs. STATE OF PUNJAB
|
August 22, 1989 |
KASHMIR SINGH Vs. STATE OF PUNJAB
|
October 16, 1989 |
KASHMIRA SINGH Vs. STATE OF PUNJAB
|
March 29, 1989 |
KASHMIRI LAL MUKESH KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 9, 1989 |
KASMIR SINGH Vs. UNION OF INDIA
|
October 26, 1989 |
KASTURI LAL DHIR Vs. UNION OF INDIA
|
November 17, 1989 |
KAUSHALYA DEVI Vs. DEVI DAYAL
|
January 27, 1989 |
KAUSHALYA DEVI Vs. MOHAN LAL
|
November 10, 1989 |
KAWALJIT KAUR Vs. SARABJIT SINGH
|
August 21, 1989 |
KEHAR SINGH Vs. PIARA SINGH
|
July 12, 1989 |
KESHO RAM Vs. MOHAN DEVI
|
January 17, 1989 |
KESHO RAM KHUSHI RAM SHAHBAD Vs. COMMISSIONER OF INCOME-TAX
|
April 6, 1989 |
KEWAL Vs. SWARAN KAUR
|
September 28, 1989 |
KEWAL CHAND JAIN Vs. JIWAN KUMAR KAUSHAL
|
May 18, 1989 |
KEWAL KRISHAN Vs. MAHESHWAR DATT
|
January 19, 1989 |
KEWAL KRISHAN GUPTA Vs. PT. AMRIT LAL
|
March 20, 1989 |
KEWAL KRISHAN MAHINDOROO AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 10, 1989 |
KHALSA MOTOR Vs. HARYANA STATE
|
November 24, 1989 |
KHETU RAM BISHAMBER DASS Vs. COMMISSIONER OF INCOME-TAX
|
April 5, 1989 |
KHURSID AHMED Vs. PUNJAB NATIONAL BANK
|
July 25, 1989 |
KHUSHAL SINGH Vs. STATE OF HARYANA
|
February 17, 1989 |
KIDAR NATH Vs. MADHO SINGH AND ORS.
|
February 21, 1989 |
KIDAR NATH ETC. Vs. MAN CHAND ETC.
|
August 31, 1989 |
KIKAR SINGH Vs. UNION OF INDIA
|
February 15, 1989 |
KIRAN BALA Vs. KEWAL KRISHAN
|
October 19, 1989 |
KIRAN MANDAL Vs. MOHINI MANDAL
|
March 10, 1989 |
KIRPAL SINGH Vs. SUTLEJ LAND FINANCE PVT LTD
|
May 24, 1989 |
KIRPAL SINGH Vs. NARESH KUMAR SAINI
|
December 5, 1989 |
KIRPAL SINGH Vs. KARAM SINGH
|
February 24, 1989 |
KIRPAL SINGH Vs. STATE OF PUNJAB
|
May 22, 1989 |
KIRPSONS INDUSTRIAL CORPORATION Vs. STATE OF PUNJAB
|
November 27, 1989 |
KIRPSONS INDUSTRIAL CORPORATION Vs. STATE OF PUNJAB
|
September 27, 1989 |
KISHAN CHAND Vs. COMMISSIONER OF INCOME-TAX
|
September 27, 1989 |
KISHAN CHAND Vs. BANARSI DASS
|
September 14, 1989 |
KISHAN CHAND GROVER Vs. KISHORI LAL
|
January 31, 1989 |
KISHAN SHARMA Vs. STATE OF HARYANA
|
March 14, 1989 |
KISHAN SINGH Vs. STATE OF PUNJAB
|
November 28, 1989 |
KISHORE CHAND Vs. PUNJAB NATIONAL BANK, GURDASPUR
|
September 13, 1989 |
KISHOREI LAL PREM NATH Vs. KANWAR LAL
|
January 31, 1989 |
KISHORI LAL AND OTHERS Vs. SECRETARY TO GOVERNMENT PUNJAB, REHABILITATION DEPARTMENT AND OTHERS
|
March 15, 1989 |
KISSAN ASSOCIATION Vs. GURBACHAN SINGH
|
November 24, 1989 |
KRISHAN Vs. STATE OF HARYANA
|
November 21, 1989 |
KRISHAN AVTAR GUPTA Vs. CHAMELI DEVI
|
July 26, 1989 |
KRISHAN CHAND Vs. JAGDISH RAI
|
July 31, 1989 |
KRISHAN CHAND SHARMA Vs. BALWANT SINGH & ANR. OF SIRHIND
|
January 25, 1989 |
KRISHAN GOPAL Vs. BABU RAM AND ANOTHER
|
August 29, 1989 |
KRISHAN KANT ALIAS MINU Vs. PAWAN KUMAR
|
September 26, 1989 |
KRISHAN KUMAR Vs. STATE OF HARYANA
|
August 21, 1989 |
KRISHAN KUMAR Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA
|
September 4, 1989 |
KRISHAN LAL Vs. GENERAL MANAGER, HARYANA ROADWAYS, KARNAL
|
January 3, 1989 |
KRISHAN LAL Vs. U.T. CHANDIGARH
|
March 20, 1989 |
KRISHAN LAL Vs. STATE BANK OF PATIALA
|
October 27, 1989 |
KRISHAN PAL MOHINDROO Vs. RAM GOPAL
|
April 3, 1989 |
KRISHAN SINGH KUNDU Vs. STATE OF HARYANA
|
March 31, 1989 |
KRISHNA DEVI Vs. BHIKHA
|
March 7, 1989 |
KRISHNA WANTI Vs. TODAR MAL
|
January 24, 1989 |
KULBHUSHAN Vs. KRISHAN LAL
|
July 19, 1989 |
KULBHUSHAN KUMAR RISHI Vs. KULWANT SINGH
|
August 7, 1989 |
KULDEEP SINGH GILL Vs. STATE OF PUNJAB
|
September 7, 1989 |
KULDIP KAUR Vs. JAGMAIL SINGH
|
December 22, 1989 |
KULDIP RAI Vs. SHARAN SINGH
|
February 15, 1989 |
KULDIP SINGH Vs. STATE OF PUNJAB
|
December 6, 1989 |
KULDIP SINGH Vs. STATE OF PUNJAB
|
January 13, 1989 |
KULDIP SINGH Vs. STATE OF PUNJAB
|
September 8, 1989 |
KULWANT KAUR Vs. BALBIR SINGH
|
July 11, 1989 |
KULWANT SINGH Vs. NAND KISHORE BEHL
|
January 5, 1989 |
KULWINDER KAUR Vs. DALJIT SINGH
|
April 28, 1989 |
KULWINDER PAL SINGH Vs. SATORA CO OP CREDIT and SERVICE SOCIETY LTD
|
September 5, 1989 |
KULWINDER SINGH Vs. STATE OF PUNJAB
|
August 25, 1989 |
KURUSHETRA CENTRAL CO-OP BANK LTD Vs. KURUSHETRA CENTRAL CO-OP BANK EMPLOYEES ASSOC
|
December 6, 1989 |
LABH CHAND OM PARKASH Vs. KRISHAN LAL
|
September 7, 1989 |
LABH SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
June 1, 1989 |
LACHHMAN DASS Vs. STATE OF PUNJAB
|
March 8, 1989 |
LACHHMAN DASS Vs. STATE OF PUNJAB
|
August 3, 1989 |
LACHHMAN DASS, PROPRIETOR GLEB TRADING CORPORATION Vs. ROSHAN LAL
|
October 23, 1989 |
LAJWANTI Vs. DAULAT RAM
|
September 8, 1989 |
LAKHA SINGH Vs. STATE OF PUNJAB
|
August 17, 1989 |
LAKHBIR SINGH Vs. STATE OF PUNJAB
|
November 6, 1989 |
LAKHBIR SINGH Vs. REKHA DEVI
|
July 28, 1989 |
LAKHI RAM Vs. STATE OF HARYANA
|
March 28, 1989 |
LAKHI RAM Vs. STATE OF HARYANA
|
March 18, 1989 |
LAKHINDER SINGH Vs. STATE OF HARYANA ETC
|
August 31, 1989 |
LAKHMI RAM Vs. SUB DIVISIONAL MAGISTRATE
|
September 13, 1989 |
LAKHMIR SINGH Vs. SUCHA SINGH
|
October 26, 1989 |
LAKHMIR SINGH Vs. SUCHA SINGH
|
October 2, 1989 |
LAKHWINDER SINGH Vs. DIRECTOR INDUSTRIAL AND OTHER
|
October 18, 1989 |
LAL CHAND Vs. STATE OF PUNJAB AND OTHERS
|
June 2, 1989 |
LAL SINGH Vs. HARYANA STATE
|
May 1, 1989 |
LAL SINGH Vs. STATE OF PUNJAB
|
September 21, 1989 |
LALIT MOHAN BHALLA Vs. GEETA DEVI
|
March 14, 1989 |
LEKH RAI Vs. U.T. CHANDIGARH
|
December 18, 1989 |
LEKH RAJ AND ORS. Vs. STATE OF HARYANA & ORS.
|
September 5, 1989 |
LILU RAM Vs. STATE OF PUNJAB
|
August 2, 1989 |
LT. COL. DHARAM SINGH MUDHAR Vs. MADAN LAL KAPUR
|
September 27, 1989 |
LT. M.C. SHARMA Vs. CHIEF OF ARMY STAFF AND OTHERS
|
October 5, 1989 |
M A ENGINEERING WORKS Vs. PUNJAB FINANCIAL CORPORATION
|
September 21, 1989 |
M D UNIVERSITY, ROHTAK Vs. SANJAY BANSAL
|
September 19, 1989 |
M P GEORGE Vs. UNION OF INDIA
|
November 7, 1989 |
M.L. GUPTA AND BROS. AND ORS. Vs. UNION OF INDIA (UOI)
|
February 28, 1989 |
M.S. DUTTA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
March 10, 1989 |
M/S BERCELY WIRE PRODUCTS AND OTHERS Vs. PUNJAB NATIONAL BANK AND ANOTHER
|
May 22, 1989 |
M/S KAILASH PICTURES Vs. SHRI LALL C. BHAWANI
|
January 27, 1989 |
M/S OM PARKASH Vs. WAZIR CHAND
|
March 30, 1989 |
M/S RADHA FASTONERS Vs. MOHAN LAL
|
August 2, 1989 |
M/S STAINCO ENTERPRISES PRIVATE LTD. Vs. SHRI PYARE LAL
|
January 30, 1989 |
M/S. AKAL RICE MILLS Vs. M/S. JAGPAL SINGH & BROS. AND OTHERS
|
February 13, 1989 |
M/S. ASHWANI KUMAR & CO. Vs. NARESH KUMAR KOHLI AND ANOTHER
|
August 2, 1989 |
M/S. BILLA MAL HEMANT KUMAR Vs. DURGA DASS
|
May 16, 1989 |
M/S. CHHATAR CHEMICALS LIMITED Vs. STATE OF HARYANA AND OTHERS
|
April 6, 1989 |
M/S. DELHI CLOTH MILLS, MARKETING DEPARTMENT DELHI AND OTHERS Vs. LACHHMAN DASS
|
January 25, 1989 |
M/S. DHIMAN INDUSTRIES Vs. NATIONAL IRON WORKS
|
May 29, 1989 |
M/S. GURU NANAK PAPER MILLS PRIVATE LIMITED AND OTHERS Vs. M/S. RAVI SONS PARTNERSHIP CONCERN INDUSTRIAL AREA, CHANDIGARH
|
January 31, 1989 |
M/S. HARI RAM RAJ KUMAR Vs. STATE OF PUNJAB
|
August 3, 1989 |
M/S. INTERNATIONAL STEEL HOUSE Vs. VARDHMAN SPINNING & GENERAL
|
May 19, 1989 |
M/S. MANI RAM BADRI PARSAD, COMMISSION AGENT MANDI DABWALI Vs. M/S. LACHHMAN DASS SRI KISHAN AND ANOTHER
|
August 8, 1989 |
M/S. NAND LAL CHIRANJI LAL Vs. KRISHNA DEVI
|
August 29, 1989 |
M/S. NORTHERN INDIA IRON AND STEEL CO. LTD. Vs. M/S. HARYANA ISPAT (P) LTD.
|
May 29, 1989 |
MADAN LAL Vs. ONKAR PARKASH
|
October 23, 1989 |
MADAN LAL Vs. HAZARA SINGH
|
May 4, 1989 |
MADAN LAL MEHTA Vs. STATE OF PUNJAB
|
May 15, 1989 |
MADAN LAL MINOCHA Vs. NIRMAL KANTA ALIAS LALIT
|
May 10, 1989 |
MADAN MOHAN AHUJA Vs. MANOHAR LAL
|
May 10, 1989 |
MADAN MOHAN ANAND Vs. DALJIT SINGH
|
January 6, 1989 |
MAHANT SARJU DASS CHELA JANAKI DASS Vs. JIA LAL
|
November 8, 1989 |
MAHAVIR SPINNING MILLS LTD Vs. UTILITY ENGINEERS INDIA PVT LTD
|
August 28, 1989 |
MAI RAM JAIN Vs. UNION TERRITORY
|
April 6, 1989 |
MAJOR I.S. SABHERWAL Vs. CHIEF OF ARMY STAFF AND ORS.
|
October 5, 1989 |
MAJOR JOGINDER SINGH Vs. THE PUNJAB UNIVERSITY, CHANDIGARH AND ANOTHER
|
April 11, 1989 |
MAJOR PREM NATH SEHGAL Vs. JAGAT MOHAN
|
November 24, 1989 |
MAJOR S P CHADHA Vs. CHIEF OF THE ARMY STAFF
|
October 5, 1989 |
MAJOR SINGH Vs. STATE OF PUNJAB
|
November 15, 1989 |
MAJOR SINGH Vs. STATE OF PUNJAB
|
August 23, 1989 |
MAKHAN SINGH Vs. UNION BANK OF INDIA AND OTHERS
|
February 28, 1989 |
MAL SINGH Vs. PUNJAB STATE ELEC. BOARD & ANR.
|
April 24, 1989 |
MALA RAM Vs. SUBHASH CHANDER
|
February 14, 1989 |
MALIK SINGH KANG Vs. STATE OF HARYANA
|
October 30, 1989 |
MALOOK SINGH Vs. BALJIT SINGH
|
April 24, 1989 |
MALUK SINGH Vs. STATE OF PUNJAB
|
October 17, 1989 |
MANAGING COMMITTEE OF KHALSA NATIONAL HIGHER SEC SCHOOL, LUDHIANA Vs. PRESIDING OFFICER SCHOOL TRIBUNAL, PUNJAB, CHANDIGARH
|
August 31, 1989 |
MANDEEP SINGH Vs. PUNJAB AGRO INDUSTRIES CORPN. LTD.
|
July 28, 1989 |
MANDEEP SINGH SACHDEV Vs. GURU NANAK DEV UNIVERSITY
|
November 17, 1989 |
MANDIR SHRI RAM CHANDER JI Vs. SATISH KUMAR
|
March 21, 1989 |
MANGAL DASS Vs. S S SANDHU
|
August 31, 1989 |
MANGAL SINGH Vs. STATE OF HARYANA
|
November 30, 1989 |
MANGAT RAM Vs. BALBIR KAUR
|
August 10, 1989 |
MANGAT RAMMANGAT RAM Vs. SANT LAL NAGPAL
|
March 13, 1989 |
MANGE RAM Vs. GURDIAL SINGH ALIAS GURDIAL CHAND
|
May 17, 1989 |
MANGE RAM Vs. STATE OF HARYANA
|
April 20, 1989 |
MANGE RAM Vs. TULSI RAM
|
February 16, 1989 |
MANINDER AHUJA Vs. LILA DEVI
|
May 24, 1989 |
MANJEET SINGH Vs. STATE OF HARYANA
|
December 11, 1989 |
MANJIT KAUR Vs. DEOL BUS SERVICE
|
September 1, 1989 |
MANJIT KAUR Vs. PEPSU ROAD TRANS CORPN
|
August 18, 1989 |
MANJIT KAUR AND ANOTHER Vs. INDERJIT SINGH
|
February 10, 1989 |
MANJIT KAUR AND ANR. Vs. TARA SINGH
|
August 1, 1989 |
MANJIT RAJ Vs. SMT. SATWINDER KAUR
|
July 26, 1989 |
MANJIT SINGH Vs. DIRECTOR OF TECHNICAL EDUCATION AND TRAINING, PUNJAB AND OTHERS
|
November 26, 1989 |
MANJIT SINGH Vs. CENTRAL BANK OF INDIA
|
December 25, 1989 |
MANJIT SINGH Vs. STATE OF PUNJAB
|
December 20, 1989 |
MANJIT SINGH Vs. SANT KAUR
|
March 29, 1989 |
MANJIT SINGH Vs. STATE OF PUNJAB
|
February 27, 1989 |
MANOHAR LAL Vs. LAJWANTI
|
November 6, 1989 |
MANOHAR SINGH SARHADI Vs. RAMJI DASS
|
January 9, 1989 |
MANOJ GROVER Vs. GOSWAMY GANESHA DUTT S D COLLEGE, CHANDIGARH
|
September 19, 1989 |
MARUTI LTD Vs. PARRY AND CO LTD
|
December 18, 1989 |
MARUTI LTD Vs. P R SASIDHARAN
|
December 18, 1989 |
MASTAN SINGH Vs. STATE OF PUNJAB
|
August 11, 1989 |
MASTER BHISHAM PARTAP Vs. BALWANT SINGH
|
February 24, 1989 |
MATESHWAR DAYAL Vs. KRISHAN LAL
|
February 15, 1989 |
MAYA DEVI Vs. OM PARKASH
|
September 27, 1989 |
MAYA DEVI Vs. SOHAN SINGH
|
May 19, 1989 |
MEERA KALIA Vs. GOPAL KRISHAN KALIA
|
October 27, 1989 |
MEGH NATH Vs. DIRECTOR, TECHNICAL EDUCATION, U T CHANDIGARH
|
September 28, 1989 |
MEGH RAJ SHARMA Vs. U T CHANDIGARH
|
September 15, 1989 |
MEHAL SINGH Vs. STATE OF PUNJAB
|
May 10, 1989 |
MEHAL SINGH @ GHULLA Vs. STATE OF PUNJAB
|
March 31, 1989 |
MEHAR CHAND J B T TEACHER Vs. STATE OF HARYANA
|
February 16, 1989 |
MEHNA SINGH Vs. RAM BILAS
|
October 17, 1989 |
MEHTA GROUP OF INDUSTRIES Vs. STATE OF HARYANA
|
August 22, 1989 |
MEJA SINGH Vs. S.H.O., P.S. SADAR, ZIRA
|
August 18, 1989 |
MESSRS. ASIAN CHAWLA UDYOG AND ANOTHER Vs. MRS. SUSHMA BANSAL AND ANOTHER
|
April 19, 1989 |
MESSRS. PRAKASH INDUSTRIES Vs. STATE OF HARYANA
|
April 7, 1989 |
MEWA SINGH SARPANCH GRAM PANCHAYAT CHHATAR BLOCK UCHANA Vs. SECRETARY DEVELOPMENT AND PANCHAYAT DEPT GOVERNMENT OF HARYANA
|
January 5, 1989 |
MIR MOHD KASAM ALI KHAN Vs. STATE OF HARYANA
|
December 20, 1989 |
MIR SINGH Vs. STATE OF HARYANA
|
August 21, 1989 |
MIRI RAM GIAN CHAND SUNAM Vs. COMMISSIONER OF INCOME TAX
|
January 18, 1989 |
MISS ELLEN JOSEPH Vs. HARBANS SINGH GREWAL
|
January 16, 1989 |
MISS KAMLA KHANNA Vs. LAL CHAND PALTA
|
January 18, 1989 |
MITHA RAM Vs. STATE OF PUNJAB
|
March 9, 1989 |
MITHA SINGH & ANR. Vs. UNION OF INDIA
|
September 14, 1989 |
MITHU SINGH Vs. STATE OF PUNJAB AND ANR.
|
October 14, 1989 |
MODERN FARM SERVICE Vs. EMPLOYEES STATE INSURANCE
|
November 27, 1989 |
MOHAMMED RAFIQ Vs. SANT RAM
|
February 14, 1989 |
MOHAN BIR SINGH Vs. STATE OF PUNJAB
|
April 29, 1989 |
MOHAN BIR SINGH Vs. STATE OF PUNJAB
|
April 19, 1989 |
MOHAN LAL Vs. STATE
|
March 21, 1989 |
MOHAN LAL Vs. STATE
|
September 18, 1989 |
MOHAN LAL Vs. STATE OF PUNJAB
|
August 7, 1989 |
MOHAN LAL Vs. STATE OF PUNJAB
|
February 10, 1989 |
MOHAN SINGH Vs. STATE OF PUNJAB
|
September 8, 1989 |
MOHAN SINGH Vs. STATE OF HARYANA
|
April 11, 1989 |
MOHAN SINGH ALIAS MUNSHI Vs. STATE OF HARYANA
|
July 14, 1989 |
MOHAN SPINNING MILLS Vs. MOHAN SPINNING MILLS MAZOOR SABHA REGD. AND OTHERS
|
February 3, 1989 |
MOHD SULEMAN Vs. DISTRICT COLLECTOR
|
March 27, 1989 |
MOHINDER KAUR Vs. GOBIND SINGH
|
May 9, 1989 |
MOHINDER KUMAR AGGARWAL Vs. STATE OF PUNJAB
|
December 22, 1989 |
MOHINDER PAL Vs. STATE
|
September 13, 1989 |
MOHINDER PAL Vs. SARABJIT SINGH
|
October 6, 1989 |
MOHINDER PAL Vs. SYNDICATE BANK
|
August 11, 1989 |
MOHINDER PARTAP PURI Vs. REGISTRAR, PANJAB UNIVERSITY, CHANDIGARH
|
September 20, 1989 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
November 15, 1989 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
April 5, 1989 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
March 10, 1989 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
March 21, 1989 |
MOHINDER SINGH Vs. STATE OF HARYANA
|
November 29, 1989 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
November 20, 1989 |
MOHINDER SINGH Vs. BALWANT KAUR
|
November 27, 1989 |
MOHINDER SINGH Vs. J B SOLVEX INDUSTRIES PVT LTD
|
October 26, 1989 |
MOHINDER SINGH Vs. AVTAR SINGH AND OTHERS
|
March 14, 1989 |
MOKAM SINGH Vs. STATE OF PUNJAB
|
March 7, 1989 |
MONGA ROAD LINES REGD Vs. STATE OF HARYANA
|
May 17, 1989 |
MONIKA Vs. SITAL SINGH
|
November 1, 1989 |
MONIKA GARG Vs. KURUKSHETRA UNIVERSITY KURUKSHETRA
|
September 18, 1989 |
MORINDA CO OP SUGAR MILLS LTD Vs. KHEM SINGH
|
August 11, 1989 |
MOTA SINGH Vs. STATE OF HARYANA
|
March 8, 1989 |
MOTI LAL Vs. SANTOSH KUMARI
|
January 17, 1989 |
MOTI MAHAL HOTEL (P) LTD Vs. ORIENTAL INSURANCE CO. LTD
|
July 12, 1989 |
MUKAND SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
April 10, 1989 |
MUKESH KUMAR Vs. STATE OF PUNJAB
|
September 15, 1989 |
MUKESH KUMAR Vs. STATE OF HARYANA
|
August 23, 1989 |
MUKHTAR SINGH Vs. STATE OF PUNJAB
|
January 17, 1989 |
MUKHTIAR SINGH Vs. M L GOEL
|
May 5, 1989 |
MUKHTIAR SINGH Vs. INSPECTOR CUSTOMS FEROZEPUR
|
March 2, 1989 |
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
June 1, 1989 |
MULAK RAJ Vs. STATE OF PUNJAB
|
November 21, 1989 |
MUNI LAL MOTI RAM Vs. COMMISSIONER OF INCOME-TAX
|
May 8, 1989 |
MUNICIPAL COMMITTEE Vs. LABOUR COURT
|
July 28, 1989 |
MUNICIPAL COMMITTEE BHIWANI Vs. MUNSHI
|
May 31, 1989 |
MUNJAL SYNTHETICS PRIVATE LIMITED Vs. STATE OF PUNJAB
|
October 20, 1989 |
MURARI LAL Vs. BISHAN CHAND
|
July 18, 1989 |
MURARI LAL GOEL Vs. SUKHCHARAN SINGH BAJWA, INSPECTOR POLICE
|
April 5, 1989 |
MURATI LAL Vs. S D O TELEPHONES, BHIWANI
|
March 27, 1989 |
MURTI SHIVIJI MAHARAJ INSTALLED IN SHIVALA GANGA RAM, JANDIALA GURU THROUGH SH. RAJ KUMAR Vs. M/S ASHOK KUMAR AND PARVEEN KUMAR JAIN
|
July 25, 1989 |
MURTI SHRI RADHA KRISHAN PARNAMI MANDIR MAI SHAM DASS THAKURDWARA Vs. DES RAJ
|
January 23, 1989 |
N K BATRA Vs. KURUKSHETRA UNIVERSITY
|
August 16, 1989 |
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
April 6, 1989 |
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
March 25, 1989 |
NAGINDER SINGH Vs. PUNJAB UNIVERSITY CHANDIGARH
|
May 25, 1989 |
NAHAR SINGH Vs. SURJIT SINGH
|
January 19, 1989 |
NAIB SINGH Vs. MEWA SINGH
|
November 16, 1989 |
NAKODAR BUS SERVICE P LTD Vs. COMMISSIONER OF INCOME-TAX
|
March 16, 1989 |
NANAK CHAND Vs. STATE OF HARYANA
|
October 20, 1989 |
NANAK CHAND & ANOTHER Vs. NAND KUMAR
|
January 12, 1989 |
NAND LAL BANSAL Vs. STATE OF PUNJAB
|
December 4, 1989 |
NAND LAL SHARMA Vs. STATE OF PUNJAB
|
May 22, 1989 |
NAND LAL SHARMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 19, 1989 |
NAND SINGH Vs. STATE OF PUNJAB
|
May 22, 1989 |
NANU RAM GOYAL Vs. HARYANA STATE
|
January 27, 1989 |
NAR BAHADUR Vs. STATE OF PUNJAB
|
April 10, 1989 |
NAR SINGH DASS Vs. STATE OF HARYANA
|
November 1, 1989 |
NARESH KUMAR Vs. STATE OF PUNJAB
|
November 2, 1989 |
NARESH KUMAR Vs. STATE OF PUNJAB
|
May 23, 1989 |
NARESH KUMAR Vs. OM PARKASH
|
September 19, 1989 |
NARESH SARAN Vs. FINANCIAL COMMISSIONER HARYANA
|
November 24, 1989 |
NARINDER KAUR AND ANOTHER Vs. THAKUR KIRPAL SINGH AND OTHERS
|
January 31, 1989 |
NARINDER KUMAR Vs. STATE OF HARYANA CO-OPERATIVE DEPARTMENT
|
July 17, 1989 |
NARINDER KUMAR Vs. SWARN SINGH
|
November 1, 1989 |
NARINDER KUMAR Vs. ISHAR DASS TREHAN
|
August 16, 1989 |
NARINDER KUMAR ALIAS BILLA Vs. S. KIRPAL SINGH
|
May 25, 1989 |
NARINDER KUMAR DHUPER Vs. STATE (CHANDIGARH ADMINISTRATION)
|
March 14, 1989 |
NARINDER KUMAR JAIN Vs. MUNISUBRAT DASS JAIN
|
February 27, 1989 |
NARINDER KUMAR JAIN Vs. MUNI SUBRAT DASS JAIN (DIED) BY LRS
|
July 27, 1989 |
NATHU Vs. CHIEF CANAL OFFICER HARYANA
|
January 20, 1989 |
NATHU RAM Vs. STATE OF PUNJAB
|
August 7, 1989 |
NATIONAL INSURANCE CO LTD Vs. SUBHASH KUMARI
|
July 11, 1989 |
NATIONAL INSURANCE COMPANY LIMITED, CHANDIGARH Vs. BALDEV RAJ AND OTHERS
|
February 13, 1989 |
NATIONAL PROJECT CONSTRUCTION CORPN LTD Vs. SADHU AND COMPANY
|
December 1, 1989 |
NATIONAL PROJECT CONSTRUCTION CORPORATION LTD Vs. SADHU AND COMPANY A UNIT OF KULAR CONSTRUCTIONS LTD
|
December 20, 1989 |
NAURATI DEVI Vs. SATISH
|
November 7, 1989 |
NEELAM RANI Vs. SURINDER KUMAR
|
October 4, 1989 |
NEERAJ BALI Vs. HARYANA STATE ELECTRICITY BOARD
|
December 6, 1989 |
NEERU BALA AND ANOTHER Vs. SMT. PUSHPINDER ALIAS BABLI AND ANOTHER
|
June 1, 1989 |
NEETA KHURANA Vs. SUNDER LAL KHURANA
|
September 25, 1989 |
NEKI RAM Vs. STATE OF HARYANA
|
March 21, 1989 |
NEKI RAM AND OTHERS Vs. M/S. HARYANA TUBE MANUFACTURING CO. LTD. & OTHERS
|
May 26, 1989 |
NEW INDIA ASSURANCE CO LTD Vs. KIRPAL SINGH
|
September 15, 1989 |
NEW INDIA ASSURANCE CO LTD Vs. PUNJAB GOVERNMENT
|
September 6, 1989 |
NEW INDIA ASSURANCE CO LTD Vs. SURINDER PAUL
|
November 24, 1989 |
NEW INDIA ASSURANCE CO LTD Vs. KASHMIRI LAL
|
July 19, 1989 |
NEW SURAJ FINANCIERS AND CHIT FUND CO P LTD Vs. COMMISSIONER OF INCOME-TAX
|
July 19, 1989 |
NEW SURAJ FINANCIERS AND CHIT FUND CO PVT LTD Vs. COMMISSIONER OF INCOME-TAX
|
March 14, 1989 |
NIAZ MOHAMMAD AND OTHERS Vs. YASIN
|
November 16, 1989 |
NIHAL KAUR Vs. GURDEV SINGH
|
March 14, 1989 |
NIHAL SINGH Vs. STATE OF HARYANA
|
June 1, 1989 |
NIRANJAN SINGH Vs. ADDITIONAL DIRECTOR
|
April 28, 1989 |
NIRMAL BHASIN Vs. ALKA BHASIN
|
September 6, 1989 |
NIRMAL SINGH Vs. STATE OF PUNJAB
|
July 31, 1989 |
NIRMALA ALIAS SAROJ Vs. CHANCHAL KUMARI
|
September 14, 1989 |
NIRMALA DEVI Vs. PUNJAB SCHEDULED CASTES LAND DEVELOPMENT AND FINANCE CORPORATION AND
|
November 16, 1989 |
NIRMALJIT KAUR Vs. HARBANS SINGH
|
March 30, 1989 |
NITAN KUMAR @ SITAL KUMAR Vs. STATE OF PUNJAB
|
March 16, 1989 |
NORTHERN INDIA IRON & STEEL CO LTD Vs. HARYANA ISPAT (P) LTD
|
May 29, 1989 |
NORTHERN INDIA IRON AND STEEL CO LTD Vs. HARYANA ISPAT P LTD
|
May 26, 1989 |
NOTIFIED AREA COMMITTEE, NANGAL TOWNSHIP Vs. STATE OF PUNJAB AND OTHERS
|
December 14, 1989 |
O C M INDIA LIMITED Vs. UNION OF INDIA
|
May 23, 1989 |
O P TANEJA Vs. KANSHI RAM
|
April 6, 1989 |
OM CONSTRUCTION CO Vs. STATE OF HARYANA
|
April 4, 1989 |
OM PARKASH Vs. BHIM SAIN
|
February 28, 1989 |
OM PARKASH Vs. DARSHAN LAL
|
June 20, 1989 |
OM PARKASH Vs. INDRA DEVI
|
February 22, 1989 |
OM PARKASH Vs. SURINDER KUMAR
|
July 25, 1989 |
OM PARKASH Vs. NATIONAL INSURANCE COMPANY LTD
|
July 10, 1989 |
OM PARKASH Vs. STATE OF HARYANA
|
May 18, 1989 |
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD. Vs. CHANDRAWALI AND ORS.
|
December 5, 1989 |
OSWAL AGRO FURANE LIMITED Vs. UNION OF INDIA
|
July 20, 1989 |
OSWAL AGRO FURANE LTD Vs. UNION OF INDIA
|
June 2, 1989 |
P D AGGARWAL Vs. DALIP SINGH
|
July 27, 1989 |
PADAM KANT SHARMA Vs. S C ROHTAGI
|
June 2, 1989 |
PAL SINGH Vs. STATE OF PUNJAB
|
May 23, 1989 |
PANIPAT CO-OPERATIVE SUGAR MILLS LTD Vs. HARYANA STATE BOARD FOR THE PREVENTION AND CONTROL OF WATER POLLUTION
|
August 25, 1989 |
PANNA LAL Vs. COMMISSIONER OF INCOME-TAX
|
January 23, 1989 |
PANNA LAL SADHU RAM Vs. KAMLA DEVI
|
November 17, 1989 |
PAPPU ALIAS MAHABIR Vs. STATE OF HARYANA
|
May 16, 1989 |
PARAMJIT SINGH Vs. GURU NANAK DEV UNIVERSITY
|
August 2, 1989 |
PARAMJIT SINGH Vs. SHARWAN KUMAR
|
April 3, 1989 |
PARAMJIT SINGH SODHI Vs. STATE OF PUNJAB
|
August 17, 1989 |
PARAMOUNT PAPER MILLS Vs. HARYANA STATE ELECTRICITY BOARD AND ANOTHER
|
October 17, 1989 |
PARAS RAM AND ORS. Vs. RAM SINGH AND ANR.
|
April 11, 1989 |
PARKASH CHAND Vs. STATE OF HARYANA
|
March 7, 1989 |
PARKASH CHAND BINDRA Vs. UNION OF INDIA
|
August 4, 1989 |
PARKASH CHAND SUSHIL KUMAR Vs. COMMISSIONER OF INCOME-TAX
|
January 17, 1989 |
PARKASH KAUR Vs. UNION OF INDIA
|
July 14, 1989 |
PARMESHWARI Vs. FINANCIAL COMMR REVENUE HARYANA CHANDIGARH
|
March 3, 1989 |
PARMESHWARI Vs. PARKASH CHANDER
|
November 15, 1989 |
PARMESHWARI DEVI Vs. PIR CHAND
|
February 6, 1989 |
PARMESHWARI DEVI Vs. PER CHAND
|
January 6, 1989 |
PARMINDER SINGH Vs. BUDH SINGH KOCHAR
|
October 18, 1989 |
PARSHADI Vs. GOPI CHAND AND OTHERS
|
June 2, 1989 |
PARSHOTAM DEV DHIR AND CO L I LICENCEE Vs. NEW BANK OF INDIA
|
November 7, 1989 |
PARSHOTAM LAL Vs. KHADI ASHRAM
|
January 27, 1989 |
PARTAP SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
June 20, 1989 |
PARVEEN HANS Vs. REGISTRAR PUNJAB UNIVERSITY
|
November 30, 1989 |
PARVEEN KUMAR Vs. PRABHA SHANKAR
|
October 17, 1989 |
PARVEEN KUMAR Vs. STATE OF PUNJAB
|
August 16, 1989 |
PARVESH KUMAR Vs. STATE OF HARYANA
|
July 17, 1989 |
PAWAN KUMAR Vs. MEHAR CHAND
|
February 8, 1989 |
PAWAN KUMAR Vs. STATE OF HARYANA
|
February 16, 1989 |
PAWAN KUMAR MUNDRA Vs. SAT PAL JAIN
|
May 22, 1989 |
PEARL WOOLLEN MILLS Vs. COMMISSIONER OF INCOME-TAX
|
February 1, 1989 |
PEPSU ROAD TRANS CORPN Vs. GURJIT KAUR
|
September 22, 1989 |
PEPSU ROAD TRANSPORT CORPORATION Vs. GURDIAL SINGH
|
July 11, 1989 |
PHAGGU RAM Vs. STATE OF HARYANA
|
August 3, 1989 |
PHOOL KUMAR Vs. JAI NARAIN (CHEMIST) AND PAWAN KUMAR
|
September 5, 1989 |
PHOOL SINGH & ORS. Vs. UDMI @ UDE RAM
|
May 16, 1989 |
PIAR KAUR Vs. STATE OF PUNJAB
|
February 13, 1989 |
PIARA LAL Vs. STATE OF HARYANA
|
November 24, 1989 |
PIARE LAL Vs. BABU SINGH
|
November 20, 1989 |
PIRTHI PAL SINGH Vs. PARAMJIT KAUR
|
June 2, 1989 |
PONKAR Vs. KHUSHI RAM AND OTHERS
|
August 28, 1989 |
POONA DEVI Vs. SAT NARAIN
|
January 19, 1989 |
POONAM PHOGAT Vs. THE HARYANA AGRICULTURAL UNIVERSITY, HISSAR AND ANOTHER
|
July 28, 1989 |
PORRITTS AND SPENCER ASIA LTD Vs. COMMISSIONER OF INCOME-TAX
|
March 8, 1989 |
PRABHU DAYAL, ASSISTANT SUB INSPECTOR POLICE Vs. STATE OF HARYANA AND OTHERS
|
October 6, 1989 |
PREM CHAND Vs. STATE (U.T.) CHANDIGARH
|
March 16, 1989 |
PREM CHAND Vs. STATE OF PUNJAB
|
May 5, 1989 |
PREM CHAND Vs. SWARAN KAUR
|
August 10, 1989 |
PREM CHAND AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 8, 1989 |
PREM KUMAR Vs. THE STATE OF PUNJAB AND OTHERS
|
July 26, 1989 |
PREM KUMAR KHATTAR Vs. HAR BHAGWAN
|
July 27, 1989 |
PREM NATH GANGNEJA Vs. EDWARDGANJ PUBLIC WELFARE ASSOCIATION
|
December 22, 1989 |
PREM PARKASH Vs. M/S. SITA RAM CHUNI LAL
|
June 8, 1989 |
PREM SINGH Vs. KARAM SINGH
|
January 3, 1989 |
PREM SINGH Vs. GYAN KAUR
|
December 4, 1989 |
PREM WATI Vs. LAL SINGH
|
March 15, 1989 |
PRESH CHAND GUPTA Vs. JOINT LABOUR COMMISSIONER
|
May 4, 1989 |
PRITAM DEVI PRITO Vs. STATE OF PUNJAB
|
August 21, 1989 |
PRITAM SAIN JAIN Vs. SHRI JIWAN DASS
|
August 31, 1989 |
PRITAM SINGH Vs. UNION TERRITORY ADMINISTRATION, CHANDIGARH
|
May 22, 1989 |
PRITAM SINGH Vs. STATE OF PUNJAB
|
July 28, 1989 |
PRITAM SINGH SAINI Vs. STATE BANK OF INDIA
|
September 26, 1989 |
PRITHIPAL SINGH Vs. SECRETARY TO THE GOVERNMENT OF INDIA
|
March 17, 1989 |
PRITHVI LAL EXECUTIVE OFFICER CLASS II MUNICIPAL COMMITTEE Vs. STATE OF PUNJAB
|
November 24, 1989 |
PRITHVI SINGH RAO Vs. STATE OF PUNJAB
|
April 6, 1989 |
PRITPAL KAUR Vs. MOHINDER KAUR
|
September 20, 1989 |
PROMILA RANI @ PROMILA KUMARI Vs. VIRENDER KUMAR
|
April 21, 1989 |
PROVIDENT FUND INSPECTOR Vs. BRAKE LINING LTD
|
November 29, 1989 |
PUNJAB CERAMICS LTD Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
June 2, 1989 |
PUNJAB ISTRI SABHA Vs. SURJIT SINGH BARNALA CHIEF MINISTER
|
November 21, 1989 |
PUNJAB NATIONAL BANK Vs. UNION OF INDIA
|
December 22, 1989 |
PUNJAB NATIONAL BANK Vs. PREM CHAND GUPTA
|
February 28, 1989 |
PUNJAB SCHOOL EDUCATION BOARD S A S NAGAR Vs. HARINDER KAUR CHANDHOK MINOR
|
December 18, 1989 |
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LTD. Vs. SUBHASH CHANDER GARG
|
April 7, 1989 |
PUNJAB STATE Vs. RAM RAKHA
|
April 23, 1989 |
PUNJAB STATE Vs. KIRPAL SINGH
|
August 21, 1989 |
PUNJAB STATE Vs. PIARA SINGH
|
December 25, 1989 |
PUNJAB STATE Vs. ONKAR NATH
|
August 7, 1989 |
PUNJAB STATE Vs. KAMLA DEVI
|
August 29, 1989 |
PUNJAB STATE Vs. GANGA DEVI
|
February 22, 1989 |
PUNJAB STATE AGRICULTURAL MARKETING BOARD Vs. STATE OF PUNJAB
|
September 28, 1989 |
PUNJAB STATE BOARD FOR THE REVENTION AND CONTROL OF WATER POLLUTION Vs. RAJA RAM CORN PRODUCTS PUNJAB PVT LTD
|
September 4, 1989 |
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. COMMISSIONER OF INCOME-TAX
|
July 31, 1989 |
PUNJAB STATE ELECTRICITY BOARD Vs. RAM PIARI
|
November 3, 1989 |
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. ASHOK KUMAR SEHGAL
|
July 13, 1989 |
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. ASHOK KUMAR SEHGAL
|
July 3, 1989 |
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. KISHAN LAL
|
March 31, 1989 |
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. GURDIAL SINGH AND ANOTHER
|
March 20, 1989 |
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. GURPAL SINGH BHAMRA
|
May 5, 1989 |
PUNJAB STATE ELECTRICITY BOARD, THROUGH UNDER SECRETARY, PRINTING AND STATIONERY Vs. M/S HIM PAPERS AND PACKAGES PVT. LTD.
|
January 3, 1989 |
PUNJAB STATE UNIVERSITY TEXT BOOK BOARD Vs. STATE OF PUNJAB
|
July 11, 1989 |
PUNJAB WAKF BOARD Vs. STATE OF PUNJAB
|
April 5, 1989 |
PURAN KAUR Vs. DHIAN CHAND
|
March 17, 1989 |
PURAN SINGH Vs. UNION OF INDIA
|
September 13, 1989 |
PUSHPLATA SHARMA Vs. YASH PAUL SHARMA
|
November 9, 1989 |
PUSHPMALA JAIN Vs. BANK OF BARODA
|
November 16, 1989 |
PYARE LAL Vs. STATE OF HARYANA
|
November 6, 1989 |
R K SINGH, IAS Vs. JIA LAL
|
December 5, 1989 |
R.D. GULHATI Vs. PARBHA BATRA
|
May 9, 1989 |
R.K. MALHOTRA Vs. THE HARYANA STATE ELECTRICITY BOARD AND OTHERS
|
May 3, 1989 |
R.L.CHEEMA Vs. THE STATE OF PUNJAB THROUGH SECRETARY TO GOVERNMENT PUNJAB, DEPARTMENT OF IRRIGATION AND POWER, CHANDIGARH AND ANOTHER
|
February 3, 1989 |
RADHEY SHAM Vs. SHAKUNTLA DEVI
|
May 29, 1989 |
RADHEY SHAM Vs. GOBIND LAL
|
May 2, 1989 |
RADHEY SHAM Vs. SHAKUNTALA
|
October 31, 1989 |
RAGHBIR SINGH Vs. KARAM SINGH
|
January 31, 1989 |
RAGHBIR SINGH Vs. STATE OF HARYANA
|
August 30, 1989 |
RAGHUNATH CHANDER SHARMA Vs. HARMESH KUMAR
|
July 17, 1989 |
RAI SINGH Vs. GURDEV KAUR
|
March 17, 1989 |
RAJ BALA AND OTHERS Vs. SECRETARY, STATE OF HARYANAN ROADWAYS AND OTHERS
|
August 11, 1989 |
RAJ KARNI Vs. HAKAM CHAND AND COMPANY
|
May 22, 1989 |
RAJ KUMAR Vs. STATE OF PUNJAB ETC
|
August 16, 1989 |
RAJ KUMAR Vs. STATE OF HARYANA
|
May 19, 1989 |
RAJ KUMAR Vs. STATE OF HARYANA
|
April 20, 1989 |
RAJ KUMAR Vs. MURLI DHARTL
|
February 13, 1989 |
RAJ KUMAR ALIAS SURAJ KUMAR Vs. STATE OF PUNJAB
|
May 4, 1989 |
RAJ KUMAR KALIA AND ANOTHER Vs. STATE OF AND ANOTHER
|
October 5, 1989 |
RAJ PAL Vs. DHAPA DEVI
|
April 24, 1989 |
RAJ SINGH Vs. STATE OF HARYANA
|
April 3, 1989 |
RAJ SONS INDUSTRY Vs. STATE OF HARYANA
|
June 2, 1989 |
RAJA RAM PARTAP SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 21, 1989 |
RAJARAM CORN PRODUCTS PUNJAB PVT LTD Vs. COLLR C EX AND CUSTOMS
|
August 16, 1989 |
RAJBALA AND OTHERS Vs. BARU SINGH AND OTHERS
|
April 12, 1989 |
RAJBIR JAGPAL SINGH Vs. SANDEEP KUMAR SINGLA
|
November 28, 1989 |
RAJDOOT GUEST HOUSE Vs. STATE OF PUNJAB
|
March 17, 1989 |
RAJEEV MAHAJAN AND OTHERS Vs. STATE BANK OF INDIA AND OTHERS
|
July 21, 1989 |
RAJINDER GILL Vs. DEV SAMAJ COUNCIL SOCIETY AND ORS.
|
February 28, 1989 |
RAJINDER KAUR Vs. ATTINDERJIT SINGH
|
March 10, 1989 |
RAJINDER KUMAR Vs. STATE OF HARYANA
|
August 19, 1989 |
RAJINDER PAL SINGH Vs. PUNJAB UNIVERSITY
|
September 15, 1989 |
RAJINDER SINGH Vs. STATE OF PUNJAB
|
September 18, 1989 |
RAJINDER SINGH Vs. STATE OF PUNJAB
|
August 8, 1989 |
RAJINDER SINGH Vs. MEHAR SINGH
|
November 24, 1989 |
RAJINDER SINGH Vs. JASVIR SINGH AND ANOTHER
|
February 8, 1989 |
RAJINDER SINGH Vs. PREM CHAND
|
July 19, 1989 |
RAJINDER SINGH Vs. STATE OF HARYANA
|
November 9, 1989 |
RAJINDER SINGH Vs. STATE OF PUNJAB
|
July 20, 1989 |
RAJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB ETC.
|
February 16, 1989 |
RAJINDERPAL SINGH Vs. STATE OF HARYANA
|
February 17, 1989 |
RAJWANT SINGH Vs. STATE OF PUNJAB
|
August 11, 1989 |
RAJWINDER SINGH AND ANOTHER Vs. THE PUNJAB STATE ELECTRICITY BOARD, PATIALA
|
June 2, 1989 |
RAKESH KUMAR Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
|
August 30, 1989 |
RAKESH KUMAR VERMA Vs. NARINDER KUMAR SOOD
|
September 26, 1989 |
RAKHA SINGH Vs. STATE OF HARYANA
|
May 10, 1989 |
RAM BHAJ Vs. STATE OF HARYANA
|
October 3, 1989 |
RAM BHAJ & SONS PVT LTD Vs. PARAS OFF-SET PRESS CENTRAL MILLS, JALANDHAR
|
August 31, 1989 |
RAM BHUSHAN Vs. STATE OF PUNJAB
|
February 28, 1989 |
RAM CHAND Vs. STATE OF PUNJAB
|
May 31, 1989 |
RAM CHAND AND OTHERS Vs. PUNJAB UNIVERSITY, CHANDIGARH AND ANOTHER
|
July 31, 1989 |
RAM CHANDER Vs. PURAN CHAND
|
June 8, 1989 |
RAM CHANDER AND ORS. Vs. STATE OF HARYANA AND ORS.
|
July 19, 1989 |
RAM CHANDRA Vs. RAM SARUP GUPTA
|
July 27, 1989 |
RAM DASS ALIAS SIRI RAM ALIAS RAM SINGH Vs. SUDAGAR SINGH AND OTHERS
|
February 6, 1989 |
RAM DAYAL Vs. STATE OF HARYANA
|
November 17, 1989 |
RAM DEV THAKKAR Vs. BHOJ DUTT
|
December 11, 1989 |
RAM KISHAN Vs. MAYA DEVI
|
February 7, 1989 |
RAM KISHAN Vs. STATE OF HARYANA
|
January 20, 1989 |
RAM KISHAN Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
April 26, 1989 |
RAM KRISHAN CHHOKAR Vs. OM PARKASH GOYAL
|
May 23, 1989 |
RAM KUMAR Vs. JAGDISH
|
August 4, 1989 |
RAM KUMAR Vs. STATE OF PUNJAB
|
July 31, 1989 |
RAM KUMAR GUPTA (DECEASED) REPRESENTED BY HIS L RS Vs. STATE OF HARYANA
|
February 28, 1989 |
RAM KUMAR KHANNA Vs. RAJIV GARG
|
January 23, 1989 |
RAM LAL Vs. STATE OF HARYANA
|
November 6, 1989 |
RAM LATA Vs. DALBIR SINGH
|
July 31, 1989 |
RAM LUBHAYA Vs. STATE OF PUNJAB
|
May 18, 1989 |
RAM MEHAR Vs. SURAT SINGH
|
March 30, 1989 |
RAM MEHAR Vs. STATE OF HARYANA
|
August 4, 1989 |
RAM MEHAR Vs. STATE OF HARYANA
|
July 28, 1989 |
RAM MURTI Vs. STATE OF PUNJAB
|
October 20, 1989 |
RAM MURTI Vs. DEVI RANI
|
February 3, 1989 |
RAM NATH P.T.I. TEACHER, GOVT. MIDDLE SCHOOL Vs. RAGHUNATH DASS
|
August 17, 1989 |
RAM NIWAS Vs. KUMAR SINGH
|
August 10, 1989 |
RAM PAL Vs. STATE OF HARYANA
|
August 31, 1989 |
RAM PARKASH Vs. KANWAL KUMAR
|
December 25, 1989 |
RAM PHAL Vs. STATE OF HARYANA
|
August 10, 1989 |
RAM PHAL Vs. STATE OR HARYANA
|
September 22, 1989 |
RAM PHAL Vs. STATE OF HARYANA
|
July 13, 1989 |
RAM PHER Vs. AVNASH MAHAJAN
|
September 1, 1989 |
RAM SARUP Vs. FATEH CHAND
|
November 8, 1989 |
RAM SARUP Vs. STATE OF PUNJAB
|
April 6, 1989 |
RAM SARUP Vs. RAM GOPAL
|
May 22, 1989 |
RAM SARUP Vs. RAMESHWARI
|
August 12, 1989 |
RAM SARUP Vs. RAMESHWARI
|
August 18, 1989 |
RAM SARUP Vs. STATE OF HARYANA
|
October 20, 1989 |
RAM SARUP AND ANR. Vs. STATE OF PUNJAB AND ANR.
|
February 27, 1989 |
RAM SINGH Vs. KARTAR SINGH & ANOTHER
|
January 17, 1989 |
RAM SINGH Vs. BANARSI DASS
|
April 3, 1989 |
RAM SINGH Vs. PARKASH RAM
|
February 28, 1989 |
RAM SINGH Vs. GURNAM SINGH AND OTHERS
|
May 24, 1989 |
RAM SINGH Vs. MASTAN SINGH
|
April 11, 1989 |
RAM SINGH Vs. SUKH RAM
|
August 17, 1989 |
RAM SINGH Vs. JOINT DIRECTOR PANCHAYATS
|
December 22, 1989 |
RAM SINGH JASPAL SINGH Vs. STATE OF HARYANA
|
November 17, 1989 |
RAMA IRON INDUSTRIES Vs. STATE OF HARYANA
|
September 4, 1989 |
RAMESH CHANDER Vs. SUB-DIVISIONAL MAGISTRATE, PANIPAT
|
November 24, 1989 |
RAMESH CHANDER JAIN Vs. DEPUTY COMMISSIONER
|
August 10, 1989 |
RAMESH CHANDER JAIN Vs. DEPUTY COMMISSIONER
|
August 17, 1989 |
RAMESH KUMAR Vs. JANENDER KUMAR
|
March 8, 1989 |
RAMESH KUMAR Vs. STATE OF PUNJAB
|
May 16, 1989 |
RAMPAT Vs. STATE OF HARYANA
|
August 25, 1989 |
RANBIR SINGH Vs. STATE OF HARYANA
|
May 11, 1989 |
RANDHIR KAUR AND ORS. Vs. BALBIR SINGH AND ORS.
|
August 31, 1989 |
RANI Vs. BALBIR KAUR AND ANR.
|
May 29, 1989 |
RANJIT KAUR Vs. JAIPAL SINGH
|
July 10, 1989 |
RANJIT SINGH Vs. UNION TERRITORY ADMINISTRATION CHANDIGARH
|
May 26, 1989 |
RANJIT SINGH Vs. STATE OF HARYANA
|
May 26, 1989 |
RANJIT SINGH Vs. POOJA MADAN
|
August 31, 1989 |
RANJIT SINGH Vs. THE PRESIDING OFFICER, COLLEGE TRIBUNAL, PUNJAB CHANDIGARH AND OTHERS
|
May 18, 1989 |
RANJIT SINGH Vs. GURMUKH SINGH
|
March 10, 1989 |
RANJNA RANI Vs. STATE OF PUNJAB AND OTHERS
|
July 19, 1989 |
RANJODH SINGH Vs. STATE OF PUNJAB
|
May 2, 1989 |
RANO Vs. SH. KEWAL KRISHAN
|
October 3, 1989 |
RATI RAM Vs. INDER
|
May 31, 1989 |
RATTAN CHAND Vs. STATE OF U.T. CHANDIGARH
|
February 28, 1989 |
RATTAN SINGH Vs. MANGAT RAM AND ORS.
|
March 3, 1989 |
RATTANLAL ARORA Vs. CENTRAL BANK OF INDIA
|
February 23, 1989 |
RAUNAK RAM Vs. PISHORI SINGH
|
August 1, 1989 |
RAVI KANTA Vs. LAND ACQUISITION TRIBUNAL HISSAR
|
October 4, 1989 |
RAVI KANTA Vs. LAND ACQUISITION TRIBUNAL
|
August 25, 1989 |
RAVI SURI ACCOUNTANT Vs. HUF POKHAR DASS CHACHRA AND SONS
|
August 7, 1989 |
RAVINDER Vs. SHER SINGH
|
September 8, 1989 |
RAVINDER KUMAR Vs. STATE OF HARYANA
|
October 27, 1989 |
RAVINDER PAL SINGH Vs. INDIAN OIL CORPORATION LTD
|
July 28, 1989 |
RAVINDER SINGH DHINDSA Vs. STATE BANK OF INDIA
|
March 1, 1989 |
RAVNEET BHATWA Vs. PUNJAB UNIVERSITY CHANDIGARH
|
September 28, 1989 |
REET SINGH Vs. STATE OF HARYANA
|
April 24, 1989 |
REGIONAL MANAGER Vs. RAM CHARAN
|
August 18, 1989 |
REMAL DASS CHHABRA Vs. SHRI KHUSHI RAM BAREJA
|
August 29, 1989 |
REOTI PARSHAD ANAND KUMAR Vs. COMMISSIONER OF INCOME-TAX
|
January 16, 1989 |
REWATI AND OTHERS Vs. STATE OF HARYANA
|
July 11, 1989 |
REXO INDIA Vs. DIRECTOR OF INDUSTRIES, PB CHD
|
June 2, 1989 |
RIKHI RAM RAMESH KUMAR Vs. STATE OF HARYANA
|
August 3, 1989 |
RISALA Vs. DEVA
|
August 23, 1989 |
RON SON EXPORT HOUSE PVT LTD Vs. NEW BANK OF INDIA LTD
|
March 8, 1989 |
ROOP CHAND Vs. STATE OF HARYANA
|
May 15, 1989 |
ROOP CHAND Vs. STATE OF HARYANA
|
July 13, 1989 |
ROOPI ALIAS ROOPA Vs. STATE OF HARYANA
|
September 19, 1989 |
ROPAR GANESH CO-OP LABOUR AND CONSTRUCTION SOCIETY LTD , ROPAR Vs. XEN ROPAR
|
July 31, 1989 |
ROSHAN LAL Vs. STATE OF HARYANA
|
September 8, 1989 |
ROSHAN LAL Vs. KISHAN LAL
|
August 8, 1989 |
RULIA SINGH Vs. KARTARO
|
September 25, 1989 |
S C MEHTA, PCMS (RETD ) Vs. STATE OF PUNJAB
|
June 10, 1989 |
S M NEHRA Vs. SH S D MALIK
|
December 20, 1989 |
S. HARBANS SINGH GHAI Vs. THE UNION OF INDIA THROUGH THE MINISTRY OF RAILWAY GOVERNMENT OF INDIA, NEW DELHI AND ANOTHER
|
September 1, 1989 |
S.L. PAPNEJA, MANAGER Vs. THE CHAIRMAN, ORIENTAL BANK OF COMMERCE AND ANOTHER
|
May 5, 1989 |
S.S. SODHI Vs. WING COMMANDER NARINDER PAL SINGH (RETIRED)
|
July 27, 1989 |
SADHU Vs. GRAM PANCHAYAT OF VILLAGE AKALIAN
|
September 7, 1989 |
SADHU RAM Vs. STATE OF PUNJAB
|
January 5, 1989 |
SADHU RAM Vs. STATE OF HARYANA
|
November 30, 1989 |
SADHU RAM Vs. STATE OF HARYANA
|
August 23, 1989 |
SAHAB KHAN Vs. STATE OF HARYANA
|
August 21, 1989 |
SAMITRA DEVI Vs. SUKHWINDER PAL
|
February 17, 1989 |
SANJAY KUMAR Vs. KURUKSHETRA UNIVERSITY AND ANOTHER
|
June 1, 1989 |
SANJEEV KUMAR Vs. SUB DIVISIONAL MAGISTRATE, NARAINGARH
|
September 12, 1989 |
SANJIV KUMAR Vs. STATE OF PUNJAB
|
February 7, 1989 |
SANT KAUR Vs. KHAZAN SINGH
|
April 28, 1989 |
SANT LAL Vs. M/S KANSHI RAM DEWAT RAM
|
January 6, 1989 |
SANT LAL TEK CHAND Vs. STATE OF HARYANA
|
September 26, 1989 |
SANT RAM Vs. M/S AMAR FLOUR MILLS
|
January 27, 1989 |
SANT RAM Vs. STATE OF HARYANA
|
March 28, 1989 |
SANTI DEVI Vs. STATE OF PUNJAB
|
March 15, 1989 |
SANTOKH SINGH Vs. PARMINDER SINGH AND ANOTHER
|
July 12, 1989 |
SANTOSH KUMAR Vs. DARSHANI
|
August 3, 1989 |
SANTOSH RANI Vs. RAJINDER SINGH
|
September 15, 1989 |
SAPNA Vs. DEEPAK UPPAL
|
August 2, 1989 |
SARASWATI AND ORS. Vs. HAZARI LAL AND ORS.
|
August 8, 1989 |
SARASWATI DEVI Vs. HARYANA STATE
|
October 26, 1989 |
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 19, 1989 |
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. CHAIRMAN SUGAR MILL MACHINERY PURCHASE COMMITTEE
|
November 24, 1989 |
SARDARA SINGH Vs. MOHAN LAL
|
August 8, 1989 |
SARDARA SINGH AND ANOTHER Vs. SHRIMATI GULWANT KAUR AND OTHERS
|
March 13, 1989 |
SARDARI LAL Vs. SARITA
|
March 8, 1989 |
SARDUL SINGH Vs. THE PUNJAB SMALL INDUSTRIES & EXPORTS CORPORATION LIMITED, CHANDIGARH AND ANOTHER
|
February 6, 1989 |
SARLA MITTAL Vs. PUNJABI UNIVERSITY, PATIALA
|
December 22, 1989 |
SAROOP SINGH Vs. STATE OF PUNJAB
|
August 10, 1989 |
SARUP SINGH Vs. ADDITIONAL DIRECTOR
|
February 17, 1989 |
SARUP SINGH Vs. STATE OF PUNJAB
|
April 3, 1989 |
SARUP SINGH AND OTHERS Vs. THE LAND ACQUISITION COLLECTOR, URBAN DEVELOPMENT, PUNJAB, CHANDIGARH AND OTHERS
|
January 31, 1989 |
SARVESH CHOPRA Vs. S E HYDEL CONSTRUCTION CHANDIGARH
|
November 24, 1989 |
SARWAN KUMAR Vs. STATE OF HARYANA
|
August 2, 1989 |
SARWAN KUMAR Vs. SHYAM MANGLA
|
August 23, 1989 |
SARWAN SINGH Vs. STATE OF PUNJAB
|
July 27, 1989 |
SAT DEV Vs. SANJEEV GARG
|
January 17, 1989 |
SAT NARAIN @ SATBIR Vs. STATE OF HARYANA
|
November 29, 1989 |
SAT PAL Vs. RAJBIR
|
September 6, 1989 |
SAT PAL Vs. STATE OF PUNJAB
|
April 11, 1989 |
SAT PAL Vs. UMRAO SINGH
|
February 17, 1989 |
SAT PAL Vs. SADHU RAM
|
May 5, 1989 |
SAT PAL AND CO Vs. EXCISE AND TAXATION COMMISSIONER
|
August 2, 1989 |
SATBIR SINGH Vs. STATE OF HARYANA
|
September 28, 1989 |
SATISH KUMAR Vs. STATE OF HARYANA
|
September 8, 1989 |
SATISH KUMAR Vs. STATE OF HARYANA
|
March 21, 1989 |
SATISH KUMAR Vs. STATE OF PUNJAB
|
October 17, 1989 |
SATISH MOHINDROO Vs. ASSISTANT REGISTRAR CO OP SOC
|
February 21, 1989 |
SAUDAGAR SINGH Vs. EXECUTIVE OFFICER, MUNICIPAL COMMITTEE, TAPPA
|
December 25, 1989 |
SAUDAGAR SINGH Vs. EXECUTIVE OFFICER, MUNICIPAL COMMITTEE AND ORS.
|
July 11, 1989 |
SAVITRI Vs. HARYANA STATE
|
May 1, 1989 |
SAVITRI BINDRA Vs. HARI CHAND
|
January 24, 1989 |
SAWINDER SINGH Vs. CHANAN SINGH VIRK AND OTHERS
|
January 23, 1989 |
SECRETARY TO GOVERNMENT HARYANA Vs. HARI SINGH
|
November 16, 1989 |
SEOA DASS CHELA PARKASH NAND Vs. BANWARI LAL ADVOCATE AND OTHERS
|
March 1, 1989 |
SEWA RAM Vs. DEWAN SINGH
|
February 8, 1989 |
SEWA RAM Vs. STATE OF HARYANA
|
August 2, 1989 |
SEWA RAM Vs. SUNDER RAM
|
January 16, 1989 |
SEWA SAMITI Vs. MULAKH RAM
|
August 10, 1989 |
SEWA SINGH Vs. CHANAN SINGH
|
May 30, 1989 |
SEWA SINGH Vs. STATE OF PUNJAB
|
September 14, 1989 |
SEWATI DEVI Vs. TULSI RAM
|
December 8, 1989 |
SH MOHINDER SINGH Vs. FINANCIAL COMMISSIONER TAXATION CHANDIGARH
|
June 2, 1989 |
SH. RAJ KUMAR Vs. SMT. DARSHAN KAUR
|
February 13, 1989 |
SH. VIDYA SAGAR AND OTHERS Vs. RESERVE BANK OF INDIA, THROUGH THE OFFICER INCHARGE, CHANDIGARH AND OTHERS
|
July 18, 1989 |
SHADI LAL Vs. DEWAN CHAND
|
August 31, 1989 |
SHAKIL HUSSAN Vs. DAULAT RAM SUMAN
|
September 26, 1989 |
SHAKTI HUSSAN Vs. SH DAULAT RAM SUMAN
|
September 26, 1989 |
SHAKTI SINGH Vs. SHIV DAYAL SINGH
|
February 27, 1989 |
SHAKUNTALA DEVI Vs. STATE OF HARYANA
|
May 4, 1989 |
SHAKUNTALA DEVI Vs. PREM CHAND
|
November 16, 1989 |
SHAKUNTALA DEVI Vs. DELHI TRANSPORT CORPORATION
|
August 11, 1989 |
SHAKUNTLA DEVI Vs. NAFE SINGH
|
February 21, 1989 |
SHAM KUMAR MOUDGIL Vs. STATE BANK OF INDIA AND ORS.
|
April 20, 1989 |
SHAM LAL Vs. CHAND SINGH
|
November 20, 1989 |
SHAM LAL Vs. STATE OF HARYANA
|
August 18, 1989 |
SHAM LAL Vs. KASHMIRI LAL
|
January 5, 1989 |
SHAM SUNDER Vs. STATE OF PUNJAB
|
August 8, 1989 |
SHAM SUNDER Vs. KAILASH RANI
|
May 23, 1989 |
SHAM SUNDER AND SONS Vs. ASSESSING AUTHORITY HISSAR
|
June 23, 1989 |
SHAMBHU DAYAL Vs. SHRI NAND LAL AND ORS.
|
February 21, 1989 |
SHAN SINGH Vs. NATHU
|
November 24, 1989 |
SHANTI SARUP GUPTA Vs. GURDIAL SINGH DRIVER
|
March 10, 1989 |
SHARBATI Vs. STATE OF HARYANA
|
February 14, 1989 |
SHARDA RANI Vs. MANGAT RAM
|
September 18, 1989 |
SHASHI BALA Vs. PUNJABI UNIVERSITY
|
July 20, 1989 |
SHEELA Vs. E S I CORPN
|
August 31, 1989 |
SHEELA DEVI Vs. KAILASH RANI ALIAS RAM DITTI
|
August 11, 1989 |
SHEELA RANI Vs. SARWAN SINGH
|
September 22, 1989 |
SHER SINGH Vs. PRITHI SINGH
|
May 23, 1989 |
SHINGARA SINGH @ SHARI Vs. STATE OF PUNJAB
|
August 21, 1989 |
SHITAL PARSHAD Vs. STATE OF HARYANA
|
February 14, 1989 |
SHIV CHARAN KAUR Vs. SURJIT KAUR
|
September 27, 1989 |
SHIV KUMAR Vs. STATE OF PUNJAB
|
September 22, 1989 |
SHIV LAL Vs. PUNJAB STATE ELECTRICITY BOARD
|
March 9, 1989 |
SHIV RAMAN GAUR Vs. MADAN MOHAN KANDA
|
February 14, 1989 |
SHIVSHANKAR LAL AND ANR. Vs. SURENDER NATH
|
September 20, 1989 |
SHIVTEJ SINGH Vs. PUNJAB ROADWAYS
|
August 4, 1989 |
SHREEYANS PAPER MILLS LTD Vs. STATE OF PUNJAB
|
May 22, 1989 |
SHRI BALBIR SINGH Vs. SHRI ADARSH KUMAR
|
February 6, 1989 |
SHRI R.N. AHUJA Vs. STATE OF HARYANA
|
December 13, 1989 |
SHRIMATI LADDO Vs. RAM KISHAN DRIVER
|
October 6, 1989 |
SHUKAN KUMAR Vs. MUNICIPAL CORPORATION LUDHIANA
|
January 19, 1989 |
SHYAM LAL Vs. STATE OF HARYANA
|
January 23, 1989 |
SIKANDER SINGH Vs. STATE OF PUNJAB
|
April 3, 1989 |
SIKANDER SINGH Vs. S.A. BUILDERS PVT. LTD.
|
August 7, 1989 |
SINGH RAM SINGH Vs. GIG RAJ
|
May 23, 1989 |
SIRI CHAND Vs. RAM DHAN AND ANOTHER
|
February 17, 1989 |
SIRIA SINGH Vs. STATE OF PUNJAB
|
January 18, 1989 |
SITAL SINGH ALIAS SITAL DASS Vs. GURDIP KAUR
|
July 31, 1989 |
SMT. BHAGWAN KAUR Vs. STATE BANK OF PATIALA AND ANOTHER
|
August 11, 1989 |
SMT. HARDEV KAUR AND ORS. Vs. GHAZAL RESTAURANT AND ORS.
|
May 5, 1989 |
SMT. KULJUT KAUR Vs. HARJIT SINGH
|
April 7, 1989 |
SMT. NEELAM Vs. RAMESH KUMAR
|
July 12, 1989 |
SMT. SATYA WATI Vs. SHRIDINA NATH TANWAR, ADVOCATE, DIST. COURT CHANDIGARH
|
February 7, 1989 |
SMT. UMA GUPTA AND ANOTHER Vs. JUSTICE TEK CHAND AND OTHERS
|
February 7, 1989 |
SOBH RAJ Vs. DIN DAYAL
|
February 17, 1989 |
SODA SILICATE AND CHEMICAL WORKS Vs. COMMISSIONER OF INCOME-TAX
|
April 4, 1989 |
SOHAN LAL Vs. PREM SINGH
|
February 28, 1989 |
SOHAN LAL Vs. GURBACHAN SINGH
|
July 12, 1989 |
SOHAN LAL Vs. KAMLESH RANI
|
February 6, 1989 |
SOHAN LAL Vs. STATE OF PUNJAB
|
February 17, 1989 |
SOHAN LAL KATARIA Vs. RAM LAL DUA
|
July 18, 1989 |
SOHAN SINGH Vs. SHRIMATI CHARANJIT KAUR AND ANOTHERS
|
September 7, 1989 |
SOHAN SINGH SARPANCH Vs. STATE
|
November 20, 1989 |
SOM DUTT Vs. STATE OF HARYANA
|
May 18, 1989 |
SOM NATH SHARMA Vs. TARA WANTI - LAND LADY
|
March 2, 1989 |
SONEPAT IRON AND STEEL ROLLING MILLS Vs. COMMISSIONER OF INCOME-TAX
|
April 5, 1989 |
SONU BALHARA Vs. MAHARISHI DAYANAND UNIVERSITY ROHTAK
|
September 20, 1989 |
STATE Vs. RAJESH KUMAR
|
December 25, 1989 |
STATE BANK OF INDIA Vs. KRISHAN KUMAR AUL
|
April 12, 1989 |
STATE OF HARYANA Vs. GRAM PANCHAYAT, VILLAGE KALERAN
|
April 5, 1989 |
STATE OF HARYANA Vs. MOTI LAL BANERJEE
|
February 6, 1989 |
STATE OF HARYANA Vs. SURINDER KUMAR
|
March 9, 1989 |
STATE OF HARYANA Vs. EAST INDIA ELECTRICALS
|
August 22, 1989 |
STATE OF HARYANA Vs. JANKI DASS AND CO
|
August 2, 1989 |
STATE OF HARYANA Vs. FRICK INDIA LTD
|
August 3, 1989 |
STATE OF HARYANA Vs. JIWAN GENERAL MILLS
|
May 31, 1989 |
STATE OF HARYANA Vs. GOPAL DASS MANOHAR LAL
|
May 24, 1989 |
STATE OF HARYANA Vs. STATE OF PUNJAB
|
May 5, 1989 |
STATE OF HARYANA Vs. RATTAN OPTICAL WORKS
|
October 19, 1989 |
STATE OF HARYANA Vs. HARIKIRPAL
|
June 2, 1989 |
STATE OF HARYANA Vs. PRITHVI RAJ AGGARWAL OIL MILLS
|
September 27, 1989 |
STATE OF HARYANA Vs. ROHTAS INDUSTRIES
|
August 28, 1989 |
STATE OF HARYANA ETC Vs. SATYA PARKASH ETC
|
March 10, 1989 |
STATE OF PUNJAB Vs. MEHANGA RAM
|
January 12, 1989 |
STATE OF PUNJAB Vs. INDERJIT SINGH
|
August 31, 1989 |
STATE OF PUNJAB Vs. KHUSHAL SINGH
|
August 31, 1989 |
STATE OF PUNJAB Vs. SURJAN SINGH
|
August 31, 1989 |
STATE OF PUNJAB Vs. AMAR SINGH CONSTABLE
|
August 31, 1989 |
STATE OF PUNJAB Vs. NEERA TRADING CO
|
August 10, 1989 |
STATE OF PUNJAB Vs. TRIPTA RANI
|
August 8, 1989 |
STATE OF PUNJAB Vs. RADHA KRISHAN
|
August 21, 1989 |
STATE OF PUNJAB Vs. VIDYA DEVI
|
September 21, 1989 |
STATE OF PUNJAB Vs. SH GURMUKH SINGH
|
December 7, 1989 |
STATE OF PUNJAB Vs. NIRANJAN SINGH SEKHON JUNIOR AUDITOR PUNJAB ROADWAYS
|
December 14, 1989 |
STATE OF PUNJAB Vs. CONSTABLE BUDH SINGH
|
November 17, 1989 |
STATE OF PUNJAB Vs. DOODH NATH
|
October 4, 1989 |
STATE OF PUNJAB Vs. TRIPTA RANI AND ANOTHER
|
August 18, 1989 |
STATE OF PUNJAB Vs. SHRI SURINDER SINGH AND ANOTHER
|
July 21, 1989 |
STATE OF PUNJAB Vs. KARTAR SINGH
|
April 5, 1989 |
STATE OF PUNJAB Vs. B.R. BAJAJ, SPECIAL SECRETARY, AGRICULTURE, PUNJAB, CHANDIGARH
|
January 24, 1989 |
STATE OF PUNJAB Vs. DHARAMVEER
|
October 27, 1989 |
STATE OF PUNJAB Vs. DALIP SINGH
|
January 18, 1989 |
STATE OF PUNJAB Vs. NIRANJAN SINGH
|
January 4, 1989 |
STATE OF PUNJAB Vs. SONDHI SINGH
|
March 10, 1989 |
STATE OF PUNJAB Vs. TEJA SINGH
|
November 9, 1989 |
STATE OF PUNJAB Vs. RADHA RAM AND ANR.
|
February 28, 1989 |
STATE OF PUNJAB AND ANOTHER Vs. SHIV DAYAL SINGH AND OTHERS
|
May 22, 1989 |
STATE OF PUNJAB THROUGH FOOD INSPECTOR Vs. DEBOO
|
January 18, 1989 |
STATE THROUGH ASSTT. DIRECTOR, ENFORCEMNET, JALANDHAR Vs. PARAMJEET
|
September 20, 1989 |
STATE TRADING CORPORATION OF INDIA LTD Vs. PUNJAB TANNERIES LTD
|
May 19, 1989 |
SUBASH CHANDER Vs. GIANI JOGINDER SINGH
|
February 1, 1989 |
SUBEDAR TARA SINGH Vs. BACHAN KAUR
|
December 18, 1989 |
SUBH RAM Vs. NITYA NAND AND OTHERS
|
November 27, 1989 |
SUBHASH CHAND Vs. STATE OF HARYANA
|
March 9, 1989 |
SUBHASH CHANDER Vs. BALDEV SINGH
|
March 9, 1989 |
SUBHASH CHANDER Vs. PUNJAB STATE THROUGH GENERAL
|
October 24, 1989 |
SUBHASH CHANDER SETHI Vs. SH B R KAKKAR COMMISSIONER MUNICIPAL CORPORATION OF LUDHIANA
|
November 1, 1989 |
SUBHASH KATARIA Vs. RABINDER SINGH
|
September 7, 1989 |
SUBNESH VERMA Vs. STATE OF PUNJAB
|
March 10, 1989 |
SUCHINTA KHURANA Vs. ESTATE OFFICER, U T CHANDIGARH
|
November 24, 1989 |
SUDARSHAN KUMAR Vs. SATWANT KAUR
|
March 2, 1989 |
SUDARSHAN KUMAR @ AMIT CHAUDHARY Vs. UNION OF INDIA
|
July 20, 1989 |
SUDERSHAN WEAVING FACTORY Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
November 24, 1989 |
SUDHA MEHTA Vs. RAVINDER MEHTA
|
December 4, 1989 |
SUJAN SINGH Vs. ILLAQA MAGISTRATE
|
October 17, 1989 |
SUKHDEV SINGH Vs. AMBALA BUS SYNDICATE P LTD
|
June 2, 1989 |
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
September 29, 1989 |
SUKHDEV SINGH Vs. STATE AND PUNJAB
|
September 5, 1989 |
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
March 10, 1989 |
SUKHMINDER SINGH AND ANOTHER Vs. BASANT KAUR AND OTHERS
|
May 9, 1989 |
SUKHWINDER KAUR Vs. STATE OF PUNJAB
|
April 3, 1989 |
SUKHWINDER KAUR Vs. HARJINDER KAUR
|
September 25, 1989 |
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
October 4, 1989 |
SUMAN RANI Vs. KAPIL KUMAR SACHDEVA
|
January 27, 1989 |
SUMER Vs. VIJAY SINGH
|
November 8, 1989 |
SUMER CHAND Vs. LABOUR COURT
|
November 17, 1989 |
SUMER SINGH Vs. DEPUTY DIRECTOR
|
May 19, 1989 |
SUMITRA DEVI Vs. STATE OF HARYANA
|
November 24, 1989 |
SUNDER MOHAN MATHUR Vs. AJIT SINGH
|
July 21, 1989 |
SUNIL KUMAR Vs. MANOHAR LAL
|
June 1, 1989 |
SURAT SINGH Vs. DALWINDER SINGH
|
September 4, 1989 |
SURESH KUMAR Vs. STATE OF HARYANA
|
April 7, 1989 |
SURESH KUMAR Vs. STATE OF HARYANA
|
March 30, 1989 |
SURESH KUMAR Vs. SHAM LATA
|
February 28, 1989 |
SURINDER KAPOOR Vs. LAJWANTI
|
December 15, 1989 |
SURINDER KAUR Vs. PAKHAR SINGH AND ORS
|
September 20, 1989 |
SURINDER KUMAR Vs. OM PARKASH
|
February 21, 1989 |
SURINDER KUMAR SHARMA Vs. UNION TERRITORY OF CHANDIGARH
|
October 16, 1989 |
SURINDER MOHAN SHARMA Vs. STATE OF HARYANA ETC.
|
March 10, 1989 |
SURINDER PAL SINGH Vs. PAWAN VIR KAUR
|
May 29, 1989 |
SURINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 10, 1989 |
SURINDER SINGH Vs. SANGRUR IMPROVEMENT TRUST
|
September 28, 1989 |
SURINDER SINGH Vs. STATE OF HARYANA
|
January 18, 1989 |
SURINDER SINGH Vs. PRITAM KAUR
|
August 21, 1989 |
SURINDER SINGH BANGAR Vs. THE UNION OF INDIA AND ANOTHER
|
February 27, 1989 |
SURINDRA PACKERS Vs. PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LTD
|
February 10, 1989 |
SURJAN Vs. COLLECTOR, KARNAL
|
February 2, 1989 |
SURJEET KAUR ALIAS JEETO AND ANOTHER Vs. GURCHARAN SINGH
|
October 13, 1989 |
SURJIT KAUR Vs. HARKIRAT SINGH
|
September 6, 1989 |
SURJIT KAUR Vs. STATE OF PUNJAB
|
January 5, 1989 |
SURJIT KAUR Vs. HARNEK SINGH
|
February 16, 1989 |
SURJIT SINGH Vs. STATE OF PUNJAB
|
November 2, 1989 |
SURJIT SINGH Vs. JANPRIYA FINANCE AND INDUSTRIAL DEVELOPMENT (INDIA) LTD AND OTHERS
|
September 4, 1989 |
SURJIT SINGH Vs. BEANT SINGH
|
September 29, 1989 |
SURJIT SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
|
November 24, 1989 |
SURJIT SINGH Vs. HARBANT KAUR
|
March 28, 1989 |
SURJIT SINGH Vs. JOGINDER KAUR
|
May 30, 1989 |
SURJIT SINGH Vs. STATE OF PUNJAB
|
August 21, 1989 |
SURJIT SINGH, INSPECTOR, STATE HOUSE OFFICER Vs. R.S. DASS, I.A.S.
|
April 19, 1989 |
SURRINDER KUMAR Vs. STATE OF HARYANA
|
September 8, 1989 |
SURVESH KUMAR Vs. STATE OF PUNJAB
|
September 6, 1989 |
SURYA LABORATORIES Vs. ESI CORPORATION
|
August 7, 1989 |
SUSHIL KUMAR Vs. HARYANA STATE
|
October 18, 1989 |
SUSHIL KUMAR Vs. THE PANCHAYAT SAMITI, KAITHAL, THROUGH ITS EXECUTIVE OFFICE SECRETARY, DISTRICT KURUKSHETRA
|
March 7, 1989 |
SUSHIL KUMAR JAIN AND ORS. Vs. STATE OF HARYANA AND ORS.
|
October 4, 1989 |
SUSHILA PRODUCTION ENGINEER CHANDIGARH Vs. STATE BANK OF INDIA CHANDIGARH
|
September 15, 1989 |
SWAMI LAL CHAND DASS Vs. BALRAJ MALIK
|
September 7, 1989 |
SWARAN SINGH Vs. GURU NANAK UNIVERSITY
|
May 29, 1989 |
SWARAN SINGH Vs. STATE OF PUNJAB
|
August 17, 1989 |
SYNDICATE BANK Vs. PANCHKULA MALT LTD
|
December 18, 1989 |
T. P. JINDAL Vs. STATE OF HARYANA
|
September 4, 1989 |
TAKAN DASS Vs. STATE OF HARYANA
|
August 10, 1989 |
TARA CHAND Vs. STATE OF PUNJAB
|
January 25, 1989 |
TARA CHAND Vs. STATE OF HARYANA
|
August 3, 1989 |
TARA CHAND Vs. STATE OF HARYANA
|
May 17, 1989 |
TARA CHAND Vs. PIARA LAL
|
November 22, 1989 |
TARA CHAND Vs. MAJOR SINGH
|
May 26, 1989 |
TARA LEATHER TANNERY Vs. HARYANA STATE FINANCIAL CORPORATION
|
December 25, 1989 |
TARA SINGH Vs. PUNJAB FILM AND NEWS CORPN. LTD.
|
April 11, 1989 |
TARA SINGH Vs. RUPO
|
February 16, 1989 |
TARLOK CHAND Vs. STATE OF PUNJAB
|
October 24, 1989 |
TARLOK SINGH Vs. VIJAY KUMAR SABHARWAL
|
November 29, 1989 |
TARSEM CHAND Vs. NIRANJAN LAL
|
January 17, 1989 |
TARSEM DASS Vs. DURGA DASS
|
March 8, 1989 |
TARSEM LAL Vs. SHADI RAM
|
November 24, 1989 |
TARSEM SINGH Vs. DIDAR SINGH AND ANOTHER
|
September 6, 1989 |
TEHAL SINGH Vs. STATE OF PUNJAB
|
May 26, 1989 |
TEJ PAL KESRI Vs. MOHAN LAL SHARMA
|
August 4, 1989 |
TEJINDER SINGH Vs. UNION OF INDIA
|
July 26, 1989 |
THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs. ANUPAMA ARYA
|
December 14, 1989 |
THE COMMISSIONER OF INCOME TAX, DELHI-V NEW DELHI Vs. M/S. RAVINDRA TUBES LTD., HISSAR
|
March 14, 1989 |
THE GENERAL MANAGER, PANIPAT WOOLLEN MILLS, KHARAR Vs. THE PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANOTHER
|
May 30, 1989 |
THE GENERAL MANAGER, PUNJAB ROADWAYS, JALANDHAR Vs. RATTAN SINGH, CONDUCTOR, PUNJAB ROADWAYS, JALANDHAR
|
March 13, 1989 |
THE HIND SAMACHAR LTD. Vs. KEWAL KRISHAN MAHENDRU AND ANR.
|
September 4, 1989 |
THE MANAGING COMMITTEE OF THE MARKANDA NATIONAL COLLEGE, SHAHBAD MARKANDA, DISTRICT KURUKSHETRA Vs. STATE OF HARYANA AND OTHERS
|
April 26, 1989 |
THE MANAGING COMMITTEE, FANTON GANJ Vs. THE STATE OF PUNJAB AND OTHERS
|
March 10, 1989 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. ROHTAK DISTRICT CO-OP. SOCIETY TRANSPORT ETC.
|
August 31, 1989 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. VIJAY KUMAR AND ORS.
|
August 31, 1989 |
THOMAS ALIAS SATPAL Vs. SH. M.L. KAPOOR OF CHANDIGARH
|
September 13, 1989 |
TILAK RAJ MAHAJAN & SONS Vs. INTERNATIONAL LEG GUARD WORKS
|
May 24, 1989 |
TIRATH RAM Vs. MUNICIPAL COMMITTEE, BHATINDA
|
September 20, 1989 |
TIRLOCHAN SINGH Vs. STATE OF HARYANA
|
November 21, 1989 |
TRILOCHAN SINGH Vs. MAHARSHI DAYANAND UNIVERSITY ROHTAK
|
May 30, 1989 |
TRILOK CHAND Vs. DROPATI DEVI
|
September 21, 1989 |
TRIVENI ENGINEERING WORKS LTD Vs. SEHGAL PAPERS LTD
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December 18, 1989 |
TULSI Vs. SOHAN LAL
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September 25, 1989 |
UDE SINGH MANN Vs. UMRAO SINGH RATHEE
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March 2, 1989 |
UNION OF INDIA Vs. BALWINDER SINGH
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March 1, 1989 |
UNION OF INDIA Vs. NATIONAL FERTILIZER LTD , ROPAR
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August 16, 1989 |
UNION OF INDIA Vs. MESSRS YASH PAUL CONTRACTOR
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May 30, 1989 |
UNION OF INDIA Vs. ROHTASH
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May 24, 1989 |
UNION OF INDIA Vs. DEEP KUMAR
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April 3, 1989 |
UNION OF INDIA Vs. RAM SINGH AND OTHERS
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April 5, 1989 |
UNION OF INDIA Vs. CHAMAN LAL KHANNA AND OTHERS
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January 25, 1989 |
UNION OF INDIA Vs. DARSHAN SINGH PAVITAR SINGH BODY MAKERS
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December 19, 1989 |
UNION OF INDIA Vs. MAJ MOHINDER SINGH SARKARIA
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December 20, 1989 |
UNION OF INDIA Vs. GURKIRPAL SINGH
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October 4, 1989 |
UNION OF INDIA Vs. STATE OF PUNJAB
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September 13, 1989 |
UNION OF INDIA Vs. CHAMAN LAL ETC
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March 2, 1989 |
UNION OF INDIA Vs. SHIBBOO MAL AND SONS
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January 6, 1989 |
UNION OF INDIA Vs. GANDA SINGH AND OTHERS
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January 20, 1989 |
UNION OF INDIA Vs. BALBIR SINGH AND OTHERS
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April 12, 1989 |
UNION OF INDIA (UOI) AND ORS. Vs. LT. COLONEL (NOW MAJOR) SURJIT SINGH
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March 10, 1989 |
UNION RADIOS Vs. VIDYA WATI
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February 17, 1989 |
UNITED INDIA INSURANCE COMPANY Vs. BHURAN
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August 11, 1989 |
UNITED INDIA INSURANCE COMPANY LTD Vs. GURDEV SINGH
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November 1, 1989 |
UPPER INDIA STEEL MFG AND ENGG CO LTD Vs. UNION OF INDIA
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December 4, 1989 |
URMILA Vs. STATE OF HARYANA
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July 18, 1989 |
USHA RANI Vs. RAJ KUMAR
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August 10, 1989 |
USHA SETHI Vs. VINOD SETHI
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October 16, 1989 |
USHA SONI Vs. STATE OF HARYANA
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July 12, 1989 |
UTTAM SINGH Vs. DES RAJ
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November 9, 1989 |
V.K. THAPAR AND ORS. Vs. STATE OF PUNJAB AND ANR.
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September 14, 1989 |
V.S.R.K. PARMA HANSA Vs. INDIAN OIL CORPORATION AND OTHERS
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January 12, 1989 |
VAISHNOO DASS Vs. STATE OF PUNJAB
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April 11, 1989 |
VARINDER KUMAR Vs. RAJINDER PARSHAD AND OTHERS
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September 29, 1989 |
VARINDER KUMAR JINDAL Vs. COMMISSIONER OF INCOME TAX
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September 26, 1989 |
VED KUMARI Vs. UNION OF INDIA (UOI) AND ORS.
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February 10, 1989 |
VED KUMARI Vs. HARYANA STATE
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February 10, 1989 |
VED PARKASH Vs. MAJOR SINGH
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February 24, 1989 |
VED PARKASH Vs. STATE OF HARYANA
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February 1, 1989 |
VED PARKASH Vs. THE STATE OF HARYANA
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March 29, 1989 |
VED PARKASH AGGARWAL Vs. COMMISSIONER OF INCOME-TAX
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March 8, 1989 |
VEENA RANI Vs. JAGDISH MITTER MALHAN
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April 24, 1989 |
VEENA RANI ALIAS RAMESH RANI Vs. DHARAM PAL ALIAS KHEM CHAND
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November 24, 1989 |
VEER PIARI Vs. SUDERSHAN KUMAR
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November 27, 1989 |
VIDYA Vs. ASHOK KUMAR
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November 3, 1989 |
VIDYA BHUSHAN AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
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July 19, 1989 |
VIDYA WATI Vs. STATE OF HARYANA
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November 24, 1989 |
VIJAY CHOPRA Vs. UDHAM SINGH
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May 5, 1989 |
VIJAY KUMAR Vs. STATE OF HARYANA
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September 15, 1989 |
VIJAY KUMAR Vs. HARYANA STATE
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August 31, 1989 |
VIJAY KUMAR Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD AND ANR.
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May 17, 1989 |
VIJAY KUMAR BHAMBARI Vs. RAM NATH BAJAJ
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August 28, 1989 |
VIJAY PAL SINGH Vs. STATE OF HARYANA
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May 2, 1989 |
VIJAY SINGH Vs. HARYANA ROADWAYS
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July 14, 1989 |
VIMAL KUMAR Vs. PUNJAB AGRICULTURE UNIVERSITY, LUDHIANA
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December 25, 1989 |
VIMLA MEHRA Vs. STATE
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September 8, 1989 |
VINOD KUMAR Vs. STATE OF PUNJAB
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August 4, 1989 |
VINOD KUMAR Vs. U.T. CHANDIGARH
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April 11, 1989 |
VIR SINGH ALIAS BIR SINGH Vs. GRAM PANCHAYAT, VILLAGE DABKHERI
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April 19, 1989 |
VIRINDER MOHAN Vs. BHATINDA IMPROVEMENT TRUST
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October 20, 1989 |
VIRSA SINGH Vs. UNION OF INDIA
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May 30, 1989 |
VISHWA MITTER Vs. STATE OF HARYANA
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September 22, 1989 |
WALAITI RAM Vs. DHARAM SINGH
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April 6, 1989 |
WALAITI RAM Vs. DHARAM SINGH
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January 6, 1989 |
WARYAM SINGH ALIAS BARWAM SINGH Vs. RAMESHWAR DASS AND ANOTHER
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March 2, 1989 |
WAZIR SINGH Vs. STATE OF PUNJAB
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August 8, 1989 |
WING COMMANDER NARENDER PAL SINGH Vs. SH. S.S. SODHI
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February 3, 1989 |
WOOLWAYS SHOP CUM OFFICE CHANDIGARH Vs. CENTRAL BANK OF INDIA CHANDIGARH
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August 31, 1989 |
YADWINDER SINGH Vs. STATE OF PUNJAB
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August 7, 1989 |
YASH PAL Vs. SARDUL SINGH
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February 17, 1989 |
YASH PAL Vs. STATE OF PUNJAB
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February 15, 1989 |
YASH PAL JHANJI Vs. SURINDER KHANNA
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December 12, 1989 |
YASHIN Vs. DIRECTOR
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September 20, 1989 |
YOG DHYAN BANGA Vs. STATE OF PUNJAB
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May 9, 1989 |
YOG RAJ Vs. STATE OF PUNJAB
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September 19, 1989 |
YOGENDER PAL Vs. SHER ALI KHAN
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September 11, 1989 |
ZARINA BEGUM Vs. FAQUIR HUSSAN
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October 18, 1989 |
ZILE SINGH Vs. MUNSHI
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August 4, 1989 |
ZORA SINGH Vs. UNION OF INDIA AND ANOTHER
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January 30, 1989 |
ZORAWAR SINGH Vs. RAJINDER SINGH ALIAS SHER SINGH AND ANR
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December 12, 1989 |